OCTOBER 25, 2018] ANDHRA PRADESH GAZETTE EXTRAORDINARY 1
Registered No. HSE/49. [Price : Rs.1-00 Paise
THE ANDHRA PRADESH GAZETTE
PART IV-B EXTRAORDINARY
PUBLISHED BY AUTHORITY
No. 31 AMARAVATI, THURSDAY, 25th OCTOBER, 2018.
346/18 [1]
AN ACT TO REPEAL APPROPRIATION ACTS OF THE STATE OF
ANDHRA PRADESH.
Be it enacted by the Legislature of the State of Andhra Pradesh in the Sixty-ninth
year of the Republic of India as follows:-
1. (1) This Act may be called the Andhra Pradesh Appropriation Acts
(Repeal) Act,2018.
(2) It shall come into force at once.
2. The enactments specified in the Schedule are hereby repealed.
3. The repeal by this Act of any enactment shall not affect any other enactment in
which the repealed enactment has been applied, incorporated or referred to;
and this Act shall not affect the validity, invalidity, effect or
consequences of anything already done or suffered, or any right, title,
obligation or liability already acquired, accrued or incurred, or any remedy or
proceeding in respect thereof, or any release or discharge of or from any debt,
penalty, obligation, liability, claim or demand, or any indemnity already granted,
or the proof of any past act or thing;
Short title and
commencement.
Repeal of Appro-
priation Acts.
Savings.
ANDHRA PRADESH ACTS, ORDINANCES AND
REGULATIONS Etc.,
The following Act of the Andhra Pradesh Legislature received the assent of the
Governor on the 19th October, 2018 and the said assent is hereby first published on the
25th October, 2018 in the Andhra Pradesh Gazette for general information :-
ACT No. 31 of 2018
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95
96
97
98
99
100
101
102
103
104
105
106
107
108
109
110
111
112
113
114
115
116
117
118
119
120
121
122
123
124
125
126
127
128
129
130
131
132
133
134
135
Act No/Year
(2)
31 of 1978
32 of 1978
33 of 1978
34 of 1978
7 of 1979
8 of 1979
9 of 1979
12 of 1980
13 of 1980
1 of 1981
5 of 1981
10 of 1981
20 of 1981
21 of 1981
3 of 1982
4 of 1982
13 of 1982
1 of 1983
2 of 1983
10 of 1983
8 of 1984
9 of 1984
17 of 1984
1 of 1985
2 of 1985
25 of 1985
2 of 1986
3 of 1986
21 of 1986
17 of 1987
18 of 1987
36 of 1987
41 of 1987
42 of 1987
43 of 1987
8 of 1988
9 of 1988
27 of 1988
6 of 1989
7 of 1989
17 of 1989
3 of 1990
Short Title
[3]
The Andhra Pradesh Appropriation(No.3)Act,1978.
The Andhra Pradesh Appropriation(No.4) Act,l978.
The Andhra Pradesh Appropriation(No,5) Act,1978.
The Andhra Pradesh Appropriation(No.5) Act, 1978.
The Andhra Pradesh Appropriation Act, 1979.
The Andhra Pradesh Appropriation (No.2) Act, 1979.
The Andhra Pradesh Appropriation (No.3) Act, 1979.
The Andhra Pradesh Appropriation Act, 1980,
The Andhra Pradesh Appropriation (No.2) Act, 1980.
The Andhra Pradesh Appropriation (Vote on Account)
Act, 1981.
The Andhra Pradesh Appropriation Act, 1981.
The Andhra Pradesh Appropriation (No.2) Act, 1981.
The Andhra Pradesh Appropriation (No.3) Act, 1981.
The Andhra Pradesh Appropriation (No.4) Act, 1981.
The Andhra Pradesh Appropriation Act, 1982.
The Andhra Pradesh Appropriation (Vote on Account)
Act, 1932.
The Andhra Pradesh Appropriation (No.2) Act, 1982.
The Andhra Pradesh Appropriation Act, 1983.
The Andhra Pradesh Appropriation (Vote on Account)
Act, 1983.
The Andhra Pradesh Appropriation (No.2) Act, 1983.
The Andhra Pradesh Appropriation (Vote on Account)
Act, 1984.
The Andhra Pradesh Appropriation Act, 1984.
The Andhra Pradesh Appropriation (No.2) Act, 1984.
The Andhra Pradesh Appropriation Act, 1985,
The Andhra Pradesh Appropriation(Vote on Account)
Act, 1985.
The Andhra Pradesh Appropriation (No.2) Act, 1985.
The Andhra Pradesh Appropriation Act, 1986.
The Andhra Pradesh Appropriation (No.2) Act, 1986.
The Andhra Pradesh Appropriation (No.3) Act, 1986.
The Andhra Pradesh Appropriation Act, 1987.
The Andhra Pradesh Appropriation (Vote on Account)
Act, 1987.
The Andhra Pradesh Appropriation (No.2) Act, 1987.
The Andhra Pradesh Appropriation (No.3) Act, 1987.
The Andhra Pradesh Appropriation (No.4) Act, 1987.
The Andhra Pradesh Appropriation (No.5) Act, 1987.
The Andhra Pradesh Appropriation Act, 1988.
The Andhra Pradesh Appropriation [Vote on Account)
Act, 1988.
The Andhra Pradesh Appropriation (No.2) Act, 1988.
The Andhra Pra'desh Appropriation Act, 1989.
The Andhra Pradesh Appropriation (No.2) Act, 1989.
The Andhra Pradesh Appropriation (No.3) Act, 1989.
