Chhattisgarh act 008 of 2004 : The CHHATTISGARH APPROPRIATION (No. 3) ACT, 2004

Department
  • Department of FINANCE

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• ~ 3973/2I-3l/~/04.- Wifl\111il 'f;1 f.,...,R,fu,a "1fuR>i~, ~ 'R ~ 28-6-2004 ~ ~ fil;,.ir ;;nar ~-

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248 (11)

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248(12)

~ q,f 2004-2005 il<~U"'!s\'t@ra f.\fldrit 10555, 12, 44,000 ~"'1 ~

aim.

f1tf.l,rr,r. . \§tftii1•1$ .. ,~. ~ 29 ~ 2004

~h,ll:1'1$ ~ (~8~20~4) ~ ~ 2004-2005 'Iii «cfl31T 11; ~ 0.fll1•1$ ~ 'Iii ~fua f.rfu ~- « ~ ufu>l1' 11; ~ ofR "fiT ~

. ' 2 .. ,fo01M$ (~ tf @@ f.lfu it~ ;j;-@"1 (3) i'i ~ ulffiY it 3fifu m q;,q;r ~. aim ffi1s, ~ ~

. w,rr mm~ 3" fcrfirn !l'1lU ~ ¥B * ~ . .rr ~ * «Jl"l (2) i'i ~· ~ * • of1ola ~

3. ~ ~ liRl <§tfl,P 14 <.io' tl, :r,i; cPf 1t ~it~ fr cffofu ~ 3fii: ~ * ~"- f¾f.14',~a ~ ;;mt,it. · ~

(mu 2 3fii: 3 ~)

~H'f;T. wmt 3lT< lI1ITTf'f f.l~ Ri ful a it 3fifu

• mi~ • q,::'TTful

( 1) (2) (3)(4)

,,,w ~ ~

'lTTful Fcrf.:r,nrr-~ tr ~ ~ 0 11,45,32,60,000 11,45,32,60,000 ;ifii:;r,ur~.

'lTTful ~-FTT'li" ;r,ur ,t;;ft 0 9,32,65,78,'.JOO 9,32,65, 78,000 01 m,:ir;,r ~ • (foffq 43,83, 92,000 5,22,90,000 19,06,82,000 'l

02 m,:ir;,r ~ Fl'WI it~ 31'<1 • ~ 3,57, 73,000 0 3,57,73,000 o,p.[ •

03 ~ ~ 3,36,31,09,000 17,00,000 3,36,48,09,000 .,.

0 4 'J6 Fl'WI it~ 31'<1 ~ (ToWf 3,47,96,0 0 0 0 3,47,96,0 0 0 '·

2

_1\(1) (2) (3) (4) m m ·m

05 zj ~ 29,94,27,000 10,000 29,94,37,000 06 fc@fcM!'r ~ tiaif,ra a,i_,;r ~ 6,20,4",'46,000 3, 13,000 6,20,47,59,000 <(.fr 6,25,00,000 0 6,25,00,000

07 <'ti fill faaiq; 'l>\ ~ ~ ~ o>l'l" ~ 60,21, 77,000 11,93,33,000 72,15,10,000 it_aft 1,00,00,000 0 1,60,00,000

08 'l·UoR=

09 CToR=

IO ""

,. mw, 2,56,31,17,000 10,42,00,000 2,66, 73, 17,000 '(.fr 5,44,00,000 0 5,44,00,000

11 ~ ~ ~ m- fcMl'r ~ ~- ~ 23,81,93,000 15,000 23,82,08,000 °'l

13 'ffq- mw, 78, 73, I 1,000 2, 75,000 78, 75,8?,000 i.fr 1, 12, 10,000 0 1, 12,00,000

14 9'{!'1 lfH fcN -~~= ,foR'cf 62,09,32,000 1,00,000 62, l0,32,000 i.fr 60,000 0 60,000

15 ~'if[ >it it- fu;) fu,rr~ {foR'cf 20,09,54,000 0 20,09,54,000

• =i, ~ rif ~-~ 'Loft 65,00,000 0 65,00,000 ~~ 't~~-

16 ~'lIB'! mw, 6,07,35,00~ 1, ! 0,000 6,08,45,000 17 m:q;rfurr • ~ 19,68,L3,000 0 19,68,23,000 i.fr 54,62,65,000 0 54,62,6.5,000

18 wt ~ 9,20,23,000 35,000 9,20,58,000 .. 19 ~~ i9fum:~ ~- 2,08, 15,64,000 12, 72,000 2,08,28,36,000 '(;,fl- 8,35,65,000 0 8,35,65,000

•.

