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Acts
Chhattisgarh
C
Chhattisgarh Acts Starting With C
Chhattisgarh act 007 of 1870 : The COURT FEES ACT, 1870
State:
Chhattisgarh
Date:
11 Mar 1870
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 005 of 1908 : The code of civil procedure 1908
State:
Chhattisgarh
Date:
21 Mar 1908
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 002 of 1915 : The Chhattisgarh Excise Act, 1915
State:
Chhattisgarh
Date:
10 Apr 1915
Department:
Department of OMMERCIAL TAX
Chhattisgarh act 003 of 1931 : The Chhattisgarh Irrigation Act 1931
State:
Chhattisgarh
Date:
15 Mar 1932
Department:
Department of WATER RESOURCES
Ministry:
Ministry of Technical Education
Chhattisgarh act 023 of 1932 : The CRIMINAL LAW AMENDMENT ACT, 1932
State:
Chhattisgarh
Date:
19 Dec 1932
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 013 of 1934 : The Chhattisgarh Money-Lenders Act, 1934
State:
Chhattisgarh
Date:
3 Aug 1934
Department:
Department of REVENUE AND DISASTER MANAGEMENT
Chhattisgarh act 030 of 1936 : The Chhattisgarh Manoranjan Shulk evam Vigyapan kar Adhiniyam, 1936
State:
Chhattisgarh
Date:
7 Sep 1936
Department:
Department of COMMERCIAL TAX
Chhattisgarh act 010 of 1937 : The Chhattisgarh Recognized Examination Act 1937.
State:
Chhattisgarh
Date:
12 Feb 1937
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of State Government
Chhattisgarh act 002 of 1944 : The Chhattisgarh Regulation of Couching Act, 1944.
State:
Chhattisgarh
Date:
26 Mar 1944
Department:
Department of HOME
Ministry:
Ministry of State Government
Chhattisgarh act 001 of 1948 : The Chhattisgarh Agricultural Warehouse Act 1947.
State:
Chhattisgarh
Date:
5 Jan 1948
Department:
Department of FOOD, CIVIL SUPPLIES AND CONSUMER PROTECTION
Ministry:
Ministry of State Government
Chhattisgarh act 008 of 1948 : The Chhattisgarh Fisheries Act, 1948 No. 8 of 1948 Date 02.04.1948
State:
Chhattisgarh
Date:
2 Apr 1948
Department:
Department of FISHERIES
Ministry:
Ministry of LAW AND JUSTICE
Chhattisgarh act 010 of 1949 : The Chhattisgarh Electricity Duty Act, 1949
State:
Chhattisgarh
Date:
2 Apr 1949
Department:
Department of ENERGY
Ministry:
Ministry of State Government
Chhattisgarh act 020 of 1950 : The Chhattisgarh Live-stock improvement Act, 1950
State:
Chhattisgarh
Date:
6 May 1950
Department:
Department of LIVESTOCK DEVELOPMENT
Chhattisgarh act 017 of 1952 : The Chhattisgarh Cinemas (Regulation) Act, 1952
State:
Chhattisgarh
Date:
10 Sep 1952
Department:
Department of CULTURE AND ARCHAEOLOGY
Chhattisgarh act 015 of 1954 : The Chhattisgarh Prisoners release on probation Act, 1954
State:
Chhattisgarh
Date:
13 Feb 1954
Department:
Department of DEPARTMENT OF HOME
Chhattisgarh act 057 of 1955 : The Citizenship Act, 1955
State:
Chhattisgarh
Date:
30 Dec 1955
Department:
Department of HOME
Ministry:
Ministry of State Government
Chhattisgarh act 037 of 1956 : The Chhattisgrah Municipal Coproration Act, 1956.
State:
Chhattisgarh
Date:
30 Oct 1956
Department:
Department of URBAN ADMINISTRATION
Ministry:
Ministry of State Government
Chhattisgarh act 001 of 1956 : The Companies Act, 1956 No. 1 of 1956
State:
Chhattisgarh
Date:
1 Jan 1956
Department:
Department of AGRICULTURE DEVELOPMENT AND FARMER WELFARE AND BIO-TECHNOLOGY
Chhattisgarh act 023 of 1956 : The Chhattisgarh Municipal Corporation Act, 1956
State:
Chhattisgarh
Date:
25 Oct 1956
Department:
Department of URBAN ADMINISTRATION
Chhattisgarh act 007 of 1957 : The Chhattisgarh Contingency Fund Act, 1957.
State:
Chhattisgarh
Date:
25 Jan 1957
Department:
Department of FINANCE
Ministry:
Ministry of State Government
Chhattisgarh act 018 of 1957 : The Chhattisgarh Taxation Laws (Extension) Act, 1957.
State:
Chhattisgarh
Date:
18 Sep 1957
Department:
Department of FINANCE
Ministry:
Ministry of State Government
Chhattisgarh act 003 of 1958 : The Chhattisgarh General Clauses Act, 1957
State:
Chhattisgarh
Date:
1 Oct 1959
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Ministry:
Ministry of State Government
Chhattisgarh act 023 of 1958 : The Chhattisgarh Extension of Laws Act, 1958.
State:
Chhattisgarh
Date:
1 Sep 1958
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Ministry:
Ministry of State Government
Chhattisgarh act 020 of 1958 : The Chhattisgarh State Aid to Industries Act, 1958.
State:
Chhattisgarh
Date:
1 Aug 1958
Department:
Department of COMMERCE AND INDUSTRIES
Ministry:
Ministry of State Government
Chhattisgarh act 025 of 1958 : The C.G. SHOPS & ESTABLISHMENTS ACT, 1958
State:
Chhattisgarh
Date:
3 Oct 1958
Department:
Department of LABOUR
Ministry:
Ministry of Youth Services and Sports
Chhattisgarh act 019 of 1958 : The CHHATTISGARH CIVIL COURTS ACT, 1958
State:
Chhattisgarh
Date:
17 Jul 1958
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 005 of 1958 : The Chhattisgarh Official Language Act, 1957
State:
Chhattisgarh
Date:
24 Jan 1958
Department:
Department of CULTURE AND ARCHAEOLOGY
Chhattisgarh act 022 of 1958 : The Chhattisgarh Temporary Postponement Of Execution of Decrees, 1958.
State:
Chhattisgarh
Date:
25 Jul 1958
Department:
Department of REVENUE AND DISASTER MANAGEMENT
Ministry:
Ministry of State Government
Chhattisgarh act 020 of 1959 : The Chhattisgarh Land Revenue Code, 1959 Act 20 of 1959
State:
Chhattisgarh
Date:
21 Sep 1959
Department:
Department of REVENUE AND DISASTER MANAGEMENT
Chhattisgarh act 001 of 1959 : The Chhattisgarh Sugarcane (Regulation of supply and Purchase) Act, 1958
State:
Chhattisgarh
Date:
26 Feb 1959
Department:
Department of AGRICULTURE DEVELOPMENT AND FARMER WELFARE AND BIO-TECHNOLOGY
Chhattisgarh act 018 of 1959 : The Chhattisgarh Agriculture Cattle Preservation Act, 1959.
State:
Chhattisgarh
Date:
5 Aug 1959
Department:
Department of LIVESTOCK DEVELOPMENT
Ministry:
Ministry of State Government
Chhattisgarh act 027 of 1960 : The CHHATTISGARH INDUSTRIAL ACT 1960
State:
Chhattisgarh
Date:
31 Dec 1960
Department:
Department of LABOUR
Chhattisgarh act 020 of 1960 : The Chhattisgarh Ceiling on Agricultural Holding Act, 1960.
State:
Chhattisgarh
Date:
1 Oct 1960
Department:
Department of REVENUE AND DISASTER MANAGEMENT
Ministry:
Ministry of State Government
Chhattisgarh act 040 of 1961 : The CHHATTISGARH SECOND EXTENSION OF LAWS ACT, 1961 No. 40 of 1961. Dt. 08.12.1961
State:
Chhattisgarh
Date:
8 Dec 1961
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Ministry:
Ministry of State Government
Chhattisgarh act 011 of 1961 : The Chhattisgarh Dramatic Performances Act, 1961
State:
Chhattisgarh
Date:
31 Mar 1961
Department:
Department of HOME
Ministry:
Ministry of State Government
Chhattisgarh act 007 of 1961 : The Chhattisgarh Jagir Land Records Management (Validation) Act, 1961.
State:
Chhattisgarh
Date:
18 Mar 1961
Department:
Department of REVENUE AND DISASTER MANAGEMENT
Ministry:
Ministry of State Government
Chhattisgarh act 041 of 1961 : The Chhattisgarh Accomodation Control Act, 1961
State:
Chhattisgarh
Date:
30 Dec 1961
Department:
Department of HOUSING AND ENVIRONMENT
Ministry:
Ministry of State Government
Chhattisgarh act 033 of 1961 : The Chhattisgarh Primary Education Act, 1961. No. 33 of 1961 Dt. 13.10.1961
State:
Chhattisgarh
Date:
13 Oct 1961
Department:
Department of SCHOOL EDUCATION
Ministry:
Ministry of State Government
Chhattisgarh act 036 of 1961 : The Chhattisgarh Government Electrical Undertakings (Dues Recovery) Act, 1961
State:
Chhattisgarh
Date:
9 Nov 1961
Department:
Department of ENERGY
Ministry:
Ministry of State Government
Chhattisgarh act 026 of 1961 : The Chhattisgarh Industrial Employment (Standing Orders) Act, 1961
State:
Chhattisgarh
Date:
28 Jul 1961
Department:
Department of LABOUR
Chhattisgarh act 037 of 1961 : The Chhattisgarh Municipalities Act 1961
State:
Chhattisgarh
Date:
20 Nov 1961
Department:
Department of URBAN ADMINISTRATION
Chhattisgarh act 017 of 1961 : The Chhattisgarh Co-operative Societies Act, 1960
State:
Chhattisgarh
Date:
12 May 1961
Department:
Department of CO-OPERATIVE
Chhattisgarh act 014 of 1964 : The Chhattisgarh Nagariya Sthawar Sampatti Kar Adhiniyam,1964.
