Tamil Nadu Acts Starting With T

Tamil nadu act 036 of 1837 : Tamil Nadu Public Property Malversation Act, 1837
State: Tamil Nadu
Tamil Nadu act 024 of 1859 : The Tamil Nadu District Police Act, 1859, Act 24 of 1859
State: Tamil Nadu Date: 6 Sep 1859 Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 002 of 1864 : Tamil Nadu Revenue Recovery Act, 1864
State: Tamil Nadu Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil nadu act 007 of 1865 : Tamil Nadu Irrigation Cess Act, 1865
State: Tamil Nadu
Tamil nadu act 001 of 1865 : Tamil Nadu District Limits Act, 1865
State: Tamil Nadu
Tamil nadu act 005 of 1865 : Tamil Nadu District Police (Amendment) Act, 1865
State: Tamil Nadu
Tamil nadu act 006 of 1865 : Tamil Nadu Official Seals Act, 1865
State: Tamil Nadu
Tamil Nadu act 001 of 1865 : The Tamil Nadu Districts Limits Act, 1865
State: Tamil Nadu Date: 12 Dec 1864 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil nadu act 004 of 1866 : Tamil Nadu Enfranchised Inams Act, 1866
State: Tamil Nadu
Tamil nadu act 002 of 1866 : Tamil Nadu Cattle-Disease Act, 1866
State: Tamil Nadu
Tamil nadu act 001 of 1867 : Tamil Nadu General Clauses Act, 1867
State: Tamil Nadu
Tamil Nadu act 003 of 1869 : The Tamil Nadu Revenue Summonses Act, 1869
State: Tamil Nadu Date: 1 Jun 1869 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 003 of 1873 : The Tamil Nadu Civil Courts Act, 1873,Act 3 of 1873
State: Tamil Nadu Date: 21 Jan 1873 Department: Department of Home Department, Government of Tamil Nadu
Tamil nadu act 001 of 1876 : Tamil Nadu Land-Revenue Assessment Act, 1876
State: Tamil Nadu
Tamil Nadu act 007 of 1878 : The Tamil Nadu Municipal Police Act, 1878,Act 7 of 1878
State: Tamil Nadu Date: 16 Apr 1878 Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 5 of 1882 : The TAMIL NADU FOREST ACT - 1882
State: Tamil Nadu Department: Department of Environment and Forests Department, Tamil Nadu
Tamil Nadu act 021 of 1882 : The Tamil Nadu Forest (Validation) Act 1882
State: Tamil Nadu Date: 2 Nov 1982 Department: Department of Environment and Forests Department, Tamil Nadu
Tamil Nadu act 005 of 1882 : Tamil Nadu Forest Act, 1882
State: Tamil Nadu Department: Department of Environment and Forests Department, Tamil Nadu
Tamil Nadu act 006 of 1884 : Tamil Nadu Rivers Conservancy Act, 1884
State: Tamil Nadu Department: Department of Environment and Forests Department, Tamil Nadu
Tamil nadu act 003 of 1885 : Tamil Nadu Outports Landing and Shipping Fees Act, 1885
State: Tamil Nadu
Tamil nadu act 001 of 1888 : Tamil Nadu Local Authorities' Loan Act, 1888
State: Tamil Nadu
Tamil nadu act 001 of 1889 : Tamil Nadu Village Courts Act, 1888
State: Tamil Nadu
Tamil nadu act 003 of 1889 : Tamil Nadu Towns Nuisances Act, 1889
State: Tamil Nadu
Tamil Nadu act 002 of 1890 : Tamil Nadu Canals and Public Ferries Act, 1890
State: Tamil Nadu Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 001 of 1891 : Tamil Nadu General Clauses Act, 1891
State: Tamil Nadu Department: Department of Law Department, Government of Tamil Nadu
Tamil Nadu act 005 of 1893 : Tamil Nadu Revenue Enquiries Act, 1893
State: Tamil Nadu Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil nadu act 001 of 1894 : Tamil Nadu Board of Revenue Act, 1894
State: Tamil Nadu
