·• -1
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ili'liq; 5294/21-3!/l1R'i'1111/2003 __ =9'\'f1,l\,H"'"1;,.,,.4 f
.f8""flli=a ~ R;m 'R ~ 18-8-2003
423
,
o-tl1t1•14 to 'ffii'll'IIiill ~ ~ • '3'1-tif.rq,
1
424
.
,
.,..,.,H1'1$ m, ~ 25 3l1ffil 2003 8t\'\fl•I$ ~
(~ 15 'fli. 2003)
&'tflt1<1$ ~Pl41•1 (s11~-3) aiRIPl41t, 2003 ~ ct-.J 2003-2004
lllflifd ffi ii; ~
31~f.t4'1.
;/I:-
1. ~ ~ q;'j ~ '11'1 0"1ifl'1$ f
""
2003-2004 $°
2. t1"11fl'i$ '!N4' lilt ~ .f.!Rr if~ ~ ll; ~ ( 3) if~ ~ ~ 3T'rta
~~ol'.'t
368,09,70,050
'(;'l'IT' llH fmrJ 1S!Rl.
flff.nn,r, 3. ~ ~ iITTI t1"11t1•14 •=lilt~ f.lRr if~
~
(~ 2 3ft. 3 ~)
3f:jGT'!q;'j~ ~ 3ft. ~ f.ti:.irc.iftlle1 ~ 3T'rta
fflm.i
iITTI 3l¥ff~~
(1) (2) (3)
m m m
01 ~ ll~TTtl"! 'Uijffq 2, 11,65,000 35,00,000 2,46,65,000 03 ~ 'Uijffq 100 0 100
04 ~ fcrmlJ ~ ~ 3Fll' «I <1R fcrmlJ ~ wit'mi ~ 3,44,75,000 0 3,44,75,000 «I
08 'J_-~ d:?11 R;Je,1 ll~ 'Uijffq 3,26,49,500 0 3,26,49,500 09 'Uijffq fct>rr,r ~ ~ «I
13
..
9~fh:ill~ ~. ~ 25 3l'ffii· 2003 424 (1)
(1) (2) (3)
m m m
14 'l'~ fcrlwr ~ ~ o!l1l ~ 68,64,000 0 68,64,000 15 31:J'
4)Gi-,1;:,a
1fa ~filfl
~ ~ ffll3TT
' mITT@I.
3
424 (2)
56
57
58_
60
64
65
66
67
68,
75
78
79
80
81
(1)
'"" ffill'
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(2)
82 ~ aa ~ mGl"11 ,i; 3IB'fa 'ffin'fq F:iffl~
83 ~ aa ~ mGl"11 ,i; 3IB'fa ~ ~ f.m;Jm'
1,46,28,650
2,30,00,000
5,99,00,000
8,00,00,000
-f, 10,68,000
5,71,25, 100
100
1,45,00,000
12, 12,72,000
3, 78,66,000
14,00,00,000
9,00,00,000
1,50,00,000
6,73,00,200
55,00,000
84,27,34,000
40,36,84,000
400
'
3,50,00,000 ·
(3)
0
0
0
0.
0
0
0
0
0
0
0
0
0
0
0
0
0
1,46,28,650
2,30,00,000
5,99,00,000
8,00,00,000
1, 10,68,000
5,71,25, 100
100
1,45,00,000
12, 12, 72,000
3,78,66,000
14,00,00,000
9,00,00,000
· 1,50,00,000
6,73,00,200
55,00,000
84,27,34,000
40,36,84,000
0 400
0 3,50,00,000
----------------------lWI ~ _ 2,35,87,36, 150 36,88,ooo 2,36,24,24, 150
-------'---'---'---'-------'---'-----'---'---'---'-- ij_ ;;ft 1,31,90, 13,500 55,33,000 1,32,45,46,500 ~.67,77,49,650 92,21,000 3,68,69,70,650
~. ~ 25 3l'ffi!, 2003 lfi"liq, 5294 / 21-3! /l!ffi'Cl1Jl / 2003.-'lffi! ,t; ~
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4
-i o,flw14 m, ~ 25 3!'ffil 2003 CHlIATTJSGARH ACT
(No. 15 or 2003)
THE CHHATTISGARH APPROPRIATION (No. 3) ACT, 2003 An Act to authorise payment and appropriation of certain further sums from
and out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2003-2004.
