Chhattisgarh act 027 of 2010 : The CHHATTISGARH APPROPRIATION (No.4) ACT, 2010

Department
  • Department of FINANCE
Ministry
  • Ministry of Vidhai

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    11 ~~~fcNrrr~~~ 10,00,00,000 0 10,00,00,000 cxm.

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    12 ~ fcNrrr ~ cxm ~ 20,62, 70,000 0 20 ,6:?,, 70,000 13 ~ 30,67,09,000 0 30,67,09,000

    14 ~fcNrrr~~~ ~ 1 ,00,00,000 0 1,00,00,000 15 ~ ~ 3q~l1;,i-11•{Pfa ~ 2,55,00,000 0 2,55,00,000

    • ~~~~* ~ 12,00,00,000 0 12 ,00,00,600 cfil"~~-

    16 ~~ ~ 18,23,000 0 18,23,000 17 (-H5ct,li{a1 ~ 2,85,000 0 2;85,000 18 ~ ~ 58,60,000 0 58,60,000 19 ~.~~ffl{~ ~ 32,66,80,000 0 32,66,80,000 20 ~~zjOO ~ 31,93,00,000 0 31,93,00,000 23 ~~~ ~ 20,00,00,000 0 20,00,00,000 24 ~f.mfurffl-.~3ft{~ -~ 700 0 700 26 ~~~~~ ~ 26,00,000 0 26,00,000 · 27 ~fm.TI ~ 8,45,00, 100 ·o 8,45,00,100 ~ 100 0 100

    28 ~rcmr,:r~ ~ 78,80,000 0 78,80,000 29 ~ !mltR" ~ f.tqm -~ 30,27, 75,000 85,00,000 31 , 12, 75,000 30 rr~ommi:ftur~fcNTTT ~ 1,00,00,000 0 1100,00,000 ~~cxm. ~ 12,00,000 0 12,00,000

    31 ~. ~ ~ t1if&lc:fi) ~ 100 0 100

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    32 ~~~~cxm ~ 9 ,07 ,65 ,000 0 9,07 ,65,000

    · 33 ~1Rii;,i1Ri~ 100 0 100

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    39 lYm,~~crmiq~ ~ 1,oo,oo,00,000 0 1,oo.oo,00,000 . ~FNPT«~oltlf.

    41 ~~3q4''1j~fl. ~ 1,29,69,55,100 0 1,29,_69·,55, I 00 ~ 53,91,40,000 0 53,91,40,000

    42 ~~-·~t ~ 100 0 100

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    43- -~~~~ ~ 15,00,000 · 0 15,00;000

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    44 ~~ ~ 20,00,300 0 20,00,300 45 . (')~ ~ f.tqfur ffl -~ 500 0. 500 47 ~~~~~ ~ -6,40,00,400 0 6,40,00,400 ~fcNrit. ~ 200 0 200.

    49 ~;;im\"~ .~ 22,40,000 0. 22,40,000 51 mfifcn~3llr~ ~ 1,50,00,000 0 ,1 ,50,00,000 ' . .

    55 •~-~~~oo"~ ~ 5,77,27,100 ·o 5,77,27,100 &f?'.f •

    56 . !TflmJPT ~ 3, 72,85,000 0 3,72,85,000 58' ~~~~!I«f ~ 100 0 100 (

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    59 ~~miftur~-~ ~ 2,28,00,000 0 2,28,00,000 ~mffi'm~~~~-

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    66 fitm;r~~ {!~ 10~32,20,000 0 10,32, 20,000 67 ~);f;~~-l"P-H ~ l ,00,00,000 0, . 1,00,00,000 $fr . i: . ·30,00,300 0 30,00,30()

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    80,70,000

    3,00,00,100

    1,65,73,15,000

    50,00,00~000 . 2;06,93, 75,000

    38,00,00,000

    8,46,36,3.8,800

    1, 77,46,27,000

    10,23,82,65,800

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    0

    8, 77 ,00,000

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    9,89,94,000

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    9,89,94,000

    644 (3)

    80,70,000

    3,00,00,100

    1,65,73,15,090

    . 50,00;00,000

    2,15,70,75,000

    38,00,00,000

    8,56,26,32,800

    1, 77,46,27,000

    10,33,72,59,800

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    644 (4)

    Short title. Issue of Rs. 10,33, 72,59,800/- from andoutofthe Con~olidated Pund of the State for the Financial Year 2010-2011. Appropriation.

