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Home
Acts
West Bengal
W
West Bengal Acts Starting With W
West Bengal act 006 of 1947 : The west bengal disturbed areas act, 1947
State:
West Bengal
Date:
1 Jan 1948
Department:
Law Department
West Bengal act 004 of 1947 : West Bengal District Boards Act, 1947
State:
West Bengal
Department:
Law Department
West Bengal act 032 of 1948 : The west bengal black marketing act, 1948
State:
West Bengal
Date:
17 Oct 1948
Department:
Law Department
West Bengal act 026 of 1948 : The west bengal cement control act, 1948
State:
West Bengal
Date:
8 Oct 1948
Department:
Law Department
West Bengal act 037 of 1948 : The west bengal hindu social disabilities removal act, 1948
State:
West Bengal
Date:
11 Nov 1948
Department:
Law Department
West Bengal act 002 of 1948 : The west bengal land ( requisition and acquisition ) act, 1948
State:
West Bengal
Date:
11 Mar 1948
Department:
Law Department
West Bengal act 017 of 1948 : The west bengal electricity ( emergency powers ) act, 1948
State:
West Bengal
Date:
16 May 1948
Department:
Law Department
West Bengal act 021 of 1948 : The west bengal land development and planning act, 1948
State:
West Bengal
Date:
7 Oct 1948
Department:
Law Department
West Bengal act 033 of 1948 : The west bengal maternity benefit ( tea estates) act, 1948
State:
West Bengal
Date:
28 Oct 1948
Department:
Law Department
West Bengal act 009 of 1948 : The west bengal minister's emoluments act, 1948
State:
West Bengal
Date:
31 Mar 1948
Department:
Law Department
West Bengal act 029 of 1948 : The west bengal undesirable advertisements ( control ) act, 1948
State:
West Bengal
Date:
15 Oct 1948
Department:
Law Department
West Bengal act 038 of 1948 : The west bengal premises rent control ( temporary provisions ) act, 1948
State:
West Bengal
Date:
16 Nov 1948
Department:
Law Department
Ministry:
Ministry of
West Bengal act 004 of 1948 : The west bengal special benches ( continuance ) act, 1948
State:
West Bengal
Date:
15 Mar 1948
Department:
Law Department
West Bengal act 005 of 1948 : The west bengal expiring laws act, 1948
State:
West Bengal
Date:
15 Mar 1948
Department:
Law Department
West Bengal act 025 of 1948 : The west bengal raw jute futures act, 1948
State:
West Bengal
Date:
8 Oct 1948
Department:
Law Department
West Bengal act 003 of 1948 : The west bengal security act, 1948
State:
West Bengal
Date:
13 Mar 1948
Department:
Law Department
West Bengal act 031 of 1948 : West Bengal Land-Revenue, Rent and Cess (Apportionment) Act, 1948
State:
West Bengal
Department:
Law Department
West Bengal act 005 of 1947 : West Bengal Premises Requisition and Control (Temporary Provisions) Act, 1947
State:
West Bengal
Department:
Law Department
West Bengal act 014 of 1948 : West Bengal Private Forests Act, 1948
State:
West Bengal
Department:
Law Department
West Bengal act 013 of 1948 : West Bengal Factories and Mines (Control of Dismantling) Act, 1948
State:
West Bengal
Department:
Law Department
West bengal act 021 of 1949 : West Bengal Criminal Law Amendment (Special Courts) Act, 1949
State:
West Bengal
West Bengal act 001 of 1949 : West Bengal National Volunteer Force Act, 1949
State:
West Bengal
Department:
Law Department
West Bengal act 020 of 1949 : West Bengal Non-Agricultural Tenancy Act, 1949
State:
West Bengal
Department:
Law Department
Ministry:
Ministry of
West Bengal act 012 of 1949 : The West Bengal finance Act, 1949
State:
West Bengal
Date:
31 Mar 1949
Department:
Law Department
West Bengal act 014 of 1949 : The West Bengal Molasses Control Act, 1949
State:
West Bengal
Date:
31 Mar 1949
Department:
Law Department
West Bengal act 018 of 1949 : The West Bengal Evacuees ( Administration Of Property ) Act, 1949
State:
West Bengal
Date:
21 Apr 1949
Department:
Law Department
West Bengal act 4 of 1950 : The West Bengal Jute Goods ( Control ) Act, 1950
State:
West Bengal
Date:
14 Mar 1950
Department:
Department of Law Department
West Bengal act 020 of 1950 : The West Bengal Appropriation Act, 1950
State:
West Bengal
Date:
31 Mar 1950
Department:
Law Department
West Bengal act 041 of 1950 : The West Bengal Appropriation ( No. 2 ) Act, 1950
State:
West Bengal
Date:
1 Nov 1950
Department:
Law Department
West Bengal act 030 of 1950 : West Bengal State Laws (Extension to Cooch Behar) Act, 1950
State:
West Bengal
Department:
Law Department
West Bengal act 043 of 1950 : West Bengal Dental Board Act, 1950
State:
West Bengal
Department:
Law Department
West Bengal act 045 of 1950 : West Bengal Disturbances Commission of Enquiry Act, 1950
State:
West Bengal
Department:
Law Department
West Bengal act 022 of 1950 : West Bengal Animal Slaughter Control Act, 1950
State:
West Bengal
Department:
Law Department
West Bengal act 018 of 1950 : West Bengal Fire Services Act, 1950
State:
West Bengal
Department:
Law Department
West Bengal act 006 of 1950 : West Bengal Jute (Control of Prices) Act, 1950
State:
West Bengal
Department:
Law Department
West Bengal act 004 of 1950 : West Bengal Jute Goods Act, 1950
State:
West Bengal
Department:
Law Department
West Bengal act 056 of 1950 : West Bengal Clinical Establishments Act, 1950
State:
West Bengal
Department:
Law Department
Ministry:
Ministry of
West Bengal act 039 of 1950 : West Bengal Collective Fines Act, 1950
State:
West Bengal
Department:
Law Department
West Bengal act 055 of 1950 : West Bengal Prohibition of Smoking in Show Houses and Public Halls Act, 1950
State:
West Bengal
Department:
Law Department
Ministry:
Ministry of
West Bengal act 036 of 1950 : The West Bengal Drugs ( Control ) Act, 1950
State:
West Bengal
Date:
4 May 1950
Department:
Law Department
West Bengal act 037 of 1950 : The West Bengal Secondary Education Act, 1950
State:
West Bengal
Date:
18 May 1950
Department:
Law Department
West Bengal act 019 of 1950 : The West Bengal Security Act, 1950
State:
West Bengal
Date:
31 Mar 1950
Department:
Law Department
West Bengal act 010 of 1950 : The West Bengal Special Courts Act, 1950
State:
West Bengal
Date:
15 Mar 1950
Department:
Law Department
West Bengal act 002 of 1950 : The West Bengal Bargadars Act, 1950
State:
West Bengal
Date:
15 Mar 1950
Department:
Law Department
West Bengal act 042 of 1950 : West Dinajpur Union Boards Act, 1950
State:
West Bengal
Department:
Law Department
West Bengal act 017 of 1950 : The West Bengal Premises Rent Control ( Temporary Provisions ) Act, 1950
State:
West Bengal
Date:
30 Mar 1950
Department:
Law Department
West Bengal act 032 of 1950 : The West Bengal Public Gambling ( Penalties Enhancement ) Act, 1950
State:
West Bengal
Date:
27 Apr 1950
Department:
Law Department
West Bengal act 011 of 1951 : The West Bengal Appropriation Act, 1951
State:
West Bengal
Date:
31 Mar 1951
Department:
Law Department
West Bengal act 026 of 1951 : The West Bengal Appropriation ( No. 3 ) Act, 1951
State:
West Bengal
Date:
27 Oct 1951
Department:
Law Department
West Bengal act 008 of 1951 : The west bengal requisitioned land ( continuance of powers ) act, 1951
State:
West Bengal
Date:
29 Mar 1951
Department:
Law Department
Ministry:
Ministry of
West Bengal act 005 of 1951 : West Bengal Evacuee Property Act, 1951
State:
West Bengal
Department:
Law Department
West Bengal act 009 of 1951 : West Bengal Consolidated Fund (Charged Expenditure) Act, 1951
State:
West Bengal
Department:
Law Department
West Bengal act 001 of 1952 : The West Bengal Appropriation ( Vote On Account ) Act, 1952
State:
West Bengal
Date:
29 Mar 1952
Department:
Law Department
West Bengal act 016 of 1952 : The West Bengal Appropriation ( No. 2 ) Act, 1952
State:
West Bengal
Date:
26 Aug 1952
Department:
Law Department
West Bengal act 006 of 1952 : West Bengal Legislature (Removal of Disqualifications) Act, 1952
State:
West Bengal
Department:
Law Department
Ministry:
Ministry of
West Bengal act 003 of 1952 : West Bengal Police Act, 1952
State:
West Bengal
Department:
Law Department
West Bengal act 007 of 1952 : The West Bengal Legislature ( Prohibition Of Simultaneous Membership ) Act, 1952
State:
West Bengal
Date:
22 Jul 1952
Department:
Law Department
West Bengal act 005 of 1952 : West Bengal Salaries and Allowances Act, 1952
State:
West Bengal
Department:
Law Department
West Bengal act 004 of 1952 : Waste Lands (Requisitioning and Utilization) Act, 1952
State:
West Bengal
Department:
Law Department
Ministry:
Ministry of
West Bengal act 017 of 1952 : West Bengal Agricultural Income-Tax (Notices) Act, 1952
State:
West Bengal
Department:
Law Department
West Bengal act 010 of 1952 : West Bengal Local Bodies (Electoral Offences and Miscellaneous Provisions) Act, 1952
State:
West Bengal
Department:
Law Department
Ministry:
Ministry of
West Bengal act 028 of 1953 : The west bengal appropriation (no. 3) act, 1953
State:
West Bengal
Date:
19 Dec 1953
Department:
Law Department
Ministry:
Ministry of
West Bengal act 012 of 1953 : The West Bengal. Appropriation ( No. 2 ) Act, 1953
State:
West Bengal
Date:
31 Mar 1953
Department:
Law Department
West Bengal act 029 of 1953 : The west bengal council of medical registration ( extension of term of office of members ) act, 1953
State:
West Bengal
Date:
21 Dec 1953
Department:
Law Department
Ministry:
Ministry of
West Bengal act 038 of 1954 : The west bengal offenders ( release on admonition and probation ) act, 1954
State:
West Bengal
Date:
25 Nov 1954
Department:
Law Department
Ministry:
Ministry of
West Bengal act 011 of 1954 : The West Bengal Appropriation Act, 1954
State:
West Bengal
Date:
31 Mar 1954
Department:
Law Department
West Bengal act 004 of 1954 : The west bengal sales tax act, 1954
State:
West Bengal
Date:
28 Mar 1954
Department:
Law Department
Ministry:
Ministry of
West Bengal act 037 of 1954 : West Bengal Alienation of Land (Temporary Provisions) Act, 1954
State:
West Bengal
Department:
Law Department
Ministry:
Ministry of
West Bengal act 001 of 1954 : West Bengal Estates Acquisition Act, 1953
State:
West Bengal
Department:
Law Department
Ministry:
Ministry of