Be it enacted by U1c Chhattisgarh Legislature in the Fifty-FourU1 year of the Republic of India as follows :-
I.
2.
3.
·This Act may he called U1e Chhattisgarh Appropriation Act. 2003 (No. I 5 of 2603). From and out of the Consolidated Fw1d of the State of Chhattisgarh there may be paid and applied sums not exceeding those specified itf column (3) of the Schedule amounting in the aggregate to U1e sums of Three Hundred Sixty Eight Crore Sixty Nine Lakh Seventy Thousand Six Ilundred Fifty rupees towards defraying the several charges which will come in the course of payment during tl1e financial year 2003- 2004 in respect of services specified in column (2) of tl1e schedule. The sums authorised to be paid and applied from and out of the Consolidated Fund of tl1e State of Chhattisgarh by tl1is Act, shall be appropriated for tl1c services and pmposes expressed , in tl1c Schedule in relation to the said year. THE scm=mGLE
(See Section 2 and 3)
No. of Vote Services and Sums not exceeding
purposes
Voted by the Charged on
Legislative Consolidated
Assembly Fund
(I) (2) ( 3)
Rs. Rs.
01 General Administration
...,
Revenue 2, 11,65 ,000 35,00,000 OJ Police Revenue 100 0
04 Other expenditure pertaining Revenue 10,00,000 0 to Home Department.
06 Expenditure pertaining to Revenue 5,08,00.100 0 Finance Department.
07 Expenditure_i pertaining to Revenue l.44, 75,000 0 Commercial Tax Department.
08 Land Revenue and District Revenue 3,26,49,500 0 Administration.
09 Expenditure pertaining to Revenue 50,00.000 0 Revenae Department.
10 Forest Revenue 6,55,00,100 0
424 (3)
Short title J_,_sue of Rs. 368,69,70,650 from and out of the Consolidated Fund or the State for the .Fin:mcinl Year 2003-
2004.
Appropriation.
Total Rs .
2,46,65,000
100
10,00,000
5,08,00, 100
3,44,7.5,000
3126.49,500
50,00,000
6,55,00.100
•
5
~24 (4) iJ'tl"i
(I) (2) (3)
Rs. Rs. Rs.
11 Expenditure pertaining to Revenue 61,31,000 0 61 ,3 I ,000 Commerce and Industry -
· Capital 0 35,56,000 3S,S6,000 Department.
13 Agriculture Revenue 19,67,000 0 19,67,000
14 Expenditure pertaining to Revenue 68,64,000 0 68,64,000 • Animal Husbandry Department.
IS Financial assistance to Three Revenue 100 0 100 l tier Panchayati Raj Institutions under Special Component Plan
for Scheduled Castes.
16 Expenditure pertaining to Revenue 28,000 0 28,000 Fisheries Department.
19 Public Health and Family Revenue 2,00,00,200 0 2,00,00,200 Welfare.
20 Public Health Engineering Revenue 1,79,90,000 0 1,79,90,000 Capttal 100 0 100
23 Water Resources Department Capital 72,00,00,000 19,77,000 72,19,77,000
24 Public works-Roads and Capttal 20,00,000 0 20,00,000 bridges.
2S Expenditure pertaining to Revenue S0,00,000 0 50,00,000 . Mineral resources Department.
26 Expenditure pertaining to Revenue 97,06,000 0 97,06,000 Culture Department.
27 School education Revenue 8,14,96,000 0 8,14,96,000
29 Administration of Justice and Revenue 17,97,86,100 0 17,97.86,100 Elections.
JO Expenditure pertaining to Revenue· 50,00, 100 0 S0,00, JOO '◄ Panchyat and Rural
Development Department.
