, __ ·~~~ ~mcfi ~~~ ~ (N-TI ~ Wf>G)~ffl~~-~ ;;ft, 2-22-@'ffiflll~ ~/38 fu. ~- f~, ~ 30-5-2001."
~207]
•
I
'· ~. ~~. ~ 1 3l"1Tfff 2012-SJITqUf 10, ~ 1934 fqfq afu: fcf~ cfiflf Ff'l-Wr
tj,m.1ll, eya, cfi~IOI ~ «qcA, ~ ~. ~ 1 3l"1Tfff 2012
'$w:R~
"{?'ffiflll~/~09/2010-2012."
~ 6425/6T.-172/21-3l/51Rc\.m. l'J./12.-@'ffi:t·i'I~ ~ ~ cfil f.1'-1f(-tf@d a:ff~ ~ 1l\ ~ 28-07- 2012 cfiT ~ cfTT· ~ '511a m' ~ t, ~ ~ qft \ill1"liiJJ ~ ~ !.i"lilf.
413
~'ffifllj~ ~ ~ ~ ';fl1={ ~ 0~ 611~1<11::l,tlR, ~. ~. iH41Ufl, a:rmmRf ~.
1
414
(~'16 ~2012) 0tt1t1~,
~cllf 2012-2013 cfil ~ ~ ~ 0:Jl fi•11¥ ~ cfil ~ f.tfu if*~ afR ~~~afhfc1f-1t11•1qif~~~m~.
it:-
ma_ra-m:r. 1.,
~
2013 cii'fmt~.tr
lim f.tfu -q' -«
17,41,42,47,760
~ cfil'fi{lrr\il'RT. ftn;mrr. , 3.
~q,f ~~~
~
(1) (2)
01 ·~smm;r 03 -~
05 ~
06 f«fcMirij'~~
0'ffi~i'lt; ~~ cf,l' ~ f.rr'q * ~ * ~ (3) if ~ ~ * 3FIT'tlcfi ~ 'Ufw.lt ~(f~ aq'-!1f-.i1ac:tl'-m~, mcJif~'l!F1 0:cfle•1<; fccR'-11•1 ~~2012-qft~ * ~ ( 3) if~~ cfi1 efuif~d ~ ~ ~ m ~cfidlctlfl ~ ~ ~ ~mctle~~mmammt--a-rfcif~~
<2) if~ ~aft*~ if,~ qif 2012-13 * ~ ~ ~ ~- mrr.
~ alf~ ~I 0'ffifi•lt; ~ cf,l' ~ f.rr'q if* cfl' ~ afR aqqlf,i!d ~ ~ * ~ mf~ ~. '3cRJ c[lf *~if~ if crfum ~aft am:-~*~ fccf1'-llf-.ila ·cfft ~-
-~
(mu2•3~)
f.ti:;ifaRsla ij" ~~
~@TIIDU ~*~ ~ -~ 'Tifur
(3)
mI m m
I ,
I
0 1,00,00,000 1,00,00,000
~ 26, 70,64,100 0 26, 70,64, 100 ~ 10,40,00,000 0 10,40,00,QO0 ~ 85,86,000 0 85,86,000,
I
~ 1,16,60,000 0 1 ,16,60,000 08 11.~~~~5lmr-f-
·~ 1,00,00,000 0 1,00,00,000 J \
11 ~~-~fcNFl-ij'~ ~ 10,35,00,000 0 10,35,00,000 ~.I \
• '✓
~ ~~IBIIG ~~. ~ 1 m 2012 . .. 414 (1) \.
(1) (2) (3)
m
12 ~~«~~ ~ 5,00,00,00,000 0 5,00,00,00,000 13 ~ ~ 0 5,00,000 5,00,000
14 ~~«~~ ~ 1,03,40,000 0 1,03,40,000
. 15 ~ '111fcr 34~"1-ii~•fa ~ 18,50,00,000 0 18,50,00,000 ,;
~~~~
cnl"~~.
"
17 EH!
21 3llqffi~~f
23 ~mmr-r~ ~ 3,60,00,100 0 3,60,00,100 ~ 200 0 200
24 ·~~cfil;;f-~~~ .·~ 2, 19, 77,000 0 2,19,77,000 ~ 200 2,86,00,000 2,86,00,200
25 ~mtr-f~«~ ~ S0,00,000 0 50,00,000 ~.
