Chhattisgarh act 021 of 1994 : The Chhattisgarh Lok Seva (ST, SC and OBC) Reservation Act, 1994

  • Date:
Department
  • Department of GENERAL ADMINISTRATION
Enforcement Date

18 Nov 1963

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    MADHYA PRADESH ACT

    No. 21 OF 1994

    THE MADHYA PRADESH LOK SEVA (ANUSUCHIT JATIYON, ANUSUCHIT JAN JATIYON AUR

    ANYA PICHHADE VARGON KE LIYE ARAKSHAN) ADHINIYAM, 1994

    TABLE OF CONTENTS

    l. Short title, extend and Commencement.

    2. Definitions.

    3. Application of the Act.

    4. Fixation of percentage for reservation of posts.

    5. Responsibility and powers for compliance of the Act.

    6. Penalty.

    7. Power to call for record.

    8. Representation in Selection Committee.

    9. Conces~i~n and relaxation.

    10. Caste Certiticate.

    II. Removal of difficulties.

    12. Protection of action taken in good faith.

    13. Power to make rules.

    14. Irregular appointments voidable.

    15. Half yearly report of appointments.

    16. Liason Officer.

    17. Constitution of Standing Committee.

    18. Functions of Standing Committee.

    19. Annual report.

    20. Laying of order etc.

    21. Saving. '

    :/

    ' }

    •j ; . •

    6

    7

    8

    9

    SECTIONS