GOVERNMENT OF WEST BENGAL
LAW DEPARTMENT
Legislative West Bengal Act II of 20011
THE WEST BENGAL APPROPRIATION
ACT, 2001.
[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 7th March, 20011
An Act to authorise payment and appropriation of certain sums front and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 2001. WHEREAS it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 2001;
It is hereby enacted in the Fifty-second Year of the Republic of India, by the Legislature of West Bengal, as follows:-
1. This Act may be called the West Bengal Appropriation Act, 2001. Short title.
2. From and out of the Consolidated Fund of West Bengal there may Issue of Rs. be paid and applied sums not exceeding those specified in column 3 of the 4107,50,59,000 out of the Schedule amounting in the aggregate to the sum of rupees four thousand Consoli- one hundred seven crore fifty lakh fifty-nine thousand towards defraying dated Fund of West the several charges which will come in course of payment during the year Bengal for the year
ending on the thirty-first day of March, 2001, in respect of the services and 2000-2001. purposes specified in column 2 of the Schedule.
3. The sums authorised to be paid and applied from and out of the Appropria- Consolidated Fund of West Bengal by this Act shall be appropriated tion. for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 2001.
'For proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on the 23rd February, 2001.
5
[West Ben. Act (Schedule.)
SCHEDULE
(See sections 2 and 3.)
12 3
Sums not exceeding Demand Voted by the Charged on Number/ Services and purposes. Legislative the Consoli- Total. Serial Assembly. dated Fund.
Number.
| Rs. . . 9,13,000 .. 1,44,31,000 .. . . .. 1,57,000 |
| REVENUE ACCOUNT A—General Services (a) Organs of State 2011—State Legislature .. 2012—Governor . . 2013—Council of Ministers .. 2014—Administration of Justice .. (b) Fiscal Services (i) Collection of Taxes on Income and Expenditure 2020—Collection of Taxes on Income and Expenditure. REVENUE ACCOUNT A—General Services (b) Fiscal Services (ii) Collection of Taxes on Property and Capital Transactions 2030—Stamps and Registration .. 2035—Collection of Other Taxes on Property and Capital Transactions. .. (iii) Collection of Taxes on Commodities and Services 2040—Taxes on Sales, Trade, etc. . . 2041—Taxes on Vehicles .. |
Rs. 4,03,85,000 15,00.000 . . 24,73,000 3,58,30,000 1,49,000 9,35,40,000 61,73,000 |
A—General Services
(a) Organs of State 1 2011—State Legislature .. 4,03,85,000 . . 4,03;85,000 Serial 2 2012—Governor . . 9,13,000 9,13,000 3 2013—Council of Ministers .. 15,00.000 .. 15,00,000 4 2014—Administration of Justice .. . . 1,44,31,000 1,44,31,000
(b) Fiscal Services
(i) Collection of Taxes on Income and Expenditure
6 2020—Collection of Taxes on Income and Expenditure. 24,73,000 24.73,000
REVENUE ACCOUNT
A—General Services
(b) Fiscal Services
(ii) Collection of Taxes on Property and Capital Transactions
8 2030—Stamps and Registration .. 3,58,30,000 .. 3,58,30,000 9 2035—Collection of Other Taxes on
Property and Capital Transactions. .. 1,49,000 . . 1,49,000
(iii) Collection of Taxes on Commodities and Services
11 2040—Taxes on Sales, Trade, etc. . . 9,35,40,000 .. 9,35,40,000 12 2041—Taxes on Vehicles .. 61,73,000 1,57,000 63,30,000
6
II of 2001.]
(Schedule.)
1 2 3
Sums not exceeding Demand
Number/ Services and purposes. Voted by the Charged on Serial Legislative the Consoli- Total. Number. Assembly. dated Fund.
Rs. Rs. Rs.