State:
Chhattisgarh
Date:
3 Jul 1964
Department:
Department of URBAN ADMINISTRATION
Ministry:
Ministry of State Government
Chhattisgarh act 018 of 1964 : The Chhattisgarh Koyala Upkar (Manyatakaran) Adhiniyam, 1964.
State:
Chhattisgarh
Date:
25 Sep 1964
Department:
Department of URBAN ADMINISTRATION
Ministry:
Ministry of State Government
Chhattisgarh act 012 of 1964 : The CG. Ancient Monument and Archaeological Sites and Remains Act, 1964
State:
Chhattisgarh
Date:
16 Apr 1964
Department:
Department of CULTURE AND ARCHAEOLOGY
Ministry:
Ministry of State Government
Chhattisgarh act 013 of 1964 : The Chhattisgarh Local Authorities (Electoral Offences) Act, 1964.
State:
Chhattisgarh
Date:
12 Dec 1963
Department:
Department of URBAN ADMINISTRATION
Ministry:
Ministry of State Government
Chhattisgarh act 021 of 1965 : The Chhattisgarh Destruction of Records Law Extension Act, 1965.
State:
Chhattisgarh
Date:
22 Sep 1965
Department:
Department of GENERAL ADMINISTRATION
Ministry:
Ministry of State Government
Chhattisgarh act 032 of 1965 : The Chhattisgarh Uphar Vastu (Vidhi Viruddha Kabza) Adhiniyam, 1965.
State:
Chhattisgarh
Date:
28 Oct 1965
Department:
Department of HEALTH AND FAMILY WELFARE
Ministry:
Ministry of State Government
Chhattisgarh act 023 of 1965 : The Chhattisgrah Madhyamik Sikhsha Adniniyam 1965
State:
Chhattisgarh
Date:
29 Sep 1965
Department:
Department of SCHOOL EDUCATION
Chhattisgarh act 027 of 1966 : The Chhattisgarh Vanijya Fasal (Bhumi Par Kar) Adhiniyam, 1966.
State:
Chhattisgarh
Date:
18 Oct 1966
Department:
Department of REVENUE AND DISASTER MANAGEMENT
Ministry:
Ministry of State Government
Chhattisgarh act 016 of 1967 : The Chhattisgarh Vidhan Mandal Sadasya Nirharta Nivaran Adhiniyam,1967
State:
Chhattisgarh
Date:
14 Jul 1967
Department:
Department of PARLIAMENTARY AFFAIRS
Chhattisgarh act 029 of 1967 : The Chhattisgarh Shaskiya Sevak (Adhivarshiki-Ayu) Adhiniyam, 1967
State:
Chhattisgarh
Date:
22 Dec 1967
Department:
Department of FINANCE
Chhattisgarh act 009 of 1969 : The Chhattisgarh Vanopaj (Vyapar Viniyaman) Adhiniyam, 1969
State:
Chhattisgarh
Date:
2 Aug 1969
Department:
Department of FOREST
Chhattisgarh act 12 of 1970 : The Chhattisgarh Nirashriton evam Nirdhan Vyaktiyon ki Sahayta Act, 1970
State:
Chhattisgarh
Date:
12 Feb 1970
Department:
Department of SOCIAL WELFARE
Chhattisgarh act 037 of 1970 : The CONTRACT LABOUR (REGULATION AND ABOLITION) ACT, 1970
State:
Chhattisgarh
Date:
5 Sep 1970
Department:
Department of LABOUR
Chhattisgarh act 012 of 1970 : The Chhattisgarh Nirashriton evam Nirdhan Vyaktiyon ki Sahayta Act, 1970
State:
Chhattisgarh
Date:
5 Feb 1970
Department:
Department of AGRICULTURE DEVELOPMENT AND FARMER WELFARE AND BIO-TECHNOLOGY
Chhattisgarh act 026 of 1970 : The Chhattisgarh Gramo me ki Dakhalrahit Bhoomi (Vishesh Upabandh) Adhiniyam, 1970.
State:
Chhattisgarh
Date:
24 Oct 1970
Department:
Department of REVENUE AND DISASTER MANAGEMENT
Ministry:
Ministry of State Government
Chhattisgarh act 005 of 1971 : The Chhattisgarh Ayurvedic, Unani Tatha Prakritik-Chikitsa Vyavasay Adhiniyam, 1970.
State:
Chhattisgarh
Date:
30 Jan 1971
Department:
Department of HEALTH AND FAMILY WELFARE
Ministry:
Ministry of State Government
Chhattisgarh act 070 of 1971 : The Contempt of Courts Act, 1971
State:
Chhattisgarh
Date:
24 Dec 1971
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 25 of 1972 : The Chhattisgarh Mantri (Vetan Tatha Bhatta) Adhiniyam, 1972
State:
Chhattisgarh
Date:
13 Aug 1972
Department:
Department of GENERAL ADMINISTRATION
Chhattisgarh act 027 of 1972 : The Chhattisgarh Adhyaksh tatha Upadhyaksha (Vetan tatha Bhatta) Adhiniyam, 1972
State:
Chhattisgarh
Date:
2 Sep 1972
Department:
Department of PARLIAMENTARY AFFAIRS
Chhattisgarh act 009 of 1973 : The Chhattisgarh Tractor Dwara Kheti (Prabharon ki Vasuli) Adhiniyam, 1972.
State:
Chhattisgarh
Date:
2 Feb 1973
Department:
Department of AGRICULTURE DEVELOPMENT AND FARMER WELFARE AND BIO-TECHNOLOGY
Ministry:
Ministry of State Government
Chhattisgarh act 023 of 1973 : The Chhattisgarh Town and Country Planning Act, 1973.
State:
Chhattisgarh
Date:
26 Apr 1973
Department:
Department of URBAN ADMINISTRATION
Ministry:
Ministry of State Government
Chhattisgarh act 045 of 1973 : The Chhattisgarh Vidhan Sabha Karyawahi (Prakashan ka Paritran) Adhiniyam, 1973.
State:
Chhattisgarh
Date:
28 Oct 1973
Department:
Department of GENERAL ADMINISTRATION
Ministry:
Ministry of State Government
Chhattisgarh act 003 of 1973 : The Chhattisgarh Griha Nirman Mandal Adhiniyam, 1972.
State:
Chhattisgarh
Date:
22 Jan 1973
Department:
Department of URBAN ADMINISTRATION
Ministry:
Ministry of State Government
Chhattisgarh act 047 of 1973 : The CHHATTISGARH UPCHARYAGRIHA TATHA RAJOPCHAR SAMBANDI STHAPANAYE (RAGISTRIKARAN TATHA ANUGYAPAN) ADHINIYAM, 1973.
State:
Chhattisgarh
Date:
19 Nov 1973
Department:
Department of HEALTH AND FAMILY WELFARE
Ministry:
Ministry of State Government
Chhattisgarh act 023 of 1973 : The Chhattisgarh Nagar Tatha Gram Nivesh Act, 1973
State:
Chhattisgarh
Date:
16 Apr 1973
Department:
Department of HOUSING AND ENVIRONMENT
Chhattisgarh act 024 of 1973 : The Chhattisgarh Krishi Upaj Mandi Adhiniyam, 1972
State:
Chhattisgarh
Date:
18 Apr 1973
Department:
Department of AGRICULTURE DEVELOPMENT AND FARMER WELFARE AND BIO-TECHNOLOGY
Ministry:
Ministry of VETERINARY & ANIMAL HUSBANDRY
Chhattisgarh act 007 of 1973 : The CG Vidhan Sabha Sadasya Vetan Tatha Bhatta Adhiniyam, 1972, Act No 7 of 1973
State:
Chhattisgarh
Date:
29 Jan 1973
Department:
Department of PARLIAMENTARY AFFAIRS
Ministry:
Ministry of State Government
Chhattisgarh act 022 of 1973 : The Chhattisgarh Vishwavidyalaya Adhiniyma,1973
State:
Chhattisgarh
Date:
23 Apr 1973
Department:
Department of HIGHER EDUCATION
Chhattisgarh act 043 of 1973 : The CHHATTISGARH STHANIYA NIDHI SAMPARIKSHA ADHINIYAM, 1973
State:
Chhattisgarh
Date:
25 Sep 1973
Department:
Department of FINANCE
Chhattisgarh act 044 of 1973 : The Chhattisgarh Societies Registraion Act, 1973
State:
Chhattisgarh
Date:
29 Sep 1973
Department:
Department of CULTURE AND ARCHAEOLOGY
Ministry:
Ministry of State Government
Chhattisgarh act 046 of 1973 : The Chhattisgarh Upcharika, Prasavika, Sahai Upcharika- Prasavika Tatha Swasthya Paridarkshak Registrikaran Adhiniyam, 1972.
State:
Chhattisgarh
Date:
15 Nov 1973
Department:
Department of HEALTH AND FAMILY WELFARE
Ministry:
Ministry of State Government
Chhattisgarh act 046 of 1974 : The Chhattisgarh Lok Parisar (Bedakhli) Adhiniya, 1974.
State:
Chhattisgarh
Date:
26 Nov 1974
Department:
Department of HOME
Ministry:
Ministry of State Government
Chhattisgarh act 011 of 1974 : The Chhattisgarh Redressal of begging Act 1973.
State:
Chhattisgarh
Date:
19 Jan 1974
Department:
Department of SOCIAL WELFARE
Ministry:
Ministry of State Government
Chhattisgarh act 002 of 1974 : The Code of Criminal Procedure, 1973
State:
Chhattisgarh
Date:
25 Jan 1974
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 021 of 1976 : The Chhattisgarh Pashu (Niyantran) Adhiniyam, 1976.
State:
Chhattisgarh
Date:
27 Mar 1976
Department:
Department of LIVESTOCK DEVELOPMENT
Ministry:
Ministry of State Government
Chhattisgarh act 026 of 1976 : The Chhattisgarh Samaj ke Kamjor Vargon ke liye Vidhik Sahayta tatha Vidhik Salah Adhiniyam, 1976.
