West Bengal act 011 of 1951 : The West Bengal Appropriation Act, 1951

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West Bengal Act XI of 1951

THE WEST BENGAL APPROPRIATION (No. 2) ACT,

1951.

(Passed by the West Bengal Legislature.) [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 31st March, 1951.]

An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal to the service of the year ending on the thirty-first day of March, Dol.

WHEREAS it is expedient to authorise payment and, appropriation of certain further sums from and out of the Consolidated Fund of West Bengal to the service of the year ending on the thirty-first day of March, 1951;

It is hereby enacted as follows :-

1. This Act may be called the West Bengal Appropriation Short title. (No. 2) Act, 1951.

2. From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column 8 of the Schedule amounting in the aggregate to the sum of Rupees two crores forty lakhs and thirty-six thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1951, in respect of the services specified in column 2 of the Schedule.

3. The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty- first day of March, 1951.

Price—Indian, annas 2 ; English, 3d.

Issue of Rs.

2,40,36,000

out of the Consolidat- ed Fund of West

Bengal for the year 1950-51. Appro-

priation.

1

2 The West Bengal Appropriation (No. 2) Act, 1961. (Schedule.)

[West Ben. Act XI of 1951.]

SCHEDULE.

1 2

_

3

Grant No.

3

4

11

14

15

19

26

29

I

1.

30

31-{ I

L.

32

33

34

I

L

35

4U

I

41

[

Services and purposes. Sums not exceeding Voted

by the

Legislative

Assembly.

Charged

on the

Cdate

onsoli-

Fund.

Total.

d

8—State Excise Duties .. . . .. 9—Stamps .. ..

22—Interest on Debt and other obligations 27—Administration of Justice.. .. 28—Jails and Convict Settlements .. .. 37—Education .. ..

43—Industries—Fisheries.. .,

50—Civil Works.. .. ..

81—Capital account of Civil Works outside the Revenue Account.

Total—Grant No. 29 ..

54—Famine .. .. . .

55—Superannuation allowances and pensions 55A—Commutation of pensions financed from ordinary Revenues.

Total—Grant No. 31 ..

56—Stationery and Printing .. .. 57—Miscellaneous—Miscellaneous . . Rs.

1,92,000

87,000

. .

4,45,000

10,77,000

13,30,000

82,000

Rs.

..

..

9,92,000

. ,

..

Rs.

1,92,000

87,000

9,92,000

4,45,000

10,77,000

13,30,000

82,000

10,05,000

29,30,000

..

. .

10,05,000

29,30,000

39,35,000 .. 39,35,000

5,19,000 .. 5,19,000

13,23,000

1,90,000

..

..

13,23,000

1,90,000

15,13,000 .. 15,13,000

4,11,000

..

1,54,000

4,11,000

1,54,000

22—Interest on Debt and other obligations— Expenditure on displaced persons. . . 57—Miscellaneous—Expenditure on displaced persons. .. .. ..

. . 50,000

1,000

50,000

1,000

Total—Grant No. 34 .. . . 51,000 51,000 63—Extraordinary charges in India Interest-free Advances .. .. Loans and Advances bearing interest . .

92,45,000

14,21,000

25,79,000

..

..

..

92,48,000

14,21,000

25,79,000

Grand Total 2,28,39,000 11,97,000 2,40,36,000 WBGF-51/52-767A-4,500

2

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