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1.
~ crlf 2018- 2019~~~,#;'t
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01
02
03
3. ~ ~TIQf.J<:llf"aJ'{I •~_fat1ftll~ '{l~
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(2) (3) (4) (5)
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• ~-"&Jra
·~-~~ 1tit 0 20,63,36, 79,000 20,63,36, 79,000 ~~ ~ 2,09 ,17,80,000 32, 78, 10,000 2,41,95,90,000 1tit 1,15,80,30,000 0 1,15,80,30,000 ~ ~fcmm~ ~ 28,36 ,80,000 0 28,36,80,000 ~~cll
~~ 42,32,95,47,~00 66,00,000 42,33,61,47,000 1tit 76, 75,20,000 0 76, 75,20,000
222 ( 1)
(1) (2) (3) (4) (5)
m m m
04 ~ fcr'lWJ it~~ "&:l
05 ~ ffiR'q 1, 74,32,23 ,000· 10,000 1,74,32,33,000 06 fcrm fcr'lWT it~ "&:l
07 c11fo1Qii:ficgfcr'm1Tit~ ffiR'q 2,56,14,68,000 60,06,35,000 3,16,21,03,000
"&:l
08 'ii ffiR'cf om~~ ffiR'q 10,44,80,10,000 15,26,000 10,44,95,36,000 ~ 3,40,43,50,000 0 3,40,43 ,50,000
09 ffiR'q fcr'lWJ it~ "&:l
10 q.'f ffiR'q 10,69,13,56,000 28,20,67,000 10,97,34,23,000 ~ 17,31,51,000 0 17,31,51,000
11 ~ ~ ~ fcr'lWT it ffiR'q 2,77,88,91,000 25,000 2,77,89,16 ,000 ~"&:l
22, 76, 79, 16,000
~ 4,20,06,60,000 0 4,20,06,60,000 13 ~ ffiR'q 23,58, 75,02,000 13,00,000 23,58,88,02,000 ~ 8,08,00,000 0 8,08,00,000
14 ~ fcr'lWT it~ "&:l
. 4,16,68 ,47,000 20,000 4,16 ,68,67,000 ~ 31,94,42,000 0 31,94,42 ,000
15 ~ 'fil@ 3Q4i'-l1•ff•f1lfi1 ffiR'q 6,07,03,80,000 0 6,07,03,80,000 ~~ ~ ~~ ~ 79,00,00,000 0 79,00,00,000
"i:fil~~
16 lfffift~ ffiR'q 62,36,98,000 20,000 62,37,18,000 ~ 6,45,00,000 0 6,45,00,000
17 'tl~i:filf@ ffiR'q 1,57,48,79,000 15,000 1,57,48,94,000 ~ 25,50,02,000 0 25,50,02,000
18 ~ ffiR'q 1,73,58,37,000 20,000 1, 73,58,57,000 ~ 1,00;00,000 0 1,00,00,000
3
222 (2)
(1) (2) (3) (4) (5)
m m m
19 ~~~-qftm~ ~ 19,78,46,98,000 15,50,000 19, 78,62,48,000 1tit 68,17,54,000 0 68 , 17,54,000
20 ~~~ ~ 3,94,32,58,000 10,00,000 3,94,42,58,000 1tit 2,84,34,06,000 0 2,84,34,06 ,000
21 ~~~fcrnmit ~ 1,56,44,20,000 0 1,56 ,44,20,000 ~~ 1tit 6,95,03,63,000 0 6,95,03,63,000
22 ~~~~fcfm.r- ~ 29,45, 70,000 5,000 29,45,75 ,000 ~Fltfil!I
23 ~ ~ fcrnm ~ 5,88,87,86,000 1,10,000 5,88,88,96,000 1tit 4,88, 15,49,000 26,00,000 4,88,41,49 ,000 24 ~Flll"ful
26 ~~it~~ ~ 40,82,81,000 0 40,82,81,000
1tit 1,50,00,000 0 1,50,00,000
27 ~-fuim ~ 30,21,70,36,000 3,00,000 30,21,73,36,000 1tit 1,58,33,40,000 0 1,58,33,40,000
