Chhattisgarh act 015 of 2003 : The CHHATTISGARH APPROPRIATION (No. 3) ACT, 2003

Department
  • Department of FINANCE
Ministry
  • Ministry of Vidhai
Summary

no

Enforcement Date

5 Nov 1976

·• -1

"fli.r,rn~ 'ti ~la sfij; ~ ~ ~ 'l'@R (f.AT sfij; WR) ,;; m ti131":it«f. ~ ;;ft. 2-22-0,il<:1>1~ ,,;m38 ft:i. "· f~, fi::;lilf; 30-5-2001."

ili'lf

( a:.e,~1~01 )

-vrfucnrt~!ilcfil~ld

~, m>l

........_ . .. il r.nf

'1~1~-4'1 ~ €ft, .f:iij~,~~1/

.it. 3il.fflll!lt'1112002."

ili'liq; 5294/21-3!/l1R'i'1111/2003 __ =9'\'f1,l\,H"'"1;,.,,.4 f .f8""flli=a ~ R;m 'R ~ 18-8-2003

423

,

o-tl1t1•14 to 'ffii'll'IIiill ~ ~ • '3'1-tif.rq,

1

424

.

,

.,..,.,H1'1$ m, ~ 25 3l1ffil 2003 8t\'\fl•I$ ~

(~ 15 'fli. 2003)

&'tflt1<1$ ~Pl41•1 (s11~-3) aiRIPl41t, 2003 ~ ct-.J 2003-2004 lllflifd ffi ii; ~ 31~f.t4'1.

;/I:-

1. ~ ~ q;'j ~ '11'1 0"1ifl'1$ f ""

2003-2004

2. t1"11fl'i$ '!N4' lilt ~ .f.!Rr if~ ~ ll; ~ ( 3) if~ ~ ~ 3T'rta

  • ~~ol'.'t

    368,09,70,050

    '(;'l'IT' llH fmrJ 1S!Rl.

    flff.nn,r, 3. ~ ~ iITTI t1"11t1•14 •=lilt~ f.lRr if~

    ~

    (~ 2 3ft. 3 ~)

    3f:jGT'!q;'j~ ~ 3ft. ~ f.ti:.irc.iftlle1 ~ 3T'rta

  • fflm.i

    iITTI 3l¥ff~~

    (1) (2) (3)

    m m m

    01 ~ ll~TTtl"! 'Uijffq 2, 11,65,000 35,00,000 2,46,65,000 03 ~ 'Uijffq 100 0 100

    04 ~ fcrmlJ ~ ~ 3Fll' «I <1R fcrmlJ ~ wit'mi ~ 3,44,75,000 0 3,44,75,000 «I

    08 'J_-~ d:?11 R;Je,1 ll~ 'Uijffq 3,26,49,500 0 3,26,49,500 09 'Uijffq fct>rr,r ~ ~ «I

    13

    ..

  • 9~fh:ill~ ~. ~ 25 3l'ffii· 2003 424 (1)

    (1) (2) (3)

    m m m

    14 'l'~ fcrlwr ~ ~ o!l1l ~ 68,64,000 0 68,64,000 15 31:J' 4)Gi-,1;:,a 1fa ~filfl

    ~ ~ ffll3TT

    ' mITT@I.

    1 6 llm'filffir'I ~ 28,000 0 28,000 ~ ffiq; ~ ~ ~ ~ 19 ~ 2,00,00,200 0 2,00,00,200 20 ffiq; ~ ~ ~ 1,79,90,000 0 1,79,90,000 'lufi 100 0 100 lL 23 '"'" m!l' 8, 14,96,000 0 8, 14,96,000 29 ~ lrn"RR ~ f.rcifiR ~ 17,97,86, 100 0 17 ,97 ,86, 100 30 ~ = llT'fivT fcrq;m fcrlwr ~ 50,00, 100 0 50,00, 100 ~ ~ ~ ~Tarr ~ 1,20,00,000 0 1,20,00,000 45 i'!'g ~ f.r,ijuJ Wit 'lufi 1,00,00,000 . 0 1,00,00,000 47 ~ fullll 3ITT wimlffi 'lufi 100 0 100 ~ fcrlwr. 53 ~uTTfamll;-r.;.)~'\tl' ~ 50,00,000 0 50,00,000 = 4,ui'l1-i! <1 ~ f.!!

    3

    424 (2)

    56

    57

    58_

    60

    64

    65

    66

    67

    68,

    75

    78

    79

    80

    81

    (1)

    '"" ffill' 3!T'lill3!1 1lci 'f-©IWR-1

    a);i)' r( '!Wcl "' =-

    ftrcST 4~li'IGl'113TT. * wm@ «17.T

    ~ ~- ,i; ~ ffi~T'I = mGl"il.

    ~ f

    lt!~cfif=

    l'lT f.r!itJT l

    ~. aa ~-mGl"il *

    wm@ l'lT f.r!itJT l

    '"" ffill'

    'ilffl * mPIBT lITTt 4~li~Gl'11~.

    !ll'l1tl1•1 f

    mPIBT 111!! 4~li'IG1'11~.

