West Bengal Act VII of 1960
THE WEST BENGAL APPROPRIATION ACT, 1960.
[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 29th March, 1960.]
[29th March, 1960.]
An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1961.
WHEREAS it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services ana purposes of the year ending on the thirty-first day of March, 1961;
It is hereby enacted in the Eleventh Year of the Republic of India, by the Legislature of West Bengal, as follows:-
1. This Act may be called the West Bengal Appro- ybort title. priation Act, 1960.
2. From and out of the Consolidated Fund of West lesu"f Bengal, there may be paid and applied sums not exceeding L(.576e5815, those specified in column 3 of the Schedule amounting in ooi out • the aggregate to the sum of rupees one hundred and fifty- of the ZojasFoulidad one crores, sixty-five lakhs, fifteen thousand and one towards defraying the several charges which will come in coarse ofof west payment during the year ending on the thirty-first day of Bengal for March, 1961, in respect of the services and purposes specified the year in column 2 of the Schedule.
1960-61.
3. The sums authorised to be paid and applied from Appropria.
and out of the Consolidated Fund of West Bengal by this tion. Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1961.
1
2 The West Bengal Appropriation Act, 1960.
[West Ben. Act
(Schedule.)
SCHEDULE
(See sections 2 and 3.)
2 3
(rant No. Services and purposes. Sums not exceeding Voted by the
Legislative
Assembly.
Charged on
the Consoli-
dated Fund.
Total.
A—Direct Demand on the Revenue.
4—Taxes on income other than Corpora- tion Tax and Estate Duty.
7—Land Revenue
Rs.
5,95,000
Rs.
2,000
Rs.
5,97,000
AA—Principal Revenue Heads—Forest and other Capital Accounts outside the Revenue Account. 5,94,65,000 1,000 5,94,66,000 65—Payment of Compensation to Land- holders, etc. on the abolition of the Zaminclat y eystem.
Total— Grstnt No. 2 5,94,65,000 1,000 5,94,66,000
A—Direct Demand on the Revenue. 3 8—State Excise Duties 44,89,000 44,89,000 4 9—Stamps • • 9 70 000 9,70,000
a 10—Forest 1,28,97,000 1,28,97,000 6 11—Registration 24,23,000 24,23,000 7 12—Taxes on Vehicles 4,50,000 4,50,000
8
12A—Sales Tax 25,77,000 •• 25,77,000 13—Other Taxes and Duties 12,95,000 12,95,000
C—Revenue Account of Irrigation, Navi- gation, Embankment and Drainage Works.
10 17—Interest on Irrigation Works (Com- mercial).
20,99,000 20,99,000
••••••,•••••••,
2
The West Bengal Appropriation, Act, 1960. 3 VII of 1960.]
(Schedule.)
2 3 1
Sums not exceeding Grant
No.
Services and purposes. Voted by the Legislative
Assembly.
Chwed on
the Consoli-
dated Fund.
Re.
86,61,000
Total.
Rs.
7,82,75,000
f XVII—Irrigation—Working Expenses 18—Other Revenue expenditure finan- ced from Ordinary Revenues.
H—Civil Works and Miscellaneous Public Improvements.
51A—Interest on Capital Outlay on Multipurpose River Schemes. 51B—Other Revenue Expenditure con- nected with Multipurpose River Schemes.
CC—Capital Account of Irrigation, Navi- gation, Embankment and Drainage Works outside the Revenue Account.
68—Construction of Irrigation, Naviga- tion, Embankment and Drainage Works (Commercial).
68A—Construction of Irrigation, Navi- gation, Embankment and Drainage Works (Non-Commercial).
H—Capital Account of Civil Works and Miscellaneous Public Improvements outside the Revenue Account.
80A—Capital Outlay on Multipurpose River Schemes outside the Revenue Account.
Rs.
6,96,14,000
J
Total—Grant No. 11 6,96,14,000 86,61,000 7,82,75,000
E-Debt Services.
22—Interest on Debt and other obliga- tions.
23—Appropriation for Reduction or Avoidance of Debt.