28 ~~~ ~ 61 ,60,20,000 82,00,000 62,42,20,000 29 ~~~~ ~ 4, 72,07,25 ,000 68,19,20,000 5,40,26,45,000 1tit 14,08,00,000 74,00,000 14,82,00,000
30 ~ ~m mmur ~ ~ 32,27,26,49,000 2,00,000 32,27,28,49,000 fcrnmit~~ 1tit 6, 75,88,80,000 0 6, 75,88,80,000 31 ~.~~m~ ~ 38,29,80,000 40,000 38,30,20,000 fcrnmit~~
32 ~ fcrnmit~·~ 2,25 ,42,50,000 10,000 2,25 ,42,60,000 ~ 1tit 5,00,000 0 5,00,000
33 ~sjff@~ ~ 20,74,02,00,000 10,00,000 20,74,12,00,000 1tit 58,00,000 0 58,00,000
34 ~~ ~ 1,04,02,51,000 40,000 1,04 ,02,91,000 1tit 10,00,000 0 10,00,000
4
222 (3)
(1) (2) (3) (4) (5)
~ ~ ~
35 ~ 2,29,60,000 0 2,29,60,000 36 ~ ~ 76,43,86,000 20,10,000 76,63,96,000 ~ 32,21,00,000 0 32,21,00,000 37 ~ ~ 27,30,00,000 0 27,30,00,000 ~ 31,70,00,000 0 31,70,00,000 39 ~. ~ ~ "m ~ 22,72,15,45,000 50,000 22, 72, 15,95,000 ~m1W1Tfum.T~ ~ 7,34,51,000 0 7,34,51,000 ~~
40 3ITTTicficfum.T~ ~ ~ 4, 70,66 ,000 0 4,70,66,000 ~ 2,61,OO,OO,OOO 0 2,61,00 ,00,000
41 ~~3441,iHI ~ 1,23 ,04,57,25,000 10,000 1,23,04,57,35,000 ~ 30,17,13,91,000 15,00,000 30,17,28,91,000 42 ~~ 34lil'51'11 ~ ~ 10,82,19 ,00 ,000 8,42,00,000 10,90,61 ,00,000 ~~ f.lllfuTcnr;f-~
~~
43 ~~~~ ~ 67,84,47,000 30,000 67,84,77,000
~ 1,75,00,000 0 1, 75,00,000
44 ~rn~ ~ 6,64,16,60,000 70,000 6,64,17 ,30,000 ~12,34,00,000 0 12,34,00,000
45 ~ ~ f.lllfuy cliW ~ 98, 72,43,000 0 98, 72 ,43 ,000 ~-
3,95,79,76,000 0 3,95,79,76,000
46 ~-ii'( "acf'11&11-il ~ 16,95,00,000 0 16,95,00,000 ~ 4,00,00,000 0 4,00 ,00,000
47 ~mm-.~rn~ ~ 3,59,94,61,000 10,000 3,59,94,71,000 ~~fum.T ~ 31,02,26,000 0 31,02,26,000 49 ~~~ ~ 6,87,10,000 0 6,87,10,000
so ~ ~fcrnm ~ 1,62,10,000 0 1,62 ,10,000 ~~~
51 ~..:rm~~ ~ 11,24,50,000 0 11 ,24,50,000 ~ 3,20,00,000 0 3,20,00,000
5
222 (4) •/.fo'llflll~ ~. ~ 21 ~ 2018
(1) (2) (3) (4) (5)
~ ~ ~
53 ~ ~ 3q .. i)'11-1ia•fa ffiR<:r 20,45,00,000 0 20,45,00,000 .fllfu:r ~ "ifil Mir 1tit 33, 70,50,000 0 33,70,50,000 ~
54 ~~ ~ -fu~ it ffiR<:r l,31 ,00,00 ,000 0 1,31,00,00,000 ~~ 1tit 31,66,00,000 0 31,66,00,000
55 ~ ~ ofwf~it ffiR<:r 9,90,51,31,000 10,000 9,90,51,41,000 ~~ 1tit 29,07,00,000 0 29,07,00,000
56 ~ ffiR<:r 1,05,79,02,000 10,000 1,05,79,12,000 1tit 1,30,00,000 0 1,30,00,000
58 ~ ~;m~ ~~ ffiR<:r 6,08,64,00,000 0 6,08,64,00,000 $rrif~'IR~ 1tit 20,00,000 0 20,00,000
60 ~ qf.(41'11-11~ it ~ ffiR<:r 75 ,00,000 0 75,00,000 ~ 1tit 52,00,00,000 0 52,00,00,000
