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580 3ffil,(·lll~~. ~25~2016 0~l•WI~~
(~27~_2016)
~
if ~ ~
31TT ~ ~ ~ am ~Pl4l•I q;) ~o ~ ~ ~ ~ - ~
2017
.im ~ if "'
21,54,87,19,200
~
3dJ.:-1•,~(~"t't~f.tftnh)~~~(3)if~~~~c)ufum~om 34'41~11
""BsQm~~m"'i.licR~~~~~mm~
~i~~mm'!
~'a if, ~ qq 2016-20 I 7 ~ ~ '!f@R ~~wit.
~~g;m3ca1.:-1•1~(~-t't~f.tfuif~~~'3Tt(344l~a ~~ ~ ~ ~ ufum, ~~qq ~~if~ if cnufu ~'3TT ~ ~ ~ ~ Rlf.i'41~a "t't ~ -
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~ fcitrR(-{'mIDU ~ f.tfu ~
~ mfuf
(I) (2) (3)
01 ~mm:-R"
03 ~
07 c1,fu1Qicfi
0
15,87,92,000
200
2,71,76,000
70,00,000
7,29,47,000
5,43,00,000
1,04,58,00,200
0
0
0
0
0
24,70,600
l,04,58,00,200
15,87,92,000
200
2,71,76,000
70,00,000
7,29,47,000
5,67,70,600
2
580 ( 1)
( 1) (2) (3)
~ ~ ~
08 ~~i'fm~-mrRR ~ 13,00,00,000 0 13,00,00,000 t,ft 100 0 100
10 q.f ~ 1,32,21,000 0 1,32,21,000
11 ~~;ropyfcnwy~ ~ 2,06,00,000 0 2,06,00,000 ~oQ
12 ~fulWY~~oQ
14 ~fulWY~~oQ0 2,56,09,000 t,ft 22,20,000 0 22,20,000 15 ~~ 3q4);,t-1l~lli1 ~ 42,00,000 0 42,00,000 ~ ~ ffi{ mm~
cfil~~-
17 <·H\
12, 15,00,000 0 12,15,00,000
19 (TT
21 3Tlcfffi ~ ~ rcJlWT ~ t,ft 43,16,00,000 0 43, 16,00,000 ~oQ
23 ~mm:R"fulWY t,ft 100 0 100
24 (TTi;fi f.rn-furcfiT<:f-~ ~ ~ t,ft 600 0 600 26 ~fulWY~~ oQ
t,ft 1,42,00,00,000 0 1,42,00,00,000
28 ~fuUR~ ~ 6,08,000 0 6,08,000
29 ..:m:l~~f.rclfu.r ~ 1,50,00,000 1, 10,00,000 2,60,00,000 t,ft 50,80,000 0 50,80,000
30 "CfqT<@i'fmmmurmm ~ 2,65,03,60,000 0 2,65,03,60,000 rcJlWT~~oQ
31 ~ , ~ i'fm~ 20,00,000 0 20,00,000
rcJlWT~~ oQ
3
580 (2) 0mlt1•1~ (i~, ~ 25~ 2016
(1) (2) (3)
~ ~ ~
32 ~ rci'IWT# ~ ~ ~ 20, 14,00,000 0 20,14,00,000 33~1Ri:i;;iiia ~ ~ 6,25,00,000 0 6,25,00,000 36 ~ ~ 41,40,000 0 41 ,40,000
37 ~ ~ 2,09,01,400 0 2,09,01,400 i1t 14,98,82,000 0 14,98,82,000 39 '3Wl, ~ ~om ~ 37,00,00,000 0 37,00,00,000 ~m&!Ulfu'IWT
#~~-
41 ~~ -34lil"1•1i ~ 2, 7 4,90,45,600 0 2, 7 4,90,45,600 i1t 86, 72,68,300 0 86, 72,68,300
42 ~~-34~1"1'11 i1t 700 0 700
#~men f.rmurcnr
~am~.