3

248 (14) '9il,l'I<, u;;rir,i; •~ 29 ~ 2004 .-

(1) (2) (3) (4) I, ' . ffl ffl ffl

20 ~~~ ~ 1,24,69,34,000 5,00,000 1,24,74,34,000

~ 81,00,000 0 s 1,00,000. ~f.re!;J,:r,

23 of<'[ ~ rc!'WT ~ 96,5_0.42,000 1,10,000 96,51,52,000

3,42,06,62,000

24 ~f.\lifur'ITT'f-~ai'i.:~ ~ 1,36,49 ,07 ,000 16,00,000 .. 1,36,65 ,07 ,000

25 @f.r,;f = rc!'WT u ~ = ~ 18,84,68,000 50,000 18,85,18,000

26 ffi'jiR! rc!'WT u ~ = ~ 5,64,37,000 0 5,64,37,000

27 ~fuim -~ 6,33,88, ,4,000 30,000 6,33,88,84,000

28 uarfum'lm ~ 9,45,10,000 18,50,000 9,63,60,000

29 "'fll[ ~ 1!,ci f.'rclfsr-r ,~ .71,03,08,000 . 4,38,20,000 75,41,28,000 30 'f'IT'TTI cm lITlftur ~ Fc!mrr u ~ l ,80;9<.11,000 1,03,000 1,80,96,_14,000 ~=-

i,;;fi ·20,00,000 0 20,00,000

• 31 ~. ~

32 ~ rc!'WT u ~ "'!

• 33 -ol1fa:qc;11f/, ~ ~ 3,85,59,27,000 1,00,000 3,85,60,27,000

34 B'!TG[~ -~ 12,14,65,000 40,000 12,15,05,000 .. 35 ~ ~ 1, 18,84,000 60,000 1, 19,44,000 tm 16,52,000 0 16,52,000

36 ~ ~ 10,54,28,000 10,000 · 10,54,38,000 tm 20,00,00,000 0 20,00,00,000

4

.t,il!JII~ ~. ~ 29 ~ 2004 248(15)

(15\ (2) (3) (4) m m m

37 w;;i CTo[fq 13,25 ,00,000 0 13,25,00,000 <(.ft 4, 12,00,000 0 4, 12,00,000 39 ©m, 'f1TTftli ~ i!'

<(.ft 2,50,00,000 0. 2,50,00,000 40 =Fcl>ll'Til~=· = 1,88,61,000 20,000 1,88,81,000 't_;;ft 32,q0,00,000 0 32,60,00,000 41 ~ !'J';! 3q41;:,111 = 5,71,80;57,000 O· 5,71,80,57,000

43 ~'3i'\,;¥'"~ CTo[fq 3,87,75,000 10,000 3,87,85,000

44 J'affuw CTo[fq 1 ,24,06, 1-6,000 65,000 1,24,06,81,000 '

45 ~ f.\llfur ffl ~ . mR

46 firw-r'3i'\,;~ CTo[fq 1,21 ,03,000 0 1,21,03,000

.,

47 ~ fuw '3i1,; ~ f.r'lT;:;r;r CTo[fq 45, 71,85,000 20,000 45, 72,05·,000

• Fl'W!. 't_;;ft 11,43,24,000 · 0 11,43,24,000 48 . ~ ~ awIT1T ~ ~ llWFT CTo[fq 38,96,J3,000 0 38,96,53,000 'li!JWR~. 0 1,13,30,000

~=-

51 mfif

53· ~Ci!ITT!

•li-,Hia•fa 1-rrtr,r ~-

54 ~~llftmwil~ CTo[fq 16, 72,90,000 0 16,72,90,000 =·.,

C

5

• 248 (16') mfl,111;. ~. ~ 29 ~ 2004 ( I ) (2) . (3) (4) f(,

~ ~ '- 55 -'lfuffill. <'f~rr$ilmr ~ 1,20,80,57 ,000 10,000 1,20,80,67 ,000

"'I«. t.tr 0 0 0 56 , n !llJ..il'E.1 11 ~ . 19,08,21,000 30,000 19,08,51,000 t.tr 30,20,000 0 30,20,000

57 <'Tm=rfcmrru~~ t.tr 2,40,00,000 0 2,40,00,000 U tlm>@T !llH qft4~-i,.,,~--

58 ~ 3TIW3IT ll.

