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CHHATTISGARH ACT
(No. 15 of 20 17)
THE C HHATTISCARH APPROPRI ATION ( o. 4) ACT, 2017
An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of th e State of Chhatt isga rh for the services of the Financial Year 20 17-2018.
Be it enacted by the Chhattisgarh Legislature in the Sixty- eighth Year of the Republic of India, as fo llows:-
I.
2.
3.
No. of Vote
(I)
13
29
This Act may be called the Chhattisgarh Appropriation (No. 4) Act, 20 17. From and out of the Consolidated Fund of the State of Chhattisgarh, there may be paid and applied sums not exceeding those specified in column (3) of the Schedule, including the sums specified in column (3) of the Schedule of the Chhattisgarh Appropriat ion Act, 2017, amounting in the aggregate to the sums of Two thousand one hundred one crore fifty four lakhs seventy seven thousand one hundred rupees towards defraying the several charges which~, ill come in the course of payment during the tinancial year 20 I 7-20 I 8 in respect of services and purposes speci tied in column (2) of the Schedule.
The sums authorised to be paid and appl ied from and out of the Consolidated Fund of the State of Chhanisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said financial year.
THE SC HEDULE
(See Section 2 and 3) Services and Sums not exceeding purposes Voted by the Charged on Legis lative Consolidated Assembly Fund
(2) (3)
Rs. Rs. Agriculture Revenue l 0.50.00.00.000 0 Admin istration of Justice Capital I .54. 77 .000 0 and Elections
Short title.
Issue of
Rs. 21.0 1.5-1.77, I 00
from a nd out of the
Consolida ted Fund
of the State fo r the
Financia l , ear
201 7-20 18.
\ ppropriation.
Total
Rs.
I 0.50,00.00.000
1.54.77.000
3
844 ( 2) 'i.fo-llfPI~ ~. ~ 25 ~ 2017
(I) (2) (3)
Rs. Rs. Rs.
41 Tribal Areas Sub Plan Revenue 7, 98,00,00,000 0 7. 98.00,00.000
64 Scheduled Caste ub Plan Revenue 2,52.00.00.000 0 2.52,00,00.000
67 Public Wor!,.s-Buildings Capital 100 0 100 Total-Revenue 2 1,00,00,00,000 0 2 1,00,00,00,000 Capita l l ,5-',77,100 0 1,5.i, 77, I 00 Grand Total 21,01 ,5-',77, I 00 0 2 1,0 1 ,5.i,77, 100
4