State:
Chhattisgarh
Date:
22 Apr 1976
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Ministry:
Ministry of State Government
Chhattisgarh act 039 of 1976 : The Chhattisgarh Gandi Basti Kshetra (Sudhar Tatha Nirmulan) Adhiniyam, 1976.
State:
Chhattisgarh
Date:
12 Aug 1976
Department:
Department of URBAN ADMINISTRATION
Ministry:
Ministry of State Government
Chhattisgarh act 019 of 1976 : The Chhattisgarh Homeopathy Parishad Adhiniyam, 1976.
State:
Chhattisgarh
Date:
15 Mar 1976
Department:
Department of HEALTH AND FAMILY WELFARE
Ministry:
Ministry of State Government
Chhattisgarh act 052 of 1976 : The Chhattisgarh Entry Tax, 1976
State:
Chhattisgarh
Date:
2 Oct 1976
Department:
Department of COMMERCE AND INDUSTRIES
Chhattisgarh act 021 of 1976 : The Chhattisgarh pashu (niyantran) Adhiniyam, 1976
State:
Chhattisgarh
Date:
9 Mar 1976
Department:
Department of LIVESTOCK DEVELOPMENT
Chhattisgarh act 020 of 1978 : The Chhattisgarh Ashaskiya Shikshan Sanstha (Anudan ka Praday) Adhiniyam, 1978.
State:
Chhattisgarh
Date:
1 Jul 1978
Department:
Department of SCHOOL EDUCATION
Ministry:
Ministry of State Government
Chhattisgarh act 016 of 1978 : The Chhattisgarh Gramodyog Adhiniyam, 1978
State:
Chhattisgarh
Date:
28 May 1978
Department:
Department of GRAMODYOG
Ministry:
Ministry of FINANCE
Chhattisgarh act 014 of 1979 : The Chhattisgarh Vibhageeya Janch (Sakshiyo ka Hazir Karyaya Jana tatha Dastavezon ka Pesh Karaya Jana) Adhiniyam, 1979.
State:
Chhattisgarh
Date:
17 May 1979
Department:
Department of GENERAL ADMINISTRATION
Ministry:
Ministry of State Government
Chhattisgarh act 010 of 1979 : The Chhattisgarh Essential Service Maintenance Act, 1979 No. 10 of 1979
State:
Chhattisgarh
Department:
Department of DEPARTMENT OF HOME
Chhattisgarh act 63 of 1980 : The Code of Criminal Procedure (Amendment) Act, 1980
State:
Chhattisgarh
Date:
25 Dec 1980
Department:
Department of LAW AND LEGISLATIVE AFFAIRSDepartment of HOME
Chhattisgarh act 018 of 1980 : The Chhattisgarh Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980.
State:
Chhattisgarh
Date:
6 Nov 1980
Department:
Department of AGRICULTURE DEVELOPMENT AND FARMER WELFARE AND BIO-TECHNOLOGY
Ministry:
Ministry of State Government
Chhattisgarh act 013 of 1980 : The Chhattisgarh Lok Abhikarnon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Adhiniyam, 1980.
State:
Chhattisgarh
Date:
21 Oct 1980
Department:
Department of Twnty-point Programme Implementation
Ministry:
Ministry of State Government
Chhattisgarh act 008 of 1980 : The CG Vidhan Mandal Neta Pratipaksha (Vetan Tatha Bhatta) Adhiniyam, 1980, Act No 8 of 1980
State:
Chhattisgarh
Date:
18 Aug 1980
Department:
Department of PARLIAMENTARY AFFAIRS
Ministry:
Ministry of State Government
Chhattisgarh act 030 of 1981 : The Chhattisgarh Rajya Suraksha & Lok Vyavashtha Act, 1980.
State:
Chhattisgarh
Date:
14 Jul 1981
Department:
Department of HOME
Ministry:
Ministry of State Government
Chhattisgarh act 036 of 1981 : The Chhattisgarh Dakaiti aur Vyapaharan Prabhavit Kshetra Adhiniyam, 1981.
State:
Chhattisgarh
Date:
7 Oct 1981
Department:
Department of HOME
Ministry:
Ministry of State Government
Chhattisgarh act 040 of 1981 : The Chhattisgarh Bhumi Sena Adhiniyam, 1981.
State:
Chhattisgarh
Date:
4 Nov 1981
Department:
Department of HOME
Ministry:
Ministry of State Government
Chhattisgarh act 037 of 1981 : The Chhattisgarh Lokayukt evam Up-Lokayukt Adhiniyam, 1981.
State:
Chhattisgarh
Date:
15 Oct 1981
Department:
Department of GENERAL ADMINISTRATION
Ministry:
Ministry of State Government
Chhattisgarh act 020 of 1981 : The Chhattisgarh Vidhan Sabha sachivalaya seva Adhiniyam, 1981
State:
Chhattisgarh
Date:
1 May 1981
Department:
Department of PARLIAMENTARY AFFAIRS
Chhattisgarh act 036 of 1982 : The Chhatisgarh Rajya Pashudhan evam Kukkut Vikas Nigam Adhiniyam, 1982
State:
Chhattisgarh
Date:
30 Oct 1982
Department:
Department of GENERAL ADMINISTRATION
Ministry:
Ministry of State Government
Chhattisgarh act 021 of 1982 : The Chhattisgarh Kaneenika Upropan (Corneal Grafting) Adhiniyam, 1982.
State:
Chhattisgarh
Date:
17 Jul 1982
Department:
Department of HEALTH AND FAMILY WELFARE
Ministry:
Ministry of State Government
Chhattisgarh act 001 of 1982 : The Chhattisgarh Upkar Adhiniyam, 1981
State:
Chhattisgarh
Date:
16 Dec 1981
Department:
Department of ENERGY
Chhattisgarh act 015 of 1982 : The Chhattisgarh Karadhan Adhiniyam,1982
State:
Chhattisgarh
Date:
3 May 1982
Department:
Department of FINANCE
Chhattisgarh act 009 of 1982 : The CHHATTISGARH ADHIVAKTA KALYAN NIDHI ADHINIYAM, 1982
State:
Chhattisgarh
Date:
27 Mar 1982
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 005 of 1983 : The Chhattisgarh Gramin Rin Vimukti Adhiniyam, 1982.
State:
Chhattisgarh
Date:
22 Jan 1983
Department:
Department of REVENUE AND DISASTER MANAGEMENT
Ministry:
Ministry of State Government
Chhattisgarh act 012 of 1983 : The Chhattisgarh Ceiling on Agricultural Holdings (Validation) Adhiniyam, 1982.
State:
Chhattisgarh
Date:
19 Feb 1983
Department:
Department of REVENUE AND DISASTER MANAGEMENT
Ministry:
Ministry of State Government
Chhattisgarh act 036 of 1983 : The Chhattisgarh Labour welfare fund Act 1982
State:
Chhattisgarh
Date:
18 Nov 1983
Department:
Department of LABOUR
Ministry:
Ministry of Law Department
Chhattisgarh act 029 of 1983 : The CHHATTISGHAR MADHYASTHAM ADHIKARAN ACT,1983
State:
Chhattisgarh
Date:
7 Oct 1983
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 013 of 1984 : The Chhattisgarh Kashtha Chiran (Viniyaman) Adhiniyam, 1984
State:
Chhattisgarh
Date:
11 Apr 1984
Department:
Department of FOREST
Chhattisgarh act 015 of 1984 : The CHHATTISGARH NAGARIYA KSHETRO KE BHOOMIHIN VYAKTI ADHINIYAM, 1984
State:
Chhattisgarh
Date:
17 Apr 1984
Department:
Department of URBAN ADMINISTRATION
Chhattisgarh act 001 of 1986 : The Chhatisgarh Kolahal Niyantran Adhiniyam, 1985.
State:
Chhattisgarh
Date:
4 Jan 1986
Department:
Department of HOME
Ministry:
Ministry of State Government
Chhattisgarh act 068 of 1986 : The Consumer Protection Act No 68 of 1986
State:
Chhattisgarh
Date:
29 Sep 1987
Department:
Department of FOOD, CIVIL SUPPLIES AND CONSUMER PROTECTION
Ministry:
Ministry of Personnel
Chhattisgarh act 061 of 1986 : The CHILD AND ADOLESCENT LABOUR (PROHIBITION AND REGULATION) ACT, 1986
State:
Chhattisgarh
Date:
23 Dec 1986
Department:
Department of LABOUR
Chhattisgarh act 003 of 1987 : The Chhattisgarh Peya Jal Parirakshan Adhiniyam 1986.
State:
Chhattisgarh
Date:
1 Jan 1987
Department:
Department of PUBLIC HEALTH ENGINEERING
Ministry:
Ministry of State Government
Chhattisgarh act 003 of 1988 : The Commission of Sati (Prevention ) Act, 1987
State:
Chhattisgarh
Date:
3 Jan 1988
Department:
Department of WOMAN AND CHILD DEVELOPMENT
Chhattisgarh act 013 of 1988 : The Chhattisgarh Luxury Tax Act, 1988
State:
Chhattisgarh
Date:
26 May 1988
Department:
Department of COMMERCIAL TAX
Chhattisgarh act 015 of 1990 : The CG Makhanlal Chaturvedi Rashtriya Patrakarita evam Sanchar Vishwavidyalaya Sansthan Adhiniyam, 1990.
State:
Chhattisgarh
Date:
16 Jul 1990
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of State Government
Chhattisgarh act 011 of 1990 : The Chhattisgarh Ayurvigyan Parishad Adhiniyam, 1987
State:
Chhattisgarh
Date:
10 Jul 1990
Department:
Department of HEALTH AND FAMILY WELFARE
Chhattisgarh act 025 of 1991 : The chhattisgarh motor vehicle taxation Act, 1991
State:
Chhattisgarh
Date:
21 Sep 1991
Department:
Department of TRANSPORT
Chhattisgarh act 014 of 1991 : The Chhattisgarh (Lok Abhikarnon ke Madhyam se) Dindayal Antyoday karyakram ka Karyanvayan Adhiniyam, 1991.