Tamil nadu act 003 of 1899 : Tamil Nadu Registration of Births and Deaths Act, 1899
State: Tamil Nadu
Tamil nadu act 005 of 1900 : Tamil Nadu Irrigation Cess (Amendment) Act, 1900
State: Tamil Nadu
Tamil Nadu act 001 of 1902 : Tamil Nadu Court of Wards Act, 1902
State: Tamil Nadu Department: Department of Law Department, Government of Tamil Nadu
Tamil nadu act 002 of 1904 : Tamil Nadu Impartible Estates Act, 1904
State: Tamil Nadu
Tamil Nadu act 003 of 1905 : Tamil Nadu Land Encroachment Act, 1905
State: Tamil Nadu Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil nadu act 001 of 1908 : Tamil Nadu Estates Land Act, 1908
State: Tamil Nadu
Tamil nadu act 004 of 1911 : Tamil Nadu Limited Proprietors Act, 1911
State: Tamil Nadu
Tamil Nadu act 001 of 1911 : Tamil Nadu Hackney Carriage Act, 1911
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil nadu act 002 of 1914 : Tamil Nadu Land Revenue Assessment (Amendment) Act, 1914
State: Tamil Nadu
Tamil Nadu act 004 of 1914 : Tamil Nadu Medical Registration Act, 1914
State: Tamil Nadu Department: Department of Health and Family Welfare Department, Government of Tamil Nadu
Tamil nadu act 008 of 1914 : Tamil Nadu Decentralization Act, 1914
State: Tamil Nadu
Tamil nadu act 007 of 1919 : Tamil Nadu Forest (Amendment) Act, 1919
State: Tamil Nadu
Tamil Nadu act 003 of 1919 : The TAMIL NADU AGRICULTURAL PEST AND DISEASES ACT, 1919
State: Tamil Nadu Date: 13 Mar 1919 Department: Department of Agriculture Department, Government of Tamil Nadu
Tamil nadu act 004 of 1920 : Tamil Nadu Children Act, 1920
State: Tamil Nadu
Tamil Nadu act 005 of 1920 : The Tamil Nadu District Municipalities Act, 1920
State: Tamil Nadu Date: 29 Jun 1920 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 008 of 1920 : The Tamil Nadu Elementary Education Act,1920
State: Tamil Nadu Date: 7 Dec 1920 Department: Department of School Education Department, Government of Tamil Nadu
Tamil nadu act 008 of 1923 : Tamil Nadu Survey and Boundaries Act, 1923
State: Tamil Nadu Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil nadu act 005 of 1923 : Tamil Nadu State Aid to Industries Act, 1922
State: Tamil Nadu
Tamil Nadu act 005 of 1923 : The Tamil Nadu State Aid to Industries Act, 1922
State: Tamil Nadu Date: 3 May 1923 Department: Department of Industries Department, Government of Tamil Nadu
Tamil nadu act 002 of 1924 : Tuticorin Port Trust Act, 1924
State: Tamil Nadu
Tamil nadu act 035 of 1925 : Tamil Nadu, Bengal and Bombay Children (Supplementary) Act, 1925
State: Tamil Nadu
Tamil nadu act 001 of 1926 : Tamil Nadu Indian Ports (Amendment) Act, 1925
State: Tamil Nadu
Tamil nadu act 005 of 1926 : Tamil Nadu Borstal Schools Act, 1925
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 016 of 1926 : The Trade Unions Act (CENTRAL ACT)
State: Tamil Nadu Date: 25 Mar 1926 Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil Nadu act 005 of 1926 : The Tamil Nadu Borstal Schools Act, 1925, Act 5 of 1926
State: Tamil Nadu Date: 5 Jul 1926 Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 003 of 1926 : Tamil Nadu Nurses and Midwives Act, 1926
State: Tamil Nadu Department: Department of Health and Family Welfare Department, Government of Tamil Nadu
Tamil Nadu act 003 of 1930 : The Tamil Nadu Gaming Act, 1930, Act 3 of 1930
