GOVERNMENT OF WEST BENGAL
LEGISLATIVE DEPARTMENT
West Bengal Act XI of 1985
THE WEST BENGAL APPROPRIATION (EXCESS
EXPENDITURE, 1974-75, 1975-76, 1976-77 AND 1977-78) ACT, 1985.
[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 4th June, 1985.]
[4th June, 1985.]
An Act to regularise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1975, the year ending on the thirty-first day of March, 1976, the year ending on the thirty-first day of March, 1977, and the year ending on the thirty-first day of March, 1978.
It is hereby enacted in the Thirty-sixth Year of the Republic of India, by the Legislature of West Bengal, as follows:-
1. This Act may be called the West Bengal Appropriation (Excess Short title. Expenditure, 1974-75, 1975-76, 1976-77 and 1977-78) Act, 1985.
2. From and out of the Consolidated Fund of West Bengal,— Issue of Rs. 16,53,
(1) sums not exceeding those specified in column 3 of 71,834, Schedule I amounting in the aggregate to the sum of rupees Rs. 77,66,
84,842,
sixteen crores, fifty-three lakhs, seventy-one thousand, Rs. 90,00, eight hundred and thirty-four, 74,501 and
Rs. 23,85,
(2) sums not exceeding those specified in column 3 of 07,019 out Schedule II amounting in the aggregate to the sum of rupees of the Consoli-
seventy-seven crores, sixty-six lakhs, eighty-four thousand, dated Fund eight hundred and forty-two, of West
Bengal res-
(3) sums not exceeding those specified in column 3 of pectively for Schedule III amounting in the aggregate to the sum of the services and purposes rupees ninety crores, seventy-four thousand, five hundred of the year and one, and 1974-75, the
year 1975-
(4) sums not exceeding those specified in column 3 of 76, the year Schedule IV amounting in the aggregate to the sum of 1976-77 andthe year rupees twenty-three crores, eighty-five lakhs, seven 1977-78. thousand and nineteen,
107
[West Ben. Act (Section 3.) are authorised for payment and application towards defraying the several charges which were incurred during—
(i) the year ending on the thirty-first day of March, 1975,
(ii) the year ending on the thirty-first day of March, 1976,
(iii) the year ending on the thirty-first day of March, 1977, and
(iv) the year ending on the thirty-first day of March, 1978, respectively, in respect of the services and purposes specified in column 2 of each such Schedule and which were in excess of the amounts granted for the services and purposes of the respective year. Appropria-
3. The sums authorised for payment and application from and out tion.
of the Consolidated Fund of West Bengal by this Act shall be deemed to have been respectively appropriated for the services and purposes expressed in Schedules I, II, III and IV in relation to the year ending on the thirty-first day of March, 1975, the year ending on the thirty-first day of March, 1976, the year ending on the thirty-first day of March, 1977 and the year ending on the thirty-first day of March, 1978.
108
XI of 1985.] (Schedule 1.)
SCHEDULE I.
(See sections 2 and 3).
1 2 3
Grant/ Sums not exceeding Appro-
priation Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs .
1 211—State Legislature 1,019 1,019
8 230—Stamps and Registration 8,87,779 8,87,779 20 254—Treasury and Accounts
Administration. 12,96,000 12,96,000
22 256—Jails 24,46,519 24,46,519
25 259—Public Works 8,93,59,255 8,93,59,255
26 260—Fire Protection and Control 4,67,779 4,67,779 28 266—Pension and Other Retirement
Benefits. 13,962 13,962
36 280—Medical 2,42,87,243 490 2,42,87,733
42 287—Labour and Employment 5,43,189 5,43,189 53 306—Minor Irrigation 17,89,867 17,89,867
66 333—Irrigation, Navigation, Drainage
and Flood Control Projects. 4,19,81,361 4,19,81,361 72 339—Tourism 1,92,581 1,92,581
520—Capital Outlay on Industrial
Research and Development (Public
Undertakings). 15,00,000 15,00,000
76
730—Loans to Industrial Financial Institutions (Public Undertakings). . 6,04,790 6,04,790 Total—Grant No. 76 21,04,790 21,04,790
Grand Total 16,53,56,363 15,471 16,53,71,834
109
[West Ben. Act (Schedule H.)
SCHEDULE II.
(See sections 2 and 3).