43 ~am~~ ~ 100 0 100
44 ~-ro&n ~ 75,00, 100 0 75,00,100
47 ~mm.~ro&n ~ 9,94,06,100 0 9,94,06, 100 ~ffifllRrci'IWT. i1t 3,06,00,200 0 3,06,00,200 51 ~-;i:Jffiam~ ~ 100 0 100
55 ~~~~# ~ 13,23,00, 100 0 13,23,00, 100 ~~-
i1t 8,07,000 0 8,07,000 56 mmwT ~ 5,00,000 0 5,00,000 58 ~~m~~ ~ 2,83,38,50,500 0 2,83,38,50,500 ~ i;tifif~~~-
64 ~°"1"1@-3441"1'11 ~ 1,05,50,92,600 0 1,05,50,92,600 i1t 27,74,60,200 0 27,74,60,200
66 ~ cflf ~ (slc"-l~@.li.f; ~ 8,03,60,000 0 8,03,60,000 ~ -
67 men f.rnfur cfif
4
580 (3)
(I) (2) (3)
~ ~ ~
69 .fllfm~~mm 3,27,00,00,000 0 3,27,00,00,000 fumi-r-.fllfm~.
71 $i-l~1f.ieR1 ~~-11 mmfiiif)) ~ 6,00,00,000 0 6,00,00,000 fmrrir. ~ 2,36,00,000 0 2,36,00,000
79 mttrrro~fum.r~ ~ 7,90,200 0 7,90,200
~~-
~ 5,25,00,000 0 5,25,00,000 81 .fllfm~cft~~ ~ 88,52,96,000 0 88,52,96,000 82 ~~,3q1.i),jt-1lifi ~ 2,48,00,000 0 2,48,00,000 ~ ~ ~ "ffi!
mmm
USJH·cf 16,43,02,52,600 1,05,92, 70,800 17,48,95,23,400
t(~ 4,05,91,95,800 0 4,05,91,95,800
~
20,48,94,48,400 1,05,92, 70,800 21,54,87,19,200
~. WlTcfi 25~ 2016 ~ 6906/"it. 208/2FS{/TJ:W../U. Tf./16.- ~
0m1w1~ ~~<); 'ITTl~om~l~:illjttl<,
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5
580 (4)
CHHATTISGARH ACT
(No. 27 of 2016) THE CHHATTISGARH APPROPRIATION (No.-3) ACT, 2016 An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State ofChhattisgarh for the services of the Financial Year2016-
2017.
Be it enacted by the Chhattisgarh Legislature in the Sixty- seventh Year of the Republic oflndia, as follows:-
Short title. I. This Act may be called the Chhattisgarh Appropriation Act, 20 16. Issue of 2.
Rs. 21,54,87,19,200
from and out of the
Consolidated Fund
of the State for the
Financial year
2016-2017.
Appropriation. 3.
No.of
Vote
(I)
Services and purposes
(2)
From and out of the Consolidated Fund of the State ofChhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule, including the sums specified in column (3) of the Schedule of the Chbattisgarh Appropriation Act, 2016, amounting in the aggregate to the sums of TwoThousand One Hundred Fifty Four Crore Eighty Seven Lakhs Nineteen Thousand Two Hundred rupees towards defraying the several charges which will come in the course of payment during the financial year 2016-2017 in respect of services and purposes specified in column (2) of the Schedule. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said financial year.
THE SCHEDULE
(See Section 2 and 3) Voted by the
Legis lative
Assembly
Rs.
Sums not exceeding Charged on
Consolidated
Fund
(3)
Rs. Total Rs.
Charged Appropriation- Revenue 0 1,04,58,00,200 1,04,58,00,200 Interest Payments and
Servicing of Debt.
01 General Administration Revenue 15,87,92,000 0 15,87,92,000
03 Police Revenue 200 0 200 Capital 2,71 ,76,000 0 2,71,76,000
04 Other expenditure Revenue 70,00,000 0 70,00,000 pertaining to Home
Department.
06 Expenditure pertaining Revenue 7,29,47,000 0 7,29,47,000 to Finance Department.
07 Expenditure pertaining Revenue 5,43,00,000 24,70,600 5,67,70,600 to Commercial Tax
Depa1tment.
6
580 (5)
(1) (2) (3)
Rs. Rs. Rs.
08 Land revenue and district Revenue 13,00,00,000 0 13,00,00,000 administration Capital 100 0 100
10 Forest Revenue 1,32,21,000 0 1,32,21,000 1 1 Expenditure pertaining Revenue 2,06,00,000 0 2,06,00,000 to Commerce and
Industry Department.
12 Expenditure pertaining Capital 61,93,00,000 0 61,93,00,000 to Energy Department.
13 Agriculture Revenue 22,46,00,300 0 22,46,00,300
14 Expenditure pertaining Revenue 2,56,09,000 0 2,56,09,000 to Animal Husbandry Capital 22,20,000 0 22,20,000 Department.