State: Tamil Nadu Date: 21 Mar 1930 Department: Department of Home Department, Government of Tamil Nadu
Tamil nadu act 021 of 1933 : Tamil Nadu Nambudri Act, 1932
State: Tamil Nadu
Tamil Nadu act 021 of 1933 : The Tamil Nadu Nambudri Act, 1932
State: Tamil Nadu Date: 12 Apr 1933 Department: Department of Law Department, Government of Tamil Nadu
Tamil Nadu act 010 of 1934 : The Tamil Nadu Co-Operative Land Development Banks Act, 1934
State: Tamil Nadu Date: 8 Jul 1934 Department: Department of Co-operation, Food and Consumer Protection Department, Government of Tamil Nadu
Tamil nadu act 007 of 1935 : Tamil Nadu Debtors' Protection Act, 1934
State: Tamil Nadu
Tamil nadu act 020 of 1935 : Tamil Nadu Betting Tax Act, 1935
State: Tamil Nadu
Tamil Nadu act 008 of 1935 : Tamil Nadu Christian Marriages Validation Act, 1934
State: Tamil Nadu Department: Department of Law Department, Government of Tamil Nadu
Tamil nadu act 016 of 1936 : Tamil Nadu Famine Relief Fund Act, 1936
State: Tamil Nadu
Tamil nadu act 011 of 1936 : Tamil Nadu Debt Conciliation Act, 1936
State: Tamil Nadu
Tamil Nadu act 010 of 1937 : Tamil Nadu Prohibition Act, 1937
State: Tamil Nadu Department: Department of Home, Prohibition and Excise Department, Government of Tamil Nadu
Tamil nadu act 004 of 1938 : Tamil Nadu Agriculturists Relief Act, 1938
State: Tamil Nadu
Tamil nadu act 005 of 1938 : Tamil Nadu Traffic Control Act, 1938
State: Tamil Nadu
Tamil Nadu act 004 of 1938 : The Tamil Nadu Agriculturists Relief Act, 1938
State: Tamil Nadu Date: 11 May 1938 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 005 of 1938 : The Tamil Nadu Traffic Control Act, 1938
State: Tamil Nadu Date: 28 May 1938 Department: Department of Home Department, Government of Tamil Nadu
Tamil nadu act 006 of 1939 : Tamil Nadu Sales of Motor Spirit Taxation Act, 1939
State: Tamil Nadu
Tamil nadu act 010 of 1939 : Tamil Nadu Entertainments Tax Act, 1939
State: Tamil Nadu
Tamil nadu act 005 of 1939 : Tamil Nadu Electricity Duty Act, 1939
State: Tamil Nadu
Tamil Nadu act 003 of 1939 : Tamil Nadu Public Health Act, 1939
State: Tamil Nadu Department: Department of Health and Family Welfare Department, Government of Tamil Nadu
Tamil nadu act 019 of 1940 : Tamil Nadu Rinderpest Act, 1940
State: Tamil Nadu Department: Department of Agriculture Department, Government of Tamil Nadu
Tamil nadu act 015 of 1940 : Tamil Nadu Live-Stock Improvement Act, 1940
State: Tamil Nadu
Tamil Nadu act 015 of 1940 : The Tamil Nadu Live-Stock Improvement Act, 1940
State: Tamil Nadu Date: 29 Aug 1940 Department: Department of Animal Husbandry, Dairying and Fisheries Department, Government of Tamil Nadu
Tamil nadu act 011 of 1941 : Tamil Nadu Prohibition (Supplementary) Act, 1941
State: Tamil Nadu
Tamil Nadu act 011 of 1941 : The Tamil Nadu Prohibition (Supplementary) Act, 1941
State: Tamil Nadu Date: 16 Apr 1941 Department: Department of Home Department, Government of Tamil Nadu
Tamil nadu act 013 of 1942 : Tamil Nadu Irrigation (Voluntary Cess) Act, 1942
State: Tamil Nadu
Tamil nadu act 008 of 1942 : Tanjore Chattram Endowments (Utilization) Act, 1942
State: Tamil Nadu
Tamil Nadu act 013 of 1942 : The Tamil Nadu Irrigation (Voluntary Cess) Act, 1942
