Govarnment of West Bengal LfCgislative. Department .vvi A
West Bengal Act VH of 1957 The West Bengal
Appropriation (No. 2) Act, 1957 >•
i,
Superintendent, Government PrintiJig West Benga.1 Government Press, Alipore, West Bengal
1957
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West Bengal Act VII of 1957
THE WEST BENGAL APPROPRIATION
1957
. 2) ACT,
[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Extraordinary, of the Hth July, 1957.]
Qazette,
[llth July, 1957.]
An: Act to. authorise' payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the service of the year ending on the thirty-first day of March, 1958.
I
Whereas it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the service of the year ending on the thirty-first day of March, 1958; It is hereby enacted in the Eighth Year of the Republic of India, by the Legislature of West Bengal, as follows :— r^rf title. 1- This Act may be called the West Bengal Appropria tion (No. 2) Act, 1957.
.44,
out Uon- Jen.- the
the
2. In addition to the sum of fifty-one crores, sixty-two lakhs and sixteen thousand rupees authorised to be withdrawn and appropriated under the West Bengal Appropriation (Vote westBen on Account) Act, 1957, there may be paid and applied from Act VI of* and out of the Consolidated Fund of West Bengal, sums not 1957. exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees sixty-two crores, forty-four lakhs, forty-four thousand^ and one towards defrajdng the several charges which will come in course of joayment during the year ending on the thirty-first day of March, 1958, in respect of the services specified in column 2 of the Schedule.
3. The sums autliorised to be jDaid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1958.
3
Grant No.
The West Bengal Appropriation {No. 2) Act, 1957. [West Ben. Ar
{Schedule.)
SCHEDULE.
{See sections 2 and 3.) Services and purposes. Sums not exceeding Voted by
the Legis
lative
Assembly.
A—Direct Demand on the Revenue. 4 ̂ Taxes on Income other than Corpora tion Tax and Estate Duty.
2 7—^Lemd Revenue
AA—Principal Revenue Heads—Forest and other Capital Accounts outside the Revenue Account.
65 Payment of Compensation to Land Holders, etc., on the abolition of the Zemindary System.
Total—Grant No. 2
Rs.
3,28,000
Charged on the Consoli dated Fund.
2,77,77,000
49,58,000
3
4
6
6
7
A—Direct Demand on the Revenue
8 State Excise Duties 9—Stamps
10—Forest
11—Registration .. 12—Taxes on Vehicles 13—Other Taxes and Duties ..
3,27,35,000
24,17,000
5,00,000
49,00.000
12,74,000
17,42,000
Rg.
2,25,000
4
The West Bengal Agpropnation {No. 2) Act, 1957. VII ol 1957.]|
{Schedule.)
' 1 2 3
i
Sums not exceeding
Graxit
No.
Services and purposes Voted by
the Legis
lative
Assembly.
Charged
on the
Consoli
dated Fund.
Total.
C—Revenue Account of Irrigation,
Navigation, Embankment and Drainage Works.
Bs. Bs. Bs.
9 17—^Interest on Irrigation Works (Com mercial).
21,5i,000 21,54,000
r
XVII—Irrigation —orking expenses
13,07,000 13,07,000
18—Other Bevenue expenditure financed from Ordinary Bevenues.
1,08,93,000 1,08,93,000
H Civii Works and Misceilaneous Public improvements.
51^__Int6re3t on Capital Outlay on Multi purpose Biver Schemes.
Other Bevenue expenditure connected with Multipurpose Biver Schemes."
9,30,000
61,61,000 61,61,000
9,30,000
10- cc—Capital Account of Irrigation, Navigation, Embankment and Drainage Works outside the Revenue Account.
68 Construction of Irrigation, Navigation, Embankment and Drainage Works (Commercial).
HH—Capital Account of Civil Works and Miscellaneous Public improvements outside the Revenue Account.
37,46,000
•
37,46,000
i
80A—Capital Outlay on Multipurpose Biver Schemes outside the Bevenue Account.
87,45,000 87,45,000
Total—Grant'No. 10 2,56,21,000 61,61,000 3.17,82,000
5
The West Bengal A'ppropTiation {No. 2) Act, 1957. [West Ben. a4
{Schedule.)
1 2
■ . ^ I Services and purposes. Sums not exceeding • 1 Grant
No. Voted by
the Legis
lative
Assembly.
Cbai'ged
on the Con
solidated
Fund.
■
Total.
Rs. Rs.Rs.
