Chhattisgarh act 009 of 2015 : The CHHATTISGARH APPROPRIATION (No.2) ACT, 2015

Department
  • Department of FINANCE
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02 ~mrRRfcrnmir ~ 22,10,20,000 0 22, 10,20,000 ~~o!:l

03 ~ ~ 25,28,66,03,000 61 ,00,000 25,29,27,03,000 ~ 35,50,00,000 0 35,50,00,000

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(1) (2) (3) (4) (5)

04 ~~'lW!it~ 15,58,64,000 0 15,58,64,000 ~~-

OS ~ ~ 1, 16,40,85,000 I 0,000 1, 16,40,95,000 06 fc@~it~ ~ 38,82,07,91,000 27,50,000 38,82,35,41,000 ~-

~ 10,00,000 0 10,00,000 07 ci1fo1R-uch

08 'IL ffiRcl" om~ mTRR" ~ 6,49,24,64,000 15,26,000 6,49,39,90,000 ~ 55,40,00,000 0 55,40,00,000

09 ffiRq ~'IWI it~ ~ 12,13,65,000 10,000 12, 13, 75,000 ~- ~ 25,00,000 0 25,00,000

10q.f ~ 8,77,67,12,000 26,05,30,000 9,03,72,42,000 ~ 18,70,00,000 0 18,70,00,000

11 ~~'3m1T~it ~ 1,47,12,21,000 35,000 1,47,12,56,000 ~~-

~ 99,54,00,000 10,00,000 99,64,00,000 12 ~~'IWrit~~ ~ 9,44,40,87,000 2,00,00,00,000 11,44,40,87,000 ~ l ,32,S0,00,000 0 l,32 ,S0,00,000

13 ~ ~ 9,53,36,35,000 9,50,000 9,53,45,85,000 ~ 51,000 0 SI ,000

14 ~~it~~ ~ 3,43,42,96,000 20,000 3,43,43, 16,000 ~ 47,60,00,000 0 47,60,00,000

IS ~~ ,3q,:i);:,i-11-ct,fa ~ 1,35,35,93,000 0 1,35,35,93,000 ~~ffi{fflm~ ~ 1,32,83,00,000 0 l ,32,83,00,000 cfil~~-

16 ~~ ~ 44,38,62,000 20,000 44,38,82,000

~ 1,25,10,000 0 1,25,10,000

17 fl~

18 l>,l.:J ~ 1,17,67,57,000 20,000 1,17,67,77,000 ~ 1,00,00,000 0 1,00,00,000

3

436 (2)

( 1) (2) (3) (4)(5)

19 ~~~mtm:~ ~ 13,02,65,00,000 17,50,000 13,02,82,50,000 t;;ft 19,67,60,000 0 19,67,60,000

20 ~~~ ~ 4,19,92,68,000 10,00,000 4,20,02,68,000 t;;ft 1,30, 76,50,000 0 1,30, 76,50,000 21 ~~~fcnwy~ ~ 1,55, 78,50,000 0 1,55,78,50,000 ~o!:l

22 ~1roRR~mffircnwT- ~ 5,83,74,000 5,000 5,83,79,000 ~~-

23 ~~~fcnwy ~ 4,46,46,44,000 1, 10,000 4,46,47,54,000 t;;ft 4,28,65,24,000 25,00,000 4,28,90,24,000 24 ~ f.rnfurcfinf-~ ~ ~ ~ 10,47,38,22,000 0 10,47,38,22,000 t;;ft 14,94,20,00,000 4,38,30,000 14,98,58,30,000 25 ~~fcnwy~~ ~ 2,52,82,29,000 5,00,000 2,52,87,29,000 o!:l 11,50,00,000 0 11,50,00,000

27 ~reim ~ 38,94,78,60,000 3,20,000 38,94,81 ,80,000 t;;ft 1,10,26,97,000 0 1,10,26,97,000

28 ~fc{QR~ ~ 47,90,80,000 79,00,000 48,69,80,000 29 ~1roRR~~ ~ 2,53,82, 70,000 47,28,30,000 3,01,11,00,000 t;;ft 74,00,00,000 0 74,00,00,000

30 ~ommmurmffi ~ 24,02,64,07,000 2,00,000 24,02,66,07,000 fum,y~~ o!:l

32 ~ fcnwy ~ ~ o!:l

33 ~si!T@~ ~ 15,59,29,45,000 1,00,000 15,59,30,45,000 t;;ft 5,00,000 0 5,00,000

4

436 (3)