State:
Chhattisgarh
Date:
8 Aug 1991
Department:
Department of Twnty-point Programme Implementation
Ministry:
Ministry of State Government
Chhattisgarh act 021 of 1994 : The Chhattisgarh Lok Seva ( Anusuchit Jatiyon, Anusuchit Janjatiyon evam Anya Pichhda Vargon ke liye Aarkshan) Adhiniyam 1994.
State:
Chhattisgarh
Date:
8 Jun 1994
Department:
Department of GENERAL ADMINISTRATION
Ministry:
Ministry of State Government
Chhattisgarh act 001 of 1994 : The Chhattisgarh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
State:
Chhattisgarh
Date:
24 Jan 1994
Department:
Department of PANCHAYAT AND RURAL DEVELOPMENT
Chhattisgarh act 021 of 1994 : The Chhattisgarh Lok Seva (ST, SC and OBC) Reservation Act, 1994
State:
Chhattisgarh
Date:
3 Jun 1994
Department:
Department of GENERAL ADMINISTRATION
Chhattisgarh act 003 of 1994 : The CHHATTISGARH RAJYA VITTA AYOG ADHINIYAM, 1994
State:
Chhattisgarh
Date:
5 Mar 1994
Department:
Department of FINANCE
Chhattisgarh act 19 of 1995 : The Chhattisgarh Zila Yojna Samiti Adhiniyam, 1995
State:
Chhattisgarh
Date:
18 May 1995
Department:
Department of FINANCE
Chhattisgarh act 025 of 1995 : The Chhattisgarh Anusuchit Jati Ayog Adhiniyam, 1995.
State:
Chhattisgarh
Date:
29 Jun 1995
Department:
Department of GENERAL ADMINISTRATION
Ministry:
Ministry of State Government
Chhattisgarh act 026 of 1995 : The Chhattisgarh RAJYA PICHHADA VARG AYOG ADHINIYAM, 1995
State:
Chhattisgarh
Date:
24 May 1995
Department:
Department of TRIBAL WELFARE
Chhattisgarh act 024 of 1995 : The Chhattisgarh Rajya Anusuchit Janjati Ayog Adhiniyam, 1995
State:
Chhattisgarh
Date:
24 May 1995
Department:
Department of TRIBAL WELFARE
Chhattisgarh act 005 of 1995 : Chhattisgarh Commercial Tax Act, 1994
State:
Chhattisgarh
Department:
Department of COMMERCIAL TAX
Chhattisgarh act 016 of 1995 : Chhattisgarh Professional Tax Act, 1995
State:
Chhattisgarh
Department:
Department of COMMERCIAL TAX
Chhattisgarh act 020 of 1996 : The Chhattisgarh Rajya Mahila Ayog Adhiniyam, 1995.
State:
Chhattisgarh
Date:
13 Dec 1996
Department:
Department of WOMAN AND CHILD DEVELOPMENT
Ministry:
Ministry of State Government
Chhattisgarh act 015 of 1996 : The Chhattisgarh Rajya Alpsankhyak Ayog Adhiniyam, 1996
State:
Chhattisgarh
Date:
26 Sep 1996
Department:
Department of TRIBAL WELFARE
Chhattisgarh act 041 of 1997 : The Chhattisgarh Rashtriya Vidhi Sansthan Adhiniyam, 1997.
State:
Chhattisgarh
Date:
27 Oct 1997
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of State Government
Chhattisgarh act 031 of 1998 : The Chhattisgarh Madarasa Board Adhiniyam, 1998
State:
Chhattisgarh
Date:
10 Sep 1998
Department:
Department of SCHOOL EDUCATION
Chhattisgarh act 012 of 1999 : The Chhattisgarh Adim Jan Jatiyon Ka Sanrakshan (Vrakshon me Hit) Adhiniyam, 1999.
State:
Chhattisgarh
Date:
24 Apr 1999
Department:
Department of TRIBAL WELFARE
Ministry:
Ministry of State Government
Chhattisgarh act 023 of 1999 : The Chhattisgarh SINCHAI PRABANDHAN ME KRISHKON KI BHAGIDARI ADHINIYAM, 1999
State:
Chhattisgarh
Date:
12 Aug 1999
Department:
Department of WATER RESOURCES
Chhattisgarh act 034 of 2000 : The Chhattisgarh Sahakari Society (Punargathan Aur Nirman) Adhiniyam, 2000. No. 34 of 2000 Dt. 28.11.2000
State:
Chhattisgarh
Date:
28 Nov 2000
Department:
Department of CO-OPERATIVE
Ministry:
Ministry of State Government
Chhattisgarh act 006 of 2000 : The Chhattisgarh Adhosanrachna Vinidhan Nidhi Board Act, 2000.
State:
Chhattisgarh
Date:
7 Mar 2000
Department:
Department of FINANCE
Ministry:
Ministry of State Government
Chhattisgarh act 036 of 2000 : The Chhattisgarh Sarvajanik Upakramon Ke Karmachariyon Ka Lok Seva Me Samviliyan Pratishedh Adhiniyam, 2000.
State:
Chhattisgarh
Date:
25 Aug 2000
Department:
Department of GENERAL ADMINISTRATION
Ministry:
Ministry of State Government
Chhattisgarh act 020 of 2000 : The Chhattisgarh Sahakari Krishi aur Gramin Vikas Bank Adhiniyam, 1999.
State:
Chhattisgarh
Date:
13 Jul 2000
Department:
Department of CO-OPERATIVE
Ministry:
Ministry of State Government
Chhattisgarh act 021 of 2002 : Chhattisgarh Anadhikrit Vikas Ka Niyamitikaran Adhiniyam, 2002
State:
Chhattisgarh
Chhattisgarh act 022 of 2001 : Chhattisgarh Motoryan Karadhan (Sansodhan) Act, 2001
State:
Chhattisgarh
Chhattisgarh act 014 of 2001 : The Chhattisgarh Mantri (Vetan tatha Bhatta) (Sanshodhan) Adhiniyam, 2001.
State:
Chhattisgarh
Date:
23 Aug 2001
Department:
Department of PARLIAMENTARY AFFAIRS
Ministry:
Ministry of State Government
Chhattisgarh act 001 of 2001 : The Chhattisgarh Contingency Fund Act,2001
State:
Chhattisgarh
Date:
1 Apr 2001
Department:
Department of FINANCE
Chhattisgarh act 025 of 2001 : The Chhattisgarh Sah Chikitsa Parishad Act,2001
State:
Chhattisgarh
Date:
8 Jan 2002
Department:
Department of HEALTH AND FAMILY WELFARE
Chhattisgarh act 009 of 2001 : The CHHATTISGARH APPROPRIATION (No. 5) ACT, 2001
State:
Chhattisgarh
Date:
10 Aug 2001
Department:
Department of FINANCE
Chhattisgarh act 007 of 2001 : The Chhattisgarh Chikitsa mandal Adhiniyam, 2001
State:
Chhattisgarh
Date:
18 May 2001
Department:
Department of HEALTH AND FAMILY WELFARE
Chhattisgarh act 002 of 2001 : The Chhattisgarh Niji Kshetra Vishvidyalaya (Sthapna avam viniyaman) adhiniyam, 2001
State:
Chhattisgarh
Date:
27 Jan 2002
Department:
Department of HIGHER EDUCATION
Chhattisgarh act 013 of 2002 : Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar (Sanshodhan) Adhiniyam, 2002
State:
Chhattisgarh
Chhattisgarh act 034 of 2002 : Chhattisgarh Vishwavidyalaya (Sanshodhan) Adhiniyam, 2002
State:
Chhattisgarh
Chhattisgarh act 015 of 2002 : Chhattisgarh Vritti Kar (Sanshodhan) Adhiniyam, 2002
State:
Chhattisgarh
Chhattisgarh act 024 of 2002 : Chhattisgarh Mantri (Vetan Tatha Bhatta) (Sanshodhan) Adhiniyam, 2002
State:
Chhattisgarh
Chhattisgarh act 002 of 2001 : Chhattisgarh Niji Kshetra Vishwavidyalaya (Sthapana aur Viniyaman) Adhiniyam, 2001
State:
Chhattisgarh
Chhattisgarh act 027 of 2001 : Chhattisgarh Shaikshanik Sansthan Me Pratarna Ka Pratishedh Act, 2001
State:
Chhattisgarh
Chhattisgarh act 011 of 2002 : Chhattisgarh Excise (Amendment) Act, 2002
State:
Chhattisgarh
Chhattisgarh act 016 of 2002 : Chattisgarh Manoranjan Kar Evam Vigyapan Shulk (Sanshodhan) Adhiniyam, 2002
State:
Chhattisgarh
Chhattisgarh act 018 of 2002 : Chhattisgarh Adhyaksha Tatha Upadhyaksha (Vetan Tatha Bhatta) (Sanshodhan) Adhiniyam, 2002
State:
Chhattisgarh
Chhattisgarh act 022 of 2002 : Chhattisgarh Motoryan Karadhan (Sanshodhan) Adhiniyam, 2002
State:
Chhattisgarh
Chhattisgarh act 014 of 2002 : Chhattisgarh Hotel Tatha Vas Grihon Me Vilas Vastuon Par Kar (Sanshodhan) Adhiniyam, 2002
State:
Chhattisgarh
Chhattisgarh act 019 of 2002 : Chhattisgarh Vidhan Mandal Neta Pratipaksh (Vetan Tatha Bhatta) (Sanshodhan) Act, 2002
State:
Chhattisgarh
Chhattisgarh act 017 of 2002 : Chhattisgarh Vidhan Sabha Sadasya (Vetan, Bhatta Tatha Pension) (Sanshodhan) Adhiniyam, 2002
State:
Chhattisgarh
Chhattisgarh act no 31 of 2002 : Chhattisgarh Land Revenue code (Amendment) Adhiniyam, 2002
State:
Chhattisgarh
Chhattisgarh act 021 of 2002 : The Chhattisgarh Anadhikrit Vikash Ka Niyamitikaran Act, 2002
State:
Chhattisgarh
Date:
26 Apr 2002
Department:
Department of HOUSING AND ENVIRONMENT
Ministry:
Ministry of Home
Chhattisgarh act 004 of 2002 : The CHHATTISGARH APPROPRIATION (No. 2) ACT, 2002
State:
Chhattisgarh
Date:
27 Mar 2002
Department:
Department of FINANCE
Chhattisgarh act 027 of 2002 : The CHHATTISGARH APPROPRIATION (No. 3) ACT, 2002
State:
Chhattisgarh
Date:
22 Oct 2002
Department:
Department of FINANCE
