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2
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4
S hort title.
CHHATTISGARH ACT
(No. 16of 2017) THE CHHATIISGARH APPROPRIATION (No. -5) ACT, 2017
1122(3)
An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State ofChhattisgarh for the services of the Financial Year 2017-2018.
Be it enacted by the Chhattisgarh Legislature in the Sixty- eighth Year of the Republic oflndia, as follows :-
This Act may be called the Chhattisgarh Appropriation (No.-5)Act, 2017. Issue of
Rs. 2348,63,58,365
from and out of the
Consolidated Fund
of the State for the
Financial year
2017-2018.
1.
2. From and out of the Consolidated Fund of the State ofChhattisgarh, there may be paid and applied sums not exceeding those specified in column (3) of the Schedule, including the sums specified in column (3) of the Schedule of the Chhattisgarh Appropriation Act, 2017, amounting in the aggregate to the sums of Two Thousand Three Hundred Crore Sixty Three Lakhs Fifty Eight Thousand Three Hundred Sixty Five rupees towards defraying the several charges which will come in the course of payment during the financial year 2017-2018 in respect of services and purposes specified in column (2) of the Schedule.
Appropriation. 3. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said financial year. No. of
Vote
( I)
0 1
03
04
06
07
1 I
Services and purposes
(2)
General Administration Police
Other Expenditure pertaining to Home Department
Expenditure pertaining to Finance Department Expenditure pertaining to Commercial Tax
Department
Expenditure pertaining to Commerce and Industry Department
THE SCHEDULE
(See Section 2 and 3) Revenue
Revenue
Revenue
Revenue
Revenue
Revenue
Voted by the
Legislat ive
Assembly
Rs.
1, 16,74,100
5,00,00,200
1,19,11,500
5,00,00, I 00
I 0,40,80, I 00
4 1,90,00,000
Sums not exceeding Charged on
Consolidated
Fund
(3)
Rs.
0
0
0
0
0
0
Total Rs.
1,16,74,100
5,00,00,200
1,19,11,500
5,00,00, I 00
I 0,40,80, I 00
41,90,00,000
5
1122(4)
(I) (2) (3)
Rs. Rs. Rs.
12 Expenditure pertaining to Revenue I ,42,58,00,000 0 l ,42,58,00,000 Energy Department Capital 75,18,00,000 0 75, 18,00,000
17 Co-operation Revenue 31,45,050 0 31,45,050
19 Pub I ic Health and Family Revenue 37,53,00,000 0 37,53,00,000 Welfare Capital 6,00,00,000 0 6,00,00,000
20 Public Health Engineering Revenue 13,00,100 0 13,00,100
21 Expenditure pertaining to Revenue 4,77,50,000 0 4,77,50,000 Housing and Environment
Department
23 Water Resources Capital 400 0 400 Department
26 Expenditure pertaining to Revenue 5,56,55,000 0 5,56,55,000 Culture Department
27 School education Revenue 8,00,000 0 8,00,000 Capital 100 0 100
28 Sate Legislature Revenue 20,00,000 0 20,00,000
29 Administration of Justice Revenue 61,00,000 50,00,000 l,11,00,000 and Elections
30 Expenditure pertaining to Revenue 1,35, 12,91,000 0 1,35, 12,91,000 Panchayat and Rural Capital 100 0 100
Development Department
34 Expenditure pertaining to Revenue 15,00,000 0 15,00,000 Social welfare Department
39 Expenditure pertaining to Revenue 1,05,93,121 0 1,05,93,121 Food Civi l Supplies and Capital 25,00,000 0 25,00,000 Consumer Protection
Department
41 Tribal Areas Sub-plan Revenue 3,70,54,04,946 0 3,70,54,04,946 Capital 65,58,00,400 0 65,58,00,400
42 Public Works relating to Capital 100 0 100 Tribal Areas Sub-plan-
roads and bridges
6
•;_faft-H•I~ ( ~ , ~ 26 ~ 201 7 11 22 (5)
(I) (2) (3)
Rs. Rs. Rs.
58 Expenditure on Relief Revenue 6,75,00,00,000 0 6,75,00,00,000 on account of Natural
Calamities and Scarcity
64 Scheduled Caste Sub Revenue 3,48, 13,76, 188 0 3,48,13,76, 188 Plan Capital 20,42,97, I 00 0 20,42,97,100
66 Welfare of Backward Revenue 3,66,00,000 0 3,66,00,000 Classes and Minorities
67 Public Works-Buildings Revenue 300 0 300 Capital 300 0 300
68 Public Works relating to Capital 100 0 100 Tribal Areas Sub-Plan-
buildings
71 Electronics and Information Revenue 2,40,00, I 00 0 2,40,00, 100 Technology Department
76 Externally aided Projects Capital 300 0 300 pertaining to Public Works
Department
79 Expenditure pertaining Revenue 7,96,77,160 0 7,96,77,160 to Medical Education Capital I, 11,00,00,000 0 1, 11,00,00,ooo Department
80 Financial assistance to Capital I ,00,00,000 0 l,00,00,000 Three tier Panchayati
Raj Institutions
81 Financial assistance to Revenue 2,68,20,00,000 0 2,68,20,00,000 Urban bodies
Total- Revenue 20,68,69,59,465 50,00,000 20,69, 19,59,465 Capital 2,79,43,98,900 0 2, 79,43,98,900 Grand Total 23,48, 13,58,365 50,00,000 23,48,63,58,365
7