E—Debt Services. 11 22—Interest on Debt and other obligations 1,07,05,000
1,07,05,000
12 23—Appropriation for Reduction or Avoidance of Debt.
F—Civil Administration.
1,54,4:7,000 1,54,47,000
13 26—General Administration
1,83,23,000 6,18,000 1,89,41,000
14 27—^Administration of Justice
52,96,000 16,22,000
69,18,000
16 28—Jails and Convict Settlements
49,47,000 49,47,000
16 29—^Police
4,24,62,000
4,24,62,000
17
3D—Ports and Pilotage 4,76,000 4,76,000
18
36—Scientific Departments 41,000 41,000
19
37—^Education 6,28,53,000
6,28,53,000
20
38—Medical 2,82,59,000 17,000
2,82,76,000
21 39—^Public Health 1,41,43,000 1,41,43,000 40—Agricolfcure—Agriculture
3,14,11,000 ..
3,14,11,000
22.
FF—Civil Administration—Capital Account outside ttie Revenue Account. 71—Capital Outlay on Schemes of Agri cultural Improvement and Research outside the Revenue Account.
66,49,000 66,49,000
'
Total—Grant No. 22
3,80,60,000 3,80,60,000
F—Civil Administration.
33
40—Agriculture—^Fisheries . . 18,67,000 18,67,000
24
41—Veterinary .. .. < • • 22,94,000 22,94,000
25
42—Co-operation 26,79,000 26,79,000
1
of 1957.] The West Bengal AgpTo-priation {No. 2) Act, 1957. {Schedule.)
2 3
Sums not exceeding int
0. Services and purposes. Voted by the Legis
lative
Assembly.
Charged
on the Con
solidated
Fund.
Total.
Rs. Rs.
Rs. -
43—Industries—Industries 37,17,000 37,17,000 H—Civil Works and MisGellaneous Public Improvements.
52—Interest on. Capital Outlay on Electri city Schemes.
. ..
1
52A—Other Revenue ejqjenditure con nected with .Electricity Schemes. XLI—Receipts from Elect^ity Schemes—• Worldng expenses.
•• i6^ HH—Capital Account of Civil Works and Miscellaneous Public Improvements within the Revenue Account. 53—Capital Outlay on Electricity Schemes met out of Revenue.
FF—Civil Administration—Capital Account outside the Revenue Account.
•• ••
,7
72—Capital Outlay on Industrial Develop ment outside the Revenue Account.
66,56,000
••
66,66,000
HHI—Capital Account of Civil Works and Miscellaneous Public improvements outside the Revenue Account, 81A—Capital Outlay on Electricity Schemes outside the Revenue Account.
•• Total—Grant No. 26 1,03,73,000 1,03,73,000 F—Civil Administration,
43—Industries—Cottage Industries
66,47,000 •• 65,47,000 {7-
FF—Civil Administration—Capital Account outside the Revenue Account. 72—Capital Outlay on Industrial Develop ment outside the Revenue Account— Cottage Industries.
2,56,000 2,56,000
Total—Grant No. 27 ., 68,03,000 68,03,000
7
The West Bengal A'p'pro-pTiation {No. 2) Act, 1957.
1
{Schedule.) [WestBi^
1 2 3
1
-
Sum s not exceeding Grant
No. Services and purposes. Voted by the Legis
lative
Assembly.
Charged
on the Con
solidated
Fund.
Tot#
Rs. Rs.
F—Civil Administration.
28
43—Industries—-Cinchona . . ..
20,39,000 20.S
29 47—Miscellaneous Departments -
30
47—^Miscellaneous Departments—^Fire Ser vices.
19,90,000 19,9
31
47—Miscellaneous Departments—Exclud ing Fire Services.
H—Civil Works and Mlsceiianeous Public improvements.
46^5,000 45,3
32 50—Civil Works . .
J—Miscellaneous.
2,47,10,000 7,12,000
2,54J
33 54—^Famine .. • • 1,77,92,000 54B—Privy Purses and Allowances of Indian Rulers.
1,01,000
I.
r
55—Superannuation Allowances and Pensions.
79,38,000 1,28,000
jj—Miscellaneous Capital Account within the Revenue Account.
i
35J
55A—Commutation of Pensions financed from Ordinary Revenues.
JJ—Miscellaneous Capital Account«out- side the Revenue Account.
S]
:i 83—Payments of commuted value of pen sions.
4,43,000 9,000
Total—Grant No. 35 83,81,000 1,37,000
I of 1957.1 The, West Bengal Appropriation (No. 2) Act, 1957. (Schedule.)
