Andhra Pradesh act 004 of 2015 : The Andhra Pradesh Appropriation Act, 2015.

Department
  • Finance Department
Ministry
  • Ministry of Home

PRINTED AND PUBLISH AT LEGISLATIVE ED——’———/ BY THE COMMISSIONER PRINTING ASSEMBLY PRESS, HYDERABAD, 2014.

XXXVHL. Civil Supplies Administration XXXIX. Inormation Technology and Communications XL. Public Enterprises Total Revenue Revenue Revenue Loans 1663,83,43,000 1663,83,43,000 -103,53,21,000 - - 103,53,21,000 1,03,05,000 - - 1,03,05,000 5,00,000 - - 5,00,000 79469,83,13,000 12601,13,46,000 92070,96,59,000 : A. SANTOSH REDDY, Secretary to Government, Legislative Affairs & Justice, Law Depcrtment, fiy_,__l_h—m__________‘lruar 17,2014} _ ANDHRA PRADESH GAZETTE EXTRAORDINARY _ 7

(1) @) XXX. Co-operation XXX]1. Panchayat Raj XXXIIL Rural Development XXXII1. Major and Medium Irrigation XXXIV. Minor Irrigation XXXV. Energy XXXV Industries and Commerce XXXVIIL. Tourism, Art and Culture Revenue Revenue Capital Revenue Revenue Capital Revenue Capital Revenue Capital Loans Revenue Capital Revenue Capital (3) T 96,06,11,000 3242,92,09,000 172,76,50,000 4150,93,67,000 4794,12,76,000 5071,56,24,000 263,68,84,000 1461,20,67,000 3973,19,43,000 10,00,00,000 246,00,00,000 520,41,06,000 3,00,50,000 127,51,91,000 1,36,84,000 (4) 62,06, 00,000 12,70,00,000 - - (5) T 96,06,11,000 3242,92,09,000 172,76,50,000 4150,93,67,000 4794,12,76,000 5133,62,24,000 263,68,84,000 1473,90,67,000 3973,19,43,000 10,00,00,000 246,00,00,000 520,41,06,000 3,00,50,000 127,51,91,000 1,36,84,000 नस, ANDHRA PRADESH GAZETTE EXTRAORDINARY

XX. XXI. XXI1. Pm XXII1. XXIV, XXV, XXVL XXVIL XXVl XXIX. Labour and Employment Social Welfare Tribal Welfare Backward Classes Welfare Minority Welfare Women, Child and Disabled Welfare Administration of Religious Endowments Agriculture Animal Husbandry and Fisheries Forest, Science, chhnologx&Envimnmcnt Revenue Capital Revenue Capitat Loans Revenue Capital Loans Revenue Capital Revenue Capital Loans Revenue Capital Revenue Revenue Capital Revenue Capital Revenue Capital 291,36,28,000 1,65,00,000 1863,56,13,000 357,96,25.000 12,50,00,000 889,38,97,000 172,03,00,000 2,00,00,000 1831,86,59,000 182,50,00,000 491,36,21,000 19,25,00,000 3,00,00,000 799,68,23,000 80,96,06,000 27,77,16,000 2287,30,44,000 55,92,87,000 665,88,08,000 19,34,58,000 273,22,72,000 30,50,000 29:,36,28,000 1,65,00,000 1863,56,13,000 357,96,25.000 12,50,00,000 889,38,97,000 172,03,00,000 2,00,00,000 1831,86,59,000 182,50,00.000 491,36,21,000 19,25,00,000 ' 3,00,00,000 799,68,23,000 80,96,06,000 27,77,16,000 2287,30,44,000 35,92,87,000 665,88,08,000 19,34,58,000 273,22,72,000 30,50,000 fiy—*—l\%bruar 1 7. 2014] ANDHRA PRADESH GAZETTE EXTRAORDINARY 5

