GOVERNMENT OF WEST BENGAL
LAW DEPARTMENT
Legislative West Bengal Act X of 1960
THE WEST BENGAL APPROPRIATION (EXCESS
EXPENDITURE, 1952-53, 1953-54 AND 1954.55) ACT,
1960.
[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 14th June, 1960.1
[14th June, 1960.]
An Act to , regularise payment and appropriation of certain further sums front and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1953, the year ending on the thirty-first day of March, 1954 and the year ending on the thirty-first day of March, 1955.
It is hereby enacted in the Eleventh Year of the Republic of India, by the Legislature of West Bengal, as follows:-
1. This Act may be called the West Bengal Appropria- tion (Excess Expenditure, 1952-53, 1953-54 and 1954-55) Act, 1960.
2. From and out of the Consolidated Fund of West Bengal,—
sums not exceeding those specified in column 3 of Schedule I amounting in the aggregate to the sum of rupees thirty-five lakhs, seventy-one thousand, one hundred and eighty-one,
(2) sums not exceeding those specified in column 3 of Schedule II amounting in the aggregate to the sum of rupees twelve crores, forty-five lakhs, fifty-one ilhousand, seven hundred and forty-six,. and .
(3) Sums not exceeding those specified in column 3 of Schedule III amounting in the aggregate to the sum of rupees four crores, fifty lakhs, fifty-seven thousand, two hundred and eighty-five, are authorized for payment and application towards defray- ing the several charges which were incurred during—
(i) the year ending on the thirty-first day of March,
1953,
Price—Indian, 12 nP ; English, 3d.
(1)
Short title. Issue of Rs.35,71,
181,
Rs.12,45, 51,746 and Rs.4,50,57, 285, out if the Con- solidated Fund of
West
Bengal
respec-
tively for the services and pur-
poses of the year
1952-53,
the yes/
1953-54
and the
year
1954-55.
1
Aprro- priaf ion.
2 The West Bengal Appropriatun (Excess Expenditure, 19.5243. 195344 and 1954-5,5) Act, 1960.
[West Bent Act
(Section 3 and Schedule I.)
(ii) the year ending on the thirty-first day of March, 1954, and
(iii) the year ending on the thirty-first day of March,
1955,
respectively in respect of the services and purposes specified in column 2 of each such Schedule and which were in excess of the• amounts granted for the services .and purposes of the respective year.
3. The sums authorized for payment and application from and out of the Consolidated Fund of West Bengal by this Act shall be deemed to have been respectively appro- priated for the services and purposes expressed in Schedules I, II and III, in relation to the year ending on the thirty-first day of March, 1953, the year ending on the thirty-first day of March, 1954 and the year enel'ur on the thirty-first day of March, 1955.
SCHEDULE I.
(See sections 2 and 3.)
3
Grant. No.
Services and purposes. Sums not exceeding Voted by the
Legislative
Assembly.
Charged c n
the Consoli-
dated Fund.
Total.
Rs. Rs. Rs.
4 0—Staanps 24,240 24,240 11 22—Interest on Debt and other obligations.
4,77,639 4,77,639
14 274-Administration of 27,411 27,411 Justice.
22 41—Veterinary .. 20,126 20,126 28 47.—Miscelianeous De-
partments.
170 170
41 Public Debt 30,21,596 30,21,39.5 Grand Total 71,777 34,99,404 35,71,181
2
The West Bengal Appropriation (Egcess Eavenditure, 1952-53,.1953-54 and 1954-55) Act, 1960.
X of 1960.]
(Schedule II.)
SCHEDULE II.
(See sections 2 and 3.)
1 2 3
Grant No.
Services and purposes. Sums not exceeding Voted by the
Legislative
Assembly.
• Charged on the Consoli- dated Fund. Total.
1 4—Taxes on income other than Corpora- tion Tax.
Rs.
457
Rs. Rs.
457
8—State Excise170170 Duties.
9 17—Interest on Works for which Capital
72,269 72,269
Accounts are kept. 11 22--Interesb on Debt and other obliga- tions.
7,94,527 7,94,527
14 27—Administration of 2,07,118 2,07,118 Justice.
34 MB—Privy Purses and Allowances of
1,368 1,368
Indian Rulers. 40 63—Extraordinary charges in India.
376 376
44 XLVLA—Receipts from Road and
3,12,525 3,12,525
Water Transport Schemes—Working Expenses.
45 85A—Capital Outlay
3
The West Bengal Appropriation (Excess Expenditure, 1952-53, 1953-54 and 1954-55) Act, 1960.
[West Ben. Act X of 1960.]
(Schedule III.)
SCHEDULE III.
(See sections 2 and 3.)
2 3
Grant No.
Services and purposes. Sums not exceeding Voted
by the
Legislative
Assembly.
Charged
on the
Consolidated
Fund.
Total.
4 9—Stamps
Rs.
440
Rs. Rs.
440
5 10—Forest 35 3'5
6 II—Registration 23,532 23,532 17 30—Ports and Pilctage 34,764 34,764 20 38—Medical . 10,450 10,490 31 47—Miscellaneous Do -
partments—Fire
47,228 47,228
Services. r 57—Miscellaneous— 23,79,506 23,79,506 Expenditure on d s
placed persons.
82—Capital Account
of Other State
17,06,438 17,06,438
Works outside the Revenue Account— 42/ Expenditure on dis- placed persons. } Loans and Advances by State Govern- ment—Leans and
2,20,018 2,20,018
Advances to dis- placed persons. Total—Grant No. 42 43,05,962 43,05,962 44 63—Extraordinary 3.152 3,162 ' charges in India.
48 XLVIA—Reeeipt s from Road and
1,04,055
Water Transport Schemes—Working Expenses.
49 SSA—Capital Outlay on State Schemes of
,05,27,617 4,05,27,617
Government Trading Grand Total 4,49,39,543 1,17,742 4,50,57,285 W POP -60A-3456A-5M
4