Andhra Pradesh act 4 of 2019 : The Andhra Pradesh Appropriation (Vote-on- Account) Act, 2019.

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  • Department of Law Department

FEBRUARY 17, 2019] ANDHRA PRADESH GAZETTE EXTRAORDINARY 1

Registered No. HSE/49. [Price : Rs.1-00 Paise

THE ANDHRA PRADESH GAZETTE PART IV-B EXTRAORDINARY

PUBLISHED BY AUTHORITY No. 4 ] AMARAVATI, SUNDAY, 17th FEBRUARY, 2019.



[1]J.No.8/19

ACT No. 4 of 2019.

AN ACT TO AUTHORISE WITHDRAWAL OF MONEYS FROM THE CONSOLIDATED FUND OF THE STATE OF ANDHRA PRADESH FOR THE SERVICES OF A PART OF THE FINANCIAL YEAR COMMENCING ON THE 1ST APRIL, 2019.

Be it enacted by the Legislature of the State of Andhra Pradesh in the seventieth year of the Republic of India as follows:-

ANDHRA PRADESH ACTS, ORDINANCES AND REGULATIONS Etc.,

The following Act of the Andhra Pradesh Legislature received the assent of the Governor on the

16th February, 2019 and the said assent is hereby first published on the 17th February, 2019 in the Andhra

Pradesh Gazette for general information :-

RIGHT TO INFURMATIDN

THE SCHEDULE (See xecnan: 2 and 3) Demand SUMS NOT EXCEEDING Charged on (he Number 5mm: ”"1 ”"9”“ 1012(1le ”'9 Cunxoliduled Fund Total Legislanve Assembly 0M”, 5mm 0) (2) (3) (4) (5) Rs. Rs. Rs. 1‘ State Legislature Revenue 48,2303000 1,73,56,000 49,96,59,000 III Governor and Council of Revenue 9,73,94,000 3,09,30,000 12.83.24.000 Ministers lll‘ Administration ofJuslice Revenue 2720378000 - - 272,93.78.000 Capital 33,33,33000 - - 33,33,33000 IV, General Administration & Revenue 5302622000 ”0246.000 549,18.68.000 Elections Capital 9,I6,66.000 - - 9,16,66‘000 V, Revenue. Registration and Revenue 12685959000 - - 12685959000 Relief Capital 4253164000 - — 4211704000 VI. Excise Administration Revenue 1440953000 - < [44.79.53.000 Capital 160607000 - - 16,66,67000 VII, Commercial Taxes Revenue 134,“,57000 - - 1340157000 Administration Capital 4.0000000 - - 40000000 VIII. Transport Administranon Revenue 64,54,79000 - — 64.54,79.000 Capital 90000000 - - 9.0000000 IX. Fiscal Administration, Revenue 71550206000 2,77,64,000 7l5809,70,000 Planning, Surveys & Capital 3000853000 ~ - 3000833000 Statistics Loans 124.46,17,000 - - 124,45,17,000 Public Debl - - l0912.23,00,000 109112300000 X. Home Administration Revenue 19221601000 — - 1922.26.81000 Capital 2100706000 — - 210.37.96000 XI. Roads and Buildings Revenue 8800609000 l,63,000 880.37,77,000 Capital 10103555000 36,66,000 1011,22,31,000 Xll. School Education Revenue 75483603000 - - 75480603000 Capital 45,49,49000 — - 45,49‘49000 Xlll. Higher Education Revenue 8080601000 — - 308.96.9l000 Capital l l [02,04,000 - ~ 1 110204000 XIV. Technical Education Revenue 233,I0,7Z,000 - - 233,10072000 Capital 5700,01000 - » 57,000I000 XV. Sports and Youth Services Revenue 48716707000 - - 4370707000 Capital [7.3333000 — - 17.33.33.000 XVlV Medical and Health Revenue 31070058000 1000000 3 l07,70,53000 Capital 236,34,47.000 - » 236,34,47,000 XVIII Municipal Administration Revenue 23300l,40,000 - - 23300100000 and Urban Development Capital 3217604000 - - 329,76,64000 XVIIII Housing Revenue 13314422000 - - l333,44.22.000 Loans 25,25,94000 - - 26,25,94000 XIX. Informaiion and Public Revenue 1 10,99,41000 - - l 10,99,41000 Relations Capital 1.0000000 - - 100,00000 XXI Labour and Employment Revenue 360,5702000 - - 360.57.02000 Capital 4801,34000 - « 480134000 XXI. Social Welfare Revenue 14555202000 — - 14555202000 Capital 61,76,70000 - - 6l,76,70.000 XXII. Tribal Welfare Revenue 7050738000 - - 7050738000 Capital 64.83.34000 - - 64,83,34000 XXIII. Backward Classes Welfare Revenue 2724,21,43000 - - 2724,21,43.000 Capital 23,33,33000 - - 23,33,33000