59 'F!T'lo ll.~ I ,00,00,00,0_00 0 1,00,00,00,000

l.1'.ift:@ ITTW' ~ 1:rtrr<1m srrn . ;;fr . 'i: 0 0 0 qft'-lloi.JI~-

60 ~I qft«1o1.Jl31Y ~~"'I« t.tr 18,58,00,000 0- 18,58,00,000 61 ffiq,~ ll.'l 1ITT'IR ~ ~ 0. 0 0

u ,f,ift:@ ~ u tlm>@T imr

qf{.Qi-51'11~·-

64 ~ '3!ffi!lTT ~ ~ ~ ~ ~ 1,52,61,51;000 0 1,52,61,51,000

65 Fcmm fcmrr ~ 5,61,82,000 10,000 5,61 ,92,000 t.tr 2,00,00,000 0 2,00,00,000 •

66 ~qif~ ~ 22,81,20,000 0 22,81 ,20,000 • t-ift 1 ,66, 74,000 0 1,66,74,000 67 ffiq, Hllfur ffl-'l

68 ..i1R·m:fl ~ 3q41o1.J1 ;:i-~ t.tr 45,22,26,000 0 45,22,26,000 ffiq, Hllfur ffl -'l

69 .JlRt,r !Rffi'.R" ll.'l ~ fi'Nrrr- ~ 17 ,41,00,000 0 - -17,41 ,00,000 ~~- t.tr 3,36,00,0GO 0 3,36,00,000

71 4'(!4k'H f

~ !lTll qft>.iloi.JI~--

tm 0 0 0 ~

75 <'l mwR Fl'WT u ~ 'fllilrt tm 1,50,00,00,000 0 1,50,00,00,000 u tlm>@T !ll1I qft41c1.J1(

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• 0,,1~•1;, ~. ~ 29 "!:I" 2004 248 ( 17) (1~ (2) (3) (4)

m m m

76 : 10,00,000 0 10,00,000

ii; , f. , .

~ llT\I 4 {41oHI~. 77 f.l<'lm'.!ui'•wr i't 311R'<1(ft l$IT q;r -~ 3,00,00,000 ·o 3;00,00,000 ~ ii; ~~ii; mfl«IT

!lTll 4f<4l-i1•mt.

78 !llt!ml1T ~ii;~~ ~ 5,81,25,000 0 5,81,25,000

lm'll!T !lTll 4 fv:il •HI~. ,t_oft , 3,58,47,000 0 3,58,47 ,000 79 f

80 f:mrft,:r -~ u;;r ffi'lll31T q;\" ~ 3,6.6,05, 78,000 0 · 3,66,05,78,000

• ~mfl«IT. 'oft -~ 19,25,000 0 19,25,000 81 'l'rn'! f.iaj,n q;\" ~ ~ ~ 3,05,53,56,000 4 ,00,00,000 3,09,53,56,000 ,t_oft 6,'00,00,000 0 , 6,00,00,000 ,.

82 ~ ~ 311 ~ al;- atrfu- t1"R

83 ~ iiJ,r-311 10,000 0 3,19,70,000

'l'rn'! f'l'ITT'TT q;\" ~ mfl«IT.

ai'trr -u.n:c! 66,2·1 ,33, 78,000 11,92,39,3-6,000 78,13, 73, 14,000 ,i'trr _, ,t_;;ft 1s,os,19,ot,ooo 9,33,20,28,000 27 ,4 l ,'39, 30,00'0 ~,i'trr 84,29,52,80,000 21 ;25,59,64,000 1,05,55, 12,44,000 ,,rni <1"'141<'1 ~ 'Ill! ii; <1m 311~11:!BI<,

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7

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248 (18)

Short title. ls_suc of Rs. 'I 0555, 12 1 44,000 from and out or the Consolidated F1111d of tli"c Slate ro, .. the Financial Yl."llr 2004-2005. Appropriation . ... ... -----

CHHATTISGARH ACT.

· (No. 8 of 2004) * .. THE CHHATTISGARH APPROPRIATION (No. 3) ACT, 2004

An· Act to provide for the withrlrawal of certain sums from and· out of .the Consolidated Fund of the state ofChhattisgarh for the Services of the Financial year 2004-05.

Be it enacted by the Chhattisgarh Legislature in the Fifty-Fifth year of the Republic oflndia as follows:-

I.' This Act may be crillcd the Chhattisgarh Appropriation (No. 3) Act, 2004.

