West Bengal act 033 of 2018 : The West Bengal Commission For Backward Classes (Amendment) Act, 2018

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  • Law Department

Registered No. WB/SC-247 No. WB(Part-II1)/2025/SAR-12 Kolkata Gazette

Extraordinary

Published by Authority

VAISAKHA 10] WEDNESDAY, APRIL 30, 2025 [SAKA 1947

PART IiI—Acts of the West Bengal Legislature.

GOVERNMENT OF WEST BENGAL

LAW DEPARTMENT

Legislative

NOTIFICATION

No. 492-L..—30th

April, 2025.—The following Act of the West Bengal Legislature, having been assented to by theGovernor, is hereby published for general information:— West Bengal Act XXXIII of 2018

THE WEST BENGAL COMMISSION FOR BACKWARD

CLASSES (AMENDMENT) ACT, 2018.

[Passed by the West Bengal Legislature. ] [Assent of the Governor was first published in the Kolkata Gazette, Extraordinary, of the 30th April, 2025.]

An Act to amend the West Bengal Commission

for Backward Classes Act, 1993. WuerEAS

it is expedient to amend the West Bengal Commission for Backward io Act

IClasses Act, 1993, for the purposes and in the manner hereinafter appearing; It is hereby enacted in the Sixty-ninth Year of the Republic of India, by the Legislature of West Bengal, as follows:—

Short title

and 1. (1) This Act may be called the West Bengal Commission for Backward Classes commencement. (Amendment) Act, 2018.

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THE KOLKATA GAZETTE, EXTRAORDINARY, APRIL

30, 2025 [Part III

Amendment of

section 4 of West

Ben. Act I of

1993.

The WestBengal

Commission for Backward Classes (Amendment) Act, 201 8. (Section 2.)

(2) It shall come into force on such date as the State Government may, by

notification in the Official Gazette, appoint.

2. For clause (b) of sub-section (1) of section 4 of the West Bengal Commission

for Backward Classes Act, 1993, the following clause shall be substituted:—

"(b) The Member-Secretary shall hold office for a term of eight years from the

date he assumes office, or until he attains the age of sixty-eight years, whichever is

earlier.".

By order of the Governor,

PRADIP KUMAR PANJA,

Pr. Secy. to the Govt. of WestBengal, Law Department.

Published by Law Department, Government of West Bengal and

Printed at Saraswaty Press Ltd.(Government of West Bengal Enterprise), Kolkata 700 056.

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