GOVERNMENT OF WEST BENGAL
Law Department
Legislative
West Bengal Act XXX of 1957 the west BENGAL APPROPRIATION (EXCESS EXPENDITURE, 1951-52) ACT, 1957 {^Passed hy the Bengal Legi8labure.'\ [ABseat of the Governor was first published in the CalcuUa Oazeite, Extra ordinary, of the 5th February, 1958.]
[5th February, 1958.]
^n-A-Ct to regularise payment and appropriation of certain fuTther sums from and out of the Consolidated Fund ̂ f Bengal for the services of the year ending on the
31st day of March, 1952.
It is hereby enacted in the Eighth Year of the Republic of India, by the Legislature of West Bengal, as follows
1. This Act may be called the West Bengal Appropriation bhort (Excess Expenditure, 1951-52) Act, 1957.
2. From and out of the Cousolidated Fund of We.st Bengal, sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sura of rupees three crores, twenty lakhs, three thousand, six hundred and ninety, are authorized for payment and application towards defrajdng the several charges which were incurred during the year ending on the thirty-first day of March. 1952, in respect of the services specified in column 2 of the Schedule and were in excess of the amount granted for the services of that year.
Issuo of
Ra.
3,20,OS,690
out of the Conaf)lidat- ed Fund
of Weat
Bengal for the
services
of the
year
1951-52.
3, The sums authorized for ])aymeut and application Appropria- from and out of the Consolidated Fund of West Bengal by tbis Act shall be deemed to have been appropriated for the services and purposes expressed in the Schedule, in relation to the year ending on the thirty-first day of March, 1952. ''Price—Indian, 12 nP.; English, 3d.
1
The West Bengal Ap^propriation {Eoicess Expenditvre, 2957-52) Act, 1957. [West Ben. Act XXX of 1S57.1 (The Schedule.)
SCHEDULE.
{See sectioua 2 and 3.)
I 2 3
Sums not exceedinir Grant
N"o.
^^ervicea ami purposes. Voted by the
Legislative
Assenably.
Chargeil
on the
Gonsolidatcd
Fund.
Total.
Rb. Rs. Rs.
4" 9—Wtamps 13.099 i3,00i» 6 11—Registration 16.136
16,136
11 22—Interest on Debt and other obliga tions.
5J3,34i 5,73,344
14
27—Administraticjn of Justice.
2,50,U9 2,59.120
34 57—Miscellaneous— MisceUaneous.
62,933 62.933
36
63—Rxtraordinary charges in India.
70,049 79,049
42 Public debt . -
3,10,00,000 3,10,00,000
1
(
Grand Total 2,88,364 3,17,15,326 3,20,03,690 \VBGP-58/9-749A-6M