West Bengal act 034 of 1954 : West Bengal Livestock Improvement Act, 1954
State:
West Bengal
Department:
Law Department
West Bengal act 039 of 1954 : West Bengal Cinemas (Regulation) Act, 1954
State:
West Bengal
Department:
Law Department
Ministry:
Ministry of
West Bengal act 022 of 1954 : The West Bengal Secondary Education ( Temporary Provisions ) Act, 1954
State:
West Bengal
Date:
22 Sep 1954
Department:
Law Department
West Bengal act 025 of 1955 : The West Bengal Appropriation ( Excess Expenditure, 1950-51 ) Act, 1955
State:
West Bengal
Date:
27 Sep 1955
Department:
Law Department
West Bengal act 008 of 1955 : The West Bengal Appropriation ( No. 2 ) Act, 1955
State:
West Bengal
Date:
31 Mar 1955
Department:
Law Department
West Bengal act 005 of 1955 : West Bengal Lifts and Escalators Act, 1955
State:
West Bengal
Department:
Law Department
West Bengal act 014 of 1955 : West Bengal Development Corporation Act, 1954
State:
West Bengal
Department:
Law Department
West Bengal act 012 of 1955 : West Bengal Premises Rent Control (Temporary Provisions) (Barrackpore and Tollygunge) (Validation) Act, 1955
State:
West Bengal
Department:
Law Department
West Bengal act 026 of 1955 : The West Bengal Taxes On Entry Of Goods In Local Areas Act, 1955
State:
West Bengal
Date:
27 Sep 1955
Department:
Law Department
West bengal act 019 of 1956 : West Bengal Bargadars Act, 1956
State:
West Bengal
Department:
Department of Law Department
West Bengal act 008 of 1956 : The West Bengal Appropriation ( No. 2 ) Act, 1956
State:
West Bengal
Date:
29 Mar 1956
Department:
Law Department
West Bengal act 010 of 1956 : West Bengal Land Reforms Act, 1956
State:
West Bengal
Department:
Law Department
Ministry:
Ministry of
West Bengal act 012 of 1956 : West Bengal Premises Tenancy Act, 1956
State:
West Bengal
Department:
Law Department
Ministry:
Ministry of
West Bengal act 007 of 1957 : The west bengal appropriation (no. 2) act, 1957
State:
West Bengal
Date:
11 Jul 1957
Department:
Law Department
West Bengal act 030 of 1957 : The west bengal appropriation ( excess expenditure, 1951-52) act, 1957
State:
West Bengal
Date:
5 Feb 1958
Department:
Law Department
West Bengal act 005 of 1957 : The west bengal appropriation ( vote on account) act, 1957
State:
West Bengal
Date:
29 Mar 1957
Department:
Law Department
West Bengal act 001 of 1957 : West Bengal Panchayat Act, 1957
State:
West Bengal
Department:
Law Department
West Bengal act 26 of 1958 : The West Bengal Irrigation ( Imposition Of Water Rate For Damodar Valley Corporation Water ) Act, 1958
State:
West Bengal
Date:
29 Jan 1959
Department:
Department of Law Department
West Bengal act 005 of 1958 : The West Bengal Appropriation ( No. 2 ) Act, 1958
State:
West Bengal
Date:
17 Jul 1958
Department:
Law Department
West Bengal act 001 of 1958 : The West Bengal Appropriation ( Vote On Account ) Act, 1958
State:
West Bengal
Date:
18 Mar 1958
Department:
Law Department
West Bengal act 002 of 1958 : The west bengal appropriation act, 1958
State:
West Bengal
Date:
29 Mar 1958
Department:
Law Department
West Bengal act 032 of 1957 : West Bengal Gambling and Prize Competitions Act, 1957
State:
West Bengal
Department:
Law Department
West Bengal act 019 of 1958 : West Bengal Transferred Territories (Assimilation of Laws) Act, 1958
State:
West Bengal
Department:
Law Department
West Bengal act 031 of 1957 : West Bengal Preservation of Historical Monuments and Objects and Excavation of Archaeological Sites Act, 1957
State:
West Bengal
Department:
Law Department
West Bengal act 018 of 1958 : West Bengal Agricultural Lands and Fisheries (Acquisition and Resettlement) Act, 1958
State:
West Bengal
Department:
Law Department
West Bengal act 25 of 1959 : The West Bengal Wild Life Preservation Act, 1959
State:
West Bengal
Date:
23 Dec 1959
Department:
Department of Law Department
West Bengal act 004 of 1959 : The West Bengal Appropriation Act, 1959
State:
West Bengal
Date:
30 Mar 1959
Department:
Law Department
West Bengal act 014 of 1959 : West Bengal Khadi and Village Industries Board Act, 1959
State:
West Bengal
Department:
Law Department
West Bengal act 023 of 1958 : West Bengal Standards of Weights and Measures (Enforcement) Act, 1958
State:
West Bengal
Department:
Law Department
West Bengal act 024 of 1958 : West Bengal Anti-Profiteering Act, 1958
State:
West Bengal
Department:
Law Department
West Bengal act 026 of 1958 : West Bengal Irrigation (Imposition of Water Rate for Damodar Valley Corporation Water) Act, 1958
State:
West Bengal
Department:
Law Department
West Bengal act 025 of 1959 : West Bengal Wild Life Preservation Act, 1959
State:
West Bengal
Department:
Law Department
West Bengal act 001 of 1959 : West Bengal Cattle Licensing Act, 1959
State:
West Bengal
Department:
Law Department
West Bengal act 002 of 1959 : West Bengal Closing of Canals Act, 1959
State:
West Bengal
Department:
Law Department
West Bengal act 007 of 1960 : The West Bengal Appropriation Act, 1960
State:
West Bengal
Date:
29 Mar 196
Department:
Law Department
West Bengal act 008 of 1960 : The West Bengal Appropriation ( No. 2 ) Act, 1960
State:
West Bengal
Date:
29 Mar 1960
Department:
Law Department
West Bengal act 010 of 1960 : The West Bengal Appropriation ( Excess Expenditure, 1952-53, 1953-54 And 1954.55 ) Act, 1960
State:
West Bengal
Date:
14 Jun 1960
Department:
Law Department
West Bengal act 016 of 1960 : West Bengal Alienation of Land (Regulation) Act, 1960
State:
West Bengal
Department:
Law Department
West Bengal act 004 of 1961 : The West Bengal Appropriation ( No. 2 ) Act, 1961
State:
West Bengal
Date:
28 Mar 1961
Department:
Law Department
West Bengal act 026 of 1961 : West Bengal Societies Registration Act, 1961
State:
West Bengal
Department:
Law Department
West Bengal act 022 of 1960 : West Bengal Veterinary Practitioners Act, 1960
State:
West Bengal
Department:
Law Department
West Bengal act 024 of 1961 : West Bengal Official Language Act, 1961
State:
West Bengal
Department:
Law Department
West Bengal act 030 of 1959 : West Bengal Children Act, 1959
State:
West Bengal
Department:
Law Department
West Bengal act 001 of 1962 : The West Bengal Appropriation ( Vote On Account ) Act, 1962
State:
West Bengal
Date:
29 Mar 1962
Department:
Law Department
West Bengal act 011 of 1962 : West Bengal Home Guards Act, 1962
State:
West Bengal
Department:
Law Department
West Bengal act 013 of 1962 : West Bengal Public Land (Eviction of Unauthorised Occupants) Act, 1962
State:
West Bengal
Department:
Law Department
West Bengal act 018 of 1962 : The West Bengal Bhudan Yagna Act, 1962
State:
West Bengal
Date:
17 Dec 1962
Department:
Law Department
West Bengal act 020 of 1962 : The West Bengal Taxes On Entry Of Goods In Local Areas Act, 1962
State:
West Bengal
Date:
1 Jan 1963
Department:
Law Department
West bengal act 026 of 1963 : West Bengal Local Authorities (Postponement of Elections) Repealing Act, 1963
State:
West Bengal
Department:
Department of Law Department
West Bengal act 003 of 1963 : The West Bengal Appropriation ( Excess Expenditure, 1955-56, 1956-57, 1957-58 And 1958-59 ) Act, 1963
State:
West Bengal
Date:
11 Feb 1963
Department:
Law Department
West Bengal act 019 of 1963 : The West Bengal Local Authorities ( Postponement Of Elections ) Act, 1963
State:
West Bengal
Date:
3 May 1963
Department:
Law Department
West Bengal act 010 of 1963 : The West Bengal Appropriation ( No. 2 ) Act, 1963
State:
West Bengal
Date:
30 Mar 1963
Department:
Law Department
West Bengal act 013 of 1963 : West Bengal Shops and Establishments Act, 1963
State:
West Bengal
Department:
Law Department
West Bengal act 033 of 1963 : West Bengal Homoeopathic System of Medicine Act, 1963
State:
West Bengal
Department:
Law Department
West Bengal act 028 of 1963 : The West Bengal Urban Primary Education Act, 1963
State:
West Bengal
Date:
8 Oct 1963
Department:
Law Department
West Bengal act 035 of 1963 : West Bengal Zilla Parishads Act, 1963
State:
West Bengal
Department:
Law Department
West Bengal act 005 of 1963 : West Bengal Board of Secondary Education Act, 1963
State:
West Bengal
Department:
Law Department
West Bengal act 015 of 1964 : The West Bengal Appropriation ( Excess Expenditure, 1959-60 And 1960-81 ) Act, 1964
State:
West Bengal
Date:
26 Oct 1964
Department:
Law Department
West Bengal act 004 of 1964 : The West Bengal Appropriation ( No. 2 ) Act, 1964
State:
West Bengal
Date:
30 Mar 1964
Department:
Law Department
West Bengal act 025 of 1964 : West Bengal Mining Settlements (Health and Welfare) Act, 1964
State:
West Bengal
Department:
Law Department
West Bengal act 041 of 1963 : West Bengal Warehouses Act, 1963
State:
West Bengal
Department:
Law Department
West Bengal act 027 of 1964 : The West Bengal Gramdan Act, 1964
State:
West Bengal
Date:
4 Jan 1965
Department:
Law Department
West Bengal act 005 of 1965 : The West Bengal Appropriation ( No. 2 ) Act, 1965
State:
West Bengal
Date:
29 Mar 1965
Department:
Law Department
West Bengal act 019 of 1965 : West Bengal Corneal Grafting Act, 1965
State:
West Bengal
Department:
Law Department
West Bengal act 011 of 1965 : West Bengal Non-Trading Corporations Act, 1965
State:
West Bengal
Department:
Law Department
West Bengal act 015 of 1965 : West Bengal Traffic Regulation Act, 1965
State:
West Bengal
Department:
Law Department
West Bengal act 028 of 1964 : West Bengal Highways Act, 1964
State:
West Bengal
Department:
Law Department
West Bengal act 020 of 1965 : West Bengal Fisheries (Requisition and Acquisition) Act, 1965
State:
West Bengal
Department:
Law Department
West Bengal act 003 of 1965 : The West Bengal Land ( Requisition And Acquisition ) ( Validation Of Orders ) Act, 1965
State:
West Bengal
Date:
19 Mar 1965
Department:
Law Department
West Bengal act 008 of 1966 : The West Bengal Appropriation ( No 2 ) Act, 1966
State:
West Bengal
Date:
29 Mar 1966
Department:
Law Department
West Bengal act 006 of 1966 : The West Bengal Cold Storage ( Licensing And Regulation ) Act, 1966
State:
West Bengal