( 1) (2) (3) (4) (5)

34 m:!Nf~ ~ 70, 75,43,000 40,000 70, 75,83,000 t;ft 10,00,000 0 10,00,000

35 ~ ~ 1,55,02,000 0 1,55,02,000 36 ~ ~ 56,90,09,000 20,10,000 57,10,19,000 t;ft 1,00,00,000 0 1,00,00,000

37 ~ ~ 59,36,00,000 0 59,36,00,000 t;ft 16,00,00,000 0 16,00,00,000 39

40 ~mwl~~ ~ 4,23,14,000 0 4,23,14,000

~- t;ft 35,50,00,000 0 35,50,00,000

41 ~~344krt•11 ~ 90, 75,93,25,000 10,000 90, 75,93,35,000 t;ft 21,23,85,90,000 15,00,000 21,24,00,90,000

42 ~~341.ll\ll-ll~ t;ft 7,81,67,00,000 2,50,00,000 7,84, 17,00,000 ~"RT

~~-

43 ~~~~ ~ 1, 10,36,95,000 25,000 I , 10,37,20,000 t;ft 1, 75,00,000 0 1,75,00,000

44 ~ffl/ITT ~ 5,93,95,90,000 70,000 5,93,96,60,000 t;ft9,11,00,000 0 9, 11 ,00,000

45 ~ ~ Rll'fuy corf ~ 66, 15,85,000 0 66, 15,85,000 t;ft 4,85,80,05,000 0 4,85,80,05,000

46 ~ '3TI;, 'e.iAIMIJl ~ 15,25,00,000 0 15,25,00,000 t;ft 9, 79,50,000 0 9,79,50,000

47 ~ffl/ITT ~~ ~ 5,91,86,50,000 20,000 5,91,86,70,000 ·~fcnwr. t;ft 94,94,50,000 0 94,94,50,000

49 ~~~ ~ 34,37,80,000 0 34,37,80,000 50 .fm~ lllf-<=l

5

436 (4)

( 1) (2) (3) (4) (5)

51 ~~~~ ~ 10,97,60,000 0 10,97,60,000 53 ~snl@3Q41'li-lictlfo ~ 27,20,47,000 0 27,20,47,000 ~ mTm qiJ ~ tit 42,00,00,000 0 42,00,00,000 ~-

54 ~~~ro&TT~ ~ 1, 15,50,00,000 0 1,15,50,00,000 ~«:m. tit 60,00,00,000 0 60,00,00,000 55 ~~~~~ ~ 9,05,42,93,000 10,000 9,05,43,03,000 ~«:m. tit 34, 70, 10,000 0 34,70,10,000 56 mmrim ~ 87,29,22,000 10,000 87,29,32,000 tit 2,70,22,000 0 2, 70,22,000

58 ~~m~~ ~ 5,37,87,72,000 0 5,37,87,72,000 ~ ~'if ~lR«m. tit 20,00,000 0 20,00,000 60 ~ qf'<

64 ~snl@ 3Q41'li-ll ~ 31,20,25,51,000 10,000 31 ,20,25,61 ,000 tit 10,86,85,81,000 0 10,86,85,81 ,000

65 fui:rr.R~ ~ 17,40,42,000 10,000 17,40,52,000 tit 49,54,00,000 0 49,54,00,000

66 ~cm~ ~ c•'-H-i&li:fi ~ 2,10,36,40,000 0 2, 10,36,40,000 ~-

tit 21,65,00,000 0 21,65,00,000 67 ~f.rnfur'i:fiTlf-~ ~ 5,03,85,60,000 45,00,000 5,04,30,60,000 tit 4,63,88,93,000 0 4,63,88,93,000

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81

82

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l(_;ft 1,18,63,39,14,000

6,37,25,15 , 11,000

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436 (5)

(4) (5)

0 3,00,00,00,000

4,20,000 3,66,49,80,000

0 1,23,01 ,00,000

0 32,37, 76,54,000

0 3,52,60,00,000

62,00,00,000 15,87,88,55,000

0 4,07,50,00,000

0 13,96,53,67,000

0 2,62,27,00,000

0 44,67,50,000

0 91,00,00,000

27,30,49,42,000 5, 45,92 ,25,39, 000

10, 90,24,84,000 1, 29 ,53, 63,98,000

38,20,74,26,000 6, 75,45,89,37,000

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436 ( 6)

CHHATIISGARH ACT

(No. 9 of 2015) THE CHHATTISGARH APPROPRIATION (No. 2) ACT, 2015

An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2015-16.

