PRINTED AND PUBLISH
AT LEGISLATIVE
ED——’———/ BY THE COMMISSIONER PRINTING
ASSEMBLY PRESS, HYDERABAD,
2014.
XXXVHL. Civil Supplies
Administration
XXXIX. Inormation Technology
and Communications
XL. Public Enterprises
Total
Revenue
Revenue
Revenue
Loans
1663,83,43,000
1663,83,43,000
-103,53,21,000 - - 103,53,21,000
1,03,05,000 - - 1,03,05,000
5,00,000 - - 5,00,000
79469,83,13,000 12601,13,46,000 92070,96,59,000 :
A. SANTOSH REDDY,
Secretary to Government,
Legislative Affairs &
Justice, Law Depcrtment,
fiy_,__l_h—m__________‘lruar 17,2014} _ ANDHRA PRADESH GAZETTE EXTRAORDINARY _ 7
(1) @)
XXX. Co-operation
XXX]1. Panchayat Raj
XXXIIL Rural Development
XXXII1. Major and Medium
Irrigation
XXXIV. Minor Irrigation
XXXV. Energy
XXXV Industries and Commerce
XXXVIIL. Tourism, Art and Culture
Revenue
Revenue
Capital
Revenue
Revenue
Capital
Revenue
Capital
Revenue
Capital
Loans
Revenue
Capital
Revenue
Capital
(3)
T
96,06,11,000
3242,92,09,000
172,76,50,000
4150,93,67,000
4794,12,76,000
5071,56,24,000
263,68,84,000
1461,20,67,000
3973,19,43,000
10,00,00,000
246,00,00,000
520,41,06,000
3,00,50,000
127,51,91,000
1,36,84,000
(4)
62,06, 00,000
12,70,00,000
- -
(5)
T
96,06,11,000
3242,92,09,000
172,76,50,000
4150,93,67,000
4794,12,76,000
5133,62,24,000
263,68,84,000
1473,90,67,000
3973,19,43,000
10,00,00,000
246,00,00,000
520,41,06,000
3,00,50,000
127,51,91,000
1,36,84,000
नस,
ANDHRA PRADESH GAZETTE EXTRAORDINARY
XX.
XXI.
XXI1.
Pm
XXII1.
XXIV,
XXV,
XXVL
XXVIL
XXVl
XXIX.
Labour and Employment
Social Welfare
Tribal Welfare
Backward Classes Welfare
Minority Welfare
Women, Child and
Disabled Welfare
Administration of Religious
Endowments
Agriculture
Animal Husbandry and
Fisheries
Forest, Science,
chhnologx&Envimnmcnt
Revenue
Capital
Revenue
Capitat
Loans
Revenue
Capital
Loans
Revenue
Capital
Revenue
Capital
Loans
Revenue
Capital
Revenue
Revenue
Capital
Revenue
Capital
Revenue
Capital
291,36,28,000
1,65,00,000
1863,56,13,000
357,96,25.000
12,50,00,000
889,38,97,000
172,03,00,000
2,00,00,000
1831,86,59,000
182,50,00,000
491,36,21,000
19,25,00,000
3,00,00,000
799,68,23,000
80,96,06,000
27,77,16,000
2287,30,44,000
55,92,87,000
665,88,08,000
19,34,58,000
273,22,72,000
30,50,000
29:,36,28,000
1,65,00,000
1863,56,13,000
357,96,25.000
12,50,00,000
889,38,97,000
172,03,00,000
2,00,00,000
1831,86,59,000
182,50,00.000
491,36,21,000
19,25,00,000
' 3,00,00,000
799,68,23,000
80,96,06,000
27,77,16,000
2287,30,44,000
35,92,87,000
665,88,08,000
19,34,58,000
273,22,72,000
30,50,000
fiy—*—l\%bruar
1
7. 2014] ANDHRA PRADESH GAZETTE EXTRAORDINARY 5
(1) (2)
X. Home Administration
XI. Roads, Buildings and Ports
XIIL School Education
XIH. Higher Education
XIV. Technical Education
XV. Sports and Youth Servjces
XVI. Medical and Heaith
XVIL Municipal Administration
and Urban Development
XVIIL Housing
XIX. Information and Public
Relations
Revenue
Capital
Loans
Revenue
Capital
Loans
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Loans
Revenue
Capital
Loans
Revenue
Loans
Revenue
¢
2593,83,53,000
92,14,50,000
27,50,00,000
837,15,57,000
2276,02,38,000
137,50,00,000
9536,55,98,000
114,75,00,000
1371,28,30,000
21,92,69,000
586,49,85,000
45,50,00,000
78,59,25,000
100,00,00,000
3983,61,94,000
65,50,00,000
58,82,50,000
2486,40,47,000
10,00,00,000
1078,94,00,000
181,48,79,000
700,25,00,000
103,41,30,000
1,25,00,000
)
रू
2593,83,53,000
92,14,50,000
27,50,00,000
838,40,57,000
2276,02,38,000
137,50,00,000
9536,55,98,000
114,75,00,000
1371,28,30,000
21,92,69,000
586,49,85,000