Date:
19 Mar 1966
Department:
Law Department
West Bengal act 020 of 1967 : The West Bengal Appropriation ( No. 2 ) Act, 1967
State:
West Bengal
Date:
8 Aug 1967
Department:
Law Department
West Bengal act 002 of 1967 : The West Bengal Appropriation ( Vote On Account ) Act, 1967
State:
West Bengal
Date:
28 Mar 1967
Department:
Law Department
West Bengal act 008 of 1968 : The West Bengal Separation Of Judicial And Executive Functions Act, 1968
State:
West Bengal
Date:
26 Mar 1968
Department:
Law Department
West Bengal act 022 of 1968 : The West Bengal Agricultural Pests And Diseases Act, 1968
State:
West Bengal
Date:
6 Jul 1968
Department:
Law Department
West Bengal act 028 of 1968 : The West Bengal Markets Regulation Act, 1968
State:
West Bengal
Date:
31 Oct 1968
Department:
Law Department
West Bengal act 019 of 1969 : The West Bengal Appropriation ( No. 2 ) Act, 1969
State:
West Bengal
Date:
23 Aug 1969
Department:
Law Department
West Bengal act 002 of 1969 : The West Bengal Appropriation Act, 1969
State:
West Bengal
Date:
24 Mar 1969
Department:
Law Department
West Bengal act 020 of 1969 : The West Bengal Appropriation ( Excess Expenditure, 1961-62 And 1962-63 ) Act, 1969
State:
West Bengal
Date:
23 Aug 1969
Department:
Law Department
West Bengal act 016 of 1969 : West Bengal Utilisation of Land for Production of Food Crops Act, 1969
State:
West Bengal
Department:
Law Department
West Bengal act 015 of 1969 : West Bengal Acquisition and Settlement of Homestead Land Act, 1969
State:
West Bengal
Department:
Law Department
West Bengal act 012 of 1969 : The West Bengal ( Rural ) Primary Education ( Temporary Provisions ) Act, 1969
State:
West Bengal
Date:
11 Aug 1969
Department:
Law Department
West Bengal act 015 of 1970 : The west bengal paddy purchase tax act, 1970
State:
West Bengal
Date:
2 Mar 1970
Department:
Law Department
Ministry:
Ministry of
West Bengal act 007 of 1970 : The west bengal markets regulation act, 1970
State:
West Bengal
Date:
24 Feb 1970
Department:
Law Department
Ministry:
Ministry of
West Bengal act 008 of 1970 : West Bengal Separation of Judicial and Executive Functions Act, 1970
State:
West Bengal
Department:
Law Department
Ministry:
Ministry of
West Bengal act 038 of 1969 : West Bengal Payment of Subsistence Allowance Act, 1969
State:
West Bengal
Department:
Law Department
West Bengal act 019 of 1970 : The West Bengal ( Prevention Of Violent Activities ) Act, 1970
State:
West Bengal
Date:
22 Nov 1970
Department:
Law Department
West Bengal act 010 of 1970 : West Bengal Court-Fees Act, 1970
State:
West Bengal
Department:
Law Department
Ministry:
Ministry of
West Bengal act 020 of 1970 : The West Bengal Maintenance Of Public Order Act, 1970
State:
West Bengal
Date:
30 Nov 1970
Department:
Law Department
West Bengal act 025 of 1971 : The West Bengal Molasses Control ( Re-enacting ) Act, 1971
State:
West Bengal
Date:
29 Dec 1972
Department:
Law Department
West Bengal act 019 of 1971 : The West Bengal Lotteries ( Tax ) Act, 1971
State:
West Bengal
Date:
14 Dec 1971
Department:
Law Department
West Bengal act 004 of 1971 : The West Bengal Relief Undertakings ( Special Provisions ) Act, 1971
State:
West Bengal
Date:
11 Feb 1971
Department:
Law Department
West Bengal act 002 of 1971 : The West Bengal Slum Areas ( Improvement And Clearance ) Act, 1971
State:
West Bengal
Date:
23 Jan 1971
Department:
Law Department
West Bengal act 005 of 1971 : The West Bengal Duty On Inter-state River Valley Authority Electricity Act, 1971
State:
West Bengal
Date:
31 Mar 1971
Department:
Law Department
West Bengal act 007 of 1971 : The West Bengal Employees' Payment Of Compulsory Gratuity Act, 1971
State:
West Bengal
Date:
28 Aug 1971
Department:
Law Department
West bengal act 021 of 1972 : West Bengal Entertainments and Luxuries (Hotels and Restaurants) Tax Act, 1972
State:
West Bengal
Department:
Department of Law Department
West Bengal act 009 of 1972 : West Bengal Maintenance of Public Order Act, 1972
State:
West Bengal
Department:
Law Department
West Bengal act 010 of 1972 : West Bengal Slum Areas (Improvement and Clearance) Act, 1972
State:
West Bengal
Department:
Law Department
West Bengal act 016 of 1972 : West Bengal Apartment Ownership Act, 1972
State:
West Bengal
Department:
Law Department
West Bengal act 013 of 1972 : West Bengal Relief Undertakings (Special Provisions) Act, 1972
State:
West Bengal
Department:
Law Department
West Bengal act 035 of 1972 : West Bengal Agricultural Produce Marketing (Regulation) Act, 1972
State:
West Bengal
Department:
Law Department
West Bengal act 032 of 1972 : West Bengal Housing Board Act, 1972
State:
West Bengal
Department:
Law Department
West Bengal act 017 of 1972 : The West Bengal Apartment ( Regulation Of Construction And Transfer ) Act, 1972
State:
West Bengal
Date:
5 Jul 1972
Department:
Law Department
West Bengal act 003 of 1972 : The West Bengal Duty On Inter-state River Valley Authority Electricity ( Reenacting ) Act, 1972
State:
West Bengal
Date:
17 Mar 1972
Department:
Law Department
West bengal act 026 of 1973 : West Bengal Settled Estates (Repealing) Act, 1973
State:
West Bengal
West bengal act 023 of 1973 : West Bengal Restoration of Alienated Land Act, 1973
State:
West Bengal
Department:
Department of Law Department
West Bengal act 43 of 1973 : The West Bengal Primary Education Act, 1973
State:
West Bengal
Date:
19 Sep 1974
Department:
Department of Law Department
West Bengal act 037 of 1973 : West Bengal Vaccination Act, 1973
State:
West Bengal
Department:
Law Department
West Bengal act 034 of 1973 : West Bengal Agricultural Credit Operations Act, 1973
State:
West Bengal
Department:
Law Department
West Bengal act 038 of 1973 : The West Bengal Co-operative Societies Act, 1973
State:
West Bengal
Date:
25 Sep 1973
Department:
Law Department
West Bengal act 036 of 1973 : The West Bengal Medical And Dental Colleges ( Regulation Of Admission ) Act, 1973
State:
West Bengal
Date:
13 Sep 1973
Department:
Law Department
West Bengal act 007 of 1973 : West Bengal Duty on Inter-State River Valley Authority Electricity Act, 1973
State:
West Bengal
Department:
Law Department
West Bengal act 006 of 1973 : West Bengal Molasses Control Act, 1973
State:
West Bengal
Department:
Law Department
West Bengal act 041 of 1973 : The West Bengal Panchayat Act, 1973 (Bengali Version)
State:
West Bengal
Date:
12 Apr 2024
Department:
Law Department
West bengal act 039 of 1974 : West Bengal Comprehensive Area Development Act, 1974
State:
West Bengal
Department:
Department of Law Department
West Bengal act 043 of 1973 : West Bengal Primary Education Act, 1973
State:
West Bengal
Department:
Law Department
West Bengal act 048 of 1974 : West Bengal State Tubewell and Lift Irrigation Act, 1974
State:
West Bengal
Department:
Law Department
West Bengal act 023 of 1974 : West Bengal Tanks (Acquisition of Irrigation Rights) Act, 1974
State:
West Bengal
Department:
Law Department
West Bengal act 046 of 1974 : West Bengal Irrigation (Imposition of Water Rate) Act, 1974
State:
West Bengal
Department:
Law Department
West Bengal act 041 of 1973 : West Bengal Panchayat Act, 1973
State:
West Bengal
Department:
Law Department
West Bengal act 030 of 1974 : West Bengal (Compulsory Censorship of Film Publicity Materials) Act, 1974
State:
West Bengal
Department:
Law Department
West Bengal act 011 of 1974 : The West Bengal Motor Spirit Sales Tax Act, 1974
State:
West Bengal
Date:
26 Mar 1974
Department:
Law Department
West Bengal act 038 of 1974 : West Bengal Labour Welfare Fund Act, 1974
State:
West Bengal
Department:
Law Department
West Bengal act 043 of 1974 : The West Bengal Fire Services ( Maintenance Of Discipline ) Act, 1974
State:
West Bengal
Date:
2 Dec 1974
Department:
Law Department
West Bengal act 025 of 1974 : West Bengal Industrial Infrastructure Development Corporation Act, 1974
State:
West Bengal
Department:
Law Department
West Bengal act 012 of 1974 : The West Bengal Appropriation ( No. 2 ) Act, 1974
State:
West Bengal
Date:
30 Mar 1974
Department:
Law Department
West Bengal act 004 of 1975 : The West Bengal Appropriation ( No.2 ) Act, 1975
State:
West Bengal
Date:
29 Mar 1975
Department:
Law Department
West Bengal act 018 of 1975 : The West Bengal Appropriation ( Excess Expenditure, 1963.64, 1964-65, 1965-66, 1966-67 And 1967-68 ) Act, 1975
State:
West Bengal
Date:
26 May 1975
Department:
Law Department
West Bengal act 042 of 1975 : The West Bengal Government Townships ( Extension Of Civic Amenities ) Act, 1975
State:
West Bengal
Date:
5 Jan 1976
Department:
Law Department
West Bengal act 008 of 1975 : West Bengal Council of Higher Secondary Education Act, 1975
State:
West Bengal
Department:
Law Department
West Bengal act 056 of 1974 : West Bengal Workmen's House-Rent Allowance Act, 1974
State:
West Bengal
Department:
Law Department
West Bengal act 037 of 1975 : West Bengal Rural Indebtedness Relief Act, 1975
State:
West Bengal
Department:
Law Department
West Bengal act 036 of 1975 : West Bengal College Teachers (Security of Service) Act, 1975
State:
West Bengal
Department:
Law Department
West Bengal act 019 of 1975 : The West Bengal Multi-storeyed Building Tax Act, 1975
State:
West Bengal
Date:
30 May 1975
Department:
Law Department
West bengal act 031 of 1976 : West Bengal University Laws Amendment (No. 2) Act, 1976
State:
West Bengal
West Bengal act 009 of 1976 : The West Bengal Appropriation ( No. 2 ) Act, 1976
State:
West Bengal
Date:
30 Mar 1976
Department:
Law Department
West Bengal act 019 of 1976 : West Bengal Government Premises (Tenancy Regulation) Act, 1976
State:
West Bengal
Department:
Law Department
Ministry:
Ministry of
West Bengal act 021 of 1976 : West Bengal Prevention of Defacement of Property Act, 1976
State:
West Bengal
Department:
Law Department
West Bengal act 017 of 1976 : West Bengal Universities (Control of Expenditure) Act, 1976
State:
West Bengal
Department:
Law Department
West Bengal act 045 of 1975 : West Bengal Transport Undertakings (Prevention of Ticketless Travel) Act, 1975