(iv) Other Fiscal Services 14 2047—Other Fiscal Services .. 23,75,000 . . 23,75,000
(c) Interest Payment and Servicing of Debt
Serial 15 2048—Appropriation for reduction or avoidance of Debt. . . 37,66,00,000 37,66,00,000
16 2049—Interest Payments . . 1,00,000 293,26,99,000 293,27,99,000
(d) Administrative Services
Serial 17 2051—Public Service Commission .. . . 23,81,000 23,81,000 18 2052—Secretariat--General Services .. 3,26,20,000 .. 3,26,20,000 19 2053—District Administration .. 2,16,97,000 .. 2,16,97,000 20 2054—Treasury and Accounts Administration 5,41,48,000 . . 5,41,48,000 21 2055—Police .. 83,79,16,000 38,89,000 84,18,05,000 22 2056—Jails .. 9,09,61,000 .. 9,09,61,000
24 2058—Stationery and Printing .. 55,48,000 40,000 55,88,000
REVENUE ACCOUNT
A—General Services
(d) Administrative Services
2059—Public Works .. 17,97,96,000 . . 17,97,96,000
Capital Expenditure Outside the
25 Revenue Account A—Capital Account of General Services
4059—Capital Outlay of Public Works .. 3,59,61,000 3,59,61,000
7
[West Ben. Act (Schedule )
1 2 3
Sums not exceeding Demand
Number/ Services and purposes. Voted by the Charged on Serial Legislative the Consoli- Total. Number. Assembly. dated Fund.
Rs. Rs. Rs.
B--Capital Account of Social Services
(b) Health and Family Welfare
4210—Capital Outlay on Medical and Public Health (Excluding Public Health) (Buildings). . . . . 1,10,000 1,10,000
25
C—Capital Account of Economic Services
(a) Capital Account of Agriculture and Allied Activities
4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public _ Undertakings) (Buildings). .. . . 1,28,000 1,28,000 Total .. 21,57,57,000 2,38,000 21,59,95,000
REVENUE ACCOUNT
A—General Services
(d) Administrative Services
26 2070—Other Administrative Services (Fire Protection and Control). .. 1,22,00,000 1,22,00,000 27 2070—Other Administrative Services (Exclud- ing Fire Protection and Control). .. 8,90,55.000 .. 8,90,55,000
(e) Pension and Miscellaneous General Services
28 2071—Pensions and Other Retirement Benefits. .. 369,75,00,000 .. 369,75,00,000 29 2075—Miscellaneous General Services .. 5,94,03,000 .. 5,94,03,000
8
II of 2001.]
(Schedule.)
1 2 3
Sums not exceeding Demand
Number/ Services and purposes. Voted by the Charged on Serial - Legislative the Consoli- Total. Number. Assembly. dated Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
B—Social Services
(a) Education, Sports, Art and Culture - 2202—General Education .. 803,90,49,000 . . 803,90,49,000 30 2203—Technical Education .. 6,92,30,000 . . 6,92,30,000 2205—Art and Culture .. 4,35,69,000 . . 4,35,69,000 Total .. 815,18,48,000 .. 815,18,48,000
REVENUE ACCOUNT
B—Social Services
(a) Education, Sports, Art and Culture
31 2204—Sports and Youth Services .. 6,93,58,000 . . 6,93,58,000
(b) Health and Family Welfare 32 2210—Medical and Public Health (Excluding Public Health). .. 20,18,97,000 1,00.000 20,19,97,000 33 2210—Medical and Public Health (Public Health). .. 6,99,08,000 .. 6,99,08,000 2211—Family Welfare .. 7,14,17,000 25,000 7,14,42,000
34 F—Loans and Advances
6211—Loans for Family Welfare .. 2,34,00,000 . . 2,34,00,000 Total . . 9,48,17,000 25,000 9,48,42„000
9
[West Ben. Act
(Schedule)
1 2 3
Sums not exceeding Demand
Number/ Services and purposes. Voted by the Charged on Serial Legislative the Consoli- Total. Number. Assembly. dated Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
B—Social Services
(c) Water Supply, Sanitation, Housing and Urban Development
35 2215—Water Supply and Sanitation (Exclud- ing Prevention of Air and Water Pollution). 25,52,76,000 .. 25,52,76,000 - 2216—Housing .. 17,31,42,000 . . 17,31,42,000
Capital Expenditure Outside the Revenue Account
36 B—Capital Account of Social Services
(c) Water Supply, Sanitation, Housing and
Urban Development
_ 4216—Capital Outlay on Housing.. 98,19,000 4,69,000 1,02,88,000 Total 18,29,61,000 4,69,000 18,34,30,000
REVENUE ACCOUNT
Capital Expenditure Outside the Revenue Account
F—Loans and Advances
37 6217—Loans for Urban Development . . 10,79,47.000 .. 10,79,47,000
REVENUE ACCOUNT
B—Social Services
(d) Information and Broadcasting
38 2220—Information and Publicity .. 2,51,24,000 .. 2,51,24,000
10
II of 2001.]