2. From and o.ut of the Consolidated Fund of the State ofChhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule amounting in the aggregate to the· sums of [ including the sums those specified in column (3) of the schedule .of the Chhattisgarh Appropriation (Vote on Account) Act, 2004 ] Ten ,Thqusand Five Hundred Fifty Five Crore Twelve Lakhs Forty Four Thousand Rupees towards defraying the several charges which wW come in the course of payment during the financial year 2004- 2005 in respect of services specified .in column (2) of the schedule.

3. The sums authorised to be withdrawn from and out of the Consolidated Fund of the Stnte ~

of Chhattisgarl1 by this.Act, shall be appropriated for the services and purposes expressed in the Schedule in relation ·to the said year ..

. -Ifill SCHE9t!LE ( See Section 2 and 3 ), .. No. of Vote Services and purposes

Sums not exceeding

Voted by the Charged on Totai .

(I) ~ (2) ' Charged Appropriation'lnterest payments and Servicing of Debt.

Charged Appropriation- Public Debt.

01 General Administration

02 Other expenditure pertaining to General Admin"istration Department.

03 Police '

,

Revenue Capital Revenue Capital Revenue , Revenue Legislative Consolidated

. Assembly - . Fund • (3)"

Rs.

0

0

43,83,92,000

I0,00,000

3,57,73,000

3,36;31,09,000

Rs,

11,45,32,60,900

9,32,65,78,000

5,22,90,000

0

0

17,00,000

(4)

Rs.

11,45,32,60,000

9,32,65,78,QOO

49,06,82,000

10,00,000

3,57,73,000

3,36,48,09,000·

8

mft!l11~ ~, ~ 29

(2) (3) (4)

Rs. Rs. Rs.

04 Other expenditure pertaining to Revenue 3,47,96,000 0 3,47,96,000 Home Department.

05 Jail Revenue 29,94,27,000 10,000 29,94,37,000 ~ Expenditure pertaining to Revenue 6,20,44,46,000 3,13,000 6,20,47,59,000 Finance Department. Capital 6,25,00,000 0 6,25,00,000

07 Expenditure pertaining to Revenue 60,21,77,000 11,93,33,000 72,15,10,000 Commercial Tax Department. Capital 1,00,00,000 0 1,00,00,000

08 Land revenue and district Revenue 1,12,23,26,000 36,20,000 1,12,59,46,000

administration. Capital 4,08,15,000 0 4,08,15,000

00 Expenditure pertaining.to Revenue 5,05,29,000 0 5,05,29,000 Revenue Department. Capital 70,00,000 0 70,00,000

10 Forest Revenue 2,56,3 I, 17,000 10,42,00,000 2,66,73,17,000 Capital 5,44,00,000 0 5,44,00,000

II Expenditure pertaining to Revenue 23,81,93,000 15,000 23,82,08,000 Commerce and Industry Capital 16,91,00,000 15,00,000 17,06,00,000 Department.

12 Expenditure pertaining to Revenue 1,28,48,84,000 9,54,50,000 1,38,03,34,000 Energy Department. Capital 24,69,25,000 0 24,69,25,000

13 Agriculture Revenue 78,73,11,000 2,75,000 78,75,86,000 Capital 1,12,00,000 0 1,12,00,000 .

14 Expenditure pertaining to Revenue 62,u9,32,000 1,00,000 62, I 0,32,000 Animal Husbandry Department. Capital 60,000 0 60,000

15 Financial assistance to three Revenue 20,09,54,000 0 20,09,54,000 r

tier panchayati Raj Institutions Capital 65,00,000 • 0 65,00,000 under Special Component Plan

for Scheduled Castes.

16 Expenditure pertaining to Revenue 6,07,35,000 1,10,000 6,08,45,000 Fisheries Department.

17 Co-operation Revenue 19,68,23,000 0 19,68,23,000 Capital 54,62,65,000 0 54,62,65,000

18 Labour Revenue 9,2Q,23,000 35,000 9,20,58,000

1 9 Public Health and Family Revenue 2,08, 1 5,64,000 1 2,72,000 2,08,28,36,000 Welfare. · Capital 8,35,65,000 0 8,35,65,000 20 Public Health Engineering Revenue 1,24,69,34,000 5,00,000 1,24,74,34,000 Capital 17,51,00,000 0 17,51,00,000 21 Expenditure pertaining to Revenue 28,84,6 I ,000 0 28,84,61,000 Housing and Environment Capital 32,01,00,000 0 32,01,00,000 Department.