1,080 4,55,14,000
2,49,40,000
4,55,13,000
2,49,40,000
12
13
4
The West Bengal Appropriation, Act, 1960.
[West Ben. Act
(Schedule.)
1
2 3
Sums not exceeding Grant
No. Services and purposes. Voted by the Legislative
Assembly.
Charged on
the Consoli-
dated Fund.
Total.
Rs.
F—Civil Administration.
14 25—General Administration 15 27—Administration of Justice 16 28—Jails
17 29—Police
18 30—Ports and Pilotage 19 36—Scientific Departments 20 37—Education . ,
21 38—Medical
22 39—Public Health
Rs.
3,50,98,000
1,21,20,000
1,04,08,000
8,09,87,000
11,83,000
75,000
13,76,69,000
6,60,62,000
3,76,12,000
3,39,28,000
89,85,000
1,04,08,000
8,09,87,000
11,83,000
75,000
13,75,69,000
6,60,62,000
3,76,12,000
11,70,000
31,35,000
23
40—Agriculture—Agriculture
FF—Civil Administration—Capital Account outside the Revenue Account.
71—Capital Outlay on schemes of Agri- cultural Improvement and Research outside the Revenue Account.
4,86,23,000 4,86,23,000
Total—Grant No. 23 4,86,23,000 4,86,23,000
F—Civil Administration.
24 40--Agriculture Fisheries 25 41—Animal Husbandry 26 42—Co-operation
36,95,000
1,47,38,000
65,58,000
36,95,000
1,47,38,000
65,58,000
The West Bengal Appropriation Act, 1,060.
VJI of 1960.3
(Schedule.)
1
2 3
Sums not exceeding Grant
No.
Services and purposes. Voted by the
Legislative
Assembly.
Charged on
the Consoli-
dated Fund.
Total.
43—Industries—Industries
H—Civil Works and Miscellaneous Public Improvements.
XLI—Receipts from Electricity Schemes —Working expenses.
FF—Civil Administration—Capital Account outside the Revenue Account.
72—Capital Outlay on Industrial Development outside the Revenue Account.
271
I.
Rs.
25,000
Rs.
1,34.23 000 1,33,98,000
Rs.
Total—Grant No. 27 1,33,98,000 25,000
1,34,23,000
F—Civil Administration.
43—Industries—Cottage Industries
F F—Civil Administration—Capital Account outside the Revenue Account. -1,99,05,000 72—Capital Outlay on Industrial De- velopment outside the Revenue
Account—Cottage Industries.
1,99,05,000
Total—Grant No. 28 1,99,05,000 1,99,05,000
F—Civil Administration.
43—Industries—Cinchona
33,76,000
47—Miscellaneous Departments— 39,83,000 Fire Services.
47—Miscellaneous Departments— Excluding Fire Services.
47—Miscellaneous Departments—Wel- 1,34,77,000 fare of Scheduled Tribes and Castes and other Backward Classes.
33 47—Miscellaneous Departments— 50,37,000 Excluding Fire Services and Welfare of Scheduled Tribes and Castes and other Backward Classes.
29
30
31
32
33,76,000
39,83,000
1,34,77,000
I-
50,37,000
5
6 The West Bengal Appropriation Act, 1960.
[West Ben. Act
(Schedule.)
2 3
Sums not exceeding Services and purposes. Voted by the Legislative
Assembly.
Charged on
the Consoli-
dated Fund.
Total.
H—Civil Works and Miscellaneous Public Improvements.
50—Civil Works
J-Miscellaneous.
54—Famine 54B—Privy Purses and Allowances of Indian Rulers.
Rs.
15,46,000
Rs.
4,54,65,000
2,68,40,000
1,69,000
Rs.
4,70,11,000
2,68,40,000
1,69,000
55—Superannuation allowances and pensions.
JJ—Miscellaneous Capital Account out- side the Revenue Account.
83—Payments of commuted value of pen- sions.
2,20,000 1,64,59,000 1,62,39,000
Total—Grant No. 37 1,62,39,000 2,20,000 1,64,59,000
J-Miscellaneous.