Be it enacted by the Chhattisgarh Legislature in the Sixty-sixth Year of the Republic of India, as follows:-

S hort title. I. This Act may be called the Chhattistgarh Appropriation Act, 2015.

Issue of 2.

Rs.

6,75,45,89,37,000

from and out of the Consolidated Fund of the State for the Financial Year 2015-16. Appropriation. ,, .J. No. of Services and Vote purposes

(1) (2)

From and out of the Consolidated Fund of the State ofChhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule amounting in the aggregate to the sums Sixty Seven Thousand Five Hundred Forty Five Crore Eighty Nine Lakh Thirty Seven Thousand rupees towards defraying the several charges which will come in the course of payment during the financial year 2015-16 in respect of services specified in column (2) of the schedule. The sums authorised to be paid and applied from and out of the Consol idated Fund of the State of Chhattisgarh by th is Act, shall be appropriated for the services and purpose expressed in the Schedule in relation to the said year.

THE SCHEDULE

(See Section 2 and 3) Sums not exceeding Voted by the Charged on Total Legislative Consolidated Assembly Fund

(3) (4) (5)

Charged Appropriation- Revenue 0 22,81 ,30,39,000 22,81 ,30,39,000 Interest Payment and

Servicing of Debt.

Charged Appropriation- Capital 0 10,82,86,54,000 10,82,86,54,000 Public Debt.

01 General Administration Revenue 1,33,24,09,000 20,76, 12,000 1,54,00,21,000 Capital 8,48,63,000 0 8,48,63,000

02 Other expenditure Revenue 22, I 0,20,000 0 22,10,20,000 pertaining to General

Administration

Department.

8

436 (7)

(I) (2) (3) (4) (5)

03 Police Revenue 25,28,66,03,000 61,00,000 25,29,27,03,000 Capital 35,50,00,000 0 35,50,00,000

04 Other expenditure Revenue 15,58,64,000 0 15,58,64,000 pertaining to Home

Department.

05 Jail Revenue 1, 16,40,85,000 10,000 I, 16,40,95,000

06 Expenditure pertaining to Revenue 38,82,07,91 ,000 27,50,000 38,82,35,41,000 Finance Department. Capital 10,00,000 0 10,00,000

07 Expenditure pertaining to Revenue I ,94,51,62,000 90,03,55,000 2,84,55, 17,000 Commercial Tax Department.

08 Land revenue and district Revenue 6,49,24,64,000 15,26,000 6,49,39,90,000 administration Capital 55,40,00,000 0 55,40,00,000

09 Expenditure pertaining to Revenue 12,13,65,000 10,000 12,13,75,000 Revenue Department. Capital 25,00,000 0 25,00,000

10 Forest Revenue 8, 77,67, 12,000 26,05,30,000 9,03, 72,42,000 Capital 18, 70,00,000 0 18,70,00,000

11 Expenditure pertaining to Revenue 1,47,12,21 ,000 35,000 1,47, 12,56,000 Commerce and Industry Capital 99,54,00,000 10,00,000 99,64,00,000 Department.

12 Expenditure pertaining to Revenue 9,44,40,87,000 2,00,00,00,000 11 ,44,40,87,000 Energy Department. Capital 1,32,50,00,000 0 1,32,50,00,000

13 Agriculture Revenue 9,53,36,35,000 9,50,000 9,53,45,85,000 Capital 51,000 0 51 ,000

14 Expenditure pertaining to Revenue 3,43,42,96,000 20,000 3,43,43, 16,000 Animal Husbandry Capital 47,60,00,000 0 47,60,00,000 Department.

15 Financial assistance to Revenue 1,35,35,93,000 0 1,35,35,93,000 Three tier Panchayati Raj Capital 1,32,83,00,000 0 1,32,83,00,000 Institutions under

Scheduled Caste Sub Plan.

16 Expenditure pertaining to Revenue 44,38,62,000 20,000 44,38,82,000 Fisheries Department. Capital 1,25, I 0,000 0 1,25, I 0,000

9

I •

436 (8)

(I) (2) (3) (4) (5)

17 Co-operation Revenue l ,03,35,44,000 15,000 1,03,35,59,000 Capital 32,83,01,000 0 32,83,01,000

18 Labour Revenue I, 17,67,57,000 20,000 I, 17,67,77,000 Capital 1,00,00,000 0 l ,00,00,000

19 Public Health and Family Revenue 13,02,65,00,000 17,50,000 13,02,82,50,000 Welfare. Capital 19,67,60,000 0 19,67,60,000

20 Public Health Engineering Revenue 4, I 9,92,68,000 10,00,000 4,20,02,68,000 Capital 1,30,76,50,000 0 1,30, 76,50,000

21 Expenditure pertaining to Revenue l ,55,78,50,000 0 1,55,78,50,000 Housing and Environment Capital 3,57, 19,00,000 0 3,57, 19,00,000 Department.