Chhattisgarh act 028 of 2002 : The Chhattisgrh Chikitsa mahavidyalaon ke snatkottar pathyakramon main pravesh adhiniyam, 2002
State:
Chhattisgarh
Date:
24 Oct 2002
Department:
Department of HEALTH AND FAMILY WELFARE
Chhattisgarh act 007 of 2002 : The Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam 2002
State:
Chhattisgarh
Date:
12 Apr 2002
Department:
Department of COMMERCE AND INDUSTRIES
Ministry:
Ministry of Law Department
Chhattisgarh act 005 of 2002 : The Chhattisgarh Shaikshanik Sansthao Mein Pratadna (Ragging) Ka Pratishedh Adhiniyam
State:
Chhattisgarh
Date:
21 Jan 2002
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of Education
Chhattisgarh act 003 of 2002 : The CHHATTISGARH APPROPRIATION (No. 1) ACT, 2002
State:
Chhattisgarh
Date:
8 Mar 2002
Department:
Department of FINANCE
Chhattisgarh act 030 of 2002 : The Chhattisgarh Lok Aayog Adhiniyam, 2002
State:
Chhattisgarh
Date:
31 Oct 2002
Department:
Department of GENERAL ADMINISTRATION
Chhattisgarh act 002 of 2003 : Chhattisgarh Vanijyik Kar (Amendment) Act, 2003
State:
Chhattisgarh
Chhattisgarh act 017 of 2003 : Chhattisgarh Vanijyik Kar (Sanshodhan) Adhiniyam, 2003
State:
Chhattisgarh
Chhattisgarh act 014 of 2003 : Chhattisgarh Sthaniya Nidhi Sampariksha (Sanshodhan) Adhiniyam, 2003
State:
Chhattisgarh
Chhattisgarh act 022 of 2003 : Chhattisgarh Mineral Development Fund Act, 2003
State:
Chhattisgarh
Department:
Department of MINERAL RESOURCES
Ministry:
Ministry of Administrative Reforms
Chhattisgarh act 004 of 2003 : Chhattisgarh Anadhikrit Vikas Ka Niyamitikaran (Sansodhan) Adhiniyam, 2003
State:
Chhattisgarh
Chhattisgarh act 018 of 2003 : Chhattisgarh Entertainment Duty and Advertisement Tex (Amendment) Adhiniyam, 2003
State:
Chhattisgarh
Chhattisgarh act 006 of 2003 : Chhattisgarh Municipal Corporation (Amendment) Act, 2003
State:
Chhattisgarh
Chhattisgarh act 005 of 2003 : Chhattisgarh Municipalities (Amendment) Act, 2003
State:
Chhattisgarh
Chhattisgarh act 007 of 2003 : Chhattisgarh Nagariya Kshetron Ke Bhumibin Vyakti (Pattadhriti Adhikaron Ka Pradan Kiya Jana) (Sanshodhan) Adhiniyam, 2003
State:
Chhattisgarh
Chhattisgarh act no 11 of 2003 : Chhattisgarh Land Revenue Code (Amendment) Act, 2003
State:
Chhattisgarh
Chhattisgarh act 034 of 2003 : The Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003
State:
Chhattisgarh
Date:
18 May 2003
Department:
Department of HEALTH AND FAMILY WELFARE
Chhattisgarh act 003 of 2003 : The CHHATTISGARH APPROPRIATION (No. 2) ACT, 2003
State:
Chhattisgarh
Date:
31 Mar 2003
Department:
Department of FINANCE
Chhattisgarh act 013 of 2003 : The CHHATTISGARH SPECIAL POLICE ESTABLISHMENT (REPEAL) ADHINIYAM, 2003.
State:
Chhattisgarh
Date:
26 May 2003
Department:
Department of HOME
Ministry:
Ministry of State Government
Chhattisgarh act 016 of 2003 : The Chhattisgarh Vas-Sthan Dakhalkar (Bhuimiswami Adhikaron ka Pradan kiya jana) Act, 2003.
State:
Chhattisgarh
Date:
9 Sep 2003
Department:
Department of REVENUE AND DISASTER MANAGEMENT
Ministry:
Ministry of State Government
Chhattisgarh act 016 of 2003 : The Chhattisgarh Vas-Sthan Dakhalkar (Bhuimiswami Adhikaron ka Pradan kiya jana) Act, 2003
State:
Chhattisgarh
Date:
3 Sep 2003
Department:
Department of REVENUE AND DISASTER MANAGEMENT
Chhattisgarh act 012 of 2003 : The Chhattisgarh Rajmarg Adhiniyam, 2003
State:
Chhattisgarh
Date:
25 May 2003
Department:
Department of PUBLIC WORKS
Ministry:
Ministry of Town and Country Planning
Chhattisgarh act 015 of 2003 : The CHHATTISGARH APPROPRIATION (No. 3) ACT, 2003
State:
Chhattisgarh
Date:
18 Aug 2003
Department:
Department of FINANCE
Ministry:
Ministry of Vidhai
Chhattisgarh act 001 of 2003 : The CHHATTISGARH APPROPRIATION (No. 1) ACT, 2003
State:
Chhattisgarh
Date:
5 Mar 2003
Department:
Department of FINANCE
Chhattisgarh act 24 of 2004 : The CHHATTISGARH KUSHABHAU THAKRE PATRAKARITA AVAM JANSANCHAR UNIVERSITY ACT, 2004
State:
Chhattisgarh
Date:
24 Aug 2005
Department:
Department of HIGHER EDUCATION
Chhattisgarh act 004 of 2004 : Chhattisgarh Niji Kshetra Vishwavidyalaya (Sthapana aur Viniyaman) Sansodhan Adhiniyam, 2004
State:
Chhattisgarh
Chhattisgarh act 25 of 2004 : The Chhattisgarh Swami Vivekanand Tecnical University Act 2004
State:
Chhattisgarh
Date:
23 Jan 2005
Department:
Department of TECHNICAL EDUCATION
Chhattisgarh act 005 of 2004 : The Chhattisgarh Rajya Prashasnik Adhikaran (Lambit Avam Nirakrit) Act, 2004
State:
Chhattisgarh
Date:
5 Apr 2004
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Ministry:
Ministry of State Government
Chhattisgarh act 014 of 2004 : The CHHATTISGARH APPROPRIATION (No. 4) ACT, 2004
State:
Chhattisgarh
Date:
24 Dec 2004
Department:
Department of FINANCE
Chhattisgarh act 007 of 2004 : The CHHATTISGARH UNDERGROUND PIPELINES (ACQUISITION OF RIGHT OF USER IN LAND) ACT, 2004
State:
Chhattisgarh
Date:
15 Apr 2004
Department:
Department of REVENUE AND DISASTER MANAGEMENT
Chhattisgarh act 008 of 2004 : The CHHATTISGARH APPROPRIATION (No. 3) ACT, 2004
State:
Chhattisgarh
Date:
28 Jun 2004
Department:
Department of FINANCE
Chhattisgarh act 002 of 2004 : The CHHATTISGARH APPROPRIATION (Vote on Account) ACT, 2004
State:
Chhattisgarh
Date:
6 Mar 2004
Department:
Department of FINANCE
chhattisgarh act 007 of 2005 : Chhattisgarh (Adhosanrachna Vikas Evam Paryavaran) Upkar Adhiniyam, 2005
State:
Chhattisgarh
Chhattisgarh act 003 of 2004 : Chhattisgarh Entertainment Duty and Advertisement Tax (Amendment) Act, 2004
State:
Chhattisgarh
Chhattisgarh act 027 of 2004 : Chhattisgarh Vidhansabha Sadasya (Vetan, Bhatta Tatha Pension), (Sanshodhan) Act, 2004
State:
Chhattisgarh
Chhattisgarh act 017 of 2005 : Chhattisgarh Tonahi Pratadna Nivaran Act, 2005
State:
Chhattisgarh
Department:
Department of WOMAN AND CHILD DEVELOPMENT
Chhattisgarh act 002 of 2005 : Chhattisgarh Value Added Sales Tax (Amendment) Act, 2005
State:
Chhattisgarh
Chhattisgarh act 019 of 2004 : Chhattisgarh Mantri (Vetan Tatha Bhatta) (Sanshodhan) Adhiniyam, 2004
State:
Chhattisgarh
Chhattisgarh act 012 of 2004 : Chhattisgarh Excise (Amendment) Act, 2004
State:
Chhattisgarh
Chhattisgarh act 023 of 2004 : Chhattisgarh Goseva Ayog Act, 2004
State:
Chhattisgarh
Department:
Department of LIVESTOCK DEVELOPMENT
Chhattisgarh act 011 of 2005 : Chhattisgarh Municipalities (Amendment) Act, 2005
State:
Chhattisgarh
Chhattisgarh act 015 of 2004 : Chhattisgarh Municipal Corporation (Amendment) Act, 2004
State:
Chhattisgarh
Chhattisgarh act 017 of 2004 : Chhattisgarh Adhyaksha Tatha Upadhyaksha, Neta Pratipaksha Vetan Tatha Bhatta Vidhi Sanshodhan Adhiniyam, 2004
State:
Chhattisgarh
Chhattisgarh act 005 of 2005 : Chhattisgarh Vidhan Sabha Sadasya (Vetan, Bhatta Tatha Pension), (Sanshodhan) Adhiniyam, 2005
State:
Chhattisgarh
Chhattisgarh act 013 of 2005 : The Chhattisgarh Private Universities (Establishment and Operation) Act, 2005
State:
Chhattisgarh
Date:
17 Aug 2005
Department:
Department of HIGHER EDUCATION
Chhattisgarh act 013 of 2005 : The Code of Criminal Procedure (Chhattisgarh Amnedment) Act, 2005
State:
Chhattisgarh
Date:
13 Mar 2006
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 001 of 2005 : The CHHATTISGARH APPROPRIATION (No.1) ACT, 2005
State:
Chhattisgarh
Date:
5 Mar 2005
Department:
Department of FINANCE
Chhattisgarh act 001 of 2005 : The CHHATTISGARH APPROPRIATION (No.1) ACT, 2004
State:
Chhattisgarh
Date:
4 Mar 2004
Department:
Department of FINANCE
Chhattisgarh act 003 of 2005 : The CHHATTISGARH APPROPRIATION (No.2) ACT, 2005
State:
Chhattisgarh
Date:
24 Mar 2004
Department:
Department of FINANCE
Chhattisgarh act 007 of 2005 : The Chhattisgarh (Adhosanrachna Vikas Evam Paryavaran) Upkar Adhiniyam, 2005.