    .wctlflll~ m, ~ 23 ~ 2010

    CHHA TTISGARH ACT

    (No. 27_ of 2010)

    THE CHHATTISGARH APPROPRIATION (No. 4) ACT, 2010 An Act to authorise payment and appropriation of certain further sums from and out of the Con~olidated Fund of the State'(!f Chhattisgarh for the services of the Financial Year 2010-2011.

    Be it enacted by the Chhattisgarh Legislature in the Sixty first year of the Republic of Jndia, a~ follows :-

    l.

    2.

    3.

    This Act may be called the Chhattisgai:h Appropriation Act, 20 I 0. From and out 01' the Consolid_ated Fund of the State of Chhattisgarh there.may be paid and·applied sums not exceeding those specified in column (3) of the Schedule amount- ing in the aggregate to the sums of including the sums those specified in the column

    (3) of the• schedule of the Chhattisgarh Appropriation Act, 2010 10,33,72,59,800 rupee's towards defraying the several charges which will come in the course of payment during the financial year 2010-20_1 I in respect of services specified in column (2) of the schedule. , •

    The ~urns authorised to. be paid and applied from and out of the ·consolidated Fund of the State of Chhattisgarh by this Act, shall be appr

    THE SCHEQULE

    ( See Section 2 and 3 ) No. of Services and Sums not exceeding Vote Purposes . Voted by the Charged on Total Legislative Consolidated .

    Assembly Fund

    (I) (2) (3)

    Rs. Rs. Rs.

    01 General Administration Revenue 5,79,52,000 . 27,94;000 6,07,46,000

    03 Police Reven·ue 6,00,00,300 0 6,00,00,300

    04 Other expenditure pertaining Revenue 1,30,00,000 0 1,30,00,000 · H) Home Department.

    ·()5. Jail· Revenue 11,30,100 0 11,30,100

    07 · Expenditure pertummg to Revenue 9,70,00,000 0 9,70,00,000 Conunercial ·Tax Deparu1.:1ent.

    10 Foi-csr. Revenue l .16.55.000 0 ·1,16,55,000

    11 Expenditun: pcrta111ing to Revenue l 0.00J)0.0()11 0 1 o.o·o,oo,o.oo Commerce and !nuu~try

    Department.

    ..

    6

    mn~11~ ~, ~ 23 ~ 2010 644 (5) ( 1-) (2) (3)

    Rs. Rs. R~.

    12 Expenditure pertaining to Revenue 20,62,70,000 0 20,62,70,000 Energy Department.

    13 Agriculture Revenue 30,67,09,000 0 30,67,09,000 14 · Expenditure pertaining to Reven.ue 1.00,00:000 0 1,00,00,000 Animal Husbandry

    Department.

    15. Financial assistance to three Revenue 2,55,00,000 0 2,55,00.000 tier Panchayati Raj Institu- Capital 12,00,00,000 0 12,00,00,000 tions . under Scheduled

    Caste Sub Plan.

    16 Expenditure pertaining to Revenue 18,23,000 0 18,23,000 Fisheries Department.

    17 Co-operation Capital 2.85,000 0 2,85,000

    18 Labour Revenue 58,60,000 0 58,60,000

    19 Public Health and Family Revenue 32,66,80,000 0 32,66,80,000 Welfare.

    20 Public Health Engineering Revenue 3 I ,93,00,000 0 31, 93,00,000

    23 Water Resources Department Capital 20,oo·,00,000 0 20,00,00,000

    24 Public works-roads and· Capital 700 0 700 bridges.

    26 Expenditure pertaining to Revenue 26.00.000 0 26,00,000 Culture Department.

    27 School education Revenue 8,45,00, I 00 0 8,45 ,00, I 00 Capital 100 0 JOO

    28 State Legislature Revenue 78,80,000 0 78,80,000

    29 Administration of Justice · Re,'enue 30,27,75,000 85.00.000 · 31, 12,75,000' and Elections.

    30 Expenditure pertaining to Revenue 1.00,00,000 0 1,00,00,000 Pai1chuyat and Rural Capital 12,00,000() 12,00,000 Development Department.