64 ~~ 3441'11-II ffiR<:r 41 ,67,02,51,000 10,000 41,67,02,61,000 1tit 14,55,94,84,000 0 14,55,94,84,000
65 fcrnl.Rfcrnm ffiR<:r 39,05,92,000 10,000 39,06,02,000 1tit 20,05,00,000 0 20,05,00,000
66 ~q-.f ~ ~('4-t-fo,i.lcfi ffiR<:r 2,47,40,50,000 0 2,47 ,40,50,000 ~ 1tit 24,43,00,000 0 24,43,00,000
67 ~ f.rnfuT cfil.f-w:r-J ffiR<:r 6,61,38,60,000 46,00,000 6,61,84,60,000 1tit 6,68,59,19,000 0 6,68,59,19,000
68 ~~ 3441'11-11 €t 1tit 1,83,03,30,000 0 1,83,03,30,000 ~ ~ f.rnfuT cfil.f-w:r-J
69 .fllfu:r 'ITTITfR ~ ~ ffiR<:r 8,50,43,35,000 0 8,50,43,35,000 fcnwr-.fllfu:r ~
71 $i44}l'f.i¾ ~ ~ mdlft1i.hl ffiR<:r 1,36,07,84,000 0 1,36,07,84,000 fcrm-r 1tit 2,80 ,00,00,000 0 2,80,00,00,000
75 ~~ fcrm-r it~ 1tit 7,00,00,00,000 0 7,00,00,00,000 ~ # ~ ~
qf<41'11-11ll
6
mJl,(-l•I~ m , ~ 21 ~ 2018 222 (5)
(1) (2) (3) (4) (5)
~ ~ ~
76 ~~fcnrn~~ tit 7,75 ,60,00,000 0 7, 75,60,00 ,000 ~ ~ ~ mi:a
qf.¼1Zi1-11l!
79 ~ rnim fcnWT ~ ffiRq 6, 15,46,44,000 4,20 ,000 6,15,50 ,64,000 ~~ tit 1,89,20,45,000 0 1,89,20,45,000
80 ~~~~'3TI ffiRq 38,19,68,73,000 0 38, 19,68, 73 ,000 cfil~~ tit 1,80,50,00,000 0 1,80,50,00,000
81 -m&~cfil~~ ffiRq 17,95,80,30,000 71 ,34,50,000 18,67 , 14,80,000 tit 6,04,00 ,00,000 0 6,04,00 ,00,000
82 ~~ ,i!Qlll\ll-11 ifi ffiRq 19,13,65,11 ,000 0 19,13,65,11 ,000 - ~~~~ tit 1,97,50,00,000 0 1,97,50,00 ,000
mm'3ifcfil~~
83 ~~ ,3Qlll\ll-ll ~ ffiRq 44,94,60,000 0 44,94,60,000 ~-m&~cfil ~ tit 33,00,00,000 0 33,00,00,000
~
.:n;r - ~ 6,50,37,66,46,000 44,60,51,34,000 6,94,98,17,80,000
tit 1,58, 73,85,67,000 20,91,30,09,000 1, 79 ,65,15,76,000
~.:n;r 8,09,11,52,13,000 65,51,81,43,000 8, 7 4,63,33,56,000
-fm~. ~21~2018 ~ 2915/tf. 54/21-'-3l/~./u. 11./18.- m«f ~ ~ ~ ~ 348 ~ ~ (3) ~~ii~ fcnWT c€t ,(-ll-liH&icfi ~~ 21-3-2018 cfiT ~ ~ ~ ~ ~~ ~rmr~ fifim\lmn-~. ifall,(-lll~ ~~~ 'lm~~UT~l~llllj,(-!1<,
~-~-~.~~-
7
222 (6)
Short title.
CHHATTISGARH ACT
(No. 7 of 2018) THE CHHATTISGARH APPROPRIATION (No. 2) ACT, 2018
An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2018-2019.
Be it enacted by the Chhattisgarh Legislature m the Sixty- ninth Year of the Republic of India, as follows :-
This Act may be called the Chhattisgarh Appropriation (No. 2) Act, 2018.
Issue of Rs. 8,74,63,33,56,000 from and out of the Consolidated Fund of the State for the Financial Year 2018-2019.
