Chhattisgarh act 016 of 2017 : The CHHATTISGARH APPROPRIATION (No.5) ACT, 2017

Department
  • Department of FINANCE

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S hort title.

CHHATTISGARH ACT

(No. 16of 2017) THE CHHATIISGARH APPROPRIATION (No. -5) ACT, 2017

1122(3)

An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State ofChhattisgarh for the services of the Financial Year 2017-2018.

Be it enacted by the Chhattisgarh Legislature in the Sixty- eighth Year of the Republic oflndia, as follows :-

This Act may be called the Chhattisgarh Appropriation (No.-5)Act, 2017. Issue of

Rs. 2348,63,58,365

from and out of the

Consolidated Fund

of the State for the

Financial year

2017-2018.

1.

2. From and out of the Consolidated Fund of the State ofChhattisgarh, there may be paid and applied sums not exceeding those specified in column (3) of the Schedule, including the sums specified in column (3) of the Schedule of the Chhattisgarh Appropriation Act, 2017, amounting in the aggregate to the sums of Two Thousand Three Hundred Crore Sixty Three Lakhs Fifty Eight Thousand Three Hundred Sixty Five rupees towards defraying the several charges which will come in the course of payment during the financial year 2017-2018 in respect of services and purposes specified in column (2) of the Schedule.

Appropriation. 3. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said financial year. No. of

Vote

( I)

0 1

03

04

06

07

1 I

Services and purposes

(2)

General Administration Police

Other Expenditure pertaining to Home Department

Expenditure pertaining to Finance Department Expenditure pertaining to Commercial Tax

Department

Expenditure pertaining to Commerce and Industry Department

THE SCHEDULE

(See Section 2 and 3) Revenue

Revenue

Revenue

Revenue

Revenue

Revenue

Voted by the

Legislat ive

Assembly

Rs.

1, 16,74,100

5,00,00,200

1,19,11,500

5,00,00, I 00

I 0,40,80, I 00

4 1,90,00,000

Sums not exceeding Charged on

Consolidated

Fund

(3)

Rs.

0

0

0

0

0

0

Total Rs.

1,16,74,100

5,00,00,200

1,19,11,500

5,00,00, I 00

I 0,40,80, I 00

41,90,00,000

5

1122(4)

(I) (2) (3)

Rs. Rs. Rs.

12 Expenditure pertaining to Revenue I ,42,58,00,000 0 l ,42,58,00,000 Energy Department Capital 75,18,00,000 0 75, 18,00,000

17 Co-operation Revenue 31,45,050 0 31,45,050

19 Pub I ic Health and Family Revenue 37,53,00,000 0 37,53,00,000 Welfare Capital 6,00,00,000 0 6,00,00,000

20 Public Health Engineering Revenue 13,00,100 0 13,00,100

21 Expenditure pertaining to Revenue 4,77,50,000 0 4,77,50,000 Housing and Environment

Department

23 Water Resources Capital 400 0 400 Department

26 Expenditure pertaining to Revenue 5,56,55,000 0 5,56,55,000 Culture Department

27 School education Revenue 8,00,000 0 8,00,000 Capital 100 0 100

28 Sate Legislature Revenue 20,00,000 0 20,00,000

29 Administration of Justice Revenue 61,00,000 50,00,000 l,11,00,000 and Elections

30 Expenditure pertaining to Revenue 1,35, 12,91,000 0 1,35, 12,91,000 Panchayat and Rural Capital 100 0 100

Development Department

34 Expenditure pertaining to Revenue 15,00,000 0 15,00,000 Social welfare Department

39 Expenditure pertaining to Revenue 1,05,93,121 0 1,05,93,121 Food Civi l Supplies and Capital 25,00,000 0 25,00,000 Consumer Protection

Department

41 Tribal Areas Sub-plan Revenue 3,70,54,04,946 0 3,70,54,04,946 Capital 65,58,00,400 0 65,58,00,400

42 Public Works relating to Capital 100 0 100 Tribal Areas Sub-plan-

roads and bridges

44 Expenditure pertaining Revenue 300 0 300 to Higher Education Department 55 Expenditure pertaining to Revenue 200 0 200 Women and Child Welfare

6

•;_faft-H•I~ ( ~ , ~ 26 ~ 201 7 11 22 (5)

(I) (2) (3)

Rs. Rs. Rs.

58 Expenditure on Relief Revenue 6,75,00,00,000 0 6,75,00,00,000 on account of Natural

Calamities and Scarcity

64 Scheduled Caste Sub Revenue 3,48, 13,76, 188 0 3,48,13,76, 188 Plan Capital 20,42,97, I 00 0 20,42,97,100

66 Welfare of Backward Revenue 3,66,00,000 0 3,66,00,000 Classes and Minorities

67 Public Works-Buildings Revenue 300 0 300 Capital 300 0 300

68 Public Works relating to Capital 100 0 100 Tribal Areas Sub-Plan-

buildings

71 Electronics and Information Revenue 2,40,00, I 00 0 2,40,00, 100 Technology Department

76 Externally aided Projects Capital 300 0 300 pertaining to Public Works

Department

79 Expenditure pertaining Revenue 7,96,77,160 0 7,96,77,160 to Medical Education Capital I, 11,00,00,000 0 1, 11,00,00,ooo Department

80 Financial assistance to Capital I ,00,00,000 0 l,00,00,000 Three tier Panchayati

Raj Institutions

81 Financial assistance to Revenue 2,68,20,00,000 0 2,68,20,00,000 Urban bodies

Total- Revenue 20,68,69,59,465 50,00,000 20,69, 19,59,465 Capital 2,79,43,98,900 0 2, 79,43,98,900 Grand Total 23,48, 13,58,365 50,00,000 23,48,63,58,365

7

SECTIONS