    M

    F:iffl~

    ~ ~-

    ~ f.rq;-Jm'

    (2)

    82 ~ aa ~ mGl"11 ,i; 3IB'fa 'ffin'fq F:iffl~

    83 ~ aa ~ mGl"11 ,i; 3IB'fa ~ ~ f.m;Jm'

    1,46,28,650

    2,30,00,000

    5,99,00,000

    8,00,00,000

    -f, 10,68,000

    5,71,25, 100

    100

    1,45,00,000

    12, 12,72,000

    3, 78,66,000

    14,00,00,000

    9,00,00,000

    1,50,00,000

    6,73,00,200

    55,00,000

    84,27,34,000

    40,36,84,000

    400

    '

    3,50,00,000 ·

    (3)

    0

    0

    0

    0.

    0

    0

    0

    0

    0

    0

    0

    0

    0

    0

    0

    0

    0

    1,46,28,650

    2,30,00,000

    5,99,00,000

    8,00,00,000

    1, 10,68,000

    5,71,25, 100

    100

    1,45,00,000

    12, 12, 72,000

    3,78,66,000

    14,00,00,000

    9,00,00,000

    · 1,50,00,000

    6,73,00,200

    55,00,000

    84,27,34,000

    40,36,84,000

    0 400

    0 3,50,00,000

    ----------------------lWI ~ _ 2,35,87,36, 150 36,88,ooo 2,36,24,24, 150

    -------'---'---'---'-------'---'-----'---'---'---'-- ij_ ;;ft 1,31,90, 13,500 55,33,000 1,32,45,46,500 ~.67,77,49,650 92,21,000 3,68,69,70,650

    ~. ~ 25 3l'ffi!, 2003 lfi"liq, 5294 / 21-3! /l!ffi'Cl1Jl / 2003.-'lffi! ,t; ~ 1 Jift;:;ft ~ ~" ~ 11Tfu R * ~ ~@ f

    'flt. ;ft_ iflul'4~. ~-mmi.

    r

    4

    -i o,flw14 m, ~ 25 3!'ffil 2003 CHlIATTJSGARH ACT

    (No. 15 or 2003)

    THE CHHATTISGARH APPROPRIATION (No. 3) ACT, 2003 An Act to authorise payment and appropriation of certain further sums from

    and out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2003-2004.

    Be it enacted by U1c Chhattisgarh Legislature in the Fifty-FourU1 year of the Republic of India as follows :-

    I.

    2.

    3.

    ·This Act may he called U1e Chhattisgarh Appropriation Act. 2003 (No. I 5 of 2603). From and out of the Consolidated Fw1d of the State of Chhattisgarh there may be paid and applied sums not exceeding those specified itf column (3) of the Schedule amounting in the aggregate to U1e sums of Three Hundred Sixty Eight Crore Sixty Nine Lakh Seventy Thousand Six Ilundred Fifty rupees towards defraying the several charges which will come in the course of payment during tl1e financial year 2003- 2004 in respect of services specified in column (2) of tl1e schedule. The sums authorised to be paid and applied from and out of the Consolidated Fund of tl1e State of Chhattisgarh by tl1is Act, shall be appropriated for tl1c services and pmposes expressed , in tl1c Schedule in relation to the said year. THE scm=mGLE

    (See Section 2 and 3)

    No. of Vote Services and Sums not exceeding

    purposes

    Voted by the Charged on

    Legislative Consolidated

    Assembly Fund

    (I) (2) ( 3)

    Rs. Rs.

    01 General Administration

    ...,

    Revenue 2, 11,65 ,000 35,00,000 OJ Police Revenue 100 0

    04 Other expenditure pertaining Revenue 10,00,000 0 to Home Department.

    06 Expenditure pertaining to Revenue 5,08,00.100 0 Finance Department.

    07 Expenditure_i pertaining to Revenue l.44, 75,000 0 Commercial Tax Department.

    08 Land Revenue and District Revenue 3,26,49,500 0 Administration.

    09 Expenditure pertaining to Revenue 50,00.000 0 Revenae Department.

    10 Forest Revenue 6,55,00,100 0

    424 (3)

    Short title J_,_sue of Rs. 368,69,70,650 from and out of the Consolidated Fund or the State for the .Fin:mcinl Year 2003-

    2004.

    Appropriation.

    Total Rs .

    2,46,65,000

    100

    10,00,000

    5,08,00, 100

    3,44,7.5,000

    3126.49,500

    50,00,000

    6,55,00.100

    5

    ~24 (4) iJ'tl"i

    (I) (2) (3)

    Rs. Rs. Rs.

    11 Expenditure pertaining to Revenue 61,31,000 0 61 ,3 I ,000 Commerce and Industry -

    · Capital 0 35,56,000 3S,S6,000 Department.

    13 Agriculture Revenue 19,67,000 0 19,67,000

    14 Expenditure pertaining to Revenue 68,64,000 0 68,64,000 • Animal Husbandry Department.

    IS Financial assistance to Three Revenue 100 0 100 l tier Panchayati Raj Institutions under Special Component Plan

    for Scheduled Castes.