1 2 3
SnxQS not exceeding. 'ant
To.
Services and purposes. /
-Voted by
the Legis
lative .
Assembly.
Charged
on the Con
solidated
Fund.
Total.
\
Re. . Rs.
Rs. j—Miscellaneous. 36 56—Stationery and Printing . . 40,78,000 .. • 40,78,000
37
57—Miscellaneous—Miscellaneous 38 57—MLscoIlaneous—Contributions 68,75,000 IIM.OOO 80,21,000 r
57—Miscellaneous—Other Miscellaneous expenditure.
80,88,000 80,88,000
39-
JJ—Miscellaneous Capital Account outside the Revenue Account. 82—Capital Account of other State Works outside the Revenue Account.
3,47,58,000 3,47,68,000
Total—Grant No. 39
4,28,46,000 •4,28,40,000 E—Debt Services.
r
22—Interest on Debt and other obligations —^Expenditure on displaced peraons. J—Miscellaneous.
1,25,000 1,26,000
57—^Miscellaneous—^Expenditure on dis placed persons.
-3,14,96,000 -3,14,96,000
jj—Miscellaneous Capital Account out side the Revenue Account.
40- 82—Capital Account of other State Works outside the Revenue Account—^Expen diture on displaced persona.
Public Debt.
1,82,06,000 3,000 1,82,09,000
Loans for displaced persons ..
10,00,000 10,00,000
Loans and Advances by State Govern ment.
Loans 'and Advances bearing interest— Loans and Advances to displaced persons.
2,04,06,000 2,04,06,000
Total—Grant No. 40 71,16,000 11,28,000 82,44,000
The West Bengal Appropriation {No. 2) Act, 1957. {Schedule.)
[West B«
1 2 3
Grant No.
Sums not exceeding Services and purposes. Voted by the Legis-
lal^ve
Assembly.
Charged
on the Con
solidated
Fund.
•\ Total E—Debt Services. Rs. Rs. Rs.
r
22—Interest on Debt and other obligations —Community Development .Projects. M—Extraordinary items.
4,92,000
4,92,1
63B—Community Development Projects, .National Extension Service and Local Development Works.
1,06,29,000
1,06,29,
JJ—MIscelianeous Capital Account out side the Revenue Account. 41-
82—Capital Account of other State Works outside the Revenue Account—Com munity Development Projects. Public Debt.
11,36,000
11.3G.
Loans for Community Development Pro jects.
-•
^.S7,000 5.8T, Loans and Advances by State Govern ment.
Loans and Advances under Community Development Projects.
14,85,000
Total—Grant No. 41 1,32,60,000
^0,79,000 M—Extraordinary Items.
42
43
63—Extraordinary charges in India 64C—Prepartition Payments HH—Capital Account of Civil Works and Miscellaneous Public Improvements outside the Revenue Account.
1,02,11,000
4,40,000
l'02,u,
4,40.1
44 80A—Capital Outlay on Multipurpose River Schemes outside the Revenue Account^— Damodar Valley Project.
2,86,92,000
2,86,911
45 81——Capital Account of Civil Works outside the Revenue Account.
4,62,35,000
4,62,8a,i
10
VII 011967.1
TTie West Bengal Appropriation' {No, 2) Act, 1957, {Schedule.)
Grant
No.
46*/
47
48- Services and purposes. J—Miscellaneous. XLVTA—Receipts from Road and Water Transport vSchemes—^Working expenses. JJ—Miscellaneous Capital Account out side the Revenue Account.
82B—Capital Outlay on Road and Water Transport Schemes outside the Revenue Account.
Total—Grant No. 46
86A—Capital Outlay on State Schemes of Government Trading.
Public Debt.
Floating Debt
Loans from Reserve Bank of India Loans from Union Government
49
Total—Grant No. 48 Loans and Advances by State Govern ment.
Loans and Advances by State Government Grand Total
Sums not exceeding
Voted by
the legis
lative
Assembly.
Charged
on ̂ 0
Consoli
dated Fund.
Total.
Rs. Rs. Rs.
1,38,51,000 3,29,000 1,41,80,000
26,56,000
••
26,56,000
1,66,07,000 3,29,000 1,68,36,000
• •
1
••
1,25,83,000 1,25,83,000
1,25,83,000
1,25,83,000
2,61,90,000 2,61,90,000
57,03,81,001 5,40,63,000 62,44,44,001
WBGP-67/8-4870A-5M
11