West Bengal act 020 of 1967 : The West Bengal Appropriation ( No. 2 ) Act, 1967

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  • Law Department

West Bengal Act XX of 1967

THE WEST BENGAL APPROPRIATION (NO. 2) ACT,

1967.

[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 8th August 1967.]

[8th August, 1967.]

An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty- first day of March, 1968.

WHEREAS it is expedient to authorise payment and appro- priation. of certain further sums from and out of the Consolidated Fund,of West Bengal for the services and purposes of the year ending on the thrity-first day of March, 1968;

It is hereby enacted in the Eighteenth Year of the Republic of India, by the Legislature of West Bengal, as follows:-

1. This Act may be called the West Bengal AppropriationShort title. (No. 2) Act, 1967.

2. In addition to the sum of one hundred and nine crores, Issue of two lakhs and forty-three thousand rupees authorised to be with- Rs. 2,59, West Ben. drawn and appropriated under the West Bengal Appropriation 34,00,000

Act I of (Vote on Account) Act, 1967, there may be paid and applied from out

con soofi i..the

1987. and out of the Consolidated Fund of West Bengal, sums not exceeding dated Fund

those specified in column 3 of the Schedule amounting in the Ben s for aggregate to the sum of rupees two hundred and fifty-nine crores hga And thirty-four lakhs towards defraying the several charges which t19edrr 68 in

will come in course of payment during the year ending on the addition

thirty-first day of March, 1968, in respect of the servicesIand pur- toned sum alady

poses specified in column 2 of the Schedule. authorised

to be with.

drawn for

that year.

3. The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appro- priated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-firs-I day of March,

1968.

Appropria- tion.

1

The West Bengal Appropriation (No. 2) Act, 1967

[West Ben. Act

(Schedule.)

SCHEDULE.

(See sections 2 and 3.)

3 2

Sums not exceeding Services and purposes. Voted by the

Legislative

Assembly.

Charged

on the

Consolidated

Fund.

Total.

Rs. Rs.

6,55,000

A—Collection of Taxes, Duties and Other Principal Revenues.

4—Taxes on Income other than Corporation Tax.

Rs.

6,55,000

9—Land Revenue

tl—Contributions and Miscellaneous Adjustments.

76—Other Miscellaneous Compen- sations and Assignments.

AA—Capital Account of Compen- sation on the abolition of Zemin- dari System outside the Revenue Amyl

92—Payment of compensation to Landholders, etc., on the abo- lition of the Zamindari System.

6,39,10,000

J

3,83,000 6,42,93,000

Total—Grant No. 2 6,39,10,000 3,83,000 6,42,93,000

1

Grant No.

1

I

21

A—Collection of Taxes, Duties and Other Principal Revenues.

10—State Excise Duties 11—Taxes on Vehicles 12—Sales Tax

13—Other Taxes and Duties 14—Stamps

15—Registration Fees

56,78,000

10,46,000

40,07,000

15,07,000

15,90,000

36,06,000

56,78,000

10,46,000

40,07,000

15,07,000

15,90,000

36,06,000

3

4

5

6

7

8

The West Bengal Appropriation (No. 2) Act, 1967.

XX of 1967.]

(Schedule.)

2

Services and purposes. Sums not exceeding. Voted by Charged on the the

Legislative Consolidated Assembly. Fund.

Total.

B—Debt Services.

Rs. Rs. Rs. 16—Interest on Debt and other obligations.

40,00,000 14,83,07,000 15,23,07,000

17—Appropriation for Reduction or 5,26,75,000 5,26,75,000 Avoidance of Debt.

C—Administrative Services.

18—Parliament, State/Union Terri- 43,73,000 49,000 44,22,000 tory Legislature.

19—General Administration 4,28,61,000 11,65,000 4,40,26,000 21—Administration of Justice 1,21,78,000 33,90,000 1,55,68,000 22—Jails 1,32,55,000 1,32,55,000

23—Police 12,54,09,000 32,000

12,54,41,000

26—Miscellaneous Departments— 54,84,000

54,84,000

Fire Services. 26--Miscellaneous Departments— 2,45,79,000 1,000 2,45,80,000 Excluding Fire Services.

D—Social and Developmental Services.

27—Scientific Departments .. 51,000

51,000

28—Education 32,99,33,000

32,99,33,000

29—Medical 11,67,14,000

11,62,14,000

30—Public Health 6,40,70,000 6,40,70,001) 31—Agriculture—Agriculture

DO—Capital Account of Social and Developmental Services outside the Revenue Account. 15,16,02,000 15,1.6,02,060 95—Capital Outlay on Schemes of I

Agricultural Improvement and

Research.

