Chhattisgarh act 003 of 2005 : The CHHATTISGARH APPROPRIATION (No.2) ACT, 2005

  • Date:
Department
  • Department of FINANCE

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Jl(j 0tflflll~~ (~3 <'q2005) ~'dlfl'I~ ~R4llf (~lffq) 2) -3l~R4Jl, 2005 ~ q,f 2005-2006 ~ "lR 'fiT ;w,rq 'f;G t11 ~.

1.

f

I 1242,57,00,000

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f.#Mlf ..

( 1 )

3.

(2)

""ltt'li/ ,ra ,=:r ( 3) i'r ~ ufum it ~ ~ CTfu,:ri, ~ ~ '-WT "" lt1> Ii/ ~ ~. 200 5

'MU. sm ¥A iii ~, m ~ ii; ,=:r ( 2) ii f

fcNr;r t1llT . @rd f.tfl:r

ml ~ qi: mfur

0

0

40,01 ,32,000

10,00,000

(3)

I 2, 19,54,30,000

8,17,31,44,000.

7, 19,06,000

0

(4)

12, 19,54,30,000

8,17,31,44,000

47,20,38,000

10,00,000

2 t1ll'IR" !lW!'f fcNTTT it~- um

3,84,45,000 0 3,84,45,000

3 ~- 3, 72, 74,57,000 2,00,00,000 '

22,00,000

0

3,72,96,57,000

2,00,00,000

2

• (I) (2) (3) (4) ~ ~ ~

4 ~FcNJlT«~3RoQ7.[ ~ 2,46, 12,000 0 2,46, 12,000 /

5 ~ 30, 27, 38,000 11,000 .·30,27,49,000 6 fur FcNJlT « ~ oQ7.[ ~

'

7,47,63 ,58,000 10,47,000 7,47,74,05,000

8 •t~o'llTf.imllW:r-r ~ 1,18,33,81,000 2,55,000 1, 18,36 ,36,000

9 ~FcNJlT« ~~ ~ 6,20,66,000 10,000 6,20, 76,000

10q-[ ~ 2,75,61,91,000· 13,00,00,000 2,88,61,91,000

. .it -~ 10, 74,00,000 0 10,74,00,000 11 ~ ~ 3WT fcNTTT « ~ 20,38,26,000 25,000 '

20,38,51,000

~oQ7.f.

13 ~flt ~ 86, 11, 74,000 2,75,000 86, 14,49,000.

14 4'1;4 lol~ FcNJlT « ~ oQ7.f . ~ 75,06,94,000 1,00,000 ' 75,07,94,000

15 ~;anfmrr~~~ ~ 22, 73,48,000 . 0 22, 73 ,48,000 mq; ' f 41::i\11,{ll(l mmm ,

f

16 ltt.m41ol'I ml"' 8, 15, 25,000 1,10,000 8, 16,35,000

17 ~rftm ~ 30, 96, 78,000 0 30,96, 78,000

. .it ~ 69,09,67 ,000 0 69,09,67,000

3

l l 6 ( 2) ,:,11'm110 lF!'R, ~ 31 BR 2005

(1) ( 2) ( 3) ,4) • m m m

18 WI (Tall?'[ 9,94,47,000 15,000 9,94,62,000 tm 3, 17,52,000 0 3,17,52,000

19 m l?'IW'7.r ~ 'ffiqT( ~ (Tall?'[ 2,29,41 ,67,000 9,66,000 2,29,51,33,000 tm 8,30,95,000 0 8,30,95,000

20 m l?'IW'7.r ~ (Tall?'[ 1,34,90, 17,000 5,00,000 1,34,95, 17,000 •

. m '!-: 20,95,50,0DO 0 20,95,50,000 21 memr~~FcNPTi'r (Tall?'[ 29,75,60,000A 29,75,60,000 "

~=- tm 32,52,00,000 0 32,52.00,000

22 'l'1W1" lfffil'R" ~ fcraf;rn FcNPT-

-l.lofl?'I 94,84,000 0 94,84,000 'flTCT'.< R'f,f'[.

