Andhra Pradesh act 001 of 2017 : The Andhra Pradesh Appropriation (no.02) Act,2017

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Registered No. HSE/49 [Price : 0-75 Paise RIGHT TO डे INFORMATION ९301%ठै6 O e (E8aso0 THE ANDHRA PRADESH GAZETTE PART IV-B EXTRAORDINARY PUBLISHED BY AUTHORITY No. 1] AMARAVATI, FRIDAY, MARCH 31, 2017. ANDHRA PRADESH ACTS, ORDINANCES AND REGULATIONS ETC,, The following Act of the Andhra Pradesh Legislature received the assent of the Governor on the 31% March, 2017 and the said assent is hereby first published on the 31* March, 2017 in the Andhra Pradesh Gazette for general information :- ACT NO.1OF 2017. AN ACT TO AUTHORISE PAYMENTS AND APPROPRIATICN OF MONEYS FROM AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF ANDHRA PRADESH FOR THE SERVICES OF THE FINANCIAL YEAR COMMENCING ON THE 157 APRIL, 2017. Be, it enacted by the Legislature of the State of Andhra Pradesh in the Sixty-eighth year of the Republic of India, as follows:- A-1/1 (]

ANDHRA PRADESH GAZETTE EXTRAORDINARY [PART IV-B Short Title, 1. This Act may be called the Andhra Pradesh ' Appropriation Act, 2017. Appropriation of 2. The State Government may appropriate from and out of Rs.165 रे the Consolidated Fund of the State of Andhra Pradesh, for the Cfioommo,,-mda,oe"dtpuf“,,d o financial year commencing on the 1% April, 2017, a sum not the State of dndhra exceeding one lakh sixty five thousand seven hundred and Pradesh for the sixty nine crores, sixty eight lakhs and thirty six thousand Financial Year . s commencingonthe ~ TUpEES, being moneys required to meet:- 1% April, 2017, (a) the grants made by the Andhra Pradesh Legislative Assembly for the year, as set-forth, in column (3) of the Schedule; and (b) the expenditure charged on the Consolidated Fund of the State of Andhra Pradesh for the year, as set-forth in column (4) of the Schedule. Appropriation. 3. The sums authorized to be appropriated from and out of the Consolidated Fund of the State of Andhra Pradesh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

MARCH 31, 2017] ANDHRA PRADESH GAZETTE EXTRAORDINARY 3 THE SCHEDULE (See sections 2 and 3) SUMS NOT EXCEEDING NuDe mbcrmand Services and Purposes ‘Vat.ed by the Cocnsolharzdat'gedeodn F'uhe s Total Legislative Assembly मल कर रस मलिक. f the State e O e (Rupees) (Rupees) (Rupees) L. State Legislature Revenue 129,70,31,000 4,77,45,000 134,47,76,000 Il. Governor and Council ~ Revenue 12,24,26,000 12,76,34,000 25,00,60,000 of Ministers III. Administration of Revenue 778,44,95,000 -- 778,44,95,000 Justice Capital 50,00,00,000 - - 50,00,00,000 IV. General Administration Revenue 404,15,33,000 56,80,11,000 460,95,44,000 and Elections Capital 11,25,00,000 - - 11,25,00,000 V. Revenue, Registration Revenue 2036,72,47,000 - - 2036,72,47,000 and Relief Capital 912,18,00,000 == 912,18,00,000 VI Excise Administration = Revenue 401,82,10,000 - - 401,82,10,000 Capital 10,00,00,000 - - 10,00,00,000 VIL. Commercial Taxes Revenue 393,15,91,000 -- 393,15,91,000 Administration Capital 17,65,00,000 - - 17,65,00,000 VIII. Transport Revenue 168,38,82,000 - - 168,38,82,000 Administration Capital 23,00,00,000 - - 23,00,00,000 IX. Fiscal Administration, Revenue 22863,25,05,000 14788,29,86,000 37651,54,91,000 Planning, Surveys & Capital 550,70,00,000 -- 550,70,00,000 Statistics Loans 171,24,50,000 - - 171,24,50,000 Public Debt - - 8009,13,50,000 8009,13,50,000 X. Home Administration Revenue 5025,42,18,000 =i 5025,42,18,000 Capital 195,89,77,000 - - 195,89,77,000 XI. Roads, Buildings Revenue 1525,46,10,000 51,00,000 1525,97,10,000 Capital 2119,97,92,000 - - 2119,97,92,000 Loans 349,48,00,000 - - 349,48,00,000 XII. School Education Revenue 18950,68,55,000 - - 18950,68,55,000 Capital 201,75,66,000 - - 201,75,66,000 XII1. Higher Education Revenue 2105,86,95,000 -- 2105,86,95,000 Capital 285,17,97,000 - 285,17,97,000 XIV. Technical Education Revenue 728,13,44,000 -- 728,13,44,000 Capital 36,86,70,000 - - 36,86,70,000 XV. Sports and Youth Revenue 844,58,81,000 - - 844,58,81,000 Services Capital 195,00,00,000 - - 195,00,00,000 XVI. Medical and Health Revenue 6574,25,59,000 - - 6574,25,59,000 Capital 446,37,66,000 - - 446,37,66,000 XVIL. Municipal Revenue 4216,04,62,000 -- 4216,04,62,000 Administration and Capital 941,40,00,000 - - 941,40,00,000 Urban Development Loans 50,00,00,000 - - 50,00,00,000 XVIIIL. Housing Revenue 1326,80,69,000 - 1326,80,69,000 Loans 129,74,49,000 - - 129,74,49,000 XIX. Information and Public =~ Revenue 148,48,92,000 - - 148,48,92,000 Rfi%—elafimfi Capital 3,00,00,000 - - 3,00,00,000