45,50,00,000
78,59,25,000
100,00,00,000
3983,61,54,000
65,50,00,000
58,82,50,000
2486,40,47,000
10,00,00,000
1078,94,00,000
181,48, 79,000
700,25,00,000
103,41,30,000
4 ANURRA FRADESH GALETTE EXTRAQRDINARY [Partiv-B8
ANDHRA PRADESH GAZETTE EXTRAORDINARY
Part Iv-B
Demand
Number
Services and Purposes
(1) (2)
1. State Legislature
11. Governor and Council of
Ministers
ITII. Administration of Justice
IV. General Administration
and Elections
V. Revenue, Registration and
Relief
V1. Excise Administration *
VII. Commercial Taxes
Administration
VIII. Transport Administration
IX. Fiscal Administration,
Planning, Surveys and
Statistics
THE SCHEDULE
(See sections 2 and 3)
SUMS NOT EXCEEDING
Revenue
Revenune
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Revenue
Capital
Loans
Public Debt
Voted by the
Legislative
Assembly
(3)
र
' 67,67.08,000
11,92,53,000
396,63,12,000
75,96,50,000
452,92,42,000
7,50,00,000
1283,44,37,000
33,68,00,000
212,40,53,000
5,00,00,000
244,44,37,000
2,50,00,000
74,54,68,000
13319,99,95,000
492,50,00,000
68,93,15,000
Charged on the
Consolidated
Fund of the State
(4)
2
2,08,39,000
5,03,27,000
46,75,35,000
16,74,61,000
8397,14,34,000
4057,36,50,000
e
Total
%__V__J___[___——__ebruar 17. 2014
(5)
T
69,75,47,000
16,95,80,000
443,38,47,000
75,96,50,000
469,67,03,000
7.50,00,000
1283,44,37,000
33,68,00,000
212,40,53,000
5,00,00,000
244,44,37,000
2,50,00,000
74,54,68,000
21717,14,29,000
492,50,00,000
68,93, 15,000
4057,36,50,000
ANDHRA PRADESH GAZETTE EXTRAORDINARY
3
2 ANDHRA PRADESH GAZETTE EXTRAORDINARY [PaRtV-B Pa[fi.'iV-B
Short Title 1. This Act may be called the Andhra Pradesh
- Appropriation (Vote-on-Account) Act, 2014.
Withdrawal of 2. The State Government may withdraw from the
moneys from the ~ Consolidated Fund of the State एव Andhra Pradesh, for the
Consolidated financial year commencing on the 1% April, 2014, a sum not
Fund of the exceeding ninety two thousand and seventy crores, ninety
State for a part six lakhs and fifty nine thousand rupees, being moneys
of the financial required to meet:-
year .
commencing on (a) the grants made in advance by the Andhra
the 1st April, Pradesh Legislative Assembly for a part of the financial year
2014. commencing oxf the 1% April, 2014, as set-forth in column
(3) of the Schedule; and
(b) the expenditure charged on the Consolidated Fund
of the State of Andhra Pradesh, for the same part of the
same financial year, as set-forth in column (4) of the
Schedule.
Appropriation 3. The sums authorized to be withdrawn from the
Consolidated Fund by this Act shall be appropriated for the
services and purposes expressed in the Schedule in relation
to the said year.
Registered No. HSE/49
“
[Price : Rs. 0-60 Paise.
<23016:द8 0०६०४9००
THE ANDHRA PRADESH GAZETTE
PART IV-B EXTRAORDINARY
PUBLISHED BY AUTHORITY
No.1] HYDERABAD, MONDAY, FEBRUARY 17, 2014
ANDHRA PRADESH ACTS, ORDINANCES AND
REGULATIONS Etc.
The foliowing Act of the Andhra Pradesh Legislature
received the assent of the Governor on the 15th February,
2014 and the said assent is hereby first published on the
17th February, 2014 in the Andhra Pradesh Gazette for
general information.
ACT No.10F 2014
. AN ACT TO AUTHORISE WITHDRAWAL OF MONEYS
- FROM THE CONSOLIDATED FUND OF THE STATE
OF ANDHRA PRADESH FOR THE SERVICES OF A
PART OF THE FINANCIAL YEAR COMMENCING ON
THE 1ST APRIL, 2014.
Be it enacted by the Legislature of the State of
Andhra Pradesh in the Sixty-fifth year of the Republic of
India as follows:-
1
“A. 1047 (]