State:
Chhattisgarh
Date:
26 May 2005
Department:
Department of REVENUE AND DISASTER MANAGEMENT
Ministry:
Ministry of State Government
Chhattisgarh act 007 of 2005 : The C.G. (Adhosanrachna Vikash and Paryawaran) Upkar Adhiniyam, 2005
State:
Chhattisgarh
Date:
18 May 2005
Department:
Department of REVENUE AND DISASTER MANAGEMENT
Chhattisgarh act 002 of 2005 : The Chhattisgarh Value Added Sales Tax Act, 2005
State:
Chhattisgarh
Date:
1 Mar 2005
Department:
Department of COMMERCIAL TAX
Chhattisgarh act 009 of 2005 : The CHHATTISGARH APPROPRIATION (No.3) ACT, 2005
State:
Chhattisgarh
Date:
25 Jul 2005
Department:
Department of FINANCE
Chhattisgarh act 025 of 2004 : Chhattisgarh Swami Vivekanand Technical University Act, 2004
State:
Chhattisgarh
Department:
Department of TECHNICAL EDUCATION
Chhattisgarh act 016 of 2005 : The Chhattisgarh Rajkoshiya Uttardayitwa aur Budget prabandh Adhiniyam, 2005
State:
Chhattisgarh
Date:
24 Aug 2005
Department:
Department of FINANCE
Chhattisgarh act 024 of 2004 : Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University (Amendment) Act, 2005
State:
Chhattisgarh
Department:
Department of HIGHER EDUCATION
Chhattisgarh act 005 of 2006 : Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar (Sanshodhan) Act, 2005
State:
Chhattisgarh
Chhattisgarh act 027 of 2006 : Chhattisgarh Swami Vivekanand Technical University (Amendment) Act, 2006
State:
Chhattisgarh
Chhattisgarh act 4 of 2006 : The Commissions for Protection of Child Rights Act, 2005
State:
Chhattisgarh
Date:
19 Jan 2006
Department:
Department of WOMAN AND CHILD DEVELOPMENTDepartment of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 028 of 2006 : Chhattisgarh Agricultural Cattle Preservation Act, 2004
State:
Chhattisgarh
Department:
Department of LIVESTOCK DEVELOPMENT
Chhattisgarh act 007 of 2006 : Chhattisgarh Money Lending (Amendment) Act, 2005
State:
Chhattisgarh
Chhattisgarh act 025 of 2006 : Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006
State:
Chhattisgarh
Department:
Department of HIGHER EDUCATION
Chhattisgarh act 030 of 2006 : Chhattisgarh Vidhan Mandal Sadasya Nirarhata Nivaran (Sanshodhan) Adhiniyam, 2006
State:
Chhattisgarh
Chhattisgarh act 009 of 2006 : Chhattisgarh Krishi Upaj Mandi (Amendment) Adhiniyam, 2005
State:
Chhattisgarh
Chhattisgarh act 004 of 2006 : Chhattisgarh Vidhan Sabha Sadasya (Vetan, Bhatta Tatha Pension) (Sanshodhan) Adhiniyam, 2005
State:
Chhattisgarh
Department:
Department of WOMAN AND CHILD DEVELOPMENT
Chhattisgarh act 021 of 2006 : The CHHATTISGARH APPROPRIATION (No. 3) ACT, 2006
State:
Chhattisgarh
Date:
7 Aug 2006
Department:
Department of FINANCE
Chhattisgarh act 022 of 2006 : The Chhattisgarh Rajim Kumbh Mela Act, 2006 No. 22 of 2006
State:
Chhattisgarh
Date:
29 Aug 2006
Department:
Department of RELIGIOUS TRUST AND ENDOWMENT
Chhattisgarh act 014 of 2006 : The Chhattisgarh vishesh jan suraksha Act, 2005
State:
Chhattisgarh
Date:
7 Mar 2006
Department:
Department of HOME
Chhattisgarh act 001 of 2006 : The CHHATTISGARH APPROPRIATION (No.4) ACT, 2006
State:
Chhattisgarh
Date:
6 Jan 2006
Department:
Department of FINANCE
Ministry:
Ministry of HOME
Chhattisgarh act 013 of 2006 : The Code of Criminal Procedure (Chhattisgarh Amendment) Act, 2005
State:
Chhattisgarh
Date:
13 Mar 2006
Department:
Department of HOME
Ministry:
Ministry of Law Department
Chhattisgarh act 020 of 2006 : The CG SINCHAI PRABANDHAN ME KRISHKON KI BHAGIDARI ADHINIYAM, 2006
State:
Chhattisgarh
Date:
12 May 2006
Department:
Department of WATER RESOURCES
Chhattisgarh act 001 of 2006 : The CHHATTISGARH HIGH COURT (APPEAL TO DIVISION BENCH) ACT, 2006
State:
Chhattisgarh
Date:
28 Dec 2006
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 016 of 2006 : The CHHATTISGARH APPROPRIATION (No. 2) ACT, 2006
State:
Chhattisgarh
Date:
29 Mar 2006
Department:
Department of FINANCE
Chhattisgarh act 012 of 2006 : The CHHATTISGARH APPROPRIATION (No.1) ACT, 2006
State:
Chhattisgarh
Date:
28 Feb 2006
Department:
Department of FINANCE
Ministry:
Ministry of Vidhai
Chhattisgarh act 031 of 2006 : The CHHATTISGARH APPROPRIATION (No. 4) ACT, 2006
State:
Chhattisgarh
Date:
4 Dec 2006
Department:
Department of FINANCE
Chhattisgarh act 022 of 2006 : Chhattisgarh Rajim Kumbh Mela Act, 2006
State:
Chhattisgarh
Department:
Department of RELIGIOUS TRUST AND ENDOWMENT
Ministry:
Ministry of Transport
Chhattisgarh act 010 of 2007 : Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar (Amendment) Act, 2007
State:
Chhattisgarh
Chhattisgarh act 011 of 2007 : Chhattisgarh Value Added Tax (Amendment) Act, 2007
State:
Chhattisgarh
Chhattisgarh act 009 of 2007 : Chhattisgarh Chikitsa Mandal (Sanshodhan) Act, 2007
State:
Chhattisgarh
Chhattisgarh act 001 of 2007 : Chhattisgarh High Court (Appeal to Division Bench) Act, 2006
State:
Chhattisgarh
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Ministry:
Ministry of LAW AND JUSTICE
Chhattisgarh act 014 of 2008 : Chhattisgarh Official Language (Amendment) Act, 2007
State:
Chhattisgarh
Chhattisgarh act 013 of 2007 : Chhattisgarh Police Act, 2007
State:
Chhattisgarh
Department:
Department of HOME
Chhattisgarh act 004 of 2007 : Chhattisgarh Krishi Upaj Mandi (Amendment) Act, 2007
State:
Chhattisgarh
Chhattisgarh act 012 of 2007 : Chhattisgarh Madarsa Board (Sanshodhan) Act, 2007
State:
Chhattisgarh
Chhattisgarh act 008 of 2007 : Chhattisgarh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension (Sanshodhan) Act, 2007
State:
Chhattisgarh
Chhattisgarh act 015 of 2007 : The CHHATTISGARH APPROPRIATION (No.4) ACT, 2007
State:
Chhattisgarh
Date:
24 Dec 2007
Department:
Department of FINANCE
Ministry:
Ministry of HOME
Chhattisgarh act 013 of 2007 : The Chhattisgarh Police (Amendment) Act, 2007
State:
Chhattisgarh
Date:
28 Nov 2018
Department:
Department of HOME
Chhattisgarh act 003 of 2007 : The CHHATTISGARH APPROPRIATION (No.2) ACT, 2007
State:
Chhattisgarh
Date:
28 Mar 2007
Department:
Department of FINANCE
Chhattisgarh act 002 of 2007 : The CHHATTISGARH APPROPRIATION (No.1) ACT, 2007
State:
Chhattisgarh
Date:
3 Mar 2007
Department:
Department of FINANCE
Chhattisgarh act 007 of 2008 : Chhattisgarh Shaskiya Sevak (Adhivarshiki-AYU) (Sanshodhan) Act, 2008
State:
Chhattisgarh
Chhattisgarh act 010 of 2008 : Chhattisgarh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension (Sanshodhan) Act, 2008
State:
Chhattisgarh
Chhattisgarh act 012 of 2008 : Chhattisgarh Value Added Tax (Amendment) Act, 2008
State:
Chhattisgarh
Chhattisgarh act 013 of 2008 : Chhattisgarh Panchayat Raj (Amendment) Act, 2008
State:
Chhattisgarh
Chhattisgarh act 006 of 2008 : Chhattisgarh Police (Amendment) Act, 2008
State:
Chhattisgarh
Chhattisgarh act 003 of 2007 : Chhattisgarh Rajya Pichhada Varg Ayog (Sanshodhan) Act, 2007
State:
Chhattisgarh
Chhattisgarh act 009 of 2008 : Chhattisgarh Entertainment Duty and Advertisement Tax (Amendment) Act, 2008
State:
Chhattisgarh
Chhattisgarh act 11 of 2008 : The CHHATTISGARH NIJI VYAVSAYIK SHIKSHAN SANSTHA(PRAVESH KA VINIYAMAN AVAM SHULK KA NIRDHARAN) ACT, 2008
State:
Chhattisgarh
Date:
30 Apr 2008
Department:
Department of TECHNICAL EDUCATION
Chhattisgarh act 005 of 2008 : The CHHATTISGARH APPROPRIATION (No.2) ACT, 2008
State:
Chhattisgarh
Date:
31 Mar 2008
Department:
Department of FINANCE
Chhattisgarh act 015 of 2008 : The CHHATTISGARH APPROPRIATION (No.3) ACT, 2008
State:
Chhattisgarh
Date:
30 Jul 2008
Department:
Department of FINANCE
Chhattisgarh act 020 of 2008 : The CHHATTISGARH PUBLIC LIBRARIES ACT, 2008
State:
Chhattisgarh
Date:
4 Sep 2008
Department:
Department of SCHOOL EDUCATION
Chhattisgarh act 008 of 2008 : The Chhattisgarh Tobacco (Nirsan) Act, 2008
State:
Chhattisgarh
Date:
28 Apr 2008
Department:
Department of COMMERCIAL TAX
Chhattisgarh act 011 of 2008 : The CHHATTISGARH NIJI VYAVSAYIK SHIKSHAN SANSTHA ACT, 2008
State:
Chhattisgarh
Date:
1 May 2008
Department:
Department of TECHNICAL EDUCATION
Ministry:
Ministry of State Government
Chhattisgarh act 001 of 2008 : Chhattisgarh Co-operative Societies (Recovery of Losses) Act, 2007
State:
Chhattisgarh
Department:
Department of CO-OPERATIVE
Chhattisgarh act 004 of 2008 : The CHHATTISGARH APPROPRIATION (No.1) ACT, 2008
State:
Chhattisgarh
Date:
4 Mar 2008
Department:
Department of FINANCE
Chhattisgarh act 003 of 2009 : Chhattisgarh Shaskiya Sevak (Adhivarshiki-AYU) (Sanshodhan) Act, 2009
State:
Chhattisgarh
Chhattisgarh act 007 of 2009 : Chhattisgarh Swami Vivekanand Technical University (Amendment) Act, 2009
State:
Chhattisgarh
Chhattisgarh act 006 of 2009 : Chhattisgarh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension (Sanshodhan) Act, 2009
State:
Chhattisgarh
Chhattisgarh act 002 of 2009 : Chhattisgarh Public Examination (Prevention of Unfair Means) Act, 2008
State:
Chhattisgarh
Department:
Department of SCHOOL EDUCATION
Chhattisgarh act 007 of 2009 : The Collection of Statistics Act, 2008
State:
Chhattisgarh
Date:
7 Jan 2009
Department:
Department of PLANNING, ECONOMICS AND STATISTICS
Chhattisgarh act 001 of 2009 : The CHHATTISGARH APPROPRIATION (No.1) ACT, 2009
State:
Chhattisgarh
Date:
11 Feb 2009
Department:
Department of FINANCE
Chhattisgarh act 008 of 2009 : The CHHATTISGARH APPROPRIATION (No.3) ACT, 2009
State:
Chhattisgarh
Date:
29 Jul 2009
Department:
Department of FINANCE
Chhattisgarh act 020 of 2010 : The Chhattisgarh Rajbhasha Commission Act, 2010
State:
Chhattisgarh
Date:
20 Aug 2010
Department:
Department of CULTURE AND ARCHAEOLOGY
Ministry:
Ministry of State Government
Chhattisgarh act 023 of 2010 : The Chhattisgarh state upcharyagriha tatha rogopchar sambandhi sthapnaye Anugyapan adhiniyam, 2010
State:
Chhattisgarh
Date:
15 Sep 2010
Department:
Department of HEALTH AND FAMILY WELFARE
Chhattisgarh act 027 of 2010 : The CHHATTISGARH APPROPRIATION (No.4) ACT, 2010
State:
Chhattisgarh
Date:
21 Dec 2010
Department:
Department of FINANCE
Ministry:
Ministry of Vidhai
Chhattisgarh act 011 of 2010 : The Chhattisgarh Medicare Service Persons and Medicare service Institutions Act, 2010
State:
Chhattisgarh
Date:
13 May 2010
Department:
Department of HEALTH AND FAMILY WELFARE
Chhattisgarh act 002 of 2010 : The CHHATTISGARH APPROPRIATION (No.2) ACT, 2010
State:
Chhattisgarh
Date:
30 Mar 2010
Department:
Department of FINANCE
Chhattisgarh act 017 of 2010 : The CHHATTISGARH APPROPRIATION (No.3) ACT, 2010
State:
Chhattisgarh
Date:
11 Aug 2010
Department:
Department of FINANCE
Chhattisgarh act 001 of 2010 : The CHHATTISGARH APPROPRIATION (No.1) ACT, 2010
State:
Chhattisgarh
Date:
21 Jan 2010
Department:
Department of FINANCE
Chhattisgarh act 23 of 2011 : The Chhattisgarh Lok Seva Guarantee Act 2011
State:
Chhattisgarh
Date:
29 Sep 2011
Department:
Department of URBAN ADMINISTRATIONDepartment of TRANSPORT
Ministry:
Ministry of Law
Chhattisgarh act 23 of 2011 : The Chhattisgarh Lok Sewa Guarantee Adhiniyam, 2011
State:
Chhattisgarh
Date:
29 Sep 2011
Department:
Department of COMMERCE AND INDUSTRIES
Chhattisgarh act 021 of 2011 : The Chhattisgarh kamdhenu vishwavidyalaya Act, 2011
State:
Chhattisgarh
Date:
1 Oct 2011
Department:
Department of LIVESTOCK DEVELOPMENT
Chhattisgarh act 023 of 2011 : The Chhattisgarh Lok Seva Guarantee Act 2011 No. 23 of 2011
State:
Chhattisgarh
Date:
12 Apr 2011
Department:
Department of DEPARTMENT OF HOME
Chhattisgarh act 019 of 2011 : The Chhattisgarh Auxiliary armed police force Act, 2011
State:
Chhattisgarh
Date:
24 Sep 2011
Department:
Department of HOME
Chhattisgarh act 018 of 2011 : The CHHATTISGARH APPROPRIATION (No.3) ACT, 2011
State:
Chhattisgarh
Date:
24 Sep 2011
Department:
Department of FINANCE
Chhattisgarh act 015 of 2011 : The Chhattisgarh Nagarpalik Rajaswa (Viniyamak Aayog ki Sthapna) Adhiniyam, 2011
State:
Chhattisgarh
Date:
3 May 2011
Department:
Department of URBAN ADMINISTRATION
Ministry:
Ministry of Home
Chhattisgarh act 007 of 2011 : The CHHATTISGARH APPROPRIATION (No.2) ACT, 2011
State:
Chhattisgarh
Date:
1 Apr 2011
Department:
Department of FINANCE
Chhattisgarh act 005 of 2011 : The CHHATTISGARH APPROPRIATION (No. 1) ACT, 2011
State:
Chhattisgarh
Date:
1 Mar 2011
Department:
Department of FINANCE
Chhattisgarh act 019 of 2012 : The Chhattisgarh Rent Control Act, 2011
State:
Chhattisgarh
Date:
5 Oct 2012
Department:
Department of HOUSING AND ENVIRONMENT
Chhattisgarh act 020 of 2012 : The CHHATTISGARH APPROPRIATION (No. 4) ACT, 2012
State:
Chhattisgarh
Date:
27 Dec 2012
Department:
Department of FINANCE
Chhattisgarh act 009 of 2012 : The CHHATTISGARH EDUCATIONAL INSTITUTIONS ( RESERVATION IN ADMISSION) ACT,2012
State:
Chhattisgarh
Date:
30 Mar 2012
Department:
Department of GENERAL ADMINISTRATION
Chhattisgarh act 010 of 2012 : The CHHATTISGARH APPROPRIATION (No.2) ACT, 2012
State:
Chhattisgarh
Date:
31 Mar 2012
Department:
Department of FINANCE
Chhattisgarh act 008 of 2012 : The CHHATTISGARH APPROPRIATION (No.1) ACT, 2012
State:
Chhattisgarh
Date:
20 Mar 2012
Department:
Department of FINANCE
Chhattisgarh act 001 of 2012 : The CHHATTISGARH APPROPRIATION (No.4) ACT, 2011
State:
Chhattisgarh
Date:
4 Jan 2012
Department:
Department of FINANCE
Chhattisgarh act 016 of 2012 : The CHHATTISGARH APPROPRIATION (No.3) ACT, 2012
State:
Chhattisgarh
Date:
28 Jul 2012
Department:
Department of FINANCE
Chhattisgarh act 17 of 2013 : The Chhattisgarh Right of Youth to Skill Development Act, 2013
State:
Chhattisgarh
Date:
25 Apr 2013
Department:
Department of SKILL DEVELOPMENT, TECHNICAL EDUCATION AND EMPLOYMENT
Chhattisgarh act 026 of 2013 : The Chattisgarh Land Holdings (Validation) Act 2013
State:
Chhattisgarh
Date:
30 Jul 2013
Department:
Department of HOUSING AND ENVIRONMENT
Ministry:
Ministry of Fishries
Chhattisgarh act 023 of 2013 : The Chhattisgarh Private Placement Agencies (Regulation) Act, 2013
State:
Chhattisgarh
Date:
26 Jul 2013
Department:
Department of HOME
Chhattisgarh act 005 of 2013 : The Chhattisgarh Food and Nutrition Security Act, 2012
State:
Chhattisgarh
Date:
9 Jan 2013
Department:
Department of FOOD, CIVIL SUPPLIES AND CONSUMER PROTECTION
Chhattisgarh act 013 of 2013 : The Chhattisgarh SC, ST and OBC (Regulation of Social Status Certification) Act, 2013
State:
Chhattisgarh
Date:
23 Apr 2013
Department:
Department of GENERAL ADMINISTRATION
Ministry:
Ministry of State Government
Chhattisgarh act 020 of 2013 : The CHHATTISGARH APPROPRIATION (No.3) ACT, 2013
State:
Chhattisgarh
Date:
24 Jul 2013
Department:
Department of FINANCE
Chhattisgarh act 024 of 2013 : The Chhattisgarh Regulation, Prohibhition, Sale and Use of Acid Act, 2013
State:
Chhattisgarh
Date:
26 Jul 2013
Department:
Department of HOME
Chhattisgarh act 008 of 2013 : The CHHATTISGARH APPROPRIATION (No.2) ACT, 2013
State:
Chhattisgarh
Date:
29 Mar 2013
Department:
Department of FINANCE
Chhattisgarh act 007 of 2013 : The CHHATTISGARH APPROPRIATION (No.1) ACT, 2014
State:
Chhattisgarh
