Chhattisgarh act 002 of 2007 : The CHHATTISGARH APPROPRIATION (No.1) ACT, 2007

Date: 3 Mar 2007

Department

Department of FINANCE

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, • > Short ti,;;. • , CHHATIISGARH ACT (No. 2 of 2007) THE ClhIATTISGARH 'APPROPRIATION (No. 1) ACT, 2007 142 (3) An Act to authorise payment and appropriation of certain fm thcr st•ms from and out of the ( onsolidated Fund of the State of Chhattisgarh for the services of il1e Financial Year 2006-2007. i3e it enactui by the Chhattisgarh legislature in the FiL;-Eighth year of 1l1,' Rci111hlic or India a:-. follows :- · I. '· Issue of Rs. 2. This Ac, ,nay be c;:i1le 2 nf '.:'.'.!07). {;rom and nut of the-Consolidated Fund or ¹1- .: 962,80,29,557 from and out of the Consolidated l<'nnd of the State i., . . ,IC Financial Year 2006-2007. Appropriation . .^).The sums autl-iorised to be paid and i}pplied from ·•nd out of the Consolidated Fund oi the St.,tc . f r -::~tisgarh by this Act, shall b•· 1ppr ,)riated for the services and purposes expre~sed in the :·;,:,edule in relation to the sa1ll year. THE SCHEDuu::: ( See Section 2 and 3 ) No. of Services and Sums not exceeding Vote Purposes Voted by the Char(Jed 011 ~ e To11l Legislative Con'.·:)tidakd Assr-"'lbly Fund (1) (2) (3) Ils. ·Rs. ~~- 01 . General Administration Revenue· 2,30,61,200 0 23C,61,200 /^~ 02 Other expendi Jre pertaining Revenue 66,00,000 0 66,00.000 to General Administration Department. 03 Police Revenue 1,08,73,000 0 1,08,73,0ll0 06 E"n~nditure pertaining to Revenue 45,46,000 0 45,46,000 h ,iunce Department. ro . Forest Revenue 7, 13.58,000 4,40,00,000 11,53,5.8,000 12 Expenditure pertaining to Rev 13 Agriculture Revenue LS,14,200 0 .· 15.14.200 1 4 Expenditure pertaining to Revenue 84,1 8,472 0 84,1 8,472 Animal Husbandry Depart111ent. / 5

14~ (4) @-c1l{lll~®fll3r, ~6~2007. ================================================================================~

( 1)⁽²⁾ 16 Expenditure pertaining to Fisheries Department. 21 Expenditure pertaining to · Housing and Environment Department. Revenue Capital 23 Water Resources Department Revenue Capital I' 26 Expenditure pertaining to Revenue Culture Department. 27 School Education 29 Administration of Justice and Elections. 32 Expenditure pertaining to -Public Relation·s Depart- ment. Revenue Revenue ·Revenue 38 Grant from centre on the Revepue basis of Twelth Finance Commission Recommendation. 39 Expenditure pertaining to Food, Civil ,Supplies and Consumer Protection Department. 41 . Tribal Areas Sub-plan Revenue Revenue Capital 55 Expenditure pertaining to ' Revenue Womeh and Child Welfare. 59 Externally aid_ed Projects Revenue. pertaining to Panchayat and Rural Development Department. 64 Special Component Sub Plan Revenue Capital 65 Aviation Department . Capital J 66 Welfare of Backward Classes Revenue 67 Public Wor~s-Buildings 68 .Public works relating to Tribal An:as Sub~Plan- . Buildings. Capital Capital Capital • Rs. 6,24,000 · 5,01 ,50,00,000 3,82,00,000 0 8,80,000 4,73,63,000 7,71,985 4,00,00,000 300 3,30,65, I 00 27 ,87 ,50,900 5,12,76:100 1,Q9,97,000 12,00,100 I, 18,00,80,900 . 53,00,00,000 45,00,000 6,50,00, 100 . 29,24,000 70,09,100 100, • ·,'· •.<· / (3) Rs. 0 0 ,0 23,00,000 ... 0 0 () 0 0 0 0 20,95,()00 0 0 0 0 0 0 0 69,42,000 0 / Rs. 6.24,000 5.01,50,00.000 3.82,00,000 23.00,000 8,80,000 4.73.63,000 7,71,985 4,00,00,000 --, 300 :uo,65,100 27 .87,50, 900 5,33,71,100 1.09,97 .000 12,00,100 I, 18,00,80,900 53,00,00;000 45,00,00() 6,50,00.100 29,24,000 1,39,51,100 100 • - ,:· ~.: ' '. l '• •· :""'' _.,...., . \ .( 6

~ ' ~~1m1<\l ~. ~ 6 ~ 2001 142 (5)

... (1) (2) (3) (4) Rs. Rs. Rs. 69 Expenditure pertaining to Revenue I ,53,49,00,000 0 1.53,49,00.0\)0 Urban Administration and Development_ Department- .. Urban Welfare. ' ' 79 Expenditure pertaining to Revenue 1,40,00,000 0 1,40.00.000 ... , Medical Education Depart- ment. I. 80 Financial assistance to Three Revenue 17,84,36,000 0 17 ,84.36,000 , tier Panchayati ~aj Institu- lions. 81 Financial assistance to Urban • Revenue 4,76,00,000 0 4,76,00.000 bodies. ,. 82 Financial assistance to Three Revenue 2,24,43,000 . 0 2,24,43,000 tier Panchayati Raj lnstitu,- :.1- lions under the tribal area sub-plan. .. Total Revenue · 3,96,19,83,257 4,40,00,000 4,00,59,83,2_57 Capital 5,61,07 ,09,300 1,13,37,000. 5,62.20,46,_l00 Grand Total 9,57 ,26,92,557 5,53,37 ,000 .9,62;80,29,557 " .. • \ f I ' I I I l . ·-· -----^--·----· ··-----~ -- -----------------·----^----------·--------^----· -^-. -... --^--·~. ~om ~mw.:ft. ~am~~ ~.,u;,i-1i,i¹1iq ~~ om ~--2007. 7

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Chhattisgarh act 002 of 2007 : The CHHATTISGARH APPROPRIATION (No.1) ACT, 2007

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