State:
West Bengal
Department:
Law Department
West Bengal act 039 of 1976 : West Bengal Scheduled Castes Development and Finance Corporation Act, 1976
State:
West Bengal
Department:
Law Department
West Bengal act 008 of 1976 : The West Bengal Urban Land Taxation Act, 1976
State:
West Bengal
Date:
30 Mar 1976
Department:
Law Department
West Bengal act 002 of 1976 : The West Bengal Municipal Employees ( Compulsory Retirement ) Act, 1976
State:
West Bengal
Date:
23 Mar 1976
Department:
Law Department
West Bengal act 046 of 1975 : West Bengal Relief of Rural Indebtedness Act, 1975
State:
West Bengal
Department:
Law Department
West Bengal act 047 of 1975 : West Bengal Acquisition of Homestead Land for Agricultural Labourers, Artisans and Fishermen Act, 1975
State:
West Bengal
Department:
Law Department
West Bengal act 014 of 1976 : West Bengal Rural Employment and Production Act, 1976
State:
West Bengal
Department:
Law Department
West Bengal act 027 of 1976 : West Bengal Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1976
State:
West Bengal
Department:
Law Department
West Bengal act 003 of 1976 : The West Bengal Employment Scheme Loans ( Recovery ) Act, 1976
State:
West Bengal
Date:
23 Mar 1976
Department:
Law Department
West Bengal act 016 of 1976 : The West Bengal Advertisement Tax Act, 1976
State:
West Bengal
Date:
1 Apr 1976
Department:
Law Department
West bengal act 027 of 1977 : West Bengal Medical and Dental Colleges (Regulation of Admission) (Repealing) Act, 1977
State:
West Bengal
West bengal act 017 of 1977 : West Bengal University Laws Amendment (Repealing) Act, 1977
State:
West Bengal
West Bengal act 002 of 1977 : The West Bengal Appropriation Act, 1977
State:
West Bengal
Date:
30 Mar 1977
Department:
Law Department
West Bengal act 001 of 1977 : The West Bengal Appropriation ( Vote On Account ) Act, 1977
State:
West Bengal
Date:
30 Mar 1974
Department:
Law Department
West Bengal act 014 of 1977 : The West Bengal Appropriation ( Vote On Account ) ( No. 2 ) Act, 1977
State:
West Bengal
Date:
29 Jul 1977
Department:
Law Department
West Bengal act 019 of 1977 : The West Bengal Appropriation ( No. 2 ) Act, 1977
State:
West Bengal
Date:
30 Sep 1977
Department:
Law Department
West Bengal act 008 of 1977 : West Bengal Nationalised Text-Books Act, 1977
State:
West Bengal
Department:
Law Department
West Bengal act 015 of 1977 : The West Bengal Land ( Requisition And Acquisition ) Re-enacting Act, 1977
State:
West Bengal
Date:
22 Jul 1977
Department:
Law Department
West Bengal act 015 of 1978 : The West Bengal Appropriation ( No. 2 ) Act, 1978
State:
West Bengal
Date:
30 Mar 1978
Department:
Law Department
West Bengal act 008 of 1978 : West Bengal Pre-University, University Entrance and Three-Year Degree Course (Discontinuance of Admission for Prosecution of Study) Act, 1978
State:
West Bengal
Department:
Law Department
West Bengal act 011 of 1978 : West Bengal Colleges (Payment of Salaries) Act, 1978
State:
West Bengal
Department:
Law Department
West Bengal act 39 of 1979 : The West Bengal Public Libraries Act, 1979
State:
West Bengal
Date:
6 Jan 1980
Department:
Department of Law Department
West bengal act 054 of 1978 : West Bengal Fire Services (Maintenance of Discipline) Repealing Act, 1978
State:
West Bengal
West Bengal act 001 of 1979 : The West Bengal Appropriation ( No. 2 ) Act, 1979
State:
West Bengal
Date:
30 Mar 1979
Department:
Law Department
West Bengal act 009 of 1979 : West Bengal Motor Vehicles Tax Act, 1979
State:
West Bengal
Department:
Law Department
West Bengal act 013 of 1979 : West Bengal Town and Country (Planning and Development) Act, 1979
State:
West Bengal
Department:
Law Department
West Bengal act 034 of 1979 : West Bengal Requisitioning of Vehicles Act, 1979
State:
West Bengal
Department:
Law Department
West Bengal act 044 of 1979 : The West Bengal Land Holding Revenue Act, 1979
State:
West Bengal
Date:
16 Apr 1980
Department:
Law Department
West Bengal act 006 of 1979 : West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979
State:
West Bengal
Department:
Law Department
West Bengal act 027 of 1979 : West Bengal Universities (Control of Expenditure) (Cessation of Application) Act, 1979
State:
West Bengal
Department:
Law Department
West Bengal act 020 of 1979 : West Bengal Restriction on Construction in Unsafe Areas Act, 1979
State:
West Bengal
Department:
Law Department
West Bengal act 057 of 1978 : West Bengal Central Valuation Board Act, 1978
State:
West Bengal
Department:
Law Department
West Bengal act 062 of 1978 : West Bengal College Service Commission Act, 1978
State:
West Bengal
Department:
Law Department
West Bengal act 064 of 1978 : West Bengal Legislative Assembly Proceedings (Protection of Publication) Act, 1978
State:
West Bengal
Department:
Law Department
West Bengal act 017 of 1979 : The West Bengal Multi-storied Building Tax Act, 1979
State:
West Bengal
Date:
24 Sep 1979
Department:
Law Department
West bengal act 043 of 1979 : West Bengal Gramdan (Repealing) Act, 1979
State:
West Bengal
West Bengal act 009 of 1980 : The West Bengal Appropriation ( No. 2 ) Act, 1980
State:
West Bengal
Date:
29 Mar 1980
Department:
Law Department
West Bengal act 039 of 1979 : West Bengal Public Libraries Act, 1979
State:
West Bengal
Department:
Law Department
West Bengal act 007 of 1981 : The West Bengal Appropriation ( No. 2 ) Act, 1981
State:
West Bengal
Date:
28 Mar 1981
Department:
Law Department
West Bengal act 051 of 1981 : The West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers ( Regulation Of Employment And Welfare ) Act, 1981
State:
West Bengal
Date:
29 Oct 1981
Department:
Law Department
West Bengal act 004 of 1982 : The West Bengal Appropriation ( No. 2 ) Act, 1982
State:
West Bengal
Date:
28 Sep 1982
Department:
Law Department
West Bengal act 002 of 1982 : The West Bengal Appropriation ( Vote On Account ) Act, 1982
State:
West Bengal
Date:
23 Mar 1982
Department:
Law Department
West Bengal act 003 of 1982 : The West Bengal Appropriation ( Vote On Account ) ( No. 2 ) Act, 1982
State:
West Bengal
Date:
22 Jun 1982
Department:
Law Department
West Bengal act 006 of 1982 : West Bengal Entertainment-Cum-Amusement Tax Act, 1982
State:
West Bengal
Department:
Law Department
West bengal act 008 of 1983 : West Bengal Taxation Laws (Amendment) and Repealing Act, 1983
State:
West Bengal
West Bengal act 012 of 1983 : The West Bengal Appropriation ( No. 2 ) Act, 1983
State:
West Bengal
Date:
27 Apr 1983
Department:
Law Department
West Bengal act 026 of 1983 : The West Bengal Appropriation ( Excess Expenditure 1968-69, 1969-70, 1970-71, 1971-72, 1972-73 And 1973-74 ) Act, 1983
State:
West Bengal
Date:
7 Oct 1983
Department:
Law Department
West Bengal act 004 of 1983 : The West Bengal Appropriation ( Vote On Account ) Act, 1983
State:
West Bengal
Date:
24 Mar 1983
Department:
Law Department
West Bengal act 009 of 1983 : West Bengal Appropriation Act, 1983
State:
West Bengal
Department:
Law Department
West Bengal act 006 of 1984 : The West Bengal Appropriation Act, 1984
State:
West Bengal
Date:
30 Mar 1984
Department:
Law Department
West Bengal act 002 of 1984 : The West Bengal Appropriation ( Vote On Account ) Act, 1984
State:
West Bengal
Date:
28 Mar 1984
Department:
Law Department
West Bengal act 014 of 1984 : The West Bengal Appropriation ( No. 2 ) Act, 1984
State:
West Bengal
Date:
7 May 1984
Department:
Law Department
West Bengal act 039 of 1983 : West Bengal Non-Government Educational Institutions and Local Authorities (Control of Provident Fund of Employees) Act, 1983
State:
West Bengal
Department:
Law Department
West Bengal act 021 of 1984 : West Bengal Government Premises (Regulation of Occupancy) Act, 1984
State:
West Bengal
Department:
Law Department
West Bengal act 025 of 1984 : West Bengal Inland Fisheries Act, 1984
State:
West Bengal
Department:
Law Department
West Bengal act 045 of 1983 : West Bengal Co-operative Societies Act, 1983
State:
West Bengal
Department:
Law Department
West Bengal act 030 of 1984 : West Bengal Districts (Change of Name of Deputy Commissioners) Act, 1984
State:
West Bengal
Department:
Law Department
West bengal act 042 of 1975 : West Bengal Government Townships (Extension of Civic Amenities) Act, 1975
State:
West Bengal
Department:
Department of Law Department
West Bengal act 009 of 1985 : The West Bengal Appropriation ( No. 2 ) Act, 1985
State:
West Bengal
Date:
7 May 1985
Department:
Law Department
West Bengal act 002 of 1985 : The West Bengal Appropriation ( Vote On Account ) Act, 1985
State:
West Bengal
Date:
31 Mar 1985
Department:
Law Department
West Bengal act 011 of 1985 : The West Bengal Appropriation ( Excess Expenditure, 1974-75, 1975-76, 1976-77 And 1977-78 ) Act, 1985
State:
West Bengal
Date:
4 Jun 1985
Department:
Law Department
West Bengal act 037 of 1985 : The West Bengal Medical Council ( Temporary Supersession ) Act, 1985
State:
West Bengal
Date:
11 Mar 1986
Department:
Law Department
West Bengal act 032 of 1985 : The West Bengal Religious Buildings And Places Act, 1985
State:
West Bengal
Date:
9 Jan 1986
Department:
Law Department
West Bengal act 004 of 1985 : The West Bengal Motor Vehicles ( Taxation On Goods And Passengers ) Act, 1985
State:
West Bengal
Date:
31 Mar 1985
Department:
Law Department
West Bengal act 003 of 1986 : The West Bengal Appropriation Act, 1986
State:
West Bengal
Date:
29 Mar 1986
Department:
Law Department
West Bengal act 012 of 1986 : The West Bengal Appropriation ( No. 2 ) Act, 1986
State:
West Bengal
Date:
16 May 1986
Department:
Law Department
West Bengal act 018 of 1986 : The West Bengal Legislature ( Members' Pension ) Act, 1986
State:
West Bengal
Date:
18 Jul 1986
Department:
Law Department
West bengal act 051 of 1981 : West Bengal Mazdoor, Tindal, Loader, Godownman and other Workers (Regulation of Employment and Welfare) Act, 1981
State:
West Bengal
Department:
Department of Law Department
West Bengal act 001 of 1987 : The West Bengal Appropriation Act, 1987