Total—Grant No. 22 .. 15,16,02,000

15,16,02,000

1

Grant

9

10

11

12

13

14

15

16

17

18

19

20

21

•22~

1

4

The IVest Bengal Appropriation (No. 2) Act, 1967.

[west Ben. Act

(Schedule.)

1 2

nazrasavalioauseem..11•1•10•Mimilkm.

3

Grant No.

Services and purposes. Sums not exceeding Voted by

the

Legislative

Assembly.

Charged on

the

Consolidated

Fund.

Total.

23

I

f

D—Social and Developmental Services.

31—Agriculture—Fisheries

Rs.

64,87,000

Re. Re.

64,87,000

33—Animal Husbandry 1

II—Miscellaneous Capital Account 24{

1

outside the Revenue Account. 6,53,16,000 6,53,16,000 124—Capital Outlay on Schemes of

Government Trading—Greater

L. Calcutta Milk Supply Scheme.

Total—Grant No. 24 .. 6,53,16,000 6,53,16,000 D—Sscial and Developmental

Services.

25 34—Co-operation 79,62,000 79,62,000

35—Industries--Industries

261

DD—Capital Account of Social and Developmental Services outside the Revenue Account.

4,18,63,000 47,000 4,19,10,000

96—Capital Outlay on Industrial and Economic Development. Total—Grant No. 26 .. 4,18,63,000 47,000 4,19,10,000 D—Social and Developmental

Services.

I 35—Industries—Cottage Industries

I

271

DD—Capital Account of Social and Developmental Services outside the Revenue Account.

1,62,09,000 1,62,09,000

96—Capital Outlay on Industrial and Economic Development—Cottage Industries.

Total—Grant No. 27 .. 1,62,09,000 1,62,09,000

Services and purposes. Grant No.

28,47,000

I

The:West Bengal Appropriation (No. 2) Act, 1967. X X of 1967.]

(Schedule.)

2 3

Sums not exceeding Voted by

the

Legislative

Assembly.

Charged on

the

Consolidated

Fund.

Total.

Rs. Rs. Re.

D—Social and Developmental Services.

35—Industries—Cinchona

B—Debt Services.

C 16—Interest on Debt and other lopment Projects, National Ex- tension Service and Local Deve- obligations—Community Deve- lopment Works.

28

28,47,000

D-Social and Developmental Services.

37—Community Development Pro- jects, National Extension Ser- vice and Local Development Works.

FE—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improve- ment outside the Revenue Account.

109—Capital Outlay on Other Works —Community Development Pro- jects, National Extension Ser- vice and Local Development Works.

Public Debt.

Loans for Community. Development Projects, National Extension Service and Local Development Works.

Loans and Advances by State/Union Territory Governments.

Loans and Advances under Com- munity Development Projects, National Extension Service and Local Development Works.

291 3,15,80,000 56,27,000 3,72,07,000

Total—Grant No. 29 3,15,80,000 56,27,000 3,72,07,000

5

6

The West Bengal Appropriation (No. 2) Act, 1967. West Ben. Act

(Schedule.)

•••••••••••••••••••••

3

Sums not exceeding Grant

No.

Services and purposes. Voted by the

Legislative

Assembly.

Charged on

the

Consolidated

Fund.

Total.

Rs. Rs. Rs.

—Social and Developmental Services.

30

31

32

3,01,61,000

3,000 1,35,30,000

38—Labour and Employment 39—Miscellaneous Social and Devel- opmental Organisations— Welfare of Scheduled Tribes and Castes and Other Backward Classes.

39—Miscellaneous Social and Developmental Organisations— Excluding Welfare of Scheduled Tribes and Castes and Other Backward Classes.

g—Multipurpose River Schemes, Irrigation and ElectricitY Schemes.

42—Multipurpose River Schemes 43—Irrigation, Navigation, Em- bankment and Drainage Works (Commercial).

44—Irrigation, Navigation, Em- bankment and Drainage Works (Non-commercial).

EE—Capital Account of Multipurpose River Schemes, Irrigation and Electricity Schemes outside the Revenue Account.

98—Capital Outlay on Multipurpose River Schemes.

99—Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Commercial). 100—Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Non-Com- mercial).

Total—Grant No. 33 ..

3,01,61,000

1,35,27,000

90,34,000

13,56,50,000 13,000

90,34,000

13,56,63,000

13,56,50,000

13,000 13,56,63,000

The West Bengal Appropriation (No. 2) Act, 1967.

XX of 1967.]

(Schedule.)

1 2 3

Sums not exceeding Grant

No.

Services and purposes. Voted by- the

Legislative

Assembly.

Rs.

Charged on

the

Consolidated

Fund.

Rs.

F—Public Works (including Roads) and Schemes of Miscellaneous Public Improvements.

34 50—Public Works 12,07,62,000 8,32,000

35)

2,00,34,000

51A—Greater Calcutta Development Scheme.