ANDHRA PRADESH GAZETTE EXTRAORDINARY [PARTIV-B e e e e S, SMICTRIGRT = P =g सकल (Rupees) (Rupees) (Rupees) XX. Labour and Revenue 401,99,85,000 - - 401,99,85,000 Employment Capital 30,06,57,000 = - 30,06,57,000 XXI. Social Welfare Revenue 3313,12,56,000 - - 3313,12,56,000 Capital 379,31,00,000 - - 379,31,00,000 XXII. Tribal Welfare Revenue 1694,12,87,000 - - 1694,12,87,000 Capital 121,20,00,000 - - 121,20,00,000 XXIII. Backward Classes Revenue 4487,09,16,000 - - 4487,09,16,000 Welfare Capital 526,41,20,000 -- 526,41,20,000 XXIV. Minority Welfare Revenue 740,25,54,000 -- 740,25,54,000 Capital 100,00,00,000 - - 100,00,00,000 XXV. Women, Child and Revenue 1621,07,60,000 - - 1621,07,60,000 Disabled Welfare Capital 151,97,50,000 - - 151,97,50,000 XXVI. Administration of Revenue 147,54,69,000 -~ 147,54,69,000 Religious Endowments XXVII. Agriculture Revenue 6982,67,13,000 -- 6982,67,13,000 Capital 233,36,61,000 - - 233,36,61,000 XXVII. Animal Husbandry and Revenue 1282,10,91,000 - - 1282,10,91,000 Fisheries Capital 112,37,00,000 - - 112,37,00,000 XXIX. Forest, Science, Revenue 382,48,10,000 - - 382,48,10,000 Technology & Capital 1,20,49,000 - - 1,20,49,000 Environment XXX. Co-operation Revenue 172,43,30,000 - - 172,43,30,000 Capital 1,96,00,000 - - 1,96,00,000 XXXI. Panchayat Raj Revenue 5141,00,03,000 - - 5141,00,03,000 Capital 1549,68,77,000 - - 1549,68,77,000 XXXII. Rural Development Revenue 14331,66,23,000 -- 14331,66,23,000 Capital 199,01,60,000 - - 199,01,60,000 XXXIII. Major and Medium Revenue 629,30,32,000 - - 629,30,32,000 Irrigation Capital 11239,37,32,000 38,48,85,000 11277,86,17,000 XXXIV. Minor Irrigation Revenue 108,91,43,000 - - 108,91,43,000 Capital 789,86,03,000 66,00,000 790,52,03,000 XXXV. Energy, Infrastructure Revenue 3767,90,14,000 - - 3767,90,14,000 and Investment Capital 168,44,89,000 - - 168,44,89,000 Loans 381,84,00,000 - - 381,84,00,000 XXXVI. Industries and Revenue 1665,98,11,000 - - 1665,98,11,000 Commerce Capital 383,00,00,000 - - 383,00,00,000 Loans 36,98,00,000 - - 36,98,00,000 XXXVIL Tourism, Art and Revenue 330,45,59,000 - - 330,45,59,000 Culture Capital 40,00,00,000 - - 40,00,00,000 XXXVIIL Civil Supplies Revenue 3511,64,65,000 - - 3511,64,65,000 Administration XXXIX. InformationTechnology Revenue 278,34,77,000 - - 278,34,77,000 and Communications Capital 86,13,00,000 - - 86,13,00,000 XL. Public Enterprises Revenue 1,56,57,000 - - 1,56,57,000 __—_—__L%_“__’_Total 142858,25,25,000 22911,43,11,000 165769,68,36,000 C.S.S.V. DURGA PRASAD, Secretary to Government, Law Department. Printed by the Commissioner of Printing, at A.P. Legislative Assembly Printing Press, Amaravati.

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