23 af(i'i mnv.r FcNrT lFll?'I l ,00,69,45,000 1,10,000 1,00, 70,55,000

. m '!-: 2,98,88,25,000 30,00,000 2,99, 18,2-5,000 24 rn. f.mlur 'WI-~ 3i't.: :!"'. lFll?'I ' I ,31,79,46,000 18,00,000 l ,31,97,46,000

. ;,ft 'L 1,84,65,97,000 5,00,000 1,84,70,97,000 25 &!¾ = FcNrT i'r oo-TT! = lFll?'I 21,18,09,000 50,000 21,18,59,000 ,t;,tt 0 0 0

26 ~ FcNrT i'r ~ = (Tall?'[ 6,22,91,000 0 6,22,91,000 27 ~ row lFll?'I 6,88,04,50,000 3,20,000 6,88,07,70,000 't_;,ft 15,32,00,000 0 15,32,00,000

28 IJ;;;![~~ . (Tall?'[ 12,77,05,000 l 8,50,000 12,95,55,000 29 = lfffil'R" ~ f.rerrq;, • (Tall?'[ 38,84,31,000 7,85,55,000 46,69,86,000 't_;,ft l 0,00,00,000 0 JO., 00, 00, 000

30 ~ = mi:ftur fcraf;rn FcNrT (Tall?'[ 1,99,69,25,000 J ,03 ,000 1,99,70,28,000 i'r~=-

't_;,ft 70,00,000 0 70,00,000 31 ,rr;;r:rr, ~ = ,i i @,,ji) (Tall?'[ 5,71,3},000 0 5, 71,38,000 ~i'!wifuo"l'l.

4

,,,i'm111, ~, ~ 31· ITT

( J ) (2) (3) (4)

m m m

32 ~ fcr>wT if ~ = ~ 16,99, 18,000 10,000 16,99,ZR,OOO ,t_;aft 34,00,000 0 34,00,000

33 ->ilR4"11fi'I ~ 4,30,23,40,000 1,00,000 4,30,24,40,000

. 34 1Fll;;f~ ~ 14,72,17,000 40,000 14,72,57,000 ,t_;aft 2,00,00,000 0 2,00,00,000

35 !!:rcTTB ~ 1,22,05,000 60,000 1,22,65,000

• ,t_;aft 4, 70,000 0 4,70,000 36 'l1'tcITT ~ 10,27,08,000 10,000 10,27,18,000 ,t_;aft 20,00,00,000 0 20,00,00. 0~~ 37 ,pfa;, . CT"!'fwf if ,t_;aft 20,00,01 ,000 0 20,00,01 ,000 wffim = -

40 =fc!i:rn if wffim = CTof'fq 1,78,64,000 20,000 1,78,84,000

,t_;aft J 7,50,00,000 0 17 ,50,00,000

41 ->ilRam:fl ,?,,r 69~7"1'11 CT"!'f

'l ;aft 3,64,37,03,000 10,00,000 3,64,47,03,000

• 42 ~ ey;r> 39~-1 l-&FI I if ,t_;aft 2,41,139 ,45,000 2,50,000 2,41,91,95,000 wffim ital; f.mfur q;rf -

~am~. •

43 ~am~~ CT"!'f

,t_;aft 11,00,00,000 0 11,00,00,000

44 ~fuan 1,26,78,98,000 65,000 1,26,79,63,000

45 Wj fumt f.mfur ffl CTof'fq 18,95,37,000 0 18,95,37,000 ,t_;aft 83,56,00,000 0 83,56,00,000

46 ~ am zif'l,o11-sn 3,46,00,000 0 3,46,00,000

5

116(4) <; ~, ~ 31 ~ 2005

( 1 ) (2) (3) (4)

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47 ~ ~ ~' ;,,.wi'fa ~ 50,71,33,000 20,000 50,71,53,000 f.t,:rr.,,rfoi,w,-_ '(;,ft- 13,27,05,000 0 13,27,05,000 48 ~ Fc@ 3W-WT iii ~ ~ 12,88, 10,000 0 12,88, 10,000 lrnIB'I i'j;f :;;;w-r ~-

