Registered No. HSE/49. [Price : Rs. 0.75 Paise]
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THE ANDHRA PRADESH GAZETTE
PART IV-B EXTRAORDINARY
PUBLISHED BY AUTHORITY
No. 19] HYDERABAD, THURSDAY, OCTOBER 8, 2015.
ANDHRA PRADESH ACTS,
ORDINANCES AND REGULATIONS Etc.,
The following Act of the Andhra Pradesh Legislature received the assent
of the Governor on the 3rd October, 2015 and the said assent is hereby first
published on the 8th october, 2015 in the Andhra Pradesh Gazette for general
information:-
ACT NO. 19 OF 2015.
AN ACT FURTHER TO AMEND THE ANDHRA PRADESH FARMERS’
MANAGEMENT OF IRRIGATION SYSTEMS ACT, 1997.
Be it enacted by the Legislature of the State of Andhra Pradesh in
the Sixty-sixth Year of the Republic of India, as follows:-
1. (1) This Act may be called the Andhra Pradesh Farmers’ Short atitnlde
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‘Management of Irrigation Systems (Amendment) Act, 2015. दशा डा ०8097,
(2) It shall be deemed to have come into force with effect from the
17% June, 2015.
A-19 [1]
ANDHRA PRADESH GAZETTE EXTRAORDINARY [PART IV-B
Amendment of 2. In the Andhra Pradesh Farmers’ Management of Irrigation Systems
section 34,
Act No, 11 of 1997, Act, 1997, for section 34, the following shall be substituted, namely,-
‘__—_J“Transitional 34. The Government may, by notification,
arrangements.| appoint an Officer or Officers or the outgoing
President or Chairman of the Farmers’ Organisations whose
performance is adjudged as good, as prescribed or a Managing
Committee consisting of President, Vice Presidenf and four (4)
members as appointed by the General Body of Farmers’
Organisations by c.onsensus, to exercise the powers and
perform the functions of a Farmers’ Organisation and the
Managing Committee thereof till such tlm‘e 50८1 Farmers’
Organisation is duly constituted or re-constituted and such
Managing Committee assumes office under the provisions of
this Act.”.
Repeal of 3. The Andhra Pradesh Farmers’ Management of Irrigation Systems
Ordinance 2 of
2015. (Amendment) Ordinance, 2015 is hereby repealed.
C.S.S.V. DURGA PRASAD,
Secretary to Government,
Law Department.
Printed by the Commissioner of Printing, at A.P. Legislative Assembly
Printing Press, Hyderabad.