9

248 (20) '?"'1'111<, lJol'l;I, ~ 29 ~ 2004

(l) (2) (3) (4) rf.._. Rs. Rs. Rs.

22 l,Jrban Administration and Revenue . 81,00,000 0 81,00,000 Development Department-

Urban Bodies.

23 Water Resources Department Revenue 96,50,42,000 . 1,10,000 96,51,52,000 Capital 3,41,81,62,000 25,00,000 3,42,06,62,000

24 Public works-roads and bridges Revenue 1,36,49,07,000 16,00,000 1,36,65,07,000 Capital · 1,63,05,63,000 3,00,000 1,63,08,63,000

25 Expenditure pertaining to Revenue I 8,84,68,000 50,000 18,85, 18,000 Mineral resources Department. Capital 0 0 0

26 Expenditure pertaining to Revenue 5,64,37,000 0 5,64,37,000 Culture Department.

27 School education Revenue 6,33,88,54,000 30,000 6,33,88,84,000 Capital 0 0 0

28 State Legislature Revenue 9,45,10,000 18,50,000 9,63,60,000

29 Administration of Justice and Revenue 71,03,08,000 4,38,20,000 75,41,28,000 Elections .

• 30 Expenditure pertaining to Revenue 1,80,95,11,000 1,03,000 1,80,96,14,000 Panchayat and Rural Capital 20,00,000 0 20,00,000

Development Department:

31 Expenditure pertaining to Revenue . 5,42,51,000 0 5,42,5 I ,000 Planning Economics and

Statistics Department.

32 Expenditure pertaining to Public _Revenue 22,84,J 8,000 10,000 22,84,28,000, Relations Department. Capital

'

9,00,000 0 9,00,000

33 Expenditure pertaining to Tribal Revenue 3,85,59,27,000 1,00,000 3,85,60,27,000 welfare Department.

34 Expenditure pertaining to Social Revenue 12,-4,65,000 40,000 12,15,05,000 welfare Department.

35 Expenditure pertaining to Revenue l,18,84,000 60,000 1,19,44,000 Rehabilitation Department. Capital 16,52,000 0 16,52,000

36 Transport Revenue 10,54,28,000 10,000 10,54,38,000 Capital 20,00,00,000 0 20,00,00:000

37 Tourism Revenue 13,25,00,000 0 13,25,00,000 Capital 4,12,00,000 0 4,12,00,000

39 Expenditure pertaining to Food, Revenue 4,54,03,38,000 75,000 4,54,04, 13,000 Civil Supplies and Consumer Capital 2,<0,00,000 0 2,50,00,000 Protection Department.

40 Expenditure pertaining to Revenue 1,88,61,000 20,000 1,88,81,000 Ayacut Department. Capi~1l 32,60,00,000 0 32,60,(/0,000

10

),

~m-fle,,,. m, ~ 29 "!:f 2004

(I)(2)

41 Tribal Areas Sub-Plan

42 Public Works relating to Tribal Areas Sub-Plan-roads and

bridges.

43 Expenditure pertaining to Sports and Youth Welfare Department.

44 Expenditure pertaining to Higher Education Department.

45 Minor Irrigation Works

46 Expenditure pertaining to Science and Technology Department.

47 Man-Power Planning and Technical Education De- partment.

48 Administration Upgradation Grant Under Eleventh Finance

Coinmission.

49 Expenditure pertaining to Scheduled Caste Welfare.

50 Expenditure pertaining to

20 Point Implementation Depa,1111ent.

51 Expenditure pertaining to

Religious Trusts and

Endowments Department

53 Financial assistance to

Urban bodies under Special Component Plan for Scheduled Castes.

54 Expenditure pertaining to

Agricultural Research and

Education.

55 Expenditure pertaining to

Women and Child Welfare.

56 Rural Industries

57 Externally aided Projects

pertaining to Water

Resources. Department. Revenue

Capital

Capital

Revenue Revenue Revenue

Capital

Revenue

Revenue Capital

Revenue

Capital

Revenue

Revenue

Revenue

Revenue Capital

Revenue Revenue

Capital

Revenue

Capital Capital

(3)

Rs.

5,71,80,57,000

3,09,94,46,000

2, 12,38,03,000

3,~7,75,000

1,24,06,16,000

16,86,65,000

66,28,00,000

l,21,03i()()(l 45,~1,85,000

11,43,24,000

38,96,53,000

46, I 6,48,000

46,33,61,000

I, 13,30,000

• '

1,01,87,000

1,28,30,000

1,00,000

16,72,90,000

1,20,80,57,000

0

19,08,21,000

30,20,000

2,40,00,000

Rs.