, '(;aft- 13,73,80,000 0 13,73,80,000 49 ~;;nf/r~ 17,22,85,000 0 17,22,85;000 .. 50 afm ~q 'hl4f"l;:H foi,w,- it 1,24,50,000 0 1,24,50,000 ~=-

51 ~=;,i)i:~ 1,20,55,000 . 10,000. 1,20,65,000 53 ~~iii~ fcm'f ~ 60,00,000 0 60,00,000

·'R'h «1o1-1ia1ia .:rim f.lonrm '(;,ft- 10,00,000 0 10,00,000 ~~~-

54 'jiW~l(cf~it~ ~ 16,72,90,000 • 0 16,72,90,000 =·

55 'lfu;ll l(cf iffi'i ~ i\ ~ ~ 1,25,16,66,000 0 1,25,16,66,000 =. '(;,ft- 15, 12,50,000 0 15, 12,50,000

56 ' ' ~•w-11twI ~ 20,91,95,000 30,000 20,92,25,000 '(;aft- 35,20,000 0 35,20,000

57 """ ~ foi,w,- i\ ~ '(;,ft- 20,25,00,000 0 20,25,00,000 ~i\~m qfi:«h-11,f. 58 ~ ~ l(cf ~ m=a-

~ 1;69,58,03,000 20,00,000 1,69, 78,03,000

•• !$if i\' mm qr =. '(;,ft- 1,55,00,000 0 1,55,00,000 59 tr,,l<@ l(cf lIT'fiur ~ ~ ~ 1,00,00,00,000 0 1,00,00,00,000 i\ ~~ i\ ~ lfffi '(;aft- 0 0 0

qftm:;r-rrci:

60 f.roTT qfl«h-113i1· i\ ~ =

~ ~ i\ -~ lfffi

~ ' ~-q (41-ii-11 .

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6

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• (1) (2) (3)(4) .. .~ ~ m

64 ~ ~ it ~ ~ IJof'if IJof'i

• 67 el1oli f.mfur. q;m -ITcR IJof'i

68 ;;,1R,mt1 ~ "'q41,,H1 it~ 'l;;fr 63,03, 11,000 0 63,03,,! \,000 ffiqi f.mfur q;m -\lq,f.

69 '1'rtm JrnltR \;ci ~ ~-

IJof'i

76 ellolif.liriurfcNrt « ~~ 'l;;tr 70,00,00,000 0 70,00,00,000 « ~ JnH qfl:4],i\.ll(

77 f.lo1m!f QmTf i'i ->l1R,m,~ t?1m IJof'i

~ m qfl:41.1 ➔ 1~.

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78 . ' Rl' IJof'i!ITlf qll:4);,i11( 'l;;fr 65,00,000 0 65,00,000 79 ~~i'\ll fuan Rl,m « .ioifmr IJof'i

oim. 'l;;fr 9,26,00,000 0 9,26,00,000

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~~lJ.r~'lil 80 IJof'i

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7

116 (6)

( I ) (2) (3) (4)

m m m

82 ->i I R;amf1 ,;tr m ~ ,i; 3TT!'TT! (T,[t-cf 1,08,99,33,000 0 1,08,99,33 ,000 fu:irn'l ~ ,:r;r ffi'4FlTT il- ·m '[ 19,00,000 0 79,00,000 fcrat,:r tl6l"RIT.

83 ~-ey;i m ~ ,i; 3TT!'TT! (T,[t-cf 2,00,()0,000 0 2,00,00,000 'l'1m ~ il-~ l'fITT'fclT.

i.rrrr CToWf 70,31,99,31,000 13 ,00, 22,40,000 83,32,21,71,000 ti',ft ., 20,92,41,35,000 8, 17,93,94,000 29, 10,35,29,000 ~'-Tl'f 91,24,40,66,000 21, 18, 16,34,000 1, 12.42,57,00,000

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•

2005

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8

Short title. Issue of Rs.

l 1242,S7 ,00.0110

from und out of 1hr Cousolidafl~d Fund of the State for the Financial Year 2005.20116. Appropriation.