State:
West Bengal
Date:
30 Mar 1987
Department:
Law Department
West Bengal act 007 of 1987 : The West Bengal Appropriation ( No. 2 ) Act, 1987
State:
West Bengal
Date:
7 Jul 1987
Department:
Law Department
West Bengal act 008 of 1987 : The West Bengal Taxation Tribunal Act, 1987
State:
West Bengal
Date:
8 Jul 1987
Department:
Law Department
West Bengal act 001 of 1988 : The West Bengal Appropriation Act, 1988
State:
West Bengal
Date:
31 Mar 1988
Department:
Law Department
West Bengal act 007 of 1988 : The West Bengal Appropriation ( No. 2 ) Act, 1988
State:
West Bengal
Date:
8 Jun 1988
Department:
Law Department
West Bengal act 025 of 1988 : The West Bengal Silkworm Seed, Cocoon And Silk Yarn ( Regulation Of Production, Supply, Distribution And Sale ) Act, 1988
State:
West Bengal
Date:
17 Mar 1989
Department:
Law Department
West Bengal act 002 of 1989 : The West Bengal Appropriation Act, 1989
State:
West Bengal
Date:
31 Mar 1989
Department:
Law Department
West Bengal act 013 of 1989 : The West Bengal Appropriation ( No. 2 ) Act, 1989
State:
West Bengal
Date:
6 Jun 1989
Department:
Law Department
West Bengal act 014 of 1989 : The West Bengal Appropriation ( Excess Expenditure, 1978-79, 1979-80, 1980-81 And 1981-82 ) Act, 1989
State:
West Bengal
Date:
20 Jun 1989
Department:
Law Department
West Bengal act 019 of 1989 : The West Bengal Additional Tax And One-time Tax On Motor Vehicles Act, 1989
State:
West Bengal
Date:
16 Sep 1989
Department:
Law Department
West Bengal act 011 of 1990 : The West Bengal Appropriation ( No. 2 ) Act, 1990
State:
West Bengal
Date:
28 Jun 1990
Department:
Law Department
West Bengal act 005 of 1990 : The West Bengal Appropriation ( Vote On Account ) Act, 1990
State:
West Bengal
Date:
31 Mar 1990
Department:
Law Department
West Bengal act 014 of 1990 : The West Bengal Prohibition Of Unlawful Possession Of Gift Goods Act, 1990
State:
West Bengal
Date:
19 Sep 1990
Department:
Law Department
West Bengal act 007 of 1990 : The West Bengal State Health Service Act, 1990
State:
West Bengal
Date:
16 May 1990
Department:
Law Department
West Bengal act 008 of 1991 : The West Bengal Appropriation ( No. 2 ) Act, 1991
State:
West Bengal
Date:
12 Sep 1991
Department:
Law Department
West Bengal act 001 of 1991 : The West Bengal Appropriation ( Vote On Account ) Act, 1991
State:
West Bengal
Date:
28 Mar 1991
Department:
Law Department
West Bengal act 005 of 1991 : The West Bengal Appropriation ( Vote On Account ) ( No. 2 ) Act, 1991
State:
West Bengal
Date:
31 Jul 1991
Department:
Law Department
West Bengal act 012 of 1991 : The West Bengal Land Reforms Tribunal Act, 1991
State:
West Bengal
Date:
11 Dec 1991
Department:
Law Department
West Bengal act 006 of 1991 : The West Bengal Finance Act, 1991
State:
West Bengal
Date:
14 Aug 1991
Department:
Law Department
West Bengal act 013 of 1991 : The West Bengal Advocates Welfare Fund Act, 1991
State:
West Bengal
Date:
17 Dec 1991
Department:
Law Department
West Bengal act 007 of 1991 : The West Bengal Finance ( No. 2 ) Act, 1991
State:
West Bengal
Date:
27 Aug 1991
Department:
Law Department
West Bengal act 004 of 1992 : The West Bengal Appropriation ( Vote On Account ) Act, 1992
State:
West Bengal
Date:
31 Mar 1992
Department:
Law Department
West Bengal act 011 of 1992 : The West Bengal Appropriation ( No. 2 ) Act, 1992
State:
West Bengal
Date:
29 Jun 1992
Department:
Law Department
West Bengal act 012 of 1992 : The West Bengal Commission For Women Act, 1992
State:
West Bengal
Date:
29 Jul 1992
Department:
Law Department
West Bengal act 032 of 1992 : The West Bengal Correctional Services Act, 1992
State:
West Bengal
Date:
13 Jun 1997
Department:
Law Department
West Bengal act 001 of 1992 : The West Bengal Finance Act, 1992
State:
West Bengal
Date:
27 Mar 1992
Department:
Law Department
West Bengal act 018 of 1992 : The West Bengal Employment Scheme Loans ( Recovery ) Act, 1992
State:
West Bengal
Date:
10 Sep 1992
Department:
Law Department
West Bengal act 003 of 1993 : The West Bengal Appropriation Act, 1993
State:
West Bengal
Date:
31 Mar 1993
Department:
Law Department
West Bengal act 011 of 1993 : The West Bengal Appropriation ( Excess Expenditure, 1982-83, 1983-84 And 1984-85 ) Act, 1993
State:
West Bengal
Date:
27 Aug 1993
Department:
Law Department
West Bengal act 010 of 1993 : The West Bengal Appropriation ( No. 2 ) Act, 1993
State:
West Bengal
Date:
30 Jul 1993
Department:
Law Department
West Bengal act 001 of 1993 : The West Bengal Commission For Backward Classes Act, 1993
State:
West Bengal
Date:
15 Mar 1993
Department:
Law Department
West Bengal act 022 of 1993 : The West Bengal Municipal Act, 1993
State:
West Bengal
Date:
31 May 1994
Department:
Law Department
West Bengal act 020 of 1993 : The West Bengal Building ( Regulation Of Promotion Of Construction And Transfer By Promoters ) Act, 1993
State:
West Bengal
Date:
9 Mar 1994
Department:
Law Department
West Bengal act 027 of 1993 : The West Bengal Government Land ( Regulation Of Transfer ) Act, 1993
State:
West Bengal
Date:
4 Mar 1997
Department:
Law Department
West Bengal act 005 of 1993 : The West Bengal Finance Act, 1993
State:
West Bengal
Date:
7 Apr 1993
Department:
Law Department
West Bengal act 009 of 1993 : The West Bengal Marine Fishing Regulation Act, 1993
State:
West Bengal
Date:
14 Jun 1993
Department:
Law Department
West Bengal act 028 of 1994 : The West Bengal Appropriation ( No. 2 ) Act, 1994
State:
West Bengal
Date:
29 Jun 1994
Department:
Law Department
West Bengal act 012 of 1994 : The West Bengal Appropriation ( Vote On Account ) Act, 1994
State:
West Bengal
Date:
31 Mar 1994
Department:
Law Department
West Bengal act 020 of 1994 : The West Bengal District Planning Committee Act, 1994
State:
West Bengal
Date:
3 May 1994
Department:
Law Department
West Bengal act 049 of 1994 : The West Bengal Sales Tax Act, 1994
State:
West Bengal
Date:
3 Mar 1995
Department:
Law Department
West Bengal act 025 of 1994 : The West Bengal Metropolitan Planning Committee Act, 1994
State:
West Bengal
Date:
27 Jun 1994
Department:
Law Department
West Bengal act 039 of 1994 : The West Bengal Board Of Madrasah Education Act, 1994
State:
West Bengal
Date:
8 Aug 1994
Department:
Law Department
West Bengal act 038 of 1994 : The West Bengal Scheduled Castes And Scheduled Tribes ( Identification ) Act, 1994
State:
West Bengal
Date:
3 Aug 1994
Department:
Law Department
West Bengal act 008 of 1994 : The West Bengal State Election Commission Act, 1994
State:
West Bengal
Date:
22 Mar 1994
Department:
Law Department
West Bengal act 016 of 1994 : The West Bengal Finance Act, 1994
State:
West Bengal
Date:
6 Apr 1994
Department:
Law Department
West Bengal act 051 of 1994 : The West Bengal Prohibition Of Unlawful Possession Of Property Of Electrical Undertakings Act, 1994
State:
West Bengal
Date:
8 May 1995
Department:
Law Department
West Bengal act 034 of 1994 : The West Bengal Municipal Elections Act, 1994
State:
West Bengal
Date:
20 Jul 1994
Department:
Law Department
West Bengal act 037 of 1994 : The West Bengal State Council Of Higher Education Act, 1994
State:
West Bengal
Date:
29 Jul 1994
Department:
Law Department
West Bengal act 015 of 1994 : The West Bengal Luxury Tax Act, 1994
State:
West Bengal
Date:
4 Apr 1994
Department:
Law Department
West Bengal act 005 of 1995 : The West Bengal Appropriation Act, 1995
State:
West Bengal
Date:
31 Mar 1995
Department:
Law Department
West Bengal act 009 of 1995 : The West Bengal Appropriation ( No. 2 ) Act, 1995
State:
West Bengal
Date:
31 Jul 1995
Department:
Law Department
West Bengal act 018 of 1995 : The West Bengal Minorities Development And Finance Corporation Act, 1995
State:
West Bengal
Date:
10 Oct 1995
Department:
Law Department
West Bengal act 021 of 1995 : The West Bengal State Council of Technical Education Act, 1995
State:
West Bengal
Date:
10 Jan 1996
Department:
Law Department
West Bengal act 019 of 1995 : The West Bengal Backward Classes Development And Finance Corporation Act, 1995
State:
West Bengal
Date:
10 Oct 1995
Department:
Law Department
West Bengal act 006 of 1995 : The West Bengal University Of Animal And Fishery Sciences Act, 1995
State:
West Bengal
Date:
17 Apr 1995
Department:
Law Department
West Bengal act 003 of 1995 : The West Bengal Finance Act, 1995
State:
West Bengal
Date:
31 Mar 1995
Department:
Law Department
West Bengal act 001 of 1996 : The West Bengal Appropriation Act, 1996
State:
West Bengal
Date:
18 Mar 1996
Department:
Law Department
West Bengal act 017 of 1996 : The West Bengal Appropriation ( No. 2 ) Act, 1996
State:
West Bengal
Date:
26 Jul 1996
Department:
Law Department
West Bengal act 016 of 1996 : The West Bengal Minorities' Commission Act, 1996
State:
West Bengal
Date:
22 Jul 1996
Department:
Law Department
West Bengal act 018 of 1996 : The West Bengal Revenue Intelligence ( Collection And Monitoring Of Information ) Act, 1996
State:
West Bengal
Date:
30 Jul 1996
Department:
Law Department
West Bengal act 019 of 1996 : The West Bengal Building Tax Act, 1996
State:
West Bengal
Date:
30 Jul 1996
Department:
Law Department
West Bengal act 008 of 1996 : The West Bengal Acupuncture System Of Therapy Act, 1996
State:
West Bengal
Date:
11 Jun 1996
Department:
Law Department
West Bengal act 010 of 1996 : The West Bengal Finance Act, 1996
State:
West Bengal
Date:
9 Jul 1996
Department:
Law Department
West Bengal act 011 of 1997 : The West Bengal Appropriation ( No. 2 ) Act, 1997
State:
West Bengal
Date:
15 Jul 1997
Department:
Law Department
West Bengal act 003 of 1997 : The West Bengal Appropriation Act, 1997
State:
West Bengal
Date:
31 Mar 1997
Department:
Law Department
West Bengal act 037 of 1997 : The West Bengal Premises Tenancy Act, 1997
State:
West Bengal
Date:
28 Dec 1999
Department:
Law Department
West Bengal act 004 of 1997 : The West Bengal School Service Commission Act, 1997
State:
West Bengal
Date:
1 Apr 1997
Department:
Law Department