1.
2. From and out of the Consolidated Fund of the State ofChhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule amounting in the aggregate to the sums of Eighty Seven Thousand Four Hundred Sixty Three Crore Thirty Three Lacs Fifty Six Thousand rupees towards defraying the several charges which will come in the course of payment during the financial year 2018-2019 in respect of services specified in column (2) of the Schedule.
Appropriation. 3. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said financial year.
THE SCHEDULE
(See Section 2 and 3) No. of Services and Sums not exceeding Vote purposes Voted by the Charged on Total Legislative Consolidated
Assembly Fund
(1) (2) (3) (4) (5)
Rs. Rs. Rs.
Charged Appropriation- Revenue 0 39,67,44, 70,000 39,67,44, 70,000 Interest Payments and
Servicing of Debt.
Charged Appropriation- Capital 0 20,63,36,79,000 20,63,36,79,000 Public Debt.
01 General Administration Revenue 2,09, 17,80,000 32, 78, 10,000 2,41,95,90,000 Capital 1, 15,80,30,000 0 1, 15,80,30,000
02 Other expenditure pertaining Revenue 28,36,80,000 0 28,36,80,000 to General Administration
Department
03 Police Revenue 42,32,95,~ 7,000 66,00,000 42,33,61,47,000 Capital . 76, 75,20,000 0 76, 75,20,000
8
222 (7)
(1) (2) (3) (4) (5)
Rs . Rs. Rs.
04 Other expenditure pertaining Revenue 39,77,75,000 0 39,77,75,000 to Home Department Capital 5,24,20,000 0 5,24,20,000
05 Jail Revenue 1,74,32,23 ,000 10,000 1,74,32,33,000
06 Expenditure pertaining to Revenue 54,94,43 ,46,000 50,41 ,000 54,94,93 ,87,000 Finance Department Capital 10,00,000 0 10,00,000
07 Expenditure pertaining Revenue 2,56, 14,68,000 60,06,35,000 3,16,21,03 ,000 to Commercial Tax Capital 84,00,000 0 84,00,000
Department
08 Land revenue and district Revenue 10,44,80, 10,000 15,26,000 l 0,44,95,36,000 administration Capital 3,40,43,50,000 0 3,40,43,50,000
09 Expenditure pertaining to Revenue 20,35,50,000 10,000 20,35,60,000 Revenue Department Capital 50,00,000 0 50,00,000
10 Forest Revenue 10,69,13 ,56,000 28,20,67,000 10,97,34,23,000 Capital 17,31 ,51,000 0 17,31,51,000
11 Expenditure pertaining to Revenue 2,77,88,91 ,000 25,000 2,77,89,16,000 Commerce and Industry Capital 69,16,33,000 5,00,000 69,21 ,33,000 Department
12 Expenditure pertaining to Revenue 20,47,79,16,000 2,29,00,00,000 22,76,79, 16,000 Energy Department Capital 4,20,06,60,000 0 4,20,06,60,000
13 Agriculture Revenue 23,58,75,02,000 13,00,000 23,58,88,02,000 Capital 8,08,00,000 0 8,08,00,000
14 Expenditure pertaining Revenue 4, 16,68,4 7,000 20,000 4, 16,68,67 ,000 to Animal Husbandry Capital 31 ,94,42,000 0 31 ,94,42,000 Department
15 Financial assistance to Revenue 6,07,03 ,80,000 0 6,07,03,80,000 Three tier Panchayati Raj Capital 79,00,00,000 0 79,00,00,000 Institutions under
Scheduled Caste Sub Plan
16 Expenditure pertaining to Revenue 62,36,98,000 20,000 62,37,18,000 Fisheries Department Capital 6,45,00,000 0 6,45,00,000
17 Co-operation Revenue 1,57,48,79,000 15,000 1,57,48,94,000 Capital 25 ,50,02,000 0 25,50,02,000
18 Labour Revenue 1,73,58,37,000 20,000 1,73 ,58,57,oo·o Capital 1,00,00,000 0 1,00,00,000
19 Public Health and Family Revenue 19, 78,46,98,000 15,50,000 19, 78,62,48,000 Welfare Capital 68, 17,54,000 0 68, 17,54,000
20 Public Health Engineering Revenue 3,94,32,58,000 10,00,000 3,94,42,58,000 Capital 2,84,34,06,000 0 2,84,34,06,000
9
222 (8)
(]) (2) (3) (4) (5)
Rs. Rs. Rs.