0

10,00,000

1,50,000

10,0!)()

65,000

0

0

0

20,000

0

0

0

0

.0

10,000

0

0

0

10,000

0

30,000

0

0

248(21)

(4)

Rs.

5,71,80,57,000

3, I 0,04,46,000

2,12,39,53,000

3,87,85,000

1,24,06,81,000

16,86,65,000

66,28,00,000

1,21,03,000

45,72,05,000

11,43,24,000

38,96,53,000

46, I 6,48,000

16,33,61,000

1,13,30,000

1,01,97,000

1,28,30,000

1,00,000

16,72,90,000

1,20,80,67,000

. 0

19,08,51,000

30,20,000

2,40,00,000

11

- 248 (22) ~'111111

(I) (2) (3) (4)

Rs. Rs. Rs.

58 Expenditure on Relief on Revenue 1,64,91,55,000 20,00,000 1,65, 11,55,000 account of Natural Calamities Capital 1,55,00,000 0 1,55,00,000 and Scarcity.

59 Externally aided Projects Revenue 1,00,00,00,000 0 1,00,oo,oo,ooo pertaining to P~nchayat and Capital 0 0 0

Rural Development Department.

('() Expenditure.pertaining to Capital 18,58,00,000 0 18,58,00,000 District plan schemes.

61 Externally aided Projects per- Revenue 0 0 0 taining to Public Health and

Family Welfare.

64 Special Component Plan For R"evenue 1,52, r J ,5] ,000 0 1,52,61,51 ,000 Scheduled Castes. Capital 1,27,60,83,000 0 1,27,60,83,000

65 Aviation Department Revenue 5,61,82,000 10,000 5,61 ,92,000 Capital 2,00,00,000 0 2,00,00,000

66 Welfare of Backward Classes Revenue 22,81,20,000 0 22,81,20,000 Capital 1,66,74,000 0 1,66,74,000

67 Public Works-Buildings Revenue 81,33,91,000 l0,00,000. 81,43,91,000 Capital 55,20,99,000 0 55,20,99,000

68 Public Works relating to Tribal Capital 45,22,26,000 0 45,22,26,000 Areas Sub-Plan-buildings.

(f) Expenditure pertaining to Revenue 17,41,00,000 0 17,41,00,000 Urban Administration and Capital • 3,36,00,000 0 3,36,00,000 Development Department-

Urban Welfare.

71 Externally aided Projects per- Revenue 0 00 taining to Animal Husbandry Capital 0 0 0 Department.

75 NA BARD aided Projects per- Capital I ,50,00,00,000 0 l ,50,00,00,000 taining to Water Resources

Department.

76 . Externally aided Projects per- Capital l0,00,000 0 l0,00,000 taining to public Works

Department.

n Externally aided Projects per- Revenue 3,00,00,000 0 3,00,00,000 taining to Development of Tri-

bal areas in Bilaspur Division.

78 Externally Aided Projects Revenue 5,81,25,000 0 5,81,25,000 Pertaining to Rural Industries Capital 3,58,47,000 0 3,58,47,000 Department.

79 Expenditure pertaining to Me- Revenue 57,~2,40,000 4,20,000 57,26,60,000 dical Education Department. Capital 5,51,00,000 0 5,51,00,000

12

~~-~~ -~~

mft<1•1~ ~. ~ 29 ·¥ 2004 248 (23)

([) (2) (3) (4)

Rs. Rs. Rs.

): -

80 Financial assistance to Three Revenue 3,66,05,78,000 0 3,66,05,78,000 tier Panchayali Raj Institutions. Capital 19,25,000 0 19,25,000

81 Financial assistance to Urban Revenue 3,05,53,56,000 4,00,00,000 .3,09,53,56,000 Bodies Capital 6,00,00,000 0 6,00,00,000

82 Financial assistance to Three Revenue 1,15,09,65,000 0 1,15,09,65,000 tier Panchayati Raj Institutions Capital 69,00,000 0 69,00,000 under the tribal area sub-plan.

83 Financial assistance to urban Revenue 3,19,70,000 0 3,19,70,000 .. bodies under the tribal area sub-plan.

Total Revenue 66,21,33,78,000 11,92,39,36,000 78,13,73,14,000 Capital -

18,08,19,02,000 9,33,20,28,000 27,41_,39,30,000 Grand Total 84,29,52,80,000 21,25,59,64,000 1,05,55,12,44,000 .• • • . ',

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