State: Tamil Nadu Date: 8 Jun 1942 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 008 of 1942 : The Tanjore Chatram Endowments (Utilisation) Act, 1942
State: Tamil Nadu Date: 3 Apr 1942 Department: Department of Tourism, Culture And Religious Endowments Department, Government Of Tamil Nadu
Tamil nadu act 018 of 1943 : Tamil Nadu Irrigation Works (Repairs, Improvement and Construction) Act, 1943
State: Tamil Nadu
Tamil nadu act 023 of 1943 : Tamil Nadu Pawnbrokers Act, 1943
State: Tamil Nadu
Tamil nadu act 009 of 1943 : Tamil Nadu Debt Conciliation (Amendment) Act, 1943
State: Tamil Nadu
Tamil Nadu act 018 of 1943 : The Tamil Nadu Irrigation Works (Repair, Improvement and Construction) Act, 1943
State: Tamil Nadu Date: 29 Sep 1943 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 023 of 1943 : The Tamil Nadu Pawn Brokers Act, 1943
State: Tamil Nadu Date: 6 Nov 1943 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil nadu act 013 of 1945 : Tamil Nadu Prevention of Begging Act, 1945
State: Tamil Nadu
Tamil Nadu act 012 of 1945 : The Tamil Nadu Prevention of Couching Act, 1945
State: Tamil Nadu Date: 19 Jun 1945 Department: Department of Public Department, Government of Tamil Nadu
Tamil Nadu act 013 of 1945 : The Tamil Nadu Prevention of Begging Act, 1945
State: Tamil Nadu Date: 24 Jun 1945 Department: Department of Social Welfare And Nutritious Meal Programme Department, Government Of Tamil Nadu
Tamil nadu act 016 of 1946 : Tamil Nadu District Municipalities and Local Boards (Second Amendment) Act, 1946
State: Tamil Nadu
Tamil nadu act 005 of 1947 : Tamil Nadu Temple Entry Authorization Act, 1947
State: Tamil Nadu
Tamil nadu act 016 of 1947 : Tamil Nadu Tuberculosis Sanatoria (Regulation of Buildings) Act, 1947
State: Tamil Nadu
Tamil nadu act 002 of 1947 : Tamil Nadu District Municipalities and Local Boards (Amendment) Act, 1947
State: Tamil Nadu
Tamil nadu act 024 of 1947 : Tamil Nadu Municipal and Local Boards (Amendment) Act, 1947
State: Tamil Nadu
Tamil Nadu act 036 of 1947 : The Tamil Nadu Shops and Establishments Act
State: Tamil Nadu Date: 2 Feb 1948 Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil Nadu act 014 of 1947 : Tamil Nadu Estates Communal, Forest and Private Lands (Prohibition of Alienation) Act, 1947
State: Tamil Nadu Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 005 of 1947 : The Tamil Nadu Temple Entry Authorization Act, 1947
State: Tamil Nadu Date: 11 May 1947 Department: Department of Tourism, Culture and Religious Endowments Department, Government of Tamil Nadu
Tamil Nadu act 031 of 1947 : The Tamil Nadu Devadasis (Prevention of Dedication) Act, 1947
State: Tamil Nadu Date: 17 Jan 1948 Department: Department of Tourism, Culture and Religious Endowments Department, Government of Tamil Nadu
Tamil nadu act 014 of 1948 : Tamil Nadu Aided Institutions (Prohibition of Transfers of Property) Act, 1948
State: Tamil Nadu
Tamil nadu act 005 of 1948 : Tamil Nadu Lapsed Acts (Removal of Doubts) Act, 1948
State: Tamil Nadu
Tamil nadu act 006 of 1948 : Tamil Nadu Restriction of Habitual Offenders Act, 1948
State: Tamil Nadu
Tamil nadu act 030 of 1947 : Tamil Nadu Estates Land (Reduction of Rent) Act, 1947
State: Tamil Nadu
Tamil nadu act 036 of 1947 : Tamil Nadu Shops and Establishments Act, 1947