21 Expenditure pertaining to Revenue 1,56,44,20,000 0 1,56,44,20,000 Housing and Environment Capital 6,95 ,03 ,63,000 0 6,95,03,63,000 Department
22 Urban Administration and Revenue 29,45,70,000 5,000 29,45,75,000 Development Department-
Urban Bodies
23 Water Resources Department Revenue 5,88,87,86,000 1,10,000 5,88,88,96,000 Capital 4,88, 15,49,000 26,00,000 4,88,41,49,000
24 Public works-roads and Revenue 15,97,76,67,000 0 15,97,76,67,000 bridges Capital 15,34,25,00,000 18,31,30,000 15,52,56,30,000
25 Expenditure pertaining Revenue 2,93 ,09,84,000 5,00,000 2,93, 14,84,000 to Mineral resources Capital 4, 15 ,68,95,000 0 4, 15,68,95,000 Department
26 Expenditure pertaining Revenue 40,82,81,000 0 40,82,81,000 to Culture Department Capital 1,50,00,000 0 1,50,00,000
27 School education Revenue 30,21 , 70,36,000 3,00,000 30,21 , 73,36,000 Capital 1,58,33,40,000 0 1,58,33,40,000
28 State Legislature Revenue 61,60,20,000 82,00,000 62,42,20,000
29 Administration of Justice Revenue 4,72,07,25,000 68,19,20,000 5,40,26,45,000 and Elections Capital 14,08,00,000 74,00,000 14,82,00,000
30 Expenditure pertaining to Revenue 32,27,26,49,000 2,00,000 32,27,28,49,000 Panchayat and Rural Capital 6, 75 ,88,80,000 0 6,75,88,80,000 Development Department
31 Expenditure pertaining to Revenue 38,29,80,000 40,000 38,30,20,000 Planning Economics and
Statistics Department
32 Expenditure pertaining to Revenue 2,25,42,50,000 10,000 2,25,42,60,000 Public Relations Department Capital 5,00,000 0 5,00,000
33 Expenditure pertaining to Revenue 20, 7 4,02,00,000 10,00,000 20,74,12,00,000 Tribal welfare Department Capital 58,00,000 0 58,00,000
34 Expenditure pertaining to Revenue 1,04,02,51,000 40,000 1,04,02,91 ,000 Social welfare Department Capital 10,00,000 0 10,00,000
35 Expenditure pertaining to Revenue 2,29,60,000 - 0 2,29,60,000 Rehabilitation Department
36 Transport Revenue 76,43,86,000 20,10,000 76,63,96,000 Capital 32,21,00,000 0 32,21,00,000
37 Tourism Revenue 27,30,00,000 0 27,30,00,000 Capital 31, 70,00,000 0 31, 70,00,000
10
(1)
39
40
41
42
43
44
45
46
47
49
50
51
53
54
(2)
Expenditure pertaining to Food Civil Supplies and Consumer Protection Department
Expenditure pertaining to Ayacut Department
Tribal Areas Sub-plan Public Works relating to Tribal Areas Sub-Plan- roads and bridges
Expenditure pertaining to Sports and Youth Welfare Department
Expenditure pertaining to Higher Education Department
Minor Irrigation Works Expenditure pertaining to Science and Technology Department
Man-Power Planning and Technical Education Department
Expenditure pertaining to Scheduled Caste Welfare Expenditure pertaining to
20 Point Implementation Department
Expenditure pertaining to Religious Trusts and Endowments Department Financial assistance to Urban bodies under Scheduled Caste Sub Plan
Expenditure pertaining to Agricultural Research and Education
Revenue
Capital
Revenue
Capital
Revenue
Capital
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Revenue
Revenue
Capital
Revenue
Capital
Revenue
Capital
(3)
Rs.
22,72,15,45 ,000
7,34,5 1,000
4,70,66,000
2,61,00,00,000
1,23,04,57,25,000
30,17,13,91,000
10,82, 19,00,000
67,84,47,000
1,75,00,000
6,64, 16,60,000
12,34,00,000
98,72,43,000
3,95,79,76,000
16,95,00,000
4,00,00,000
3,59,94,61,000
31,02,26,000
6,87, 10,000
1,62, 10,000
11,24,50,000
3,20,00,000
20,45,00,000
33, 70,50,000
l,31,00,00,000 31-,66,00,000
(4)
Rs.
