West Bengal act 028 of 1953 : The west bengal appropriation (no. 3) act, 1953

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  • Law Department
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  • Ministry of

-" West Bengal Act XXVIII of 1953. . THE WEST BENGAL APPROPRIATIGN (No. 3) ACT, © 7 [Passed by the West Benga Legislature.] ee eee aa [Assent of the Governor was first published in the Calcutta Gazette, ' . - : Retraordinary, of the 19th December, 1953.) . : * An Act to authorise payment and appropriation af certain Do | : further sums. from and out of the Consolidated Fund of - "oT . West Bengal for the service of the year ending on. the oe Sos shinty-jirst day of March; 1954. WHEREAS it is expedient to authorise

appropriation of certain further-sums from and out of the

'Consolidated Fund of West Bengal for the service of the _.| Year ending' on the thirty-first day of March, 1954; ' Coed

'- " It is. hereby enacted' as follows:— , 7 TA

_ 1 This Act may be called the Short title,

tien (No. 3) Act, 1953, Oo

-- 2, From and out of thé Consolidated Fund.. of .. West

payment and

West Bengal Appropria-

Issue of

those specified in column 3 of the Schedule: amounting

Bengal there may be paid and applied sums not exceeding"

Rupees'

in 13,9156,

OOF out oF

coed | | «the aggregate .to the sum. of Rupees. thirteen crores, ninety- the'Con- . 3 one lakhs, fifty-six thowsand and one towards defraying solidated re the several charges which will come in course of payment Fund of nd Ry et 3: > Vest - . during the year ending on 'the thirty-first day of March, Bengal for... ca HE 1954, in respect of the services specified in column 2 of the theyear 2°: Hi - Schedule. . . 1958-64, of '@ «The sums authorised to be paid and applied from Appropria. .." . Sh - and out of the Consolidated Fund of West Bengal by: this tion. ve Ah . Act shall be appropriated for the services and purposes . HE expressed in the Schedule in relation to the year ending on ee i the thirty-first day of March, 1954. . po . ' He

SCHEDULE. 7

(See sections 2-and_,3.)

.

ae ° Sums not exceeding | :

Services and purposes, oo, ° " . Voted by the | Charge on - | Legislative | the Consolida- | Total. '

Assembly. ted Fund. :

i : Rs. RBs. Bs.

2 | Land Revenue 14,60,000 14,60,000

|} 80-—Ports and Pilotage 96,000 96,0

| 38=Medical 9,68,000 9,68;000

| 89-Public Health 20,00,000 20,00,000

40-—Apricultnre—Agriculture fF — 2521,65,000 - 2,211,55,000, . | 4l—Veterinary : 2,50,000 2,650,000 Cartied over ~ | 269,29,000 } | 2,69,29;000, °

. ' Price—Indian, annas. 2; English, 3d. 2- ei iat 1 . ' . my : - . \ , >

oe + ' eo Tee ; -

1

(Schedhile.) - The West Bengal bproptigtion: (Me CA 3) At, -195%,, [West Ben: Act XXVIII of 1953. i.

Sins not exceeding :

_-| Voted by the | A

'Charge « on

* Legislative | the Consolida- Totel. Assembly. ted Fund. , OF

: Bs. : Rs. . Rs. .

:. | 2,69,29,000.| 2,69,29,000 . °

"ig Capital Outlay' "on Blectricity 11,17, 000 | 4 . 11,17,000

. 'Seberes met out of Revenue. wen * . : Tudustriat | "0,00,000 30,00,000 'Develépnient -: outside the | , . 'Revenue Account. - / .

z pital Ouilay : on Bleotricity - 4,23,000 7 . 7,23,000

"Schemes ." dutside . the | oe us . Ravenus Account. / '

"L, Votal Grant No. 26 48,40,000. . 48,40,000 9,50,000 * 9,50,000 '

~ | _ 1,60,00;000 | . 1,60,00,000 . | . 67—Misccllansous—Miscellansous 50,00,000 | . _ 80,00,000 | '85A:—Capital Outlay on Schemes of 11. . ' 1 fe : State Trading J] .

'| Public Debt—Floating Debt a | 8,00,00;000 8,00,00,000° ; Loans and Advances bearing Interest |." 54,37,000 54,37,000 - Total "5,91,56,001 | 8,00,00,000 | 13,91,56,001 ' -

_ Ben, Act

" VI of 1914,

THE WEST

. TRATIC

'MEMBE [Pa

[Assent of th : d

An Act to p member:

' Registra

WHEREAS

"term of office Medical Reg:

Medical Act, January, 198 ti is herel

1.607

of Medical 'F Members) Ac * @) Tt ext

2. Notwi for the time | of the West | such office im shall extend 1

2

SECTIONS