State: Tamil Nadu Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil nadu act 002 of 1948 : Tamil Nadu Silkworm Diseases (Prevention and Eradication) Act, 1948
State: Tamil Nadu
Tamil nadu act 031 of 1947 : Tamil Nadu Devadasis (Prevention of Dedication) Act, 1947
State: Tamil Nadu
Tamil nadu act 032 of 1947 : Tamil Nadu Marumakkattayam (Amendment) Act, 1947
State: Tamil Nadu
Tamil Nadu act 006 of 1948 : The Tamil Nadu Restriction of Habitual Offenders Act, 1948
State: Tamil Nadu Date: 24 Apr 1948 Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 014 of 1948 : The Tamil Nadu Aided Institutions (Prohibition of Transfers of Property) Act, 1948
State: Tamil Nadu Date: 7 Jun 1948 Department: Department of School Education Department, Government of Tamil Nadu
Tamil Nadu act 002 of 1948 : The Tamil Nadu Silkworm Diseases (Prevention and Eradication) Act, 1948
State: Tamil Nadu Date: 4 Mar 1948 Department: Department of Tourism, Culture And Religious Endowments Department, Government Of Tamil Nadu
Tamil nadu act 024 of 1949 : Tamil Nadu Tenants and Ryots Protection Act, 1949
State: Tamil Nadu
Tamil nadu act 020 of 1949 : Tamil Nadu Sugar Factories Control Act, 1949
State: Tamil Nadu
Tamil nadu act 019 of 1949 : Tamil Nadu Irrigation Tanks (Improvement) Act, 1949
State: Tamil Nadu
Tamil nadu act 005 of 1949 : Tamil Nadu Agriculturists Relief (Amendment) Act, 1949
State: Tamil Nadu
Tamil nadu act 009 of 1949 : Tamil Nadu Aliyasantana Act, 1949
State: Tamil Nadu
Tamil nadu act 030 of 1949 : Tamil Nadu Drugs (Control) Act, 1949
State: Tamil Nadu
Tamil nadu act 028 of 1949 : Tamil Nadu Jute Goods Control Act, 1949
State: Tamil Nadu
Tamil nadu act 035 of 1949 : Tamil Nadu Merged States (Laws) Act, 1949
State: Tamil Nadu
Tamil Nadu act 024 of 1948 : Tamil Nadu Public Libraries Act, 1948
State: Tamil Nadu Department: Department of School Education Department, Government of Tamil Nadu
Tamil Nadu act 027 of 1949 : The Tamil Nadu Preservation of Private Forests Act 1949
State: Tamil Nadu Date: 10 Dec 1949 Department: Department of Environment and Forests Department, Tamil Nadu
Tamil Nadu act 020 of 1949 : The Tamil Nadu Sugar Factories Control Act, 1949
State: Tamil Nadu Date: 13 Jul 1949 Department: Department of Agriculture Department, Government of Tamil Nadu
Tamil Nadu act 029 of 1949 : The Tamil Nadu Essential Articles Control and Requisitioning Act, 1949
State: Tamil Nadu Date: 13 Dec 1949 Department: Department of Co-operation, Food and Consumer Protection Department, Government of Tamil Nadu
Tamil Nadu act 028 of 1949 : The Tamil Nadu Jute Goods Control Act, 1949
State: Tamil Nadu Date: 10 Dec 1949 Department: Department of Co-operation, Food and Consumer Protection Department, Government of Tamil Nadu
Tamil Nadu act 009 of 1949 : The Tamil Nadu Aliyasantana Act, 1949
State: Tamil Nadu Date: 13 Apr 1949 Department: Department of Law Department, Government of Tamil Nadu
Tamil Nadu act 019 of 1949 : The Tamil Nadu Irrigation Tanks (Improvement) Act,1949
State: Tamil Nadu Date: 13 Jul 1949 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil nadu act 005 of 1950 : Tamil Nadu Jute (Control of Prices and Sales) Act, 1950
State: Tamil Nadu
Tamil nadu act 020 of 1950 : Tamil Nadu Legislature (Prohibition of Simultaneous Membership) Act, 1950