15 Financial assistance to Revenue 42,00,000 0 42,00,000 Three tier Panchayati Raj
Institutions under
Scheduled Caste Sub
Plan.
17 Co-operation Revenue 12, 15,00,000 0 12,15,00,000
19 Public Health and Family Revenue 61,50,00,000 0 61 ,50,00,000 Welfare.
21 Expenditure pe,taining Capital 43,16,00,000 0 43, 16,00,000 to Housing and
Environment Department.
23 Water Resources Capital 100 0 100
Department.
24 Public works-roads and Capital 600 0 600 bridges.
26 Expenditure pertaining Revenue 3,50,00,000 0 3,50,00,000 to Culture Department.
27 School education Revenue 41,28,87,300 0 41,28,87,300 Capital 1,42,00,00,000 0 1,42,00,00,000
28 State Legislature Revenue 6,08,000 0 6,08,000
29 Administration of Justice Revenue 1,50,00,000 I, 10,00,000 2,60,00,000 and Elections. Capital 50,80,000 0 50,80,000
30 Expenditure pe1taining to Revenue 2,65,03,60,000 0 2,65,03,60,000 Panchayat and Rural
Development Depaitment.
7
580 ( 6)
(I) (2) (3)
Rs. Rs. Rs.
31 Expenditure pertaining Revenue 20,00,000 0 20,00,000 to Planning Economics
and Statistics
Department.
32 Expenditure pertaining Revenue 20, 14,00,000 0 20,14,00,000 to Public Relations
Department.
..,..,
.).) Expenditure pertaining Revenue 6,25,00,000 0 6,25,00,000 to Tribal Welfare
Depaitment.
36 Transport Revenue 41,40,000 0 41,40,000
37 Tourism Revenue 2,09,01 ,400 0 2,09,01,400 Capital 14,98,82,000 0 14,98,82,000
39 Expenditure pertaining Revenue 37,00,00,000 0 37,00,00,000 to Food, Civil Supplies
and Consumer
Protection Department.
41 Tribal Areas Sub-plan Revenue 2,74,90,45,600 0 2,74,90,45,600 Capital 86, 72,68,300 0 86,72,68,300
42 Public Works re lating Capital 700 0 700 to Tribal Areas Sub-
Plan-roads and
bridges.
43 Expenditure pertaining Revenue 100 0 100 to Sports and Youth
Welfare Department.
44 Expenditure pertaining Revenue 75,00,100 0 75,00,100 to Higher Education
Depa1tment.
47 Man-Power Planning Revenue 9,94,06, 100 0 9,94,06, I 00 and Technical Capital 3,06,00,200 0 3,06,00,200 Education Department.
51 Expenditure pertaining Revenue 100 0 100 to Religious Trusts
and Endowments
8
580 (7)
(I) (2) (3)
Rs. Rs. Rs.
58 Expenditure on Relief on Revenue 2,83,38,50,500 0 2,83,38,50,500 account of Natural
Calamities and Scarcity.
64 Scheduled Caste Sub Revenue 1,05,50,92,600 0 1,05,50,92,600 Plan. Capital 27,74,60,200 0 27,74,60,200
66 Welfare of Backward Revenue 8,03,60,000 0 8,03,60,000 Classes and Minorities.
67 Public Works-Buildings Revenue 87,45,000 0 87,45,000 Capital 15,17,00,600 0 15,17,00,600
69 Expenditure Pertaining Revenue 3,27,00,00,000 0 3,27,00,00,000 to Urban Administration
and Development
Department- Urban
Welfare.
71 Eletronics and Revenue 6,00,00,000 0 6,00,00,000 Information Technology Capital 2,36,00,000 0 2,36,00,000 Department.
79 Expenditure Pertaining Revenue 7,90,200 0 7,90,200 to Medical Education Capital 5,25,00,000 0 5,25,00,000 Department.
81 Financial assistance to Revenue 88,52,96,000 0 88,52,96,000 Urban bodies.
82 Financial assistance to Revenue 2,48,00,000 0 2,48,00,000 Threee tier Panchayati
Raj institutions under
the tribal area sub-plan.
Total- Revenue 16,43,02,52,600 1,05,92, 70,800 17,48,95,23,400 Capital 4,05,91,95,800 0 4,05,91 ,95,800
Grand Total 20,48,94,48,400 1 ,05,92, 70,800 21,54,87,19,200
9