.~
27 ~-~TT ~ 35,25,00,200 0 35,25,00,200 .. ...
" 29 ~~~~ ~ 3,10,90,000 0 3,10,90,000 ~awr!mftur~~
I
30 ~ 24,70,600 0 24,70,600 «~~- ~300" 0 300
31 ~.~awrei~® ~ 1,53,42,000 0 1,53,42,000 ~«~~-
32 ~ fcNrl-« ~ ~ 5,00,00,000 0 5,00,00,000 33 /~JRJi"11fa ~ 1,00,00,000 \\ 0 1,00,00,000
3
414 (2) ~ fffftfPr<'J m, ~ 1 317f«r 2012 I\ ' • ' ' '
I,
(1) (2) (3,
~
39 ~,~~~~ ITTlfq 3,03,67 ,00,000 0 3,03,67 ,00,000 ma.-iur~~~~- ~ 57 ,50,.00,000 0 57 ,50,00,000 41 ~~3q4);iH1 ITTlfq 96, 77, 14, JO 0 96, 77, 14,100 ~ 59,27,30 500 0 59,27,30,500
44 ~~lT ~ 40,00,000 0 40,00,000/
45 ~~f.mfurffl ~ 700 0 700
47 ~ ~lT ~ ~ ffi ~ 3,00,95,000 0 3,00,95,000 ~~-
~ 1,00,00,000 0 1,00,00,000 48 ~fc@~;fir~tR ~ 13,95,51,000 0 13,95,51,000 ~ ~ q"@T~ ~~-
~ 40,95,40,200 0 40,95,40,200 55 ~~G:[IB~~~ ~ 5,81,09,200 0 5,81,09,200 ~-
56 ~~ 1,79,87,000 0 1, 79,87 ,000 57 ~mmH~«~ ~ 100 0 100
~H ~"5Tfcd qf(4)~HI~·.
58 ~~~~!l«r~ 200 0 200
~lf~'R~.
64 ~~3q4h-11 ~ 12,96,62,000 0 12,96;62,000 ~ 29,91,20,300 0 29,91,20,300 65 ~~ ITTlfq 20,00,00,000 0 20,00,00,000 66 ~qrf~ 38,00,000 0 38,00,000 I--
67 ~ f.mfur ffi-,:fcf.f ITTlfq 8,84,660 0 8,84,660 ~ 39,92,01,000 0 39,92,01,000
68 ~ ~ 3q4l~-11 « ~ 49,94,60,000 0 49,94,60,000 ~ ~ f.mfur ffl -,:fcf.f.
75 ~~~ « ~ ~ 300 0 300
~H~i;rrt:a qfV-ih.JI~.
76 ~ f.rmur~« ~ ~ 1,500 0 1,500
~H~>l'T1
4
w ,< 0~1fl•i~ -<.~, ~1 ffi2012 414 (3)
(1) (2) (3)
mm
79 ~~lTfcNr'TR~ ~ 43,75,200 0 43,75,200 ~-
80 ~~~~cfil ~ 1,39,50,00,000 0 1,39,50,00,000 fcfift;;r~.
81 ~ ~ cfiT fcfift;;r ~ ~ 20,00,00,000 0 20,00,00,000 82 ~ ~ 34lll~HI. ~ ~ 1,04,50,00,000 0 1,04,50,00,000 aw@-~~~
~ cfiT fcfift;;r ~-
lfllf-~ 9,48,60,92,460 1,05 ,oo ,000 9,49,65,92,460
ti.~ 7,88,90,55,300 2,86,00,000 7,91, 76,55,300
~~ 17,37,51,47,760 3,91,00,000 17,41,42,47, 760
J
.,
~. ~ 1 ~ 2012
. ··, ~ 642Sfit.-172/21-3lf51Rc-.m. 'T./12.-~~~m;J~ ~ 348.;~~ (3) ~ ~-q 0'ffifl•I~ fcwrwr c~ 3) an~, 2012 c~ 16 'ti;'_ 2012) qi'( a:fft';;ft ~ <1'1il41i?t ~ mr~ ~ ~ M '1f@T t-.