West Bengal act 025 of 1997 : West Bengal Land Reforms and Tenancy Tribunal Act, 1997
State:
West Bengal
Department:
Law Department
West Bengal act 006 of 1997 : The West Bengal Law Clerks Act, 1997
State:
West Bengal
Date:
16 Apr 1997
Department:
Law Department
West Bengal act 005 of 1997 : The West Bengal Finance Act, 1997
State:
West Bengal
Date:
1 Apr 1997
Department:
Law Department
West bengal act 037 of 1997 : West Bengal Premises Tenancy Act, 1997
State:
West Bengal
Department:
Department of Law Department
West Bengal act 002 of 1998 : The West Bengal Appropriation Act, 1998
State:
West Bengal
Date:
31 Mar 1998
Department:
Law Department
West Bengal act 005 of 1998 : The West Bengal Appropriation ( No. 2 ) Act, 1998
State:
West Bengal
Date:
9 Jul 1998
Department:
Law Department
West Bengal act 003 of 1998 : The West Bengal Finance Act, 1998
State:
West Bengal
Date:
1 Apr 1998
Department:
Law Department
West Bengal act 007 of 1999 : The West Bengal Appropriation ( No. 2 ) Act, 1999
State:
West Bengal
Date:
21 Jul 1999
Department:
Law Department
West Bengal act 002 of 1999 : The West Bengal Appropriation Act, 1999
State:
West Bengal
Date:
31 Mar 1999
Department:
Law Department
West Bengal act 003 of 1999 : The West Bengal Finance Act, 1999
State:
West Bengal
Date:
31 Mar 1999
Department:
Law Department
West Bengal act 009 of 1999 : The West Bengal National University Of Juridical Sciences Act, 1999
State:
West Bengal
Date:
3 Aug 1999
Department:
Law Department
West Bengal act 014 of 1999 : The West Bengal Regulation Of Recruitment In State Government Establishments And Establishments Of Public Undertakings, Statutory Bodies, Government Companies And Local Authorities Act, 1999
State:
West Bengal
Date:
3 Nov 1999
Department:
Law Department
West Bengal act 004 of 1999 : The West Bengal Sales Tax ( Settlement Of Dispute ) Act, 1999
State:
West Bengal
Date:
5 Apr 1999
Department:
Law Department
West bengal act 004 of 2000 : West Bengal Fire Services (Amendment) Act, 2000
State:
West Bengal
West bengal act 008 of 2000 : West Bengal Salaries and Allowances (Amendment) Act, 2000
State:
West Bengal
West bengal act 024 of 2000 : West Bengal Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) (Second Amendment) Act, 2000
State:
West Bengal
West bengal act 019 of 2000 : West Bengal Central Valuation Board (Amendment) Act, 2000
State:
West Bengal
West Bengal act 017 of 2000 : The West Bengal Appropriation ( No. 2 ) Act, 2000
State:
West Bengal
Date:
28 Jul 2000
Department:
Law Department
West Bengal act 007 of 2000 : The West Bengal Appropriation Act, 2000
State:
West Bengal
Date:
31 Mar 2000
Department:
Law Department
West Bengal act 015 of 2000 : The West Bengal University Of Technology Act, 2000
State:
West Bengal
Date:
20 Jul 2000
Department:
Law Department
West Bengal act 030 of 2000 : The West Bengal Maritime Board Act, 2000
State:
West Bengal
Date:
21 Feb 2001
Department:
Law Department
West Bengal act 013 of 2000 : The West Bengal Prohibition Of Ragging In Educational Institutions Act, 2000
State:
West Bengal
Date:
29 May 2000
Department:
Law Department
West Bengal act 003 of 2000 : The West Bengal Finance Act, 2000
State:
West Bengal
Date:
31 Mar 2000
Department:
Law Department
West Bengal act 028 of 2000 : The West Bengal Electrical Undertakings ( Recovery Of Dues ) Act, 2000
State:
West Bengal
Date:
15 Sep 2000
Department:
Law Department
West bengal act 031 of 2000 : West Bengal Land Reforms (Amendment) Act, 2000
State:
West Bengal
West Bengal act 014 of 2001 : The West Bengal Appropriation ( No. 2 ) Act, 2001
State:
West Bengal
Date:
27 Jul 2001
Department:
Law Department
West Bengal act 013 of 2001 : The West Bengal Co-operative Societies ( Validation Of Things Done And Actions Taken ) Act, 2001
State:
West Bengal
Date:
10 Apr 2001
Department:
Law Department
West Bengal act 002 of 2001 : The West Bengal Appropriation ( Vote On Account ) Act, 2001
State:
West Bengal
Date:
7 Mar 2001
Department:
Law Department
West Bengal act 017 of 2001 : The West Bengal Ceiling On Government Guarantees Act, 2001
State:
West Bengal
Date:
31 Jul 2001
Department:
Law Department
West Bengal act 018 of 2001 : The West Bengal Capital City ( Change Of Name ) Act, 2001
State:
West Bengal
Date:
28 Aug 2001
Department:
Law Department
West Bengal act 031 of 2001 : The West Bengal Horticultural Nurseries ( Regulation ) Act, 2001
State:
West Bengal
Date:
31 Jul 2002
Department:
Law Department
West Bengal act 035 of 2001 : The West Bengal Prohibition Of Smoking And Spitting And Protection Of Health Of Non-smokers And Minors Act, 2001
State:
West Bengal
Date:
12 Mar 2003
Department:
Law Department
West Bengal act 032 of 2001 : The West Bengal Thika Tenancy ( Acquisition And Regulation ) Act, 2001
State:
West Bengal
Date:
22 Nov 2002
Department:
Law Department
West Bengal act 015 of 2001 : The West Bengal State Tax On Consumption Or Use Of Goods Act, 2001
State:
West Bengal
Date:
31 Jul 2001
Department:
Law Department
West Bengal act 016 of 2001 : The West Bengal Finance Act, 2001
State:
West Bengal
Date:
31 Jul 2001
Department:
Law Department
West Bengal act 009 of 2001 : The West Bengal Heritage Commission Act, 2001
State:
West Bengal
Date:
21 Mar 2001
Department:
Law Department
West Bengal act 008 of 2002 : The West Bengal Appropriation ( No. 2 ) Act, 2002
State:
West Bengal
Date:
23 Jul 200
Department:
Law Department
West Bengal act 002 of 2002 : The West Bengal Appropriation Act, 2002
State:
West Bengal
Date:
26 Mar 2002
Department:
Law Department
West Bengal act 001 of 2002 : The West Bengal Finance Act, 2002
State:
West Bengal
Date:
26 Mar 2002
Department:
Law Department
West Bengal act 013 of 2002 : The West Bengal University Of Health Sciences Act, 2002
State:
West Bengal
Date:
1 Aug 2002
Department:
Law Department
West Bengal act 010 of 2002 : The West Bengal State Homoeopathic Health Service Act, 2002
State:
West Bengal
Date:
1 Aug 2002
Department:
Law Department
West Bengal act 011 of 2002 : The West Bengal State Ayurvedic Health Service Act, 2002
State:
West Bengal
Date:
1 Aug 2002
Department:
Law Department
West Bengal act 002 of 2003 : The West Bengal Appropriation Act, 2003
State:
West Bengal
Date:
31 Mar 2003
Department:
Law Department
West Bengal act 009 of 2003 : The West Bengal Appropriation ( No. 2 ) Act, 2003
State:
West Bengal
Date:
30 Jul 2003
Department:
Law Department
West Bengal act 028 of 2003 : The West Bengal Appropriation ( Excess Expenditure, 1985-86, 1986-87, 1987-88, 1988-89, 1989-90, 1990-91, 1991-92, 1992-93, 1993-94 And 1994-95 ) Act, 2003
State:
West Bengal
Date:
22 Dec 2003
Department:
Law Department
West Bengal act 021 of 2002 : West Bengal Transport Infrastructure Development Fund Act, 2002
State:
West Bengal
Department:
Law Department
West Bengal act 004 of 2003 : The West Bengal Civil Service ( Judicial ) And The West Bengal Higher Judicial Service ( Revision Of Pay And Allowance ) Act, 2003
State:
West Bengal
Date:
31 Mar 2003
Department:
Law Department
West Bengal act 037 of 2003 : The West Bengal Value Added Tax Act, 2003
State:
West Bengal
Date:
27 Dec 2005
Department:
Law Department
West Bengal act 035 of 2003 : The West Bengal Lokayukta Act, 2003
State:
West Bengal
Date:
21 May 2004
Department:
Law Department
West Bengal act 032 of 2003 : The West Bengal Special Economic Zone Act, 2003
State:
West Bengal
Date:
31 Dec 2004
Department:
Law Department
West Bengal act 003 of 2003 : The West Bengal Finance Act, 2003
State:
West Bengal
Date:
31 Mar 2003
Department:
Law Department
West Bengal act 004 of 2004 : The West Bengal Appropriation ( No. 2 ) Act, 2004
State:
West Bengal
Date:
30 Jul 2004
Department:
Law Department
West Bengal act 001 of 2004 : The West Bengal Appropriation Act, 2004
State:
West Bengal
Date:
29 Mar 2004
Department:
Law Department
West Bengal act 002 of 2005 : The West Bengal Appropriation Act, 2005
State:
West Bengal
Date:
31 Mar 2005
Department:
Law Department
West Bengal act 012 of 2005 : The West Bengal Appropriation ( No. 2 ) Act, 2005
State:
West Bengal
Date:
29 Jul 2005
Department:
Law Department
West Bengal act 004 of 2005 : The West Bengal Finance Act, 2005
State:
West Bengal
Date:
31 Mar 2005
Department:
Law Department
West Bengal act 018 of 2005 : The West Bengal Ground Water Resources ( Management, Control And Regulation ) Act, 2005
State:
West Bengal
Date:
31 Aug 2005
Department:
Law Department
West Bengal act 007 of 2005 : The West Bengal State Council Of Vocational Education And Training Act, 2005
State:
West Bengal
Date:
28 Apr 2005
Department:
Law Department
West Bengal act 014 of 2005 : The West Bengal Schools ( Control Of Expenditure ) Act, 2005
State:
West Bengal
Date:
19 Aug 2005
Department:
Law Department
West Bengal act 39 of 2006 : The West Bengal Municipal Corporation Act, 2006
State:
West Bengal
Date:
28 May 2008
Department:
Department of Law Department
West Bengal act 005 of 2006 : The West Bengal Appropriation ( Vote On Account ) Act, 2006
State:
West Bengal
Date:
27 Mar 2006
Department:
Law Department
West Bengal act 004 of 2006 : The West Bengal Appropriation ( Excess Expenditure, 1995-96, 1996-97, 1997-98 And 1998-99 ) Act, 2006
State:
West Bengal
Date:
27 Mar 2006
Department:
Law Department
West Bengal act 017 of 2006 : The West Bengal Appropriation ( No. 2 ) Act, 2006
State:
West Bengal
Date:
31 Jul 2006
Department:
Law Department
West Bengal act 009 of 2006 : The West Bengal Public Works Contractors ( Regulation And Control ) Act, 2006
State:
West Bengal
Date:
6 Apr 2006
Department:
Law Department
West Bengal act 010 of 2006 : The West Bengal Trees ( Protection And Conservation In Non-forest Areas ) Act, 2006
State:
West Bengal
Date:
12 Apr 2006
Department:
Law Department
West Bengal act 018 of 2006 : The West Bengal Finance Act, 2006
State:
West Bengal
Date:
31 Jul 2006
Department:
Law Department
West Bengal act 001 of 2007 : The West Bengal Appropriation Act, 2007
State:
West Bengal
Date:
30 Mar 2007
Department:
Law Department