3 I Expenditure pertaining to Revenue 57, 19,000 0 S7,19,000 Planning Economics and r
Statistics Department.
32 Expenditure pertaining to Revenue 1,95,00,000 0 l,9S,00,000 Public Relations Department.
ll Expenditure pertaining to Revenue l,10,27,000 0 1,10,27,000 Tribal welfare Department.
37 Tourism Revenue 1,00,00,000 0 1,00,00.000
39 Expenditure pertaining to Revenue I,56,00,100 0 l,56,00, JOO Food, Civil Supplies and Capital 0 ·o 0
Consumer Protection
Department.
6
.i
S'tl'l'!l•I~ '!lul'!ll, ~ 253T'ffil 2003 424 (5)
(I) (2) (3)
Rs. Rs. Rs.
41 Tribal Areas Sub-plan Revenue 8,10,19,400 0 8,10,19,400 Capital 14,26,75,200 0 14,26,7S,200
44 Expenditure pertaining to f.levenue 1,20,00,000 0 1,20,00,000 Higher Education Department.
45 Minor Irrigation Works Capital 1,00,00,000 0 1,00,00,000_
47 Man-Power Planning and Capital 100 0 100 Technical Education
Department.
SJ Financial assistance to Urban Revenue 50,00,000 0 50,00,000 bodies under Special
Component Plan for Scheduled
Castes.
ss Expenditure pertaining to Revenue 5,04,97,000 1,88,000 5,06,8S,OOO Women and Child Welfare. Capital 2,9S,7S,000 0 2,9S,75,000 S6 Rural Industries Revenue 1,46,28,6S0 0 1,46,28,650
57 Externally aided Projects Capital 2,30,00,000 0 2,30,00,000 pertaining to Water resour-
ces Department.
S8 Expenditure on Relief on Revenue S,99,00,000 0 S,99,00,000 account of Natural Calamities
and Scarcity.
60 Expenditure pertaining to Capital 8,00,00,000 0 8,00,00,000 District ·plan schemes.
64 Special Componeni Plan For Revenue 1, 10,68,000 0 I, 10,68,000 Scheduled Castes. Capital \71,2S,100 0 S,71,25,100 6S Aviation Department Revenue 100 0 100
66 Wefare of Backward Revenue 1,45,00,000 0 1,45,00,000 Classes.
-{
67 Public Works-Buildings Capital 12,12,72,000 0 12,12,72,000
.
68 Public Works relalif"\g to Capital 3, 78,66,000 0 3,78,66,000 Tribal Areas Sub-plan-
buildings.
69 Expepditure pertaining to Revenue 14,00,00,000 0 14,00,00,000 Urban Administration and
Development Department-
Urban Wettare.
7S NABARD aided Projects Capital 9,00,00,000 0 9,00,00,000 pertaining to Water Re-
sources Department.
7
',- ~--- ; ~ .
424 ( 6) EJ-<1/ll'I
,, (I) (2) (3)
Rs. Rs. Rs.
78 Externally Aided Projects Revenue 1,50,00,000 0 1,50,00,000 pertaining to Rural In-
dustries Department.
79 Expenditure pertaining to Revenue 6,73,00,200 0 6,73,00,200 Medical Education Capital 55,00,000 0 55,00,000 Department.
80 Financial assistance to Three Revenue 84,27,34,000 0 84,27,34,000 tier Panchayati Raj Institutions.
81 Financial assistance to Urban Revenue 40,36,84,000 0 40,36,84,000 bodies.
82 Financial assistance to Three Revenue 400 0 400 tier Panchayati Raj Institutions
under the tribal area sub-plan.I ,
83 Financial assistance to urban Revenue 3,50,00,000 0 3,50,00,000 bodies under the tribal area
sub-plan.
Total Revenue 2,35,87,36,150 36,88,000 2,36,24,24, 150 Capttal 1,31,90,13,500 55,33,000 1,32,45,46,500
Grand Total 3,67,77,49,650 92,21,000 3,68,69,70,650
8