State: Tamil Nadu
Tamil nadu act 023 of 1950 : Tamil Nadu District Municipalities (Amendment) Act, 1950
State: Tamil Nadu
Tamil nadu act 047 of 1949 : Tamil Nadu Cotton (Trade Stocks) Census Act, 1949
State: Tamil Nadu
Tamil nadu act 032 of 1950 : Tamil Nadu Animals and Birds Sacrifices Prohibition Act, 1950
State: Tamil Nadu
Tamil Nadu act 048 of 1949 : Tamil Nadu Educational Institutions (Temporary Control of Property) Act, 1949
State: Tamil Nadu Department: Department of School Education Department, Government of Tamil Nadu
Tamil Nadu act 020 of 1950 : The Tamil Nadu Legislature (Prohibition of Simultaneous Membership) Act, 1950
State: Tamil Nadu Date: 27 Sep 1950 Department: Department of Public Department, Government of Tamil Nadu
Tamil Nadu act 026 of 1950 : The Tamil Nadu Consolidated Fund (Charged Expenditure) Act, 1950
State: Tamil Nadu Date: 2 Nov 1950 Department: Department of Finance Department, Government of Tamil Nadu
Tamil nadu act 015 of 1951 : Tamil Nadu Warehouses Act, 1951
State: Tamil Nadu
Tamil nadu act 034 of 1951 : Tamil Nadu Towns Nuisances (Amendment and Extension to Pudukkottai) Act, 1951
State: Tamil Nadu
Tamil nadu act 014 of 1951 : Tamil Nadu Repealing and Amending Act, 1951
State: Tamil Nadu
Tamil nadu act 020 of 1951 : Tamil Nadu Payment of Salaries Act, 1951
State: Tamil Nadu Department: Department of Legislative Assembly Secretariat, Government of Tamil Nadu
Tamil Nadu act 018 of 1951 : Tamil Nadu Anatomy Act, 1951
State: Tamil Nadu Department: Department of Health and Family Welfare Department, Government of Tamil Nadu
Tamil Nadu act 020 of 1951 : The TAMIL NADU PAYMENT OF SALARIES ACT, 1951
State: Tamil Nadu Date: 10 Sep 1951 Department: Department of Legislative Assembly Secretariat, Government of Tamil Nadu
Tamil Nadu act 020 of 1951 : The Tamil Nadu Payment of Salaries Act
State: Tamil Nadu Date: 17 Oct 2023 Department: Department of Legislative Assembly Secretariat, Government Of Tamil Nadu
Tamil nadu act 011 of 1952 : Tamil Nadu Repealing and Amending Act, 1952
State: Tamil Nadu
Tamil nadu act 015 of 1952 : Tamil Nadu Cotton Control Act, 1952
State: Tamil Nadu
Tamil Nadu act 015 of 1952 : The Tamil Nadu Cotton Control Act, 1952
State: Tamil Nadu Date: 25 Dec 1952 Department: Department of Co-operation, Food and Consumer Protection Department, Government of Tamil Nadu
Tamil Nadu act 011 of 1952 : The Tamil Nadu Repealing and Amending Act, 1952
State: Tamil Nadu Date: 12 Dec 1952 Department: Department of Law Department, Government of Tamil Nadu
Tamil Nadu act 012 of 1952 : Tamil Nadu Christian Marriages Validation Act, 1952
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 014 of 1952 : The Tanjore Pannaiyal Protection Act, 1952
State: Tamil Nadu Date: 21 Dec 1952 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil nadu act 011 of 1953 : Tamil Nadu Lignite (Acquisition of Land) Act, 1953
State: Tamil Nadu
Tamil nadu act 002 of 1954 : Tamil Nadu Contingency Fund Act, 1954
State: Tamil Nadu Department: Department of Finance Department, Government of Tamil Nadu
Tamil nadu act 005 of 1954 : Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1954
State: Tamil Nadu
Tamil Nadu act 023 of 1954 : The Tamil Nadu Installation of Oil Engines (Temporary Permission) Act, 1954