West Bengal act 010 of 2007 : The West Bengal Appropriation ( No. 2 ) Act, 2007
State:
West Bengal
Date:
31 Jul 2007
Department:
Law Department
West Bengal act 028 of 2007 : The West Bengal State University ( Barasat, North 24 Parganas ) Act, 2007
State:
West Bengal
Date:
25 Feb 2008
Department:
Law Department
West Bengal act 024 of 2007 : The West Bengal Unorganised Sector Workers Welfare Act, 2007
State:
West Bengal
Date:
18 Feb 2008
Department:
Law Department
West Bengal act 011 of 2007 : The West Bengal Legislature ( Removal Of Disqualifications ) Act, 2007
State:
West Bengal
Date:
29 Aug 2007
Department:
Law Department
West Bengal act 003 of 2007 : The West Bengal Finance Act, 2007
State:
West Bengal
Date:
31 Mar 2007
Department:
Law Department
West Bengal act 015 of 2008 : The West Bengal Appropriation ( No. 2 ) Act, 2008
State:
West Bengal
Date:
31 Aug 2008
Department:
Law Department
West Bengal act 003 of 2008 : The West Bengal Appropriation Act, 2008
State:
West Bengal
Date:
28 Mar 2008
Department:
Law Department
West Bengal act 039 of 2006 : West Bengal Municipal Corporation (Amendment) Act, 2007
State:
West Bengal
Department:
Law Department
West Bengal act 034 of 2008 : The West Bengal Administrative ( Adjudication Of School Disputes ) Commission Act, 2008
State:
West Bengal
Date:
29 Dec 2011
Department:
Law Department
West Bengal act 025 of 2008 : The West Bengal Madrasah Service Commission Act, 2008
State:
West Bengal
Date:
22 Oct 2008
Department:
Law Department
West Bengal act 001 of 2008 : The West Bengal Finance Act, 2008
State:
West Bengal
Date:
28 Mar 2008
Department:
Law Department
West Bengal act 009 of 2009 : The West Bengal Appropriation ( Excess Expenditure, 1999-2000, 2000-01, 2001-02 And 2002-03 ) Act, 2009
State:
West Bengal
Date:
23 Jul 2009
Department:
Law Department
West Bengal act 002 of 2009 : The West Bengal Appropriation Act, 2009
State:
West Bengal
Date:
31 Mar 2009
Department:
Law Department
West Bengal act 008 of 2009 : The west bengal appropriation ( no. 2) act, 2009
State:
West Bengal
Date:
23 Jul 2009
Department:
Law Department
Ministry:
Ministry of
West Bengal act 020 of 2009 : The West Bengal Rural Health Regulatory Authority Act, 2009
State:
West Bengal
Date:
19 Sep 2014
Department:
Law Department
West Bengal act 011 of 2009 : The West Bengal Medicare Service Persons And Medicare Service Institutions ( Prevention Of Violence And Damage To Property ) Act, 2009
State:
West Bengal
Date:
3 Sep 2009
Department:
Law Department
West Bengal act 005 of 2009 : The West Bengal State Dental Service Act, 2009
State:
West Bengal
Date:
5 May 2009
Department:
Law Department
West Bengal act 003 of 2010 : The West Bengal Appropriation Act, 2010
State:
West Bengal
Date:
31 Mar 2010
Department:
Law Department
West Bengal act 015 of 2010 : The West Bengal Appropriation ( No. 2 ) Act, 2010
State:
West Bengal
Date:
30 Jul 2010
Department:
Law Department
West Bengal act 005 of 2010 : The west bengal motor transport workers' welfare cess act, 2010
State:
West Bengal
Date:
5 May 2010
Department:
Law Department
Ministry:
Ministry of
West Bengal act 040 of 2006 : West Bengal Co-operative Societies Act, 2006
State:
West Bengal
Department:
Law Department
West Bengal act 006 of 2010 : The West Bengal Yoga And Naturopathic System Of Medicine Act, 2010
State:
West Bengal
Date:
10 May 2010
Department:
Law Department
West Bengal act 002 of 2010 : The West Bengal Finance Act, 2010
State:
West Bengal
Date:
31 Mar 2010
Department:
Law Department
West Bengal act 026 of 2010 : West Bengal Clinical Establishments (Registration and Regulation) Act, 2010
State:
West Bengal
Department:
Law Department
West Bengal act 014 of 2010 : West Bengal Fiscal Responsibility and Budget Management Act, 2010
State:
West Bengal
Department:
Law Department
West bengal act 003 of 2011 : West Bengal Fiscal Responsibility and Budget Management (Amendment) Act, 2011
State:
West Bengal
West Bengal act 008 of 2011 : The West Bengal Appropriation ( No. 2 ) Act, 2011
State:
West Bengal
Date:
15 Sep 2011
Department:
Law Department
West Bengal act 002 of 2011 : The West Bengal Appropriation Act, 2011
State:
West Bengal
Date:
31 Mar 2011
Department:
Law Department
West Bengal act 005 of 2011 : The West Bengal Appropriation ( Vote On Account ) ( No. 2 ) Act, 2011
State:
West Bengal
Date:
13 Jul 2011
Department:
Law Department
West Bengal act 013 of 2011 : The West Bengal Finance Commission ( Miscellaneous Provisions ) Act, 2011
State:
West Bengal
Date:
25 Jan 2012
Department:
Law Department
West Bengal act 007 of 2011 : The West Bengal Finance Act, 2011
State:
West Bengal
Date:
30 Aug 2011
Department:
Law Department
West Bengal act 017 of 2011 : The West Bengal Staff Selection Commission Act, 2011
State:
West Bengal
Date:
31 Jan 2012
Department:
Law Department
West bengal act 012 of 2011 : West Bengal University Laws (Amendment) Act, 2011
State:
West Bengal
West bengal act 014 of 2011 : West Bengal Co-operative Societies (Amendment) Act, 2011
State:
West Bengal
West Bengal act 012 of 2012 : The West Bengal Appropriation ( Excess Expenditure, 2003-04, 2004-05 And 2005-06 ) Act, 2012
State:
West Bengal
Date:
29 May 2012
Department:
Law Department
West Bengal act 013 of 2012 : The West Bengal Appropriation ( No. 2 ) Act, 2012
State:
West Bengal
Date:
23 Jul 2012
Department:
Law Department
West Bengal act 004 of 2012 : The West Bengal Appropriation Act, 2012
State:
West Bengal
Date:
31 Mar 2012
Department:
Law Department
West Bengal act 001 of 2012 : West Bengal Tax on Entry of Goods into Local Areas Act, 2012
State:
West Bengal
Department:
Law Department
West Bengal act 039 of 2012 : The West Bengal Backward Classes ( Other Than Scheduled Castes And Scheduled Tribes ) ( Reservation Of Vacancies In Services And Posts ) Act, 2012
State:
West Bengal
Date:
25 Mar 2013
Department:
Law Department
West Bengal act 034 of 2012 : The West Bengal Parliamentary Secretaries ( Appointment, Salaries, Allowances And Miscellaneous Provisions ) Act, 2012
State:
West Bengal
Date:
11 Jan 2013
Department:
Law Department
West Bengal act 002 of 2012 : The West Bengal Finance Act, 2012
State:
West Bengal
Date:
31 Mar 2012
Department:
Law Department
West Bengal act 014 of 2012 : The West Bengal Escheats And Forfeitures Act, 2012
State:
West Bengal
Date:
1 Aug 2012
Department:
Law Department
West Bengal act 029 of 2012 : The West Bengal College Service Commission Act, 2012
State:
West Bengal
Date:
29 Nov 2012
Department:
Law Department
West Bengal act 005 of 2012 : The West Bengal Advocates Welfare Corporation Act, 2012
State:
West Bengal
Date:
25 Apr 2012
Department:
Law Department
West bengal act 007 of 2013 : West Bengal Co-operative Societies (Second Amendment) Act, 2013
State:
West Bengal
West Bengal act 003 of 2013 : The West Bengal Appropriation Act, 2013
State:
West Bengal
Date:
26 Mar 2013
Department:
Law Department
West Bengal act 013 of 2013 : The West Bengal Appropriation ( No. 2 ) Act, 2013
State:
West Bengal
Date:
31 Jul 2013
Department:
Law Department
West Bengal act 029 of 2013 : The West Bengal Protection Of Interest Of Depositors In Financial Establishments Act, 2013
State:
West Bengal
Date:
14 May 2015
Department:
Law Department
West Bengal act 017 of 2013 : The West Bengal Right To Public Services Act, 2013
State:
West Bengal
Date:
27 Sep 2013
Department:
Law Department
West Bengal act 023 of 2013 : The West Bengal Prohibition Of Audio-video Piracy Act, 2013
State:
West Bengal
Date:
10 Jan 2014
Department:
Law Department
West Bengal act 010 of 2013 : West Bengal State Higher Educational Institutions (Reservation in Admission) Act, 2013
State:
West Bengal
Department:
Law Department
West Bengal act 001 of 2013 : The West Bengal Finance Act, 2013
State:
West Bengal
Date:
26 Mar 2013
Department:
Law Department
West Bengal act 026 of 2013 : The West Bengal State Council Of Technical And Vocational Education And Skill Development Act, 2013
State:
West Bengal
Date:
14 Feb 2014
Department:
Law Department
West Bengal act 009 of 2014 : The West Bengal Appropriation ( No. 2 ) Act, 2014
State:
West Bengal
Date:
28 Aug 2014
Department:
Law Department
West Bengal act 002 of 2014 : The West Bengal Appropriation Act, 2014
State:
West Bengal
Date:
11 Mar 2014
Department:
Law Department
West Bengal act 001 of 2014 : The West Bengal Finance Act, 2014
State:
West Bengal
Date:
11 Mar 2014
Department:
Law Department
West Bengal act 021 of 2014 : The West Bengal University Of Teachers' Training, Education Planning And Administration Act, 2014
State:
West Bengal
Date:
16 Jan 2015
Department:
Law Department
West Bengal act 014 of 2014 : The West Bengal Joint Entrance Examinations Board Act, 2014
State:
West Bengal
Date:
4 Sep 2014
Department:
Law Department
West Bengal act 002 of 2015 : The West Bengal Appropriation Act, 2015
State:
West Bengal
Date:
24 Mar 2015
Department:
Law Department
West Bengal act 014 of 2015 : The West Bengal Appropriation ( No. 2 ) Act, 2015
State:
West Bengal
Date:
10 Jul 2015
Department:
Law Department
West Bengal act 003 of 2015 : The West Bengal Finance Act, 2015
State:
West Bengal
Date:
24 Mar 2015
Department:
Law Department
West Bengal act 023 of 2015 : The West Bengal Tea Plantation Employees' Welfare Fund Act, 2015
State:
West Bengal
Date:
11 Aug 2015
Department:
Law Department
West Bengal act 028 of 2015 : The West Bengal Allied-medical And Para-medical Council Act, 2015
State:
West Bengal
Date:
18 Dec 2015
Department:
Law Department
West Bengal act 010 of 2015 : The West Bengal State Council Of Higher Education Act, 2015
State:
West Bengal
Date:
29 Jun 2015
Department:
Law Department
West Bengal act 001 of 2016 : The West Bengal Appropriation Act, 2016
State:
West Bengal
Date:
28 Mar 2016
Department:
Law Department
West Bengal act 005 of 2016 : The West Bengal Appropriation ( No. 2 ) Act, 2016
State:
West Bengal
Date:
22 Jul 2016
Department:
Law Department
West Bengal act 006 of 2016 : The West Bengal Finance Act, 2016
State:
West Bengal