(Schedule.)
1 2 . 3
Sums not exceeding Demand
Number/ Services and purposes. Voted by the Charged on Serial Legislative the Consoli- Total. Number. Assembly. dated Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
B—Social Services
(e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes
- 2225—Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. .. 18,32,48,000 .. 18,32,48,000 C—Economic Services
(c) Special Areas Programmes 2575—Other Special Areas Programmes 41 (Tribal Areas Sub-Plan). 3,20,10,000 .. 3,20,10,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
(g) Capital Account of Transport
_ 5054—Capital Outlay on Roads and Bridges (Tribal Areas Sub-Plan). .. 1,94,39,000 .. 1,94,39,000 Total .. 23,46,97,000 .. 23,46,97,000
REVENUE ACCOUNT
B—Social Services
(g) Social Welfare and Nutrition
2235—Social Security and Welfare (Social Welfare). .. 31,56,25,000 1,35,000 31,57,60,000
Capital Expenditure Outside the Revenue Account
42 B—Capital Account of Social Services
(g) Social Welfare and Nutrition
4235—Capital Outlay on Social Security and Welfare (Social Welfare). .. 1,40,00,000 1,40,00,000 Total .. 32,96,25,000 1,35,000 32,97,60,000
11
[West Ben. Act
(Schedule)
1 2 3
Sums not exceeding Demand
Number/ Services and purposes. Voted by the Charged on Serial Legislative the Consoli- Total. Number. Assembly. dated Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
B—Social Services
(g) Social Welfare and Nutrition
43 2236—Nutrition . . 32,18,91,000 . . 32,18,91,000 44 2245—Relief on account of Natural
Calamities. 562,01,51,000 . . 562,01,51,000
(h) Others
45 2251—Secretariat—Social Services . . 6,45,35,000 .. 6,45,35,000
REVENUE ACCOUNT
B—Social Services
(g) Social Welfare and Nutrition
- 2250—Other Social Services .. 2,72,92,000 . _ 2,72,92,000 Capital Expenditure Outside the
Revenue Account
46 B—Capital Account of Social Services
(h) Others
4250—Capital Outlay on Other Social Services. .. 7,00,000 . 7,00,000 Total .. 2,79,92,000 . . 2,79,92,000
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities
47 2401—Crop Husbandry (Excluding Horticulture and Vegetable Crops). . . . 45,000 45,000 49 2403—Animal Husbandry .. 16,18,000 16,18,000
12
II of 2001.]
(Schedule.)
1 2 3
Sums not exceeding Demand
Number/ Services and purposes. Voted by the Charged on Serial Legislative the Consoli- Total. Number. Assembly. dated Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activites - 2404—Dairy Development .. 95,01,000 95,01,000
Capital Expenditure Outside the Revenue Account
50 C—Capital Account of Economic Services -
(a) Capital Account of Agriculture and Allied Activities
4404 Capital Outlay on Dairy Development (Excluding Public Undertakings). .. 5,10,000 .. 5,10,000 Total .. 1,00,11,000 .. 1,00,11,000
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities 51 2405—Fisheries .. 12,83,07,000 .. 12,83,07,000 52 2406—Forestry and Wild Life .. 5,94,48,000 .. 5,94,48,000 54 2408—Food, Storage and Warehousing .. 3,38,98,000 .. 3,38,98,000 55 2415—Agricultural Research and Education 6,86,81,000 .. 6,86,81,000 56 2401—Crop Husbandry (Horticulture and
Vegetable Crops). .. 12,00,000 .. 12,00,000
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities
2425—Co-operation .. 89,97,000 .. 89,97,000
57 F—Loans and Advances
6425—Loans for Co-operation .. 1,00,00,000 1,00,00,000 Total .. 1,89,97,000 .. 1,89,97,000
13
[West Ben. Act (Schedule)
1 2 3
Sums not exceeding Demand
Number/ Services and purposes. Voted by the Charged on Serial Legislative the Consoli- Total. Number. Assembly. dated Fund.
