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06 fc@fum.r~~ ~ -
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m m m ~ 14,34,96,000 0 14,34,96,000
~ 82,59,57,300 0 82,59,57,300
~ 1,00,00,000 0 1,00,00,000
~ 5,27,02,830 0 5,27,02,830 07 cl I fo I N
fum.r ~ ~
5,00,000 0 5,00,000
~ -
08 '\~~mraffi~ ~ 1,02,91,000 0 1,02,91 ,000
~ 1,71,98,00,000 0 1,71 ,98,00,000
822 (1)
(1) (2) (3)
~ ~ ~
11 ~ lFi ~ fum.y # 76,31,000 0 76,31,000 ~~-
12 ~fum.T#~~ ~ 77,23,80,000 0 77,23,80,000 13 ~ ~ 51,45,31 ,100 0 51,45,31 ,100
14 ~~#~~ ~ 4,22,87,100 0 4,22,87,100
16 ~~ ~ 1,00,00,000 0 1,00,00,000
18 ml ~ 100 0 100
19 ~~lFillftm ~ 5,56,50, I 00 80,00,000 6,36,50, I 00 ~- ~11,27,22,000 0 11 ,27,22,000
20 ~~~ ~ 25,00,00,000 0 25,00,00,000
21 3llcITTl1Fi"Q
~ 50,00,200 0 50,00,200 23 ~~fu'm'1 ~ 25,00,000 0 25,00,000 24 ~ f.rnful'i.finf-~ '3ffiW1 ~ 21 ,00,00,100 0 21,00,00,100 ~ 0 3,83,00,000 3,83,00,000
26 ~ ~ # w~ ~ ~ 7,39, 12,000 0 7,39, 12,000 ~ 4,00,00,000 0 4,00,00,000
27 ~reim ~ 20,91 ,50,000 0 20,91 ,50,000 ~ 22,23,000 0 22,23,000
28 ~fuUR~ ~ 40,00,000 0 40,00,000 29 ~ ~ lFi ~ ~ 18, 11 ,50,000 64,40, 100 18,75,90,100 30 ~ om mmur mm ~ 6,34,96,400 0 6,34,96,400 fu'm1t#~~-
~ 100 0 100 31 ~ .~om~ ~ 54,90,000 0 54,90,000 fu'm1t#~~-
36 ~ 76,00,000 0 76,00,000
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l ,ll ,21,01,600 l,23,66,77,200
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100
25,00,000
1,94,25,000
1,37,50,000
25,04,18,500
53,76,61 ,100
6,00,000
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9,24,00,000
53,44,50,000
12,44,16,100
11 ,29,00,000
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5,30,08,20,900
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500
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100
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1,37 ,50,000
25,04, 18,500
53,76,61,100
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53,44,50,000
12,44,16,100
11,29,00,000
2,56, 78,80,000
300
8,06,89,57,230
5,33,91,20,900
13,40,80,78,130
4
822 (3)
~. ~ 1 Wffif 2015 ~ 7439/i:t.. 245/2FS{/r;rw,./u.-.r./ ts. - m«f i ~UR i ~ 348 i ~ (3) i ~"if~ fmrm cfi1 ,m-1
Short title.
Issue of Rs. 13,40,80, 78,130 rrom and out of the C onsolidated Fund or the State for the Financial year 2015-16.
Appropriation. m~fi~,1~ ~~~'fill~ °dm ~ 1~1<1ijf!I<, wmmcia.~~-
CHHATTISGARH ACT
(No. 27 of 2015)
THE CHHATTISGARH APPROPRIATION (No.- 3) ACT, 2015 An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2015-16.
Be it enacted by the Chhattisgarh Legislature in the Sixty-sixth Year of the Republic of India, as fo llows :-
I.
2.
3.
This Act may be called the Chhattistgarh Appropriation Act, 20 15. From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule, including the sums specified in column (3) of the Schedule of the Chhattisgarh Appropriation Act, amounting in the aggregate to the sums of One Thousand Three Hundred Fourty Crore Eighty Lakhs Seventy Eight Thousand One Hundred Thirty rupees towards defraying the several charges which wi ll come in the course of payment during the financial year 20 15-2016 in respect of services specified in column
(2) of the Schedule. The sums authorised to be paid and appl ied from and out of the Consol idated Fund of the State ofChhattisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.
THE SCHEDULE
(See Section 2 and 3) No. of
Vote
Services and
purposes Voted by the Legislative
Assembly
sums not exceeding Charged on
Consolidated
Fund
Total
(I) (2) (3)
Rs. Rs. Rs.