State: Tamil Nadu Date: 26 Aug 1954 Department: Department of Industries Department, Government of Tamil Nadu
Tamil Nadu act 029 of 1954 : The Tamil Nadu Electricity Supply Undertakings (Acquisition) Act, 1954
State: Tamil Nadu Date: 9 Oct 1954 Department: Department of Energy Department, Government of Tamil Nadu
Tamil Nadu act 033 of 1954 : The Tamil Nadu Dramatic Performances Act, 1954
State: Tamil Nadu Date: 1 Jan 1955 Department: Department of Home, Prohibition and Excise Department, Government of Tamil Nadu
Tamil Nadu act 005 of 1954 : The Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1954
State: Tamil Nadu Date: 5 Feb 1954 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 17 of 1955 : The Tamil Nadu Hill Areas (Preservation Of Trees) Act
State: Tamil Nadu Date: 1 Sep 1955 Department: Department of Environment and Forests Department, Tamil Nadu
Tamil nadu act 036 of 1955 : Tamil Nadu Repealing and Amending Act, 1955
State: Tamil Nadu
Tamil nadu act 001 of 1955 : Tamil Nadu Indebted Agriculturists (Repayment of Debts) Act, 1955
State: Tamil Nadu
Tamil nadu act 033 of 1954 : Tamil Nadu Dramatic Performances Act, 1954
State: Tamil Nadu
Tamil nadu act 032 of 1955 : Tamil Nadu Marumakkattayam (Removal of Doubts) Act, 1955
State: Tamil Nadu
Tamil nadu act 005 of 1955 : Tamil Nadu Agricultural Income-Tax Act, 1955
State: Tamil Nadu
Tamil Nadu act 017 of 1955 : Tamil Nadu Hill Stations (Preservation of Trees) Act, 1955
State: Tamil Nadu Department: Department of Environment and Forests Department, Tamil Nadu
Tamil Nadu act 025 of 1955 : The TAMIL NADU CULTIVATING TENANTS PROCECTION ACT, 1955 ACT XXV OF 1955
State: Tamil Nadu Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 014 of 1955 : The Tamil Nadu Court - Fee and Suits Valuation Act 1955
State: Tamil Nadu Date: 13 May 1955 Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 009 of 1955 : The Tamil Nadu Cinemas (Regulation) Act, 1955, Act 9 of 1955
State: Tamil Nadu Date: 7 Apr 1955 Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 001 of 1955 : The Tamil Nadu Indebted Agriculturists (Repayment of Debts) Act, 1955
State: Tamil Nadu Date: 27 Feb 1955 Department: Department of Agriculture Department, Government of Tamil Nadu
Tamil Nadu act 003 of 1955 : The Tamil Nadu Irrigation (Levy of Betterment Contribution) Act, 1955
State: Tamil Nadu Date: 4 Mar 1955 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 032 of 1955 : The Tamil Nadu Marumakkattayam (Removal of Doubts) Act, 1955
State: Tamil Nadu Date: 15 Oct 1955 Department: Department of Law Department, Government of Tamil Nadu
Tamil Nadu act 036 of 1955 : The Tamil Nadu Repealing and Amending Act, 1955
State: Tamil Nadu Date: 28 Nov 1955 Department: Department of Law Department, Government of Tamil Nadu
Tamil nadu act 030 of 1956 : Tamil Nadu Estates (Supplementary) Act, 1956
State: Tamil Nadu
Tamil nadu act 006 of 1956 : Tamil Nadu Essential Articles Control and Requisitioning (Temporary Lowers) Re-Enacting Act, 1956
State: Tamil Nadu
Tamil Nadu act 039 of 1956 : The Tamil Nadu Official Language Act, 1956
State: Tamil Nadu Department: Department of Tamil Development and Information Department, Government of Tamil Nadu