FF—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improve- ments outside the Revunue Account.

- I

L

106A—Capital Outlay on Greater Calcutta Development Scheme. Total—Grant No. 35 .. 2,00,34,000

G—Transport and Communications (Other than Roads).

36 53—Ports and Pilotage 14,65,000 14,65,000

I 1

7 55,34,000

57—Road and Water Transport Schemes.

P.44

GG—Capital Account of Transport and Communications (Other than Roads) outside the Revenue Account. 3,20,000 58,54,000 114—Capital Outlay on Road and Water Transport Schemes. Total--Grant No. 37 .. 55,34,000 3,20,000 58,54,000

7

3,63,46,000

1,41,45,000

1,41,45,000

8

The West Bengal Appropriation (No. 2) Act, 1967.

[West Ben. Act

(Schedule.)

1

Grant

2

Sums

3

exceeding not Services and purposes. Charged on

the

Voted by

the

No. Legislative Consolidated Assembly. Fund.

Rs. I Rs.

Total.

Rs.

3,63,46,000

2,91,000 1,44,36,000

2,91,000 1,44,36,000

1,00,000

78,47,000

. • 1,84,33,000

6,29,000 1,72,77,000

4,04,000 9,23,48,000

65--Pensions and Other Retirement Benefits.

39-{ i II—Miscellaneous Capital Account outside the Revenue Account.

120—Payments of Commuted Value 1, 1 of Pensions.

Total—Grant No. 39 ..

I—Miscellaneous.

67—Privy Pursos and Allowances of Indian Rulers.

68—Stationery and Printing 70—Forest

71—Miscellaneous—Contributions

r 71—Miscellaneous—Other Miscella- neous Expenditure.

FF-Capital Account of Public Works (including Roads) and 44-( Schemes of Miscellaneous Public 1 i Improvements outside the Revenue Account.

1,. 109—Capital Outlay on Other Works

I-Miscellaneous.

38 64—Famine Relief

40

41

42

43

1,00,000

78,47,000

1,84,33,000

1,66,48,000

9,10,44,000

J

Total—Grant No. 44

9,19,44,000

4,04,000

9,23,48,000

8

The West Bengal Appropriation (No. 2) Act, 1967.

9

XX of 19674

(Schedule.) Sums not exceeding. Grant

lie.

Services and purposes. Voted by the

Legislative

Assembly.

Charged on

the Total.

Consolidated

Fund.

Rs.

13—Debt Services.

16—Interest on Debt and Other Obligations—Expenditure on displaced persons.

I—Miscellaneous.

71—Miscellaneous—Expenditure on displaced persons.

71—Miscellaneous—Irreooverable

Loans to displaced persons written off.

Rs.

84,86,000 8,85,75,000

FT—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improve- ments outside the Revenue Account.

109—Capital Outlay on Other Works—Expenditure on dis- placed persons.

ri Public Debt.

..,oans for displaced persons

Loans and Advances by State/Union Territory Governments.

Loans and Advances to displaced persons.

Total—Grant No. 45 ..

4070,61,000

3,85,75,000 84,86,000 4,70,61,000

45

48

K—Extraordinary items.

78—Pre-partition Payments 78A—Expenditure connected with the National Emergency.

EE—Capital Account of Multipurpose

River Schemes., Irrigation and

Electricity Schemes outside the Revenue Account.

98—Capital Outlay on Multipurpose River Schemes—Damodar

Valley Project.

••

46

47

1,000

2,52,42,000

3,16,55,000

1,000

2,52,42,000

3,16,55,000

3

Sums not exceeding Services and purposes. Voted by the

Legislative

Assembly.

Charged on

the

Consolidated

Fund.

Grant

No. Total.

49

2

FE—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account.

103—Capital Outlay on Public Works.

II—Miscellaneous Capital Account outside the Revenue Account.

GA 124—Capital Outlay on Schemes of Government Trading.

Re.

6,84,91,000

18,15,96,000

87,000

7,000

Rs.

6,85,78,000

18,16,03,000

Public Debt.

Permanent Debt Floating Debt Loans from Central Government (excluding loans for Community Development Projects, etc., and displaced persons).

Other Loans

51 23,16,73,000 23,16,73,000

Total—Grant No. 51 .. 23,16,73,000 23,16,73,000

Loans and Advances by State/Union Territory Governments.,

.52 Loans and Advances by State/Union Territory Governments.

12,35,17,000 12,35,17,000

Grand Total 2,13,89,79,000 45,44,21,000 '2,59,34,00,000 10 The West Bengal Appropriation (No. 2) Act, 1967.

[West Ben. Act XX of 1967.]

(Schedule.) WPGP-67/8-4511A- 531

SECTIONS