,;
0'ffifli(~ ~ <1'1il41ct ~ "ITll ~ ~ ~1~:W:!fll<,
c}j. ~. iH4tOfl, ~ ~-
I
~
5
414 (4)
Short title. Issue of Rs.
17,41,42,47,760
from andoutofthe Consolidated Fund of the State for the Financial year 2012-2013. Appropriation.
CHHA ITISGARH ACT
(No. 16 of 2012) THE CHHATTISGARH APPROPRIATION (No. 3) ACT, 2012 An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2012-2013.
Be it enacted by the Chhattisgarh Legislature in the Sixty-third year of the Republic of India; as follows :- ·
l.
2.
This Act may be called the Chhattisgarh Appropriation Act, 2012. From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule amount- ing in the aggregate to the sums of including the sums those specified in the column
(3) of the Schedule of the Chhattisgarh Appropriation Act, Seventeen Hundred Forty One Crore Forty Two Lac Forty Seven Thousand Seven Hundred Sixty Rupees to- wards defraying the several charges which will come in the course of payment during the financial year 2012-13 in respect of services specified in column (2) of the Schedule.
The sums authorised to be paid and applied from and out of the Consolidated Fund
. of the State of Chhattisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.
THE SCHEDULE
( See Section 2 and 3 ) · No.of Services and• Sums. not exceeding Vote Purposes.
(1) (2)
01 General Administration Revenue \
03' Police Revenue.
Capital
05 Jail Revenue
06 Expenditure pertaining t.o Revenue Finance Department.
08 Land revenue · and district Revenue
. administl'.ation. Voted by the
Legislative
Assembly
Rs.
0
26,70,64,100
10,40,00,000
85,86,000
1,16,60,000
1,db,00.00Q Charged on Consolidated Fund
(3)
Total Rs. Rs.
1,00,00,000 1,00,00,000
0 26,70,64,100
0 10,40,00,000
0 85,86,000
0 1,16,60,000
. 0 1,00,00,000
. ., ;;~,.. ;'~f, ,.'~.{; .. '.'l:.1~•- .·
6
....
(1) (2)
Rs.
11 Expenditure pertaining to Commerce and Industry Department.
Revenue 10,35,00,000
12 Expenditure pertaining to Energy Department.
Capital 5,00,00,00,000
13 Agriculture Revenue 0
14 Expenditure pertaining to Revenue Animal Husbandry
Department.
15 Financial assistance to three Revenue tier Panchayati Raj Institu- tions under Scheduled
- Caste Sub Plan.
17 Co-operation Revenue
18 Labour Revenue
I
19 Public Health and Family Revenue Welfare.
·· . 20 Public Health 1Engineering Revenue
. 21 Expenditure pertaining to· Revenue Housing and Environment
Department.
23 Water Resources Department_-· Revenue
24 Public works-roads and bridges.
25 Expenditure pertaining to Mineral Resources Depart- ment.
27 · School education
29 Administration'of Justice and Elections.
1
30 Expenditure pertaining to Panchayat and Rural
Development Department.
. .. . ' 3J':1 . Expenditure pertaining to Planning Econ9in.ics and. .. 1 . Statis'tic$-Dep~e,it: . Capital
Revenue
Capital·
· Jlevenue
Revenue
Revenue
Revenue
Qq,ital
R~~nue •·
•,\, '\
1,03,40,000
18,50,00,000
75,00,00,000
7 ,56,84,000
30,20,00,000
50,00,000
100
3,60,00, 100
200
2,19,77,000
200
50,00,000
\
35,25,00,200
3,10,90,000
2~,70,600
.. 300
1,5~42,000
(3)
Rs.
0
0
5,00,000
0
0
0
0
0
0
0
0
0
0
2,86,00,000
0
0
0
0
0
414 (5)
Rs.
10,35,00,000
5,00,00,00,000
5,00,000
1,03,40,000
18,50,00,000
75,00,00,000
7 ,56,84,000
30,20;00,000 · 50,00,000
100
3,60,00,100
200
2,19,77,000
2,86,00,200
50,00,000
35,25,00,200
3,10,90,000
24,70,600
300
1,53,42,000
7
414 (6) n ~ ~ ~'ff~ll~ ~. 1 : , 2012 (1} (2) (l)
'
Rs. Rs> Rs.