    16 Expenditure pertaining to Revenue 28,000 0 28,000 Fisheries Department.

    19 Public Health and Family Revenue 2,00,00,200 0 2,00,00,200 Welfare.

    20 Public Health Engineering Revenue 1,79,90,000 0 1,79,90,000 Capttal 100 0 100

    23 Water Resources Department Capital 72,00,00,000 19,77,000 72,19,77,000

    24 Public works-Roads and Capttal 20,00,000 0 20,00,000 bridges.

    2S Expenditure pertaining to Revenue S0,00,000 0 50,00,000 . Mineral resources Department.

    26 Expenditure pertaining to Revenue 97,06,000 0 97,06,000 Culture Department.

    27 School education Revenue 8,14,96,000 0 8,14,96,000

    29 Administration of Justice and Revenue 17,97,86,100 0 17,97.86,100 Elections.

    JO Expenditure pertaining to Revenue· 50,00, 100 0 S0,00, JOO '◄ Panchyat and Rural

    Development Department.

    3 I Expenditure pertaining to Revenue 57, 19,000 0 S7,19,000 Planning Economics and r

    Statistics Department.

    32 Expenditure pertaining to Revenue 1,95,00,000 0 l,9S,00,000 Public Relations Department.

    ll Expenditure pertaining to Revenue l,10,27,000 0 1,10,27,000 Tribal welfare Department.

    37 Tourism Revenue 1,00,00,000 0 1,00,00.000

    39 Expenditure pertaining to Revenue I,56,00,100 0 l,56,00, JOO Food, Civil Supplies and Capital 0 ·o 0

    Consumer Protection

    Department.

    6

    .i

    S'tl'l'!l•I~ '!lul'!ll, ~ 253T'ffil 2003 424 (5)

    (I) (2) (3)

    Rs. Rs. Rs.

    41 Tribal Areas Sub-plan Revenue 8,10,19,400 0 8,10,19,400 Capital 14,26,75,200 0 14,26,7S,200

    44 Expenditure pertaining to f.levenue 1,20,00,000 0 1,20,00,000 Higher Education Department.

    45 Minor Irrigation Works Capital 1,00,00,000 0 1,00,00,000_

    47 Man-Power Planning and Capital 100 0 100 Technical Education

    Department.

    SJ Financial assistance to Urban Revenue 50,00,000 0 50,00,000 bodies under Special

    Component Plan for Scheduled

    Castes.

    ss Expenditure pertaining to Revenue 5,04,97,000 1,88,000 5,06,8S,OOO Women and Child Welfare. Capital 2,9S,7S,000 0 2,9S,75,000 S6 Rural Industries Revenue 1,46,28,6S0 0 1,46,28,650

    57 Externally aided Projects Capital 2,30,00,000 0 2,30,00,000 pertaining to Water resour-

    ces Department.

    S8 Expenditure on Relief on Revenue S,99,00,000 0 S,99,00,000 account of Natural Calamities

    and Scarcity.

    60 Expenditure pertaining to Capital 8,00,00,000 0 8,00,00,000 District ·plan schemes.

    64 Special Componeni Plan For Revenue 1, 10,68,000 0 I, 10,68,000 Scheduled Castes. Capital \71,2S,100 0 S,71,25,100 6S Aviation Department Revenue 100 0 100

    66 Wefare of Backward Revenue 1,45,00,000 0 1,45,00,000 Classes.

    -{

    67 Public Works-Buildings Capital 12,12,72,000 0 12,12,72,000

    .

    68 Public Works relalif"\g to Capital 3, 78,66,000 0 3,78,66,000 Tribal Areas Sub-plan-

    buildings.

    69 Expepditure pertaining to Revenue 14,00,00,000 0 14,00,00,000 Urban Administration and

    Development Department-

    Urban Wettare.

    7S NABARD aided Projects Capital 9,00,00,000 0 9,00,00,000 pertaining to Water Re-

    sources Department.

    7

    ',- ~--- ; ~ .

    424 ( 6) EJ-<1/ll'I

    ,, (I) (2) (3)

    Rs. Rs. Rs.

    78 Externally Aided Projects Revenue 1,50,00,000 0 1,50,00,000 pertaining to Rural In-

    dustries Department.

    79 Expenditure pertaining to Revenue 6,73,00,200 0 6,73,00,200 Medical Education Capital 55,00,000 0 55,00,000 Department.

    80 Financial assistance to Three Revenue 84,27,34,000 0 84,27,34,000 tier Panchayati Raj Institutions.

    81 Financial assistance to Urban Revenue 40,36,84,000 0 40,36,84,000 bodies.

    82 Financial assistance to Three Revenue 400 0 400 tier Panchayati Raj Institutions

    under the tribal area sub-plan.I ,

    83 Financial assistance to urban Revenue 3,50,00,000 0 3,50,00,000 bodies under the tribal area

    sub-plan.

    Total Revenue 2,35,87,36,150 36,88,000 2,36,24,24, 150 Capttal 1,31,90,13,500 55,33,000 1,32,45,46,500

    Grand Total 3,67,77,49,650 92,21,000 3,68,69,70,650

    8

    SECTIONS