I 2 3
Grant/ Sums not exceeding Appro-
priation Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
211—State Legislature 32,501 32,501
2 212—Governor 24,486 24,486
3 213—Council of Ministers 59,707 59,707
4 214—Administration of Justice 11,28,310 1,28,966 12,57,276 8 230—Stamps and Registration 11,38,420 11,38,420 14 247—Other Fiscal Services 869 869
19 253—District Administration 6,39,629 6,39,629 22 256—Jails 66,52,346 66,52,346
24 258—Stationery and Printing 25,89,580 25,89,580 259—Public Works 14,47,69,000 14,47,69,000 283—Housing (Buildings) 9,08,112 9,08,112
25 477—Capital Outlay on Education,
Art and Culture (Sports) (Buildings). 86,29,000 86,29,000 480—Capital Outlay on Medical
(Buildings). 2,86,74,000 2,86,74,000
Total—Grant No. 25 18,29,80,112 18,29,80,112 26 260—Fire Protection and Control 2,10,634 2,10,634 28 266—Pension and Other Retirement
Benefits. 2,12,68,951 3,227 2,12,72,178
34 278—Art and Culture 21,05,406 21,05,406
110
XI of 1985.] (Schedule II.)
1 2 3
Grant/ Sums not exceeding Appro-
priation Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
| Rs. 2,200 8,46,91,253 5,55,83,372 10,23,095 9,77,835 2,32,90,243 1,96,54,003 8,50,917 |
Rs. |
| 279—Scientific Services and Research 280—Medical 282—Public Health, Sanitation and Water Supply. 289—Relief on account of Natural Calamities. 295—Other Social and Community Services. 305—Agriculture 509—Capital Outlay on Food and Nutrition. 314—Community Development (Excluding Panchayat). 333—Irrigation, Navigation, Drainage and Flood Control Projects. . . 532—Capital Outlay on Multipurpose River Projects. Total—Grant No. 66 734—Loans for Power Projects . 335—Ports, Lighthouses and Shipping 336—Civil Aviation |
36 280—Medical 8,46,91,253 8,46,91,253
38 282—Public Health, Sanitation and
Water Supply. 5,55,83,372 5,55,83,372
47 289—Relief on account of Natural
Calamities. 10,23,095 10,23,095
48 295—Other Social and Community
Services. 9,77,835 9,77,835
52 305—Agriculture 2,32,90,243 2,32,90,243
54 509—Capital Outlay on Food and
Nutrition. 1,96,54,003 1,96,54,003
60 314—Community Development
(Excluding Panchayat). 8,50,917 8,50,917
333—Irrigation, Navigation, Drainage
and Flood Control Projects. . . 2,82,08,000 2,82,08,000
66
532—Capital Outlay on Multipurpose River Projects. 1,35,14,550 1,35,14,550 Total—Grant No. 66 4,17,22,550 . . 4,17,22,550 67 734—Loans for Power Projects . 4,00,00,000 4,00,00,000 68 335—Ports, Lighthouses and Shipping 31,260 . . 31,260 69 336—Civil Aviation 15,411 15,411
111
[West Ben. Act (Schedule II.)
I 2 3
Grant/ Sums not exceeding Appro-
priation Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
70 537—Capital Outlay on Roads and
Bridges. 4,25,51,515 4,25,51,515
72 339—Tourism 6,34,289 6,34,289
73 544—Capital Outlay on Other Transport
and Communication Services. 37,995 37,995
705—Loans for Agriculture (Public
Undertakings). 6,00,000 6,00,000
722—Loans for Machinery and
76 Engineering Industries (Public Undertakings). 11,72,000 . 11,72,000 726—Loans for Consumer Industries (Public Undertakings). 45,00,000 45,00,000 Total—Grant No. 76 62,72,000 62,72,000 83 603—Internal Debt of the State Government. 23,59,68,277 23,59,68,277 84 766—Loans to Government Servants, etc. 44,15,483 44,15,483 Grand Total . . 54,05,59,886 23,61,24,956 77,66,84,842
112
XI of 1985.] (Schedule III.)
SCHEDULE III.
(See sections 2 and 3).