Date:
28 Jul 2016
Department:
Law Department
West Bengal act 008 of 2017 : The West Bengal Appropriation ( No. 2 ) Act, 2017
State:
West Bengal
Date:
23 Mar 2017
Department:
Law Department
West Bengal act 001 of 2017 : The West Bengal Appropriation Act, 2017
State:
West Bengal
Date:
2 Mar 2017
Department:
Law Department
West Bengal act 030 of 2017 : The West Bengal Scheduled Castes, Scheduled Tribes And Other Backward Classes Development And Finance Corporation Act, 2017
State:
West Bengal
Date:
13 Sep 2017
Department:
Law Department
West Bengal act 050 of 2017 : The West Bengal Green University Act, 2017
State:
West Bengal
Date:
9 Jan 2018
Department:
Law Department
West Bengal act 041 of 2017 : The West Bengal Housing Industry Regulation Act, 2017
State:
West Bengal
Date:
17 Oct 2017
Department:
Law Department
West Bengal act 007 of 2017 : The West Bengal Universities And Colleges ( Administration And Regulation ) Act, 2017
State:
West Bengal
Date:
22 Mar 2017
Department:
Law Department
West Bengal act 004 of 2017 : The West Bengal Clinical Establishments ( Registration, Regulation And Transparency ) Act, 2017
State:
West Bengal
Date:
17 Mar 2017
Department:
Law Department
West Bengal act 028 of 2017 : The West Bengal Goods And Services Tax Act, 2017
State:
West Bengal
Date:
10 Aug 2017
Department:
Law Department
West Bengal act 003 of 2017 : The West Bengal Finance Act, 2017
State:
West Bengal
Date:
6 Mar 2017
Department:
Law Department
West Bengal act 029 of 2017 : The West Bengal Scheduled Castes Advisory Council Act, 2017
State:
West Bengal
Date:
13 Sep 2017
Department:
Law Department
West Bengal act 036 of 2017 : The West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Act, 2017
State:
West Bengal
Date:
25 Sep 2017
Department:
Law Department
West Bengal act 003 of 2018 : The West Bengal Appropriation ( No. 2 ) Act, 2018
State:
West Bengal
Date:
23 Mar 2018
Department:
Law Department
West Bengal act 001 of 2018 : The West Bengal Appropriation Act, 2018
State:
West Bengal
Date:
5 Mar 2018
Department:
Law Department
West Bengal act 012 of 2018 : The West Bengal Municipal Service Commission Act, 2018
State:
West Bengal
Date:
13 Sep 2018
Department:
Law Department
West Bengal act 012 of 2018 : The West Bengal Municipal Service Commission Act, 2018 (Bengali Version)
State:
West Bengal
Date:
5 Apr 2024
Department:
Law Department
West Bengal act 033 of 2018 : The West Bengal Commission For Backward Classes (Amendment) Act, 2018
State:
West Bengal
Date:
30 Apr 2025
Department:
Law Department
West Bengal act 002 of 2019 : The West Bengal Appropriation Act, 2019
State:
West Bengal
Date:
5 Mar 2019
Department:
Law Department
West Bengal act 004 of 2019 : The West Bengal Appropriation ( No 2 ) Act, 2019
State:
West Bengal
Date:
25 Jul 2019
Department:
Law Department
West Bengal act 022 of 2019 : The West Bengal Lifts, Escalators And Travelators Act, 2019
State:
West Bengal
Date:
10 Jan 2020
Department:
Law Department
West Bengal act 003 of 2020 : The West Bengal Appropriation ( No. 2 ) Act, 2020
State:
West Bengal
Date:
27 Mar 2020
Department:
Law Department
West Bengal act 002 of 2020 : The West Bengal Finance Act, 2020
State:
West Bengal
Date:
2 Mar 2020
Department:
Law Department
West Bengal act 006 of 2021 : The West Bengal Appropriation ( Vote On Account ) Act, 2021
State:
West Bengal
Date:
23 Feb 2021
Department:
Law Department
West Bengal act 010 of 2021 : The West Bengal Appropriation ( No. 2 ) Act, 2021
State:
West Bengal
Date:
26 Jul 2021
Department:
Law Department
West Bengal act 009 of 2021 : The West Bengal Finance Act, 2021
State:
West Bengal
Date:
26 Jul 2021
Department:
Law Department
West Bengal act 021 of 2022 : The West Bengal Municipal Corporation ( Amendment) Act, 2022
State:
West Bengal
Date:
4 May 2023
Department:
Law Department
West Bengal act 002 of 2022 : The West Bengal Appropriation (No. 1) Act, 2022
State:
West Bengal
Date:
31 Mar 2022
Department:
Law Department
West Bengal act 020 of 2022 : The West Bengal Staff Selection Commission ( Amendment) Act, 2022
State:
West Bengal
Date:
17 Apr 2023
Department:
Law Department
West Bengal act 007 of 2022 : The West Bengal University Of Teachers' Training, Education Planning And Administration ( Amendment) Act, 2022
State:
West Bengal
Date:
17 Aug 2022
Department:
Law Department
West Bengal act 013 of 2022 : The West Bengal Scheduled Castes And Scheduled Tribes ( Identification) ( Amendment) Act, 2022
State:
West Bengal
Date:
28 Nov 2022
Department:
Law Department
West Bengal act 009 of 2022 : The West Bengal Clinical Establishments ( Registration, Regulation And Transparency) ( Amendment) Act, 2022
State:
West Bengal
Date:
14 Sep 2022
Department:
Law Department
West Bengal act 018 of 2022 : The West Bengal Municipal ( Amendment) Act, 2022
State:
West Bengal
Date:
13 Mar 2023
Department:
Law Department
West Bengal act 019 of 2022 : The West Bengal Krishi Viswavidyalaya Laws ( Amendment) Act, 2022
State:
West Bengal
Date:
17 Mar 2023
Department:
Law Department
West Bengal act 003 of 2022 : The West Bengal Finance Act, 2022
State:
West Bengal
Date:
31 Mar 2022
Department:
Law Department
West Bengal act 012 of 2022 : The West Bengal Fiscal Responsibility And Budget Management ( Second Amendment) Act, 2022
State:
West Bengal
Date:
1 Nov 2022
Department:
Law Department
West Bengal act 011 of 2022 : The West Bengal Panchayat Elections ( Amendment) Act, 2022
State:
West Bengal
Date:
1 Nov 2022
Department:
Law Department
West Bengal act 008 of 2022 : The West Bengal Fire Services ( Amendment) Act, 2022
State:
West Bengal
Date:
14 Sep 2022
Department:
Law Department
West Bengal act 024 of 2022 : The West Bengal Taxation Laws (Amendment) Act, 2022
State:
West Bengal
Date:
28 Jul 2023
Department:
Law Department
West Bengal act 025 of 2022 : The West Bengal Land Reforms and Tenancy Tribunal (Amendment) Act, 2022.
State:
West Bengal
Date:
30 Apr 2025
Department:
Law Department
West Bengal act 026 of 2022 : The West Bengal Taxation Tribunal (Amendment) Act, 2022
State:
West Bengal
Date:
30 Apr 2025
Department:
Law Department
West Bengal act 006 of 2023 : The West Bengal Maintenance Of Public Order ( Amendment) Act, 2023
State:
West Bengal
Date:
10 Apr 2023
Department:
Law Department
West Bengal act 003 of 2023 : The West Bengal Appropriation ( No. 2) Act, 2023
State:
West Bengal
Date:
24 Mar 2023
Department:
Law Department
West Bengal act 007 of 2023 : The West Bengal Land Reforms ( Amendment) Act, 2023
State:
West Bengal
Date:
10 Apr 2023
Department:
Law Department
West Bengal act 005 of 2023 : The West Bengal Lokayukta ( Amendment) Act, 2023
State:
West Bengal
Date:
10 Apr 2023
Department:
Law Department
West Bengal act 004 of 2023 : The West Bengal Land Laws ( Repealing) Act, 2023
State:
West Bengal
Date:
30 Mar 2023
Department:
Law Department
West Bengal act 001 of 2023 : The West Bengal Finance Act, 2023
State:
West Bengal
Date:
17 Mar 2023
Department:
Law Department
West Bengal act 008 of 2023 : The West Bengal Agricultural Income-tax ( Notices) ( Repealing) Act, 2023
State:
West Bengal
Date:
10 Apr 2023
Department:
Law Department
West Bengal act 011 of 2023 : The West Bengal Labour Welfare Fund (Amendment) Act, 2023
State:
West Bengal
Date:
13 Dec 2023
Department:
Law Department
West Bengal act 014 of 2023 : The West Bengal Goods And Services Tax (Second Amendment) Act, 2023
State:
West Bengal
Date:
11 Jan 2024
Department:
Law Department
West Bengal act 016 of 2023 : The West Bengal Salaries And Allowances (Amendment) Act, 2023
State:
West Bengal
Date:
15 Mar 2024
Department:
Law Department
West Bengal act 009 of 2023 : The West Bengal Goods And Services Tax ( Amendment) Act, 2023
State:
West Bengal
Date:
29 Sep 2023
Department:
Law Department
West Bengal act 010 of 2023 : The West Bengal Land Laws ( Second Repealing) Act, 2023
State:
West Bengal
Date:
30 Oct 2023
Department:
Law Department
West Bengal act 018 of 2023 : The West Bengal Town And Country (Planning And Development) (Amendment) Act, 2023
State:
West Bengal
Date:
30 Apr 2025
Department:
Law Department
West Bengal act 001 of 2024 : The West Bengal Appropriation ( No. 2) Act, 2024
State:
West Bengal
Date:
20 Mar 2024
Department:
Law Department
West Bengal act 005 of 2024 : The West Bengal Finance Act, 2024
State:
West Bengal
Date:
20 Mar 2024
Department:
Law Department
West Bengal act 002 of 2024 : The West Bengal Fiscal Responsibility And Budget Management (Amendment) Act, 2024
State:
West Bengal
Date:
20 Mar 2024
Department:
Law Department
West Bengal act 009 of 2024 : The West Bengal Additional Tax And One- Time Tax On Motor Vehicles ( Amendment) Act, 2024
State:
West Bengal
Date:
23 Apr 2023
Department:
Law Department
West Bengal act 007 of 2024 : The West Bengal Thika Tenancy (Acquisition And Regulation) (Amendment) Act, 2024
State:
West Bengal
Date:
22 Apr 2024
Department:
Law Department
West Bengal act 006 of 2024 : The West Bengal Non- Trading Corporations ( Amendment) Act, 2024
State:
West Bengal
Date:
22 Apr 2024
Department:
Law Department
West Bengal act 008 of 2024 : The West Bengal Motor Vehicles Tax (Amendment) Act, 2024
State:
West Bengal
Date:
23 Apr 2024
Department:
Law Department
West Bengal act 011 of 2024 : The West Bengal Entertainments And Luxuries (Hotels And Restaurants) Tax (Settlement Of Dispute) Act, 2024
State:
West Bengal
Date:
10 Jan 2025
Department:
Law Department
West Bengal act 010 of 2024 : The West Bengal Scheduled Castes, Scheduled Tribes And Other Backward Classes Development And Finance Corporation (Amendment) Act, 2024
State:
West Bengal
Date:
10 Dec 2024
Department:
Law Department
West Bengal act 012 of 2024 : The West Bengal Goods And Services Tax (Amendment) Act, 2024
State:
West Bengal
Date:
10 Jan 2025
Department:
Law Department
West Bengal act 013 of 2024 : The West Bengal Municipal Corporation (Amendment) Act, 2024
State:
West Bengal
Date:
21 Jan 2025
Department:
Law Department
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