No. of Vote

(])

CHHATTISGARH ACT

(No. 3 OF2005) THE CHHATTISGARH APPROPRIATION (No. 2) ACT, 2005

116 ( 7).

A Bill to pro,ide for the withdrawal of certain sums from ,md out of th,· Consoli- dated Fund of the state of Chhattisgarh for the sery/ce~ ofthe Financial Year 2005-06.

· Be it enacted by the Chhattisgarh Legislature in the Fifi: Six Jcllt"Ofthe Repubiicof India as follmvs :-

I. >

2.

' ·'- Services and purpo~es

(2)

This Act may be called the Chhattisgarh Appropriation (Ko. 2) Act, 2005. From and out of the Consolidated Fund of the State ofChhat1isg3rh there may b~ p,1id and applied sums not exceeding those specified in column (3) c,fthe Schedule amount- ing in the aggrcgi1tc to the sums of including the sums tho;:e ,p~ified in column (3) of the schedule of the Chhattisgarh Appropriation Act, 2005 Eleven Thousand 'foo Hundred Forty Two Crore Fifty Seven Lakh rupees towards defra~ing the several charges which will come in the course of payment during the financial year 2005-2006 in respect of services specified in column (2) of the schedule. · The sums authorised to be withdrawn from and out of the Consolidated Fund of the State of Chhattisgarh by this Act. shall be appropriated for l11e sen~et:s and purposes expressed in the·Schedule in relation to the said year.

THE SCHECUlE

(See Section 2 and 3)

Sums not exceeding

Voted by the Charged on

Legislative Consolidated

Assembly Fund

(3)

Rs. Rs. Total

(4)

Rs. Charged Appropriation, Interest -Revenue- 0 12, 19,54,30,000 12,19,54,30,000 Payments and Servicing of Debt.. '

.. Charged Appropriation- Public Capital 0 8,17,31,44,000 - 8,17,31,44,000 Debt.

General Administration Revenue 40,01,32,000 7,19,06,000 47,20,38.000 Capital. JOJO.000 0 10,00,coo

2 Other e,qienditure pertaining to Revenue 3,84,45,000 0 3,84,45,000 General Administration

Department

3 Police Revenue 3,72,74,57,(100 22,00,000 3,~ Capital 2,(Xl.00.000 0 1,Jl:f;ll8ml

4 OU1er expenditmc pertaining to Revenue - 2,46,12,

..

9

116 ( 8) iHfl<'l 11~ ~, ~ 31 i:mf 2005

(I) (2) (3) (4) t

Rs. Rs. Rs 5 Jail. Revenue 30.27.38.000 l l.000 30,27.49,000

6 Expenditure penaining to Revenue 7,47,63,58,000 !0,47,000 7,47,74,05.000 Finance Depal1rnent. Capilal 11,80,00,(X)O 0 11,80,00,000 .J Expenditure pel1aining to Revenue 55,90,99,000 14,79,92,000 70,70,91,000 Commercial Ta,; Depa11rnent. Capital 4.00,00,000 0 4,00,00,000

8 Land revenue and district Revenue 1.18.33.81,iXX> 2.55,(XXl 1.18.36,36,000 administration. Capital 4,08,15.(XXJ 0 4,08,15,000

9 Expenditure penaining to Revenue 6,20,66,(XlO lll,IXlO' 6,20)6,000 Revenue Department. Capital 1,10,00,000I) l,!0,00,000 IO Forest Revenue 2,75,61,91,000 13,00,00,lXXl 2,88,61.9 I ,000 Capital I0,74,00,lXlO() 10,74,lXl,OOO

II Expenditure penaining to Revenue 20,38,26.000 25,00) 20,38,51,000

. Commerce and Industry Capital 44,4_1,00,000 15,lXl,000 44,56,00,000 Department.