I 2 3
Grant/ Sums not exceeding Appro-
priation Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
| Rs. 3,014 |
Rs. 16,69,135 3,70,448 42,391 17,93,461 14,29,193 1,36,553 22,48,058 |
| 212—Governor 214—Administration of Justice 215—Elections . 220—Collections of Taxes on Income and Expenditure. 230—Stamps and Registration 245—Other Taxes and Duties on Commodities and Services. 247—Other Fiscal Services 253—District Administration 259—Public Works 283—Housing (Buildings) .. 480—Capital Outlay on Medical (Buildings). Total—Grant No. 25 280—Medical 282—Public Health, Sanitation and Water Supply. 483—Capital Outlay on Housing . . |
4 214—Administration of Justice 16,69,135 16,69,135
5 215—Elections . 3,70,448 3,70,448
6 220—Collections of Taxes on Income
and Expenditure. 42,391 42,391
8 230—Stamps and Registration 17,93,461 17,93,461
13 245—Other Taxes and Duties on
Commodities and Services. 14,29,193 14,29,193
14 247—Other Fiscal Services 1,36,553 1,36,553
19 253—District Administration 22,48,058 22,48,058
_
259—Public Works 12,78,17,000 12,78,17,000
25 283—Housing (Buildings) .. 7,54,742 . . 7,54,742
480—Capital Outlay on Medical
(Buildings). 3,59,44,000 3,59,44,000
Total—Grant No. 25 16,45,15,742 16,45,15,742
36 280—Medical 3,85,97,625 .. 3,85,97,625
38 282—Public Health, Sanitation and
Water Supply. 3,73,63,719 . 3,73,63,719
39 483—Capital Outlay on Housing . . 2,34,50,519 . 2,34,50,519
113
[West Ben. Act (Schedule III.)
12 3
Grant/ Sums not exceeding Appro-
priation Services and purposes. Voted by the Charged on the Number. Total. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
47 289—Relief on account of Natural
Calamities. 67,10,884 67,10,884
53 306—Minor Irrigation 3,15,08,786 3,15,08,786 60 314—Community Development
(Excluding Panchayat). 2,27,829 2,27,829
62 520—Capital Outlay on Industrial
Research and Development (Excluding
Public Undertakings and Closed and
Sick Industries). . . 5,30,191 5,30,191
67 734—Loans for Power Projects . 95,00,000 95,00,000 70 537—Capital Outlay on Roads and
Bridges. 10,95,41,050 10,95,41,050
71 338—Road and Water Transport
Services. . 5,60,347 . 5,60,347
74 363—Compensation and Assignments to
Local Bodies and Panchayati Raj
Institutions (Excluding Panchayat). . . 60,58,808 60,58,808 76 705—Loans for Agriculture (Public
Undertakings). 17,25,072 . . 17,25,072
79 523—Capital Outlay on Petroleum,
Chemicals and Fertiliser Industries
(Excluding Public Undertakings). 47,237 47,237 83 603—Internal Debt of the State
Government. 46,20,44,439 46,20,44,439
Grand Total . . 43,74,49,620 46,26,24,881 90,00,74,501
114
XI of 1985.] (Schedule IV.)
SCHEDULE IV.
(See sections 2 and 3).
1 2 3
Grant/ Sums not exceeding Appro-
priation Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
7 229—Land Revenue 13,43,903 . 13,43,903
8 230 Stamps and Registration 28,74,723 28,74,723 14 247—Other Fiscal Services .. 2,10,702 2,10,702 16 249—Interest Payments 14,54,342 14,54,342
24 258—Stationery and Printing 4,64,016 4,64,016 25 259—Public Works 8,04,35,856 8,04,35,856
28 266—Pensions and Other Retirement
Benefits. 54,36,170 2,04,844 56,41,014
31 276—Secretariat—Social and Community
Services. 76,815 76,815
32 277—Education (Sports) 46,88,119 46,88,119
35 279—Scientific Services and Research 800 . . 800 36 280—Medical .. 24,59,181 2,849 24,62,030
38 282—Public Health, Sanitation and
Water Supply. .. 1,36,97,965 1,36,97,965
40 284—Urban Development 17,34,628 17,34,628
498—Capital Outlay on Co-operation . . 24,00,000 24,00,000
50
L 698—Loans for Co-operation 42,22,054 42,22,054 Total—Grant No. 50 66,22,054 66,22,054
115
[West Ben. Act XI of 1985.] (Schedule IV.)
2 3
Grant/ Sums not exceedin Appro-
priation Services and purposes. Voted by the Charged on the Number. Total. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
63 32I—Village and Small Industries
(Excluding Public Undertakings). 7,20,148 7,20,148 66 533—Capital Outlay on Irrigation,
Navigation, Drainage and Flood
Control Projects. 44,406 44,406
67 734—Loans for Power Projects 1,90,49,000 1,90,49,000 337—Roads and Bridges 3,71,00,000 3,71,00,000
70
537—Capital Outlay on Roads and Bridges. 5,17,59,658 5,17,59,658 Total—Grant No. 70 8,88,59,658 8,88,59,658 76 726—Loans for Consumer Industries . . 21,19,299 21,19,299 79 523—Capital Outlay on Petroleum,
Chemicals and Fertiliser Industries
(Excluding Public Undertakings). . . 3,68,304 3,68,304 84 766—Loans to Government Servants,
etc. 56,39,237 56,39,237
Grand Total 23,78,86,616 6,20,403 23,85,07,019
116