The Andhra Pradesh Appropriation Act, 1990,
\ SLNO.
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Act No/
(2)
Short Ti
(3)
tle
50
51
52
53
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142
143
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91
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145
146
147
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148
149
150
151
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157
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161
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RIGHT Y0
INFORMATION
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174
175
176
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Year
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Li0n(No , S]
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59
60
THE SCHEDULE
(See section 2)
SLNo. Act No / Year Short Title
(1) (2) [3)
I of 1954 The Andhra Appropriation Act, 1954.
V of 1954 The Andhra Appropriation (No.2) Act, 1954.
VI of 1954 The Andhra Appropriation (No.3) Act, 1954.
I of 1955 The Andhra Appropriation Act, 1955.
VII of 1955 The Andhra Appropriation (No.2) Act, 1955.
IX of 1956 The Andhra Appropriation Act, 1956.
X of 1956 The Andhra Appropriation (No.2) Act, 1956.
XXV of 1956 The Andhra Appropriation (No 3) Act, 1956.
I of 1957 The Andhra Pradesh Appropriation Act, 1957
VIII of 1957 The Andhra Pradcsh Appropriation (No.2) Act, 1957.
X of 1957 The Andhra Pradesh Appropriation (No.3) Act, 1957.
VIII of 1958 The Andhra Fradesh Appropriation Act, 1958.
IX of 1958 The Andhra Pradesh Appropriation (No.2) Act, 1958.
V of 1959 The Andhra Pradesh Appropriation (No.3) Act, 1958,
XXIII of 1959 The Andhra Pradesh Appropriation Act, 1959.
XXIV of 1959 The Andhra Pradesh Appropriation (No.2) Act, 1959.
XXXI of 1959 The Andhra Pradesh Appropriation (No.3) Act, 1959.
18 XXXII of 1959 The Andhra Pradesh Appropriation (No.4) Act, 1959.
19 XXXIII of 1959 The Andhra Pradesh Appropriation (No.5) Act, 1959.
20 I of 1960 The Andhra Pradesh Appropriation (No.6) Act, 1959.
21 XIII of 1960 The Andhra Pradesh Appropriation Act, 1960.
22 XIV of 1960 The Andhra Pradesh Appropriation (No.2) Act, 1960.
23 XXII of 1960 The Andhra Pradcsh Appropriation (No.3) Act, 1960.
24 XXV of 1960 The Andhra Pradesh Appropriation (No.4) Act, 1960.
25 XXVI of 1960 The Andhra Pradesh Appropriation (No.5) Act, 1960.
26 XII of 1961 The Andhra Pradesh Appropriation Act, 1961.
27 XIII of 1961 The Andhra Pradesh Appropriation (No.2) Act, 1961.
28 XXIII of 1961 The Andhra Pradesh Appropriation (No.3) Act, 1961.
29 XLI of 1961 The Andhra Pradesh Appropriation (No.4) Act, 1961.
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30 6 of 1962 The Andhra Pradesh Appropriation (Vote on Account)
Act, 1962.
31 7 of 1962 The Andhra Pradesh Appropriation Act, 1962.
32 8 of 1962 The Andhra Pradesh Appropriation (No.2) Act, 1962.
33 9 of 1962 The Andhra Pradesh Appropriation (No.3) Act, 1962.
34 18 of 1962 The Andhra Pradesh Appropriation (No.4) Act, 1962.
35 24 of 1962 The Andhra Pradesh Appropriation (No.5) Act, 1962.
36 25 of 1962 The Andhra Pradesh Appropriation (No.6) Act, 1962.
37 6 of 1963 The Andhra Pradesh Appropriation Act, 1963.
38 7 of 1963 The Andhra Pradesh Appropriation (No.2) Act, 1963.
39 17 of 1963 The Andhra Pradesh Appropriation (No.3) Act, 1963.
40 9 of 1964 The Andhra Pradesh Appropriation Act, 1964,
41 10 of 1964 The Andhra Pradesh Appropriation (No.2) Act, 1964.
42 22 of 1964 ‘ The Andhra Pradesh Appropriation (No.3) Act, 1964.
43 8 of 1965 The Andhra Pradesh Appropriation Act, 1965,
44 9 of 1965 The Andhra Pradesh Appropriation (No.2) Act. 1965.
45 31 of 1965 The Andhra Pradesh Appropriation (No.3) Act, 1965.
46 32 of 1965 The Andhra Pradesh Appropriation (No.4) Act, 1965.
47 33 of 1965 The Andhra Pradesh Appropriation (No.5) Act, 1965.
48 5 of 1966 The Andhra Pradesh Appropriation Act, 1966.
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61
62
63
Act,
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2 ANDHRA PRADESH GAZETTE EXTRAORDINARY [PART IV-B
nor shall this affect any principle or rule of law, or established
jurisdiction, form or course of pleading, practice or procedure, or existing
privilege, restriction, exemption, office or appointment, notwithstanding that
the same respectively may have been in any manner affirmed or recognized or
derived by, in or from any enactment hereby repealed;
nor shall the repeal by this Act of any enactment revive or restore any
jurisdiction, office, liability, right, title, privilege, restriction, exemption,
practice, procedure or other matter or thing not now existing or in force;
nor shall the repeal of the enactments by this Act affect the audit,
examination, accounting, investigation, inquiry or any other action taken or to
be taken in relation thereto by any authority and such audit, examination, ac-
counting, investigation, inquiry or action could be taken, and, or continued as if
the said enactments are not repealed by this Act.