12 Expenditure pertaining to Revenue 1,31,92,18,(l()() 32.47,50,000 1,64,39,68,000 Energy Department. Capital 7,00,00,lXXl 0 7,00,00,000

13 Agriculture Revenue 86.11.74,(XXl 2,75,IXXl 86,14,49,000 Capital 1,05,IXl,000 0 1,05,00,000

14 Ex-penditurepel1aining to Revenue 75,06,94,000 1,00,000 75,07,94,000 Animal Husbandry Department. Capital 60,000 0 60,000

15 Financial assistance to Three Revenue 22,73,48,00)I) 22,73,48,000 tier Panchayati Raj Institutions Capital 70,IXl,IXlO 0 70,00,(X)() under Special Component Plan

for Scheduled Castes.

]6 E,--penditure pel1aining to Revenue 8,15,25,000 1,10,000 8,16,35,000 Fisl1eriesDepa11ment. Capital 25,00,lXlO 0 25,00,000

17 Co-opera_tion Revenue 30,96,78,000() 30,%,78,000 Capital 69,09,67,

18 Labour. Revenue 9,94,47,00) 15,00) 9,94,62,(X)() Capital 3,17,52,000 0 3,17,52,000

1 9 Public Health and Family Revenue 2,29,41 ,67,000 9,66,000 / 2.29,51,33,000 . .Welfare. Capital 8,30,95,lXXJI) 8,30,95,00) 20 Public Health Engineering Revenue 1,34,90,17,IXXJ 5,00,(XXJ 1,34,95,]7,000 Capital 20,95,50,000 0 20,95,50,000 21 Expenditure pertaining to Revenue 29,75,60,000 0 29,75,60,000 Housing and Environment Capital 32,52,00,000 0 32,52,00,000 Department. . 22 Urban Administration ,md Revenue 94,84,(XXl 0 94,84,00) ·, Development Department• Urban Bodies.

10

;Ji~~•11e lJ'Sf'lj[, ~ 31 l!T"f 2005 116 (9) ~ .(I) (2) (3) (4) - Rs. Rs. Rs.

23 Water Resources Department Revenue l.00.69.45.000 1.10.000 1,00,70,55,000-, Capital 2.98.88.25,lKXl 30,00,(XXJ 2,99, 18,25,000

' 24 Public works-roads and bridges Revenue 1,31,79,46,000 18,00,000 1,31,97,46,000 Capital 1,84,65,97,000 5,00,000. 1,84,70,9.7,000

25 E,qienditure pertaining to Revenue 21,18,09,000 50,000 21,18,59~000 Mineral resources Department. Capital 0 0 0

i6 Expenditure pertaining to Revenue 6,22,91,tXXI 0 6,22,91,000 Culture Department.

27 School education Revenue 6,88,04,50,000 3,20,000 6,88,07,70,000 Capital 15,32,00,000 0 15,32,00,(X)O

28 State Legislature Revenue 12,77,05,(XX) 18,50.000- 12,95,55,000.

29 Administration of Justice and Revenue 38,84,31,000 7,85,55,000 46,69,86,000 Elections. Capital !O,(X),tltl,000 0 !0,00,00,000

30 fa-penditure pertaining to Revenue 1,99,69,25,000 1,03,000 1,99,70,28,000 Panchayat and Rural Capital 70,(X),000 0 70,00,000

Development Department.,

31 Expenditure pertaining to Revenue. 5,71,38,()(Xl 0 5,71,38,000 Planning Economics and

Statistics Department.

32 Expenditure pertaining to Public· Revenue 16,99,18,000 !0,000 16,9928,000 Relations Department. Capital 34,(X),000. · 0 34,m,ooo

33 Expenditure pertaining to Tribal Revenue 4.30.23.40.()00 l,00,(Xl() 4.30,24,40,000 welfare Department.

34 Expenditure pertaining to Social Revenue 14,72,17,000 40,000 14,72,57,000 welfare Department Capital 2,00,00,000 0 2,00,00.000

35 Eiq,enditure pertaining to Revenue 1,22,05,000 -

60,000 1,22,65,000 :

Rehabilitation Department. Capital 4,70,()(X) 0 4,70,tXXl

36 Transport Revenue 10,27,08,(X)O 10,000 !0,27,18,000 Capital 20,00,00,000 0 20,00,00,000

37 Tourism · Revenue 13,35,00,000 0 13,35,00,000 Capital 4,12,00,(XX) 0 4,12,(Xl,tX)(l

39 Expenditure pertaining to Food RcYcnue 3.89.79.26.rnKl 55.000 3,89,79,81,()()() Civil Supplies and Consumer Capital 20.(Kl.ll I .IXXI 0 20,00,01.mo Protection Department.