50,000
0
0
0
10,000
15,00,000
8,42,00,000
30,000
0
70,000
0
0
0
0
0
10,000
0
0
0
0
0
0
0
0
0
222 (9)
(5)
Rs.
22,72, 15,95,000
7,34,51,000
4,70,66,000
2,61,00,00,000
1,23,04,57,35,000
30,17,28,91,000
10,90,61,00,000
67,84, 77,000
1,75,00,000
6,64, 17,30,000
12,34,00,000
98, 72,43,000
3,95,79,76,000
16,95,00,000
4,00,00,000
3,59,94,71,000
31 ,02,26,000
6,87, 10,000
1,62,10,000
11,24,50,000
3,20,00,000
20,45,00,000
33, 70,50,000
1,31,00,00,000
31 ,66,00,000
222 (10) mdh-M~m. wri
211:rfif 201s
(1) (2) (3) (4) (5)
Rs. Rs. Rs.
55 Expenditure pertaining to Revenue 9,90,51,31,000 10,000 9,90,51,41,000 Women and Child Welfare Capital 29,07,00,000 0 29,07,00,000
56 Rural Industries Revenue 1,05,79,02,000 10,000 1,05,79, 12,000 Capital 1,30,00,000 0 1,30,00,000
58 Expenditure on Relief on Revenue 6,08,64,00,000 0 6,08,64,00,000 account of Natural Capital 20,00,000 0 20,00,000 Calamities and Scarcity
60 Expenditure pertaining to Revenue 75,00,000 0 75,00;000 District plan schemes Capital 52,00,00,000 0 52,00,00,000
64 Scheduled Caste Sub Plan Revenue 41,67,02,51,000 10,000 41,67,02,61,000 Capital 14,55,94,84,000 0 14,55,94,84,000
65 Aviation Department Revenue 39,05,92,000 10,000 39,06,02,000 Capital 20,05,00,000 0 20,05,00,000
66 Welfare of Backward Revenue 2,4 7 ,40,50,000 0 2,4 7,40,50,000 Classes and Minorities Capital 24,43,00,000 0 24,43,00,000
67 Public Works-Buildings Revenue 6,61 ,38,60,000 46,00,000 6,61,84,60,000 Capital 6,68,59, 19,000 0 6,68,59, 19,000
68 Public Works relating to Capital 1,83,03,30,000 0 1,83,03,30,000 Tribal Areas Sub-Plan-
buildings
69 Expenditure pertaining to Revenue 8,50,43,35,000 0 8,50,43,35,000 Urban Administration and
Development Department-
Urban Welfare
71 Electronics and Information Revenue 1,36,07,84,000 0 1,36,07,84,000 Technology Department Capital 2,80,00,00,000 0 2,80,00,00,000
75 NABARD aided Projects Capital 7,00,00,00,000 0 7,00,00,00,000 pertaining to Water
Resources Department
76 Externally aided Projects Capital 7, 75,60,00,000 0 7,75,60,00,000 pertaining to Public Works
Department
79 Expenditure pertaining Revenue 6, 15,46,44,000 4,20,000 6, 15,50,64,000
12
222(11)
(1) (2) (3) (4) (5)
Rs. Rs. Rs.
81 Financial assistance to Revenue 17,95,80,30,000 71,34,50,000 18,67, 14,80,000 Urban bodies Capital 6,04,00,00,000 0 6,04,00,00,000
82 Financial assistance to Revenue 19,13,65,11,000 0 19, 13,65, 11,000 Three tier Panchayati Capital 1,97 ,50,00,000 0 1,97 ,50,00,000 Raj Institutions under
the tribal area sub-plan
83 Financial assistance to Revenue 44,94,60,000 0 44,94,60,000 urban bodies under the Capital 33,00,00,000 0 33,00,00,000 tribal area sub-plan
Total Revenue 6,50,37 ,66,46,000 44,60,51,34,000 6,94,98,17,80,000 Capital 1,58, 73,85,67,000 20,91,30,09,000 1,79,65,15,76,000 Grand Total 8,09,11,52,13,000 65,51 ,81,43,000 8, 7 4,63,33,56,000
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