01 General Administration Revenue 14,34,96,000 0 14,34,96,000
03 Police Revenue 82,59,57,300 0 82,59,57,300 Capital 1,00,00,000 0 1,00,00,000
5
822 (4) m~fl./:tll
2015
(1) (2) (3)
Rs. Rs. Rs.
06 Expenditure pertaining to Revenue 5,27,02,830 0 5,27,02,830 Finance Department.
07 Expenditure pertaining to Revenue 5,00,000 0 5,00,000 Commercial Tax
Department.
08 Land revenue and district Revenue 1,02,9 1,000 0 1,02,91,000 administration. Capital 1,71,98,00,000 0 1,71,98,00,000
11 Expenditure pertaining to Revenue 76,3 1,000 0 76,31,000 Commerce and Industry
Department.
12 Expenditure pertaining to Revenue 77,23,80,000 0 77,23,80,000 Energy Department.
13 Agriculture Revenue 51,45,31,IO0 0 51,45,3 1,100
14 Expenditure pertaining to Revenue 4 ,22,87, I 00 0 4,22,87, I 00 Animal Husbandry
Department.
16 Expenditure pertaining to Revenue 1,00,00,000 0 1,00,00,000 Fisheries Department.
18 Labour Revenue 100 0100
19 Public Health and Family Revenue 5,56,50, I 00 80,00,000 6,36,50, I 00 Welfare. Capital 11 ,27,22,000 0 11 ,27,22,000
20 Public Health Engineering Revenue 25,00,00,000 0 25,00,00,000
21 Expenditure pertaining to Revenue 50,00,000 0 50,00,000 Housing and Environment Capital 50,00,200 0 50,00,200 Department.
23 Water Resources Capital 25,00,000 0 25,00,000 Department.
24 Public works-roads and Revenue 21 ,00,00, I 00 0 2 I ,00,00, I 00 bridges. Capital 0 3,83,00,000 3,83,00,000
26 Expenditure pertaining to Revenue 7,39, 12,000 0 7,39,12,000 Culture Department. Capital 4,00,00,000 0 4,00,00,000
27 School Education Revenue 20,91 ,50,000 0 20,91,50,000 Capital 22,23,000 0 22,23,000
6
822 (5)
(I) (2) (3)
Rs. Rs. Rs.
28 State Legislature Revenue 40,00,000 0 40,00,000
29 Administration of Justice Revenue 18, 11 ,50,000 64,40, 100 I 8,75,90, I 00 and Elections.
30 Expenditure pertaining to Revenue 6,34,96,400 0 6,34,96,400 Panchayat and Rural Capital 100 0 100
Development Department.
31 Expenditure pertaining to Revenue 54,90,000 0 54,90,000 Planning, Economics and
Statistics Department.
36 Transport Revenue 76,00,000 0 76,00,000
39 Expenditure pertaining to Capital 1,07,60,000 0 1,07,60,000 Food Civil Supplies and
Consumer Protection
Department.
41 Tribal Areas Sub-plan Revenue l , l l ,2 1,0 1,600 0 1, 11 ,2 1,01,600 Capital 1,23,66,77,200 0 1,23,66,77,200
43 Expenditure pertaining to Revenue 500 0 500 Sports and Youth Welfare
Department.
45 Minor Irrigation Works Capital 1,00,00,000 0 1,00,00,000
47 Man-Power Planning and Revenue 100 0 100 Technical Education
Department.
51 Expenditure pertain ing to Capital 25,00,000 0 25,00,000 Relig ious Trusts and
Endowments Department.
55 Expenditure pertaining to Revenue 1,94,25,000 0 1,94,25,000 Women and Child Welfare. Capital 1,37,50,000 0 1,37,50,000
64 Scheduled Caste Sub Plan Revenue 25,04, 18,500 0 25,04, 18,500 Capital 53,76,61,100 0 53,76,61,100
7
822 (6) 0ml./.-lll¢ ~. ~ 1 Wffi=f 20 15
(I) (2) (3) (4) (5)
Rs. Rs. Rs.
7 1 Electronics and Revenue 53,44,50,000 0 53,44,50,000 Information Technology
79 Expenditure pertaining to Revenue 12,44,16,100 0 12,44,16,100 Medical Education Capital 11,29,00,000 0 I 1,29,00,000 Department.
80 Financial assistance to Revenue 2,56,78,80,000 0 2,56,78,80,000 Three tier Panchayati Raj
Institutions.
81 Financial assistance to Revenue 300 0 300 Urban bodies.
Total - Revenue 8,05,45, 17,130 1,44,40,100 8,06,89,57,230 Capital 5,30,08,20,900 3,83,00,000 5,33,91,20,900 Grand Total - 13,35,53,38,030 5,27,40,100 13,40,80, 78,130
8