40 E,q,cndin,re pertaining to Re,·cnue 1,78.1>-IJXKI 20,000 1,78.84,000 Ayacut Department. Capital 17.50,IKl,UXl 0 17.50.00,(XX)

41 Tribal Areas Sub-plan Revenue 6.89_r;1,99.1rn 0 6,89,61, 99,()(ltl Capital 3.6-C7J})_lllK1 10.m.t~Xl 3.M.47.03.000

.L

11

116(10) ,l,11!'1' lql ITTm", ITTisf. 3 l lfT ---

(])

(ii ___

(3) (4)

Rs. Rs. Rs. 4: Puhlic Worb rdatillp to Trihal Capital 2.4L89.45,ooo 2j0.(XXJ 2.41,91,95,000 Are3s Sub-Plan-mads :rnu

bridges.

,

43 Expendilurc penainiug 10 Spo11s Rc,enue 4, I0.75.tXXJ JO.(XXJ 4, I 0,85,(lOO and Youth Wei fore Dcpar1111cnl. Capilnl 11.00,00.

44 Expcnditurepertaininc 10 Revenue 1,26,78,98,0/Xl 65,(llXJ 1,26,79,63,000 Higher Education Oepaitmcnt.

•

45 Minor Jrrigalion Works. Revenue 18.95.37.IXX)() 18,95,37,IXJ0 Capital 83,56,!Xl,lX)0 0 83,56,00,000

46 Expcndit11re per1aj11in~!. to Revenue J,4G100, u 3,46,00,txlO Science a11d Technology

Departrnrnt.

47 Man-Power Pl:-Jiming and Revenue 50.71.33,m0 20.0/Xl 50,71,53,IXXJ Tochnical Education Capital 13.27.05.tXlO 0 13,27,05,000 Departmeni:.

48 Administration Upgradation Re,;crme 12.88,10.000 0 12,88,10,000 Gmnt Under Eleventh Finance Capital 13,73.80,000 0 13,73,80,000

Commission.

49 Expenditnre pcrtainini: 10 ReYenuc 17.22.85.IXXl 0 17,22,85,000 Scheduled Caste Welfare.

50 Expenditure pertaining to 20 Revenue 1.24,50,000() 1,24,50,000 Point J mplementation

Department.

51 Expenditure p~rtaining to Revenue 1.20.55.CO0 10.000 1,20,65,m0

Religious Trusts mid

Endowments DepHrtmcnl.

53 Financial assistance to Urban Revenue 60,00,(XJO ll 60,00,000 bodies under Special Capital 10,00,000 0 JO,tXl,000 Component Plan for Schedwled

Castes.

54 Expenditure pertaining to Revenue 16.72,90,(XXl 0 16,72,90,000 Agricultural Research and

Education.

55 Expenditure pertaining to Revenue 1,25,16,66, () 1,25.16,66,000 Women and Child Welfare. Capital 15.12.50,000 () 15.12,50/Xl0

56 Rurnl Industries Revenue '20.91.95.IXl(i. . 30,0IXl 20,92,25,(Xl0 Capital 35,20,IXXJ' 0 . 35,20,000 .,,.

57 Ei,.ternally aided Projects Capital 20,25,00,(XJO . 0 20,25,00,000 pertaining to Water resources

Department.

I

12

,n1'1!l11c: ~. ~ 31 '!T'i'l 2oos 116(11) ~ (]) (2) (3) (4) Rs. Rs. Rs.

58 Expen?iture on Relief on Re1·enue 1,69,58,03,000 20,00,000 1,69,78,03,000 account of Natural Calanrilies Capital 1.55,00JXlO 0 1,55,00,000 and Scarcity.