Date:
5 Mar 2013
Department:
Department of FINANCE
Chhattisgarh act 018 of 2013 : The Companies Act, 2013
State:
Chhattisgarh
Department:
Department of ELECTRONICS AND INFORMATION TECHNOLOGY
Ministry:
Ministry of FINANCE
Chhattisgarh act 001 of 2014 : The CHHATTISGARH APPROPRIATION (No.1) ACT, 2014
State:
Chhattisgarh
Date:
22 Jan 2014
Department:
Department of FINANCE
Chhattisgarh act 007 of 2014 : The Chhattisgarh Swayatta Sahkarita (Nirasan) Adhiniyam, 2014
State:
Chhattisgarh
Date:
25 Mar 2014
Department:
Department of CO-OPERATIVE
Chhattisgarh act 005 of 2014 : The CHHATTISGARH APPROPRIATION (No.2) ACT, 2014
State:
Chhattisgarh
Date:
20 Mar 2014
Department:
Department of FINANCE
Chhattisgarh act 014 of 2014 : The CHHATTISGARH APPROPRIATION (No.3) ACT, 2014
State:
Chhattisgarh
Date:
14 Aug 2014
Department:
Department of FINANCE
Chhattisgarh act 006 of 2015 : The CHHATTISGARH APPROPRIATION (No.1) ACT, 2015
State:
Chhattisgarh
Date:
16 Mar 2015
Department:
Department of FINANCE
Chhattisgarh act 025 of 2015 : The Criminal Law (Chhattisgarh Amendment) Act, 2013
State:
Chhattisgarh
Date:
21 Jul 2015
Department:
Department of HOME
Chhattisgarh act 025 of 2015 : The Criminal Law (Chhattisgarh Amendment) (Indian Evidence Act, 1872 (1 of 1872)) Act, 2013
State:
Chhattisgarh
Date:
13 Jul 2015
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 001 of 2015 : The CHHATTISGARH APPROPRIATION (No.4) ACT, 2014
State:
Chhattisgarh
Date:
26 Dec 2014
Department:
Department of FINANCE
Chhattisgarh act 024 of 2015 : The Chhattisgarh Protection of Depositors Interest Act, 2005
State:
Chhattisgarh
Date:
13 Jul 2015
Department:
Department of FINANCE
Chhattisgarh act 027 of 2015 : The CHHATTISGARH APPROPRIATION (No.3) ACT, 2015
State:
Chhattisgarh
Date:
30 Jul 2015
Department:
Department of FINANCE
Chhattisgarh act 009 of 2015 : The CHHATTISGARH APPROPRIATION (No.2) ACT, 2015
State:
Chhattisgarh
Date:
31 Mar 2015
Department:
Department of FINANCE
Chhattisgarh act 004 of 2016 : The Commercial Courts Act, 2015.
State:
Chhattisgarh
Date:
31 Dec 2016
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 009 of 2016 : The CHHATTISGARH APPROPRIATION (No.1) ACT, 2015
State:
Chhattisgarh
Date:
14 Mar 2016
Department:
Department of FINANCE
Chhattisgarh act 004 of 2016 : The Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015
State:
Chhattisgarh
Date:
7 Jan 2016
Department:
Department of HEALTH AND FAMILY WELFARE
Chhattisgarh act 032 of 2016 : The CHHATTISGARH APPROPRIATION (No.4) ACT, 2015
State:
Chhattisgarh
Date:
21 Dec 2016
Department:
Department of FINANCE
Ministry:
Ministry of HOME
Chhattisgarh act 001 of 2016 : The CHHATTISGARH APPROPRIATION (No.4) ACT, 2015
State:
Chhattisgarh
Date:
31 Dec 2016
Department:
Department of FINANCE
Chhattisgarh act 008 of 2016 : The Chhattisgarh Special Courts Act,
State:
Chhattisgarh
Date:
8 Apr 2015
Department:
Department of GENERAL ADMINISTRATION
Ministry:
Ministry of Revenue
Chhattisgarh act 038 of 2016 : The Compensatory Afforestation Act, 2016
State:
Chhattisgarh
Date:
6 Feb 2022
Department:
Department of FOREST
Chhattisgarh act 027 of 2016 : The CHHATTISGARH APPROPRIATION (No.3) ACT, 2016
State:
Chhattisgarh
Date:
21 Jul 2016
Department:
Department of FINANCE
Chhattisgarh act 011 of 2016 : The CHHATTISGARH APPROPRIATION (No.2) ACT, 2015
State:
Chhattisgarh
Date:
31 Mar 2016
Department:
Department of FINANCE
Chhattisgarh act 001 of 2017 : The CHHATTISGARH APPROPRIATION (No.1) ACT, 2017
State:
Chhattisgarh
Date:
8 Mar 2017
Department:
Department of FINANCE
Chhattisgarh act 007 of 2017 : The Chhattisgarh Goods and Services Tax Act, 2017
State:
Chhattisgarh
Date:
11 Jun 2017
Department:
Department of COMMERCIAL TAX
Chhattisgarh act 015 of 2017 : The CHHATTISGARH APPROPRIATION (No.4) ACT, 2017
State:
Chhattisgarh
Date:
25 Sep 2017
Department:
Department of FINANCE
Ministry:
Ministry of TRANSPORT
Chhattisgarh act 016 of 2017 : The CHHATTISGARH APPROPRIATION (No.5) ACT, 2017
State:
Chhattisgarh
Date:
23 Dec 2017
Department:
Department of FINANCE
Chhattisgarh act 009 of 2017 : The CHHATTISGARH APPROPRIATION (No.3) ACT, 2017
State:
Chhattisgarh
Date:
14 Aug 2017
Department:
Department of FINANCE
Chhattisgarh act 002 of 2017 : The CHHATTISGARH APPROPRIATION (No.2) ACT, 2017
State:
Chhattisgarh
Date:
31 Mar 2017
Department:
Department of FINANCE
Chhattisgarh act 021 of 2018 : The Chhattisgarh Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017
State:
Chhattisgarh
Department:
Department of LABOUR
Chhattisgarh act 006 of 2018 : The Chhattisgarh Appropriation (No.1) Act, 2018
State:
Chhattisgarh
Date:
23 Feb 2018
Department:
Department of FINANCE
Chhattisgarh act 012 of 2018 : The Chhattisgarh Appropriation (No. 3) Act, 2018
State:
Chhattisgarh
Date:
18 Jul 2018
Department:
Department of FINANCE
Chhattisgarh act 003 of 2018 : The Court-Fees (Chhattisgarh Amendment) Act, 2017
State:
Chhattisgarh
Date:
12 Jan 2018
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 019 of 2018 : The Chhattisgarh Fire and Emergency Service Act, 2018
State:
Chhattisgarh
Date:
2 Aug 2018
Department:
Department of HOME
Ministry:
Ministry of LAW AND JUSTICE
Chhattisgarh act 008 of 2018 : The Chhattisgarh Repealing Act, 2018
State:
Chhattisgarh
Date:
3 Apr 2018
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Chhattisgarh act 018 of 2018 : The Chhattisgarh Land Revenue Code (Amendment) Act, 2018
State:
Chhattisgarh
Date:
2 Aug 2018
Department:
Department of REVENUE AND DISASTER MANAGEMENT
Chhattisgarh act 013 of 2018 : The Chhattisgarh Aadhaar Act, 2018
State:
Chhattisgarh
Date:
18 Jul 2018
Department:
Department of ELECTRONICS AND INFORMATION TECHNOLOGY
Chhattisgarh act 007 of 2018 : The Chhattisgarh Appropriation (No.2) Act, 2018
State:
Chhattisgarh
Date:
9 Mar 2018
Department:
Department of FINANCE
Chhattisgarh act 010 of 2019 : The Chhattisgarh Appropriation (No.1) Act, 2019
State:
Chhattisgarh
Date:
17 Jan 2019
Department:
Department of FINANCE
Chhattisgarh act 035 of 2019 : The CONSUMER PROTECTION ACT, 2019
State:
Chhattisgarh
Date:
9 Aug 2019
Department:
Department of FOOD, CIVIL SUPPLIES AND CONSUMER PROTECTION
Chhattisgarh act 003 of 2019 : The Chhattisgarh Appropriation (No. 2) Act, 2019
State:
Chhattisgarh
Date:
6 Mar 2019
Department:
Department of FINANCE
Chhattisgarh act 004 of 2019 : The Chhattisgarh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Determination of Multiplying Factor in Case of Rural Areas) Act, 2019
State:
Chhattisgarh
Date:
9 Mar 2019
Department:
Department of REVENUE AND DISASTER MANAGEMENT
Chhattisgarh act 007 of 2020 : The Chhattisgarh Plastic and Other Non Biodegradable Material (Regulation of Use and Disposal) Act, 2020.
State:
Chhattisgarh
Department:
Department of HOUSING AND ENVIRONMENT
Ministry:
Ministry of FINANCE
Chhattisgarh act 001 of 2023 : The CIGARETTES AND OTHER TOBACCO PRODUCTS (PROHIBITION OF ADVERTISEMENT AND REGULATION OF TRADE AND COMMERCE, PRODUCTION, SUPPLY AND DISTRIBUTION)(CHHATTISGARH AMENDMENT) ACT, 2021
State:
Chhattisgarh
Date:
1 Feb 2023
Department:
Department of COMMERCIAL TAX
Ministry:
Ministry of State Government
Chhattisgarh act 010 of 2023 : The Chhattisgarh Settlement of Arrears of Tax, Interest and Penalty Act, 2023.
State:
Chhattisgarh
Date:
4 May 2023
Department:
Department of COMMERCIAL TAX
Ministry:
Ministry of State Government
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