32 Expenditure pertaining to Revenue 5,00,00,000 0 5,00,00,000 Public Relations Depart-
ment.
33 Expenditure pertaining to Revenue 1,po;bo,000 0 1,00,00,000 Tribal Welfare Department.
39 Expenditure pertaining to Revenue 3,03,67 ,00,000 0 3,03,67,00,000 . , ;- Food, Civil Supplies and Capital 57 ,50,00,000 0 57 ,50,00,000 Consumer Protection
Department.
41 Tribal Areas Sub-plan Revenue 96,77,14,100 0 96,77,14,100 .Capital 59,27,30,500 0 59,27,30,500
44 Expenditure pertaining to Revenue 40,00,000 0 40,00,000 Higher Education Depart-
ment.
45 Minor.Irrigation Works Capital 700 0 700
47 Man-Power Planning and Revenue 3,00,95,000 l' 3,00,95,000 Technical Education Capital 1,00,00,000 0 1,00,00,000 Department.
48 Administration Upgradation Revenue 13,95,51,000 • 0 13,95,51,000 Grant Under Thirteenth . Capital 40,95,40,200 0 '40,95,40,200 Finance Commission.
55 Expenditure pertaining to Revenue 5,81,09,200 0 5,81,09,200 Women and Child Welfare.
56 Rural Industries Revenue 1,79,87,0()0 0 1,79;87,000
57 Externally aided Projects Capital 100 0 100 pertaining to Water Resour-
ces Department.
58 Expenditure on Relief on Revenue 200 0, 200 account of Natural Calami-.
ties and Scarcity.
64 Scheduled Caste Sub Plan Revenue 12,96,62,000 0 12,96,62,000 Capital 29,91,20,300 0 29,91,20,300
65 Aviation Department Revenue 20,00,00,000 .0 20,00,()0,000 i
66 Welfare of Backward Classes Revenue 38,00,000 0 38.~00,000 .
67 Public Works-Buildings
I
I . Revenue 8,84,660 0 8,84,660.· Capital G9,92,0l,OOO 0 39,92;01;000
• , • . ,. I
8
(1) (2)
Rs.
68 · ,eublic works relating to Capital , 49,94,60,000 Tribal Areas Sub-Plan-
Buildings.
75 NABARD aided Projects· Capital 300 pertaining to V(ater Resour- ces Department
f
76 Externally aided Projects Capital 1,500
J.
pertaining to Public Works Department.
79 Expenditure pertaining to Revenue 43,75,200. Medical Education Depart-
ment.
80 Financial assismnce to Three Revenue l ,39,50,00,000 tier Panchayati Raj Institu-
tions.
81 Financial assistance to Urban Revenue 20,00,00,000 bodies.
82 Financial assistance to Three Reveriue 1,04,50,00,000 tier Panchayati Raj Institu-
tions under the tribal area
sub-plan.
Total Revenue 9,48,60,92,460 Capital· · 7,88,90,55,300 Grand Total •17,37,51,47,760
•
(3)
Rs.
0
0
0
0
0
0
0
1,05,00,000
2,86,00,000
· 3,91,00,000
414 (7)
Rs.
49,94,60,000
9
'1· ,.'t<·. 'J
~ .. ! f }{e I
,.
'• ·r, ,,•
r
J
.. , .•. « 1/
,·
,t
,,
. ,· /
, ' _ .. ,,,., .• "Y
':',_; (• ••. :. -~ .. ~ r,,
--~ •'•w ~ ·-· '- ·:.,;,,·_. <~•-: -.-~·,;· ... ·- :.. ... -·.--~- ;· ~--::-." .' ~ ,~-- ·"' .. ..,4•~ ,. "·-·•r·,....-~ ·1 ... -~----.·:-.-~ J~iC.~·----~,w··:1_-~--~~ ~- t'"~-~:~&.f(\W·.::-..:i~ -~y_;r,~f'f ~ 'f'.t:~::";1'!'!1 : 1~n,ft:-1: r~:,r~ rr~/t::, n::r' ·:7[fF 1~•,s::'r.-H::rt:~ .1' •·
,.,;.,,;
,j
(
·, ... f.
10