(1) (2) X. Home Administration XI. Roads, Buildings and Ports XIIL School Education XIH. Higher Education XIV. Technical Education XV. Sports and Youth Servjces XVI. Medical and Heaith XVIL Municipal Administration and Urban Development XVIIL Housing XIX. Information and Public Relations Revenue Capital Loans Revenue Capital Loans Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Loans Revenue Capital Loans Revenue Loans Revenue ¢ 2593,83,53,000 92,14,50,000 27,50,00,000 837,15,57,000 2276,02,38,000 137,50,00,000 9536,55,98,000 114,75,00,000 1371,28,30,000 21,92,69,000 586,49,85,000 45,50,00,000 78,59,25,000 100,00,00,000 3983,61,94,000 65,50,00,000 58,82,50,000 2486,40,47,000 10,00,00,000 1078,94,00,000 181,48,79,000 700,25,00,000 103,41,30,000 1,25,00,000 ) रू 2593,83,53,000 92,14,50,000 27,50,00,000 838,40,57,000 2276,02,38,000 137,50,00,000 9536,55,98,000 114,75,00,000 1371,28,30,000 21,92,69,000 586,49,85,000 45,50,00,000 78,59,25,000 100,00,00,000 3983,61,54,000 65,50,00,000 58,82,50,000 2486,40,47,000 10,00,00,000 1078,94,00,000 181,48, 79,000 700,25,00,000 103,41,30,000 4 ANURRA FRADESH GALETTE EXTRAQRDINARY [Partiv-B8 ANDHRA PRADESH GAZETTE EXTRAORDINARY Part Iv-B

Demand Number Services and Purposes (1) (2) 1. State Legislature 11. Governor and Council of Ministers ITII. Administration of Justice IV. General Administration and Elections V. Revenue, Registration and Relief V1. Excise Administration * VII. Commercial Taxes Administration VIII. Transport Administration IX. Fiscal Administration, Planning, Surveys and Statistics THE SCHEDULE (See sections 2 and 3) SUMS NOT EXCEEDING Revenue Revenune Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Revenue Capital Loans Public Debt Voted by the Legislative Assembly (3) र ' 67,67.08,000 11,92,53,000 396,63,12,000 75,96,50,000 452,92,42,000 7,50,00,000 1283,44,37,000 33,68,00,000 212,40,53,000 5,00,00,000 244,44,37,000 2,50,00,000 74,54,68,000 13319,99,95,000 492,50,00,000 68,93,15,000 Charged on the Consolidated Fund of the State (4) 2 2,08,39,000 5,03,27,000 46,75,35,000 16,74,61,000 8397,14,34,000 4057,36,50,000 e Total %__V__J___[___——__ebruar 17. 2014 (5) T 69,75,47,000 16,95,80,000 443,38,47,000 75,96,50,000 469,67,03,000 7.50,00,000 1283,44,37,000 33,68,00,000 212,40,53,000 5,00,00,000 244,44,37,000 2,50,00,000 74,54,68,000 21717,14,29,000 492,50,00,000 68,93, 15,000 4057,36,50,000 ANDHRA PRADESH GAZETTE EXTRAORDINARY 3

2 ANDHRA PRADESH GAZETTE EXTRAORDINARY [PaRtV-B Pa[fi.'iV-B Short Title 1. This Act may be called the Andhra Pradesh - Appropriation (Vote-on-Account) Act, 2014. Withdrawal of 2. The State Government may withdraw from the moneys from the ~ Consolidated Fund of the State एव Andhra Pradesh, for the Consolidated financial year commencing on the 1% April, 2014, a sum not Fund of the exceeding ninety two thousand and seventy crores, ninety State for a part six lakhs and fifty nine thousand rupees, being moneys of the financial required to meet:- year . commencing on (a) the grants made in advance by the Andhra the 1st April, Pradesh Legislative Assembly for a part of the financial year 2014. commencing oxf the 1% April, 2014, as set-forth in column (3) of the Schedule; and (b) the expenditure charged on the Consolidated Fund of the State of Andhra Pradesh, for the same part of the same financial year, as set-forth in column (4) of the Schedule. Appropriation 3. The sums authorized to be withdrawn from the Consolidated Fund by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

Registered No. HSE/49 “ [Price : Rs. 0-60 Paise. <23016:द8 0०६०४9०० THE ANDHRA PRADESH GAZETTE PART IV-B EXTRAORDINARY PUBLISHED BY AUTHORITY No.1] HYDERABAD, MONDAY, FEBRUARY 17, 2014 ANDHRA PRADESH ACTS, ORDINANCES AND REGULATIONS Etc. The foliowing Act of the Andhra Pradesh Legislature received the assent of the Governor on the 15th February, 2014 and the said assent is hereby first published on the 17th February, 2014 in the Andhra Pradesh Gazette for general information. ACT No.10F 2014 . AN ACT TO AUTHORISE WITHDRAWAL OF MONEYS - FROM THE CONSOLIDATED FUND OF THE STATE OF ANDHRA PRADESH FOR THE SERVICES OF A PART OF THE FINANCIAL YEAR COMMENCING ON THE 1ST APRIL, 2014. Be it enacted by the Legislature of the State of Andhra Pradesh in the Sixty-fifth year of the Republic of India as follows:- 1 “A. 1047 (]

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