59 Externally aided Projects Rel'enue 1,lXl.(Xl,00.(XXl 0 J,00,00,00,000 pertaining to Panchayat and Capital() 0 0

Rural Development Department.

6'.) Expenditure pertairring to Capita! 20,22,61,000 0 20,22,61,000 District plan schemes.

61 Externally aided Projects Revenue 0 0 0 pertaining to Public Health and Fa1rrily Welfare.

M Special Component Plan For Revenue 1,70,54,41,000 0 1,70,54,41,000

• Scheduled Castes. Capital I, 13 ,0 I ,77,000 0 1,13,01,77,000 65 · Aviation Department Revenue 5.74,56.000 10,000 5.74,66,000 Capital 2,00,(K),IXX) 0 2,00,00,000

66 Welfare of Backward Cl asses Revenue 32,21,55,000 0 . 32,21,55,000 Capital - 2,58,60.000() 2,58,60,000

67 Public Works-Buildings Revenue 83,94,49,000 10,00,CXlO 84,04,49,000 Capital I, 11,05,66,

68 Public Works relating to Tribal Capital 63,03,11,000 0 63,03,11_,(Xl() Areas Sub-Plan: buildings.

69 E;qiend_iture pertairring to Urban Revenue 13,93.00,000 0 13,93,00,000 Admirristration and Capital 3,36,00,000 0 3,36,00,CXlO Development Department -

Urban Welfare.

75 NABARD aided Projects Capital 1,30, () 1,30,00,00,000 pertaining to Water Resources

Deparllllent.

76 Ex1ernally aided Projects Capital 70,00,00,000 0 70,00,00.000 pertaining to Public Works

Department.

77 Externally aided Projects Revenue 3,00,00,000 0 3,00,00,000 pertaining to Development of'

Tribal areas in Bila spur Division.

78 Externally Aided Projects Revenue I ,73.67,000 0 1,73,67,CXlO pertaining to Rural Industries Capita! 65,(lO,CXlO 0 65,00,000 Department.

79 Expendi,ture )lertairring to Revenue 62.34,86,000 4,20,000 62,39,06,000 Medical Education Department. Capital 9,26,00,000 0 9 ,26,00,000 8) Financial assistance to Three Revenue 3,47,39,81,000 0 3,47,39,81,000 tier Panchayati Raj Institutions. Capital 18,25,000 0 18,25,CXlO '

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1 1 6 (,2) mfl.i 1 1 ;; u,;M'a, ~ 31 qr,t 200s (I) (2) (3) (4) Rs. Rs. Rs. 81 Financial assistance to Urban Revenue 3,24,24,32,000 4,00,0G,000 3,28,24,32,000 bodies. Capital 6,00,00,000 0 6,00,00,000 82 Financial assistance to Three Revenue 1,08,99,33,000 0 1,08,99,33,000 tier Panchayati Raj Institutions Capital 79.or.:.,·rni 0 79,CXl.000 under the tribal area sub-plan. 83 Financial assistance to urban Revenue 2,00,00,000 0 2,00,00,000 ·bodies under-the tribal area sub-plan. Total Revenue 70,31,99,31,000 13,00,22 ,40,000 83,32,21, 71,000 Capital 20,92,41,35,000 8,17,93,94,000 29,10,35,29,000 Grand Total 91,24,40,66,000 21,18,16,34,000 1,12,42,57,00,000 STATEMENT OF OBJECTS AND REASONS This Bill is introduced in pursuance of Article 204 (I) of the Constitution of India to provide for the appropria- tion from and out of the Consolidated Fund of the State of Chhattisgarh of the moneys required to meet the expenditure charged on the Consolidated Fund of the State of Chhattisgarh and the grants made in advance by the Legislative Assembly in respect of the estimated expenditure of the Government of Chhattisgarh for a part of the Financial Year 2005-2006. 2. Hence this bill. Raipur Dated, the 2005 • Member-in Charge - ~ ,

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SECTIONS