22 Urban Administration and Revenue 5,83,74,000 5,000 5,83,79,000 Development Department-

Urban Bodies.

23 Water Resources Revenue 4,46,46,44,000 1,10,000 4,46,47,54,000 Department. Capital 4,28,65,24,000 25,00,000 4,28,90,24,000

24 Public works-roads and Revenue l 0,47,38,22,000 0 I 0,47,38,22,000 bridges. Capital 14,94,20,00,000 4,38,30,000 14,98,58,30,000

25 Expenditure pertaining to Revenue 2,52,82,29,000 5,00,000 2,52,87,29,000 Mineral resources Capital 1,59,63,40,000 0 1,59,63,40,000 Department.

26 Expenditure pertaining to Revenue 34,65,95,000 0 34,65,95,000 Culture Department. Capital 11 ,50,00,000 0 I l ,50,00,000

27 School Education Revenue 38,94,78,60,000 3,20,000 38,94,81,80,000 Capital I, I 0,26,97,000 0 1, I 0,26,97,000

28 State Legislature Revenue 47,90,80,000 79,00,000 48,69,80,000

29 Administration of Justice Revenue 2,53,82,70,000 4 7,28,30,000 3,01,1 1,00,000 and Elections. Capital 74,00,00,000 0 74,00,00,000

30 Expenditure pertaining to Revenue 24,02,64,07,000 2,00,000 24,02,66,07,000 Panchayat and Rural Capital 9,51,55,00,000 0 9,51,55,00,000 Development Department.

31 Expenditure pertaining to Revenue 39,42, 17,000 40,000 39,42,57,000 Planning Economics and

Statistics Department.

10

436 (9)

(1) (2) (3) (4) (5)

32 Expenditure pertaining to Revenue 95, 19,80,000 10,000 95, 19,90,000 Public Revenue Relations Capital 2,00,000 0 2,00,000 Department.

33 Expenditure pertaining to Revenue 15,59,29,45,000 1,00,000 15,59,30,45,000 Tribal welfare Department. Capital 5,00,000 0 5,00,000

34 Expenditure pertaining to Revenue 70,75,43,000 40,000 70,75,83,000 Social welfare Department. Capital 10,00,000 0 10,00,000

35 Expenditure pertaining to Revenue 1,55,02,000 0 1,55,02,000 Rehabilitation Department

36 Transport Revenue 56,90,09,000 20,10,000 57,10,19,000 Capital l ,00,00,000 0 1,00,00,000

37 Tourism Revenue 59,36,00,000 0 59,36,00,000 Capital 16,00,00,000 0 16,00,00,000

39 Expenditure pertaining to Revenue 53,29,63, 10,000 50,000 53,29,63,60,000 Food Civil Supplies and Capital 52,50,40,000 0 52,50,40,000 Consumer Protection

Department.

40 Expenditure pertaining to Revenue 4,23,14,000 0 4,23,14,000 Ayacut Department. Capital 35,50,00,000 0 35,50,00,000

41 Tribal Areas Sub-plan Revenue 90,75,93,25,000 10,000 90,75,93,35,000 Capital 21,23,85,90,000 15,00,000 21,24,00,90,000

42 Public Works relating to Capital 7,8] ,67,00,000 2,50,00,000 7,84, 17,00,000 Tribal Areas Sub-Plan-

roads and bridges.

43 Expenditure pertaining to Revenue I, I 0,36,95,000 25,000 1,10,37,20,000 Sports and Youth Welfare Capital 1,75,00,000 0 1,75,00,000 Department.

44 Expenditure pertaining to Revenue 5,93,95,90,000 70,000 5,93,96,60,000 Higher Education Capital 9,11,00,000 0 9, I I ,00,000 Department.

45 Minor Irrigation Works Revenue 66, 15,85,000 0 66, 15,85,000 Capital 4,85,80,05,000 0 4,85,80,05,000

46 Expenditure pertaining to Revenue 15,25,00,000 0 15,25,00,000 Science and Technology Capital 9,79,50,000 0 9,79,50,000 Department.