| Rs. .. . . |
| REVENUE ACCOUNT C—Economic Services (b) Rural Development 2515—Other Rural Development Programmes (Panchayati Raj). .. 2515—Other Rural Development Programmes (Community Development). REVENUE ACCOUNT C—Economic Services (c) Special Areas Programme 2551—Hill Areas .. 2575—Other Special Areas Programme .. Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (c) Capital Account of Special Areas Programme 4575—Capital Outlay on Other Special Areas Programme. .. Total .. REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2701—Major and Medium Irrigation .. Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (d) Capital Account of Irrigation and Flood Control 4701—Capital Outlay on Major and Medium Irrigation. . . Total . . |
Rs. 230,68,24,000 4,43,90,000 |
C—Economic Services
(b) Rural Development 62 2515—Other Rural Development Programmes (Panchayati Raj). .. 230,68,24,000 .. 230,68,24,000 63 2515—Other Rural Development
Programmes (Community Development). 4,43,90,000 . . 4,43,90,000
REVENUE ACCOUNT
C—Economic Services
(c) Special Areas Programme 64 2551—Hill Areas .. 37,74,56,000 .. 37,74,56,000 2575—Other Special Areas Programme .. 96,53,47,000 . . 96,53,47,000 Capital Expenditure Outside the
Revenue Account
65 C—Capital Account of Economic Services
(c) Capital Account of Special Areas Programme
4575—Capital Outlay on Other Special - Areas Programme. .. 18,65,79,000 . . 1.8,65,79,000 Total .. 115,19,26,000 .. 115,19,26,000
REVENUE ACCOUNT
C—Economic Services _ (d) Irrigation and Flood Control 2701—Major and Medium Irrigation .. . . 11,23,000 11,23,000 Capital Expenditure Outside the
Revenue Account
66 C—Capital Account of Economic Services
(d) Capital Account of Irrigation and Flood Control
4701—Capital Outlay on Major and Medium _ Irrigation. . . 29,17,00,000 4,00,000 29,21,00,000 Total . . 29,17,00,000 15,23,000 29,32,23,000
14
II of 2001.] (Schedule)
1 2
• 3 Sums not exceeding Demand
Number/ Services and purposes. Voted by the Charged on Serial Legislative the Consoli- Total. Number. Assembly. dated Fund.
| Rs. 29,27,45,000 3,40,000 |
Rs. . . . . |
| REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2702—Minor Irrigation . 2705—Command Area Development .. Total .. REVENUE ACCOUNT Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (d) Capital Account Irrigation and Flood Control 4711—Capital Outlay on Flood Control Projects. . . (e) Capital Account of Energy 4801—Capital Outlay on Power Projects . . F—Loans and Advances 6801—Loans for Power Projects .. Total . . |
C—Economic Services
(d) Irrigation and Flood Control 2702—Minor Irrigation . 29,27,45,000 . . 29,27,45,000
67
2705—Command Area Development .. 3,40,000 . . 3,40,000 Total .. 29,30,85,000 .. 29,30,85,000
REVENUE ACCOUNT
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
(d) Capital Account Irrigation and Flood Control
68 4711—Capital Outlay on Flood Control Projects. . . 83,59,00,000 .. 83,59,00,000
(e) Capital Account of Energy 4801—Capital Outlay on Power Projects . . 5,00,00,000 .. 5,00,00,000
69 F—Loans and Advances
- 6801—Loans for Power Projects .. 687,00,44,000 . . 687,00,44,000 Total . . 692,00,44,000 . . 692,00,44,000
15
[West Ben. Act (Schedule.)
1 2 3
Sums not exceeding Demand
Number/ Services and purposes. Voted by the Charged on Serial Legislative the Consoli- Total. Number. Assembly. dated Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services (0 Industry and Minerals
- 2852—Industries (Closed and Sick Industries) 2,37,000 .. 2,37,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
(f) Capital Account of Industry and
74 Minerals
4875—Capital Outlay on Other Industries (Closed and Sick Industries). .. . . 3,91,000 3,91,000
F—Loans and Advances
6858—Loans for Engineering Industries _ (Closed and Sick Industries). .. 7,90,09,000 .. 7,90,09,000 Total .. 7,92,46,000 3,91.000 7,96,37,000
REVENUE ACCOUNT
C—Economic Services
(f) Industry and Minerals
76 2853—Non-Ferrous Mining and Metallur- gical Industries. .. 3,46,000 .. 3,46,000
(g) Transport 77 3051—Ports and Lighthouses .. 6,95,000 .. 6,95,000
REVENUE ACCOUNT
C—Economic Services
(g) Transport 78 3053—Civil Aviation .. 1,18,000 1,18,000
16
II of 2001.]
(Schedule.)