    31 Expenditure pertaining to Revenue 100: () 100 Planning Economics and

    Statistics Department.

    32 Expenditure pertaining to Revenue 9.07.65,000 0 9.07.65,000 Public Relations_ Depart-

    menl.

    7

    644 (6) mfl

    (1) (2) (3)

    Rs. Rs. Rs.

    33 Expenditure ·pertaining to Revenue 100 o· JOO Tribal Welfare Department.

    39 Expenditure· pertaining to Revenue 1,oo,00,00,ooo 0 l ,00,00,00,000 Food, Civil Supplies and ·.

    Consumer Protection

    · Department.

    '>

    · 41 Tribal Areas Sub-plan Revenue 1,29,69,55, 100 0 1,29,69,55,100 Capital 53,91,40,000 0 53,91,40,000 -

    . .

    ~

    42 Public Works relating to Capital JOO 0 100' Tribal Areas Sub-Plan-

    roads and bridges.

    43 Expenditure pertaining to Revenue 15,00,000 0 15,00,000 Sports and Youth Welfare

    Department.

    44 Expenditure pertaining to Revenue 20,00,300 0 20,00,300 Higher Education Depjllt- •

    . . ' ment. 45 . · Minor Irrigation Works Capital 500 0 500

    47 Man-Power Planning and· Revenue .6,40,00,400 0 6,40,00,400 Technical Education Capital 200 0 200

    Department. ..

    49· Exp,enditure pe~ining to Revenue 22,40,000 0 22,40,000 Scheduled Caste Welfare.

    51 Expenditure pertaining to Revenue i ,50,00,000 0 1,50.00,000 ·> ~ Religi6us . Trusts and(

    ' Endowments Department-. ·c , ... ,

    ,;.

    55 . .Expenditure pertai,ning to Revenue 5,77,27,100 0 5,77,27,100 Women and Child Welfare. ·

    56 Rural Industries · Revenue 3, 72,85,000 0 3,72,85,000

    58 Expenditure on Relief on Revenue 100 0 100 account of Natural Calami-

    ties and Scarcity.

    59 Externally aided Projects Revenue·. 2,28,00,000 0 2,28;00,000 pertaining to Panchayat

    and Rural. Development

    Department.

    64 Scheduled Caste Sub Plan Revenue 7,47,51,000 0 7,47,51,000 Capital 10,00,obo 0 10,00,000

    8

    ...

    . -

    (1)

    65

    66 ·

    67

    79

    80

    81

    82

    ~ffifllj~ ~, ~ 23 ~ 2010

    (2)

    Rs. Aviation Department . Rt;venue 100 Welfare of Backward Classes Revenue 10,32,20,000 Public Works-Buildings . Revenue 1,00,00,000 Capital 30,00,300

    Expenditure pertaining to Revenue 80,70,000 Medical Education Depart- Capital 3,00,00, 100 ment.

    Financial assistance to Three Revenue- 1,65,73,15,000 tier Panchayati Raj Institu- Capital ·50,00,00,000 tions.

    Financial assistance to Urban Revenue 2,06,93,75,000 bodies.

    Financial assistance to Three Capital 38,00,00,000 tier Panchayati Raj Institu- ,.

    tions under the tribal area

    sub-plan.

    Total Revenue 8,46,36,38,800 Capital 1, 77 ,46,27 ,000 Grand Total 10,23,82,65,800

    ..

    644 (7)

    (3)

    Rs. Rs.

    0100

    0 10,32,20,000

    0 1,00,00,000

    0 - 30,00,300

    0 80,70,000

    0 3,00,00, 100

    0 1,65,73, 15,000

    0 50,00,00,QOO

    8,77,00,000 2, 15,70.75,000 0 38,00,00,000 9,89,94,000 8,56,26,32,800 0 1,77 ,46,27,000 9,89y94,000 10,33,72,59,800

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    SECTIONS