(I) (2) (3) <4) (5) Rs. R5. R5. XXIV. Minority Welfare Revenue 396,20,99,000 - - 396,20,99,000 Capital 40,03,33,000 - - 40,03,33,000 XXV. Women, Child and Revenue 1070,36,45.000 - - 1070,36,45,000 Disabled Welfare Capital 65,85,50,000 - - 65,85,50,000 XXVl. Administration of Religious Revenue 65,47,80000 - - 65.47.80.000 Endowments XXVII, Agriculture Revenue 4021,67,“,000 - - 4021,67,l 1,000 Capital 157,5I,75,000 - - 157,SI.75,000 XXVIII. Animal Husbandry and Revenue 636,76,37,000 - - 636,76,37,000 Fisheries Capital 40,43,00,000 - - 40,43,00,000 XXIX. Forest, Science, Revenue I28,|3,96,000 - - 128.13,95,000 Technology&Environment Capital 35,817 1,000 — - 3583,7l,000 XXX. Co-operation Revenue 77,23,67,000 < - 77,23,67,000 Capital 4|,20,000 - » 41,20,000 XXXI. Panchayat Raj Revenue 2513,27,73,000 — - 2513,27,73,000 Capital s40,22,4o,ooo - - x40,22,4o,ooo XXXII. Rural Development Revenue 8397,l [38,000 . A 8397,l1,88,000 XXXllL Major and Medium Revenue 391,20,54,000 3,000 39l ,20,57,000 Irrigation Capital 4658,} [58,000 8,06,40,000 4666,37,98,000 XXXIV. Minor Irrigation Revenue 42,58,41,000 . - 42,58,4l,000 Capital 529,69,66,000 32,00,000 530.01,66,000 XXXV. Energy, Infrastructure and Revenue l426,93,02,000 - - l426,93,02,000 Investments Capital IZ9,35,77,000 - » l29,35,77,000 Loans 270,66,67,000 - - 270,66,67,000 XXXVI. Industries and Commerce Revenue 891,63,38,000 - - 89l,63,38,000 Capilal 480,00,77,000 - - 480,00,77,000 XXXVI], Tourism, An and Culture Revenue l4l,90,38,000 - - I4l,90,38,000 Capital l4,00,00,000 — - l400,00,000 XXXVIII. Civil Supplies Revenue l266,98,02,000 - - l266,98,02,000 Administration Capital 67,000 - » 67.000 XXXIXI Information Technology, Revenue 267,02,79,000 — - 267,02,79,000 Electronics and Capital 68,57,67,000 - » 68,57,67,000 Communications XL Public Enterprises Revenue 85,23,000 - - 85,23,000 Total 65869,23,25,000 l0947,62,73,000 7681635384100

2 ANDHRA PRADESH GAZETTE EXTRAORDINARY [PART IV-B

1. This Act may be called the Andhra Pradesh Appropriation (Vote-on- Account) Act, 2019.

2. The State Government may withdraw from the Consolidated Fund of the State of Andhra Pradesh, for the financial year commencing on the 1st April, 2019, a sum not exceeding seventy six thousand eight hundred and sixteen crores, eighty five lakhs and ninety eight thousand rupees, being moneys required to meet:-

(a) the grants made in advance by the Andhra Pradesh Legislative Assembly for a part of the financial year commencing on the 1st April, 2019, as set-forth in column (3) of the Schedule; and

(b) the expenditure charged on the Consolidated Fund of the State of Andhra Pradesh, for the same part of the same financial year, as set-forth in column (4) of the Schedule.

3. The sums authorized to be withdrawn from the Consolidated Fund by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

Short Title.

Withdrawal of

moneys

Rs.76816,85,98,000

from and out of the

Consolidated Fund

of the State for a

part of the financial

year commencing

on the 1st April,

2019.

Appropriation.

FEBRUARY 17, 2019] ANDHRA PRADESH GAZETTE EXTRAORDINARY 3

4 ANDHRA PRADESH GAZETTE EXTRAORDINARY [PART IV-B

DUPPALA VENKATARAMANA, Secretary to Government,

Legal and Legislative Affairs & Justice, Law Department.

Printed by the Commissioner of Printing, at A.P. Legislative Assembly Printing Press, Amaravati.

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