1 2 3
Sums not exceeding Demand
Number/ Services and purposes. Voted by the Charged on Serial Legislative the Cons°li- Total. Number. Assembly. dated Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(g) Transport
- 3054—Roads and Bridges .. 6,00,99,000 2,92,000 6,03,91,000
Capital Expenditure Outside the Revenue Account
79 C—Capital Account of Economic Services
(g) Capital Account of Transport
5054—Capital Outlay on Roads and Bridges 72,88,79,000 1,80,76.000 74.69,55,000 Total .. 78,89,78,000 1,83,68,000 80,73,46,000
REVENUE ACCOUNT
C—Economic Services
(g) Transport
3055—Road Transport .. 52,79,62,000 .. 52,79,62.000
80
3056—Inland Water Transport . . 60,000 . . 60,000 Total . . 52,80,22,000 . . 52,80,22,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
(g) Capital Account of Transport F—Loans and Advances
81 7075—Loans for Other Transport Services. . 2,75,00,000 2,75,00,000
17
[West Ben. Act (Schedule)
1 2 3
Sums not exceeding Demand
Number/ Services and purposes. Voted by the Charged on Serial Legislative the Consoli- Total. Number. Assembly. dated Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(i) Science, Technology and Environment 82 3425—Other Scientific Research .. 32,000 32,000
REVENUE ACCOUNT
C—Economic Services
(j) General Economic Services 83 3451—Secretariat—Economic Services .. 3,84,000 7,16,000 11 ,00 ,000 84 3452—Tourism .. 48,32,000 .. 48,32,000
85 3454—Census, Surveys and Statistics .. 5,57,96,000 .. 5,57,96,000 86 3456—Civil Supplies .. 19,34,000 . . 19,34,000 F—Loans and Advances
87 7465—Loans for General Financial and
Trading Institutions. .. 45,00,000 .. 45,00,000
REVENUE ACCOUNT
C—Economic Services
a) General Economic Services 88 3475—Other General Economic Services . . 23,84,000 .. 23,84.000
18
II of 2001.] (Schedule.)
1 2 3
Sums not exceeding Demand
Numbed Services and purposes. Voted by the Charged on Serial Legislative the Consoli- Total. Number. Assembly. dated Fund.
Rs. Rs. Rs.
Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic Services
(f) Capital Account of Industry and Minerals
4856—Capital Outlay'on Petro-Chemical 93 [ Industries (Excluding Public Undertakings). 162,24,70,000 . . 162,24,70,000 4885—Other Capital Outlay on Industries and
Minerals (Excluding Public Undertakings). 3,43,03,000 . . 3,43,03,000 Total . . 165,67,73,000 . . 165,67,73,000
F—Loans and Advances
94 6859—Loans for Tele-Communication and
Electronic Industries. .. 55,75,000 . . 55,75,000
Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic Services
(1) Capital Account of Industry and Minerals
- 4860—Capital Outlay on Consumer Industries (Excluding Public Undertakings and Closed & Sick Industies and Foods & Beverages). 1,00,00,000 . 1,00,00,000
95 F—Loans and Advances 6860—Loans for Consumer Industries (Excluding Public Undertakings and Closed & Sick Industries and Foods & Beverages). 55,00,00,000 . . 5,00,00,000 Total . . 56,00,00,000 . . 56,00,00,000
E—Public Debt
Serial 98 6003—Internal Debt of the State Government . . 20,39,82,000 20,39,82,000 F—Loans and Advances
99 7610—Loans to Government Servants etc... 20,00,00,000 .. 20,00,00,000 Grand Total .. 3751,79,57,000 355,71,02,000 4107,50,59,000
19
[West Ben. Act II of 2001.] Statement of Objects and Reasons on the West Bengal Appropriation Bill, 2001 (Bill No. 18 of 2001).
STATEMENT OF OBJECTS AND REASONS.
The object of the Bill is to provide for the appropriation out of the Consolidated Fund of West Bengal of the moneys required for the year 2000-2001 to meet—
(a) the supplementary or additional grants made by the Assembly, and
(b) the supplementary or additional expenditure charged on the Consolidated Fund of West Bengal, but not exceeding, in any case, the amount shown in the Statement previously laid before the House in pursuance of article 205(1) of the Consititution of India.
2. Under the Constitution of India no money can be withdrawn from the Consolidated Fund of West Bengal except in accordance with an appropriation made by law.
KOLKATA, ASIM KUMAR DASGUPTA,
The 22nd February, 2001. Member-in-charge.
20