Chhattisgarh act 006 of 2015 : The CHHATTISGARH APPROPRIATION (No.1) ACT, 2015

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4

(No. 6 of 2015) THE CHHATTISGARH APPROPRIATION (No.1) ACT, 2015

An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2014-15.

Be it enacted by the Chhattisgarh Legislature in the Sixty-sixth year of the Republic of India, as follows:-

I.

2.

3.

This Act may be called the Chhattistgarh Appropriation Act, 2015. From and out of the Consolidated Fund of the State ofChhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule, including the sums specified in column (3) of the Schedule of the Chhattisgarh Appropriation Act, amounting in the aggregate to the sums of Three Hundred Eighty Two Crore Eighty N ine Lakh Eighty Four Thousand Three Hundred One rupees towards defraying the several charges which wil l come in the course of payment during the financial year20l4-2015 in respect of services specified in column (2) of the Schedule.

The sums authorised to be paid and applied from and out of the Consolidated Fund of the State ofChhattisgarh by this Act, shall be appropriated for the services and purpose expressed in the Schedule in relation to the said year.

THE SCHEDULE

(See Section 2 and 3) No. of Services and Sums not exceeding Vote purposes Voted by the Charged on Legislative Consolidated

Assembly Fund

(I) (2) (3)

Rs. Rs.

0 1 General Administration Revenue 3,69,97,201 0

03 Police Revenue 82,11 ,09,000 0

04 Other expenditure Revenue 54,44,000 0 pertaining to Home

Department.

06 Expenditure pertaining to Revenue 24,00,00,000 0 Finance Department.

10 Forest Revenue 7,00,00,000 0

366(3)

Short title. Issue of

Rs. 382,89,84,30 I from and out of the Consolidated Fund of the State for the Financial year 2014-15 .

Appropriation . Total

Rs.

3,69,97,20 I

82, 11,09,000

54,44,000

24,00,00,000

7,00,00,000

5

(1) (2) (3)

Rs. Rs. Rs.

14 Expenditure pertaining to Revenue 30,98,000 0 30,98,000 Animal Husbandry

Department.

15 Financial assistance to Revenue 6,25,000 0 6,25,000 Three tier Panchayati Raj

Institutions under

Scheduled Caste Sub Plan.

16 Expenditure pertaining to Revenue 39,58,000 0 39,58,000 Fisheries Department.

19 Public Health and Family Revenue 400 0 400 Welfare.

20 Public Health Engineering Revenue 5,33,00,100 0 5,33,00, I 00 Capital 14,00,00,000 0 14,00,00,000

26 Expenditure pertaining to Revenue 6,00,000 0 6,00,000 Culture Department.

30 Expenditure pertaining to Revenue 59,42,96,000 0 59,42,96,000 Panchayat and Rural

Development Department.

32 Expenditure pertaining to Revenue 2,00,00,000 66,000 2,00,66,000 Public Relations

Department.

4 1 Tribal Areas Sub-plan Revenue 44,52,00,100 0 44,52,00, I 00

44 Expenditure pertaining to Revenue 42,04,00,000 0 42,04,00,000 Higher Education

Department.

45 Minor Irrigation Works Revenue 3,66,50,000 0 3,66,50,000

46 Expenditure pertaining to Revenue 33,00,000 0 33,00,000 Science and Technology

Department.

47 Man-Power Planning and Revenue 10,00,000 0 10,00,000 Technical Education

Department.

55 Expenditure pertaining to Revenue 30,00,00,000 0 30,00,00,000 Women and Child Welfare.

6

(1)⁽²⁾ (3)

Rs. Rs. Rs.

58 Expenditure on Relief on Revenue 1,30,00,000 0 1,30,00,000 account of Natura l

Calamities and Scarcity.

64 Scheduled Caste Sub Plan Revenue 22,75,00,000 0 22,75,00,000 Capital 7,00,00,000 0 7,00,00,000

66 Welfare of Backward Revenue 50,000 0 50,000 Classes and Minorities.

67 Public Works-Buildings Revenue 30,67,65,000 0 30,67,65,000 Capital 1,00,00,000 0 1,00,00,000

79 Expenditure pertaining to Revenue 400 0 400 Medical Education

Department.

80 Financial assistance to Revenue 37,50,000 0 37,50,000 Three tier Panchayati

Raj Institutions.

82 Financial assistance to Revenue 18,75,100 0 18,75,IO0 Three tier Panchayati

Raj Institutions under

the tribal area sub-plan.

Total Revenue 3,60,89, 18,301 66,000 3,60,89,84,301 Capital 22,00,00,000 0 22,00,00,000 Grand Total 3,82,89, 18,301 66,000 3,82,89,84,301

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