56—Stationery and Printing 57—Miscellaneous—Contributions
79,50,000
1,90,64,000
79,50,000
8,78,000
1,99,42,000
57—Miscellaneous—Other Miscellan- eous Expenditure.
JJ— Miscellaneous Capital Account outside the Revenue Account.
,82—Capital Account of other. State works outside the Revenue Account. Total—Grant No. 40
1I
12,74,27,000
I
i 12,74,27,000
1,000 12,74,28,000
1,000 12,74,28,000
1
Grant
34
35
36
371
38
39
40
The West Bengal Appropriation Act, 1960.
VIII of 1960.]
(Schedule.)
1 3
S111:118 not exceeding
2
Grant No.
Services and purposes. Voted by the Legislative
Assembly.
Charged on
the Consoli-
dated Fund.
Total.
Rs.
E—Debt Services.
22—Interest on Debt and other obliga- tions—Expenditure on displaced per- sons.
J--Miscellaneous.
57—Miscellaneous—Expenditure on dis- placed persons.
JJ—Miscellaneous Capital Account out- side the Revenue Account.
r
41-!
Rs.
19,27,000 5,74,34,000
J
82—Capital Account of other State Works outside the Revenue Account— Expenditure on displaced persons.
Public Debt.
Loans for displaced persons
Loans and Advances by State Govern- ment.
Loans and Advances to displaced per- sons.
Total—Grant No. 41
5,9 3,61,000
5,74,34,000 19,27,000 5,93031,000
7
The West Bengal Appropriation Act, 1960.
[West Ben. Ad
(Schedule.)
1 2 3
Grant No.
Services and purposes. Sums not exceeding Voted by the
Legislative
Assembly.
Charged on
the Consoli-
dated Fund.
Total.
42
43
44'
45
46
E—Debt Services.
22—Interest on Debt and other obliga- tions—Community Development Projects.
M—Extraordinary items.
63B—Community Development Projects, National Extension Service and Local Development Works.
JJ—Miscellaneous Capital Account out- side the Revenue Account.
82—Capital Account of other State Works outside the Revenue Account— Community Development Projects,
Public Debt. .
Loans for Community Development Pro- jects.
Loans and Advances by State Govern- ment.
Loans and Advances under Community -Development Projects,
Total—Grant No. 42 ..
M—Extraordinary items.
63—Extraordinary charges in India .. 64C—Pre-partition Payments ..
HH—Capital Account of Civil Works and Miscellaneous Public Improvements outside the Revenue Account.
80A—Capital Outlay on Multipurpose River Schemes outside the Revenue Account—Damodar Valley Project. 81—Capital Account of Civil Works out- 'side the Revenue Account.
Rs.
-4,74,86,000
Rs.
31,09,000
Rs.
5,05,95,000
4,74,86,000 31,09,000 5,05,95,000
2,16,09,000
6,50,000
5,75,55,000
9,12,99,000
..
..
8
...,..-----......
1
Grant No.
Services and purposes. Sums not exceeding Voted by the
Legislative
Assembly.
Charged on
the Consoli-
dated Fund.
Total.
I
47
L
48
49/
(
_ f
d —Miscellaneous.
XLVIA—Receipts from Road and Water Transport Schemes—Working expen- ses.
JJ—Miscellaneous Capital Account out- side the Revenue Account.
82B--Capital Outlay on Road and Water Transport Schemes outside the Re- Rs.
1
4,36,77,000
i
Rs.
25,98,000
Rs.
4,60,75,000
I
Floating venue Account. Total—Grant No. 47 .. 85A—Capital Outlay on Schemes of Government Trading.
Public Debt.
Debt Loans from Union Government (exclud- ing loans for displaced persons and Community Development Projects). Other loans
Total—Grant No. 49 ..
Loans and Advances by State Government.
Loans and Advances by State Govern-
snout:
Grand Total .. _
4,36,77,000 23,98,000 4,60,75,000
1 ..
I
i- . .
J
10,82,48,000 10,82,48,000
10,82,48,000 10,82,48,000
8,52,47,000 .. 8 9 529 A 47 000
1,31,20,36,001 0,44,79,000 1,51,65,15,001
9