11

436 (10)

( I) (2) (3) (4) (5)

47 Man-Power Planning and Revenue 5,91,86,50,000 20,000 5,91 ,86, 70,000 Technical Education Capital 94,94,50,000 0 94,94,50,000 Department.

49 Expenditure pertaining to Revenue 34,37,80,000 0 34,37,80,000 Scheduled Caste Welfare.

50 Expenditure pertaining to Revenue 1,54,30,000 0 1,54,30,000

20 Point Implementation Department.

51 Expenditure pertaining to Revenue 10,97,60,000 0 10,97,60,000 Re)jgious Trusts and

Endowments Department.

53 Financial assistance to Revenue 27,20,47,000 0 27,20,47,000 Urban bodies under Capital 42,00,00,000 0 42,00,00,000 Scheduld Caste Sub Plan.

54 Expenditure pertaining to Revenue I, 15,50,00,000 0 1, 15,50,00,000 Agricultural Research and Capital 60,00,00,000 0 60,00,00,000 Education.

55 Expenditure pertain ing to Revenue 9,05,42,93,000 10,000 9,05,43,03,000 Women and Child Welfare. Capital 34, 70, I 0,000 0 34, 70, I 0,000

56 Rural Industries Revenue 87,29,22,000 10,000 87,29,32,000 Capital 2,70,22,000 0 2,70,22,000

58 Expenditure on Relief on Revenue 5,37,87,72,000 0 5,37,87,72,000 account of Natural Capital 20,00,000 0 20,00,000 Calamities and Scarcity.

60 Expenditure pertaining to Revenue 74,00,000 0 74,00,000 District plan schemes. Capital 52,00,00,000 0 52,00,00,000

64 Scheduled Caste Sub Plan Revenue 31,20,25,51,000 10,000 3 I ,20,25,61 ,000 Capital I 0,86,85,8 I ,000 0 I 0,86,85,8 I ,000

65 Aviation Department Revenue 17,40,42,000 10,000 17,40,52,000 Capital 49,54,00,000 0 49,54,00,000

66 Welfare of Backward Revenue 2, I 0,36,40,000 0 2, 10,36,40,000 Classes and Minorities. Capital 21,65,00,000 0 21,65,00,000

67 Public Works-Buildings Revenue 5,03,85,60,000 45,00,000 5,04,30,60,000 Capital 4,63,88,93,000 0 4,63,88,93,000 68 Public Works relating to Capital I ,96,43, 77,000 0 1,96,43,77,000 Tribal Areas Sub-Plan- buildings.

12

436(11)

(1) (2) (3) (4) (5)

69 Expenditure pertaining to Revenue 4,84,58, 19,000 0 4,84,58, 19,000 Urban Administration and

Development Department-

Urban Walfare.

71 Electronics and Revenue 77,72,61,000 0 77,72,61,000 Information Technology

Department.

75 NABARD aided Projects Capital 4,01,50,00,000 0 4,01 ,50,00,000 pertaining to Water

Resources Department.

76 Externally aided Projects Capital 3,00,00,00,000 0 3,00,00,00,000 pertaining to Public Works

Department.

79 Expenditure pertaining to Revenue 3,66,45,60,000 4,20,000 3,66,49,80,000 Medical Education Capital 1,23,01,00,000 0 1,23,01,00,000 Department.

80 Financia l assistance to Revenue 32,37,76,54,000 0 32,37, 76,54,000 Three tier Panchayati Capital 3,52,60,00,000 0 3,52,60,00,000 Raj Institutions.

81 Financial assistance to Revenue 15,25,88,55,000 62,00,00,000 15,87,88,55,000 Urban bodies. Capital 4,07,50,00,000 0 4,07,50,00,000

82 Financia l assistance to Revenue 13,96,53,67,000 0 13,96,53,67,000 Three tier Panchayati Capital 2,62,27,00,000 0 2,62,27,00,000 Raj Institutions under

the tribal area sub-plan.

83 Financial assistance to Revenue 44,67,50,000 0 44,67,50,000 Urban bodies under the Capital 91,00,00,000 0 91 ,00,00,000 tribal area sub-plan.

Total - Revenue 5, 18,61, 7 5,97 ,000 27,30,49,42,000 5,45,92,25,39,000 Capital 1,18,63,39, 14,000 10,90,24,84,000 1,29,53,63,98,000 Grand Total - 6,37,25,15,ll ,000 38,20, 7 4,26,000 6, 75,45,89,37,000

13

SECTIONS