Tamil Nadu act 023 of 1956 : The Tamilndau Silkworm Seed (Production Supply and Distribution) Act 1956
State: Tamil Nadu Date: 27 Oct 1956 Department: Department of Handlooms, Handicrafts, Textiles and Khadi Department, Government of Tamil Nadu
Tamil Nadu act 026 of 1956 : The TAMIL NADU CULTIVATING TENANTS (PAYMENT OF FAIR RENT) ACT, 1956 ACT XXIV OF 1956
State: Tamil Nadu Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 006 of 1956 : The Tamil Nadu Essential Articles Control and Requisitioning (Temporary Powers) Re-Enacting Act, 1956
State: Tamil Nadu Date: 31 Mar 1949 Department: Department of Co-operation, Food and Consumer Protection Department, Government of Tamil Nadu
Tamil Nadu act 041 of 1956 : The Tamil Nadu District Collectors Powers (Delegation) Act, 1956
State: Tamil Nadu Date: 19 Feb 1957 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 042 of 1956 : The Tamil Nadu Requisitioning and Acquisition of Immovable Property Act, 1956
State: Tamil Nadu Date: 21 Feb 1957 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 040 of 1956 : The Tamil Nadu Inams (Assessment) Act, 1956
State: Tamil Nadu Date: 19 Feb 1957 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 027 of 1956 : The Tamil Nadu Registration of Practitioners of Integrated Medicine Act, 1956
State: Tamil Nadu Date: 20 Nov 1956 Department: Department of Health and Family Welfare Department, Government of Tamil Nadu
Tamil nadu act 021 of 1957 : Tamil Nadu Registration of Veterinary Practitioners Act, 1957
State: Tamil Nadu
Tamil nadu act 009 of 1957 : Tamil Nadu Plantations Agricultural Income-Tax (Amendment) Act, 1957
State: Tamil Nadu
Tamil nadu act 041 of 1956 : Tamil Nadu District Collectors' Powers (Delegation) Act, 1956
State: Tamil Nadu
Tamil nadu act 040 of 1956 : Tamil Nadu Inams (Assessment) Act, 1956
State: Tamil Nadu
Tamil nadu act 022 of 1957 : Tamil Nadu (Transferred Territory) Extension of Laws Act, 1957
State: Tamil Nadu
Tamil nadu act 018 of 1957 : Tamil Nadu (Transferred Territory) Re-enacting Act, 1957
State: Tamil Nadu
Tamil nadu act 026 of 1957 : Tamil Nadu Money-Lenders Act, 1957
State: Tamil Nadu
Tamil Nadu act 022 of 1957 : The Tamil Nadu (Transferred Territory) Extension of Laws Act, 1957
State: Tamil Nadu Date: 14 Dec 1957 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 026 of 1957 : The Tamil Nadu Money lenders Act, 1957
State: Tamil Nadu Date: 20 Dec 1957 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 025 of 1957 : The Tamil Nadu Repealing and Amending Act, 1957
State: Tamil Nadu Date: 14 Dec 1957 Department: Department of Law Department, Government of Tamil Nadu
Tamil Nadu act 018 of 1957 : The Tamil Nadu Transferred Territory) Re-Enacting Act, 1957
State: Tamil Nadu Date: 6 Dec 1957 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil nadu act 003 of 1958 : Tamil Nadu Essential Articles Control and Requisitioning (Temporary Powers) Amendment Act, 1958
State: Tamil Nadu
Tamil nadu act 010 of 1958 : Tamil Nadu Animal Preservation Act, 1958
State: Tamil Nadu
Tamil nadu act 013 of 1958 : Tamil Nadu Catering Establishments Act, 1958
State: Tamil Nadu Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil nadu act 025 of 1958 : Tamil Nadu District Municipalities (Amendment) Act, 1958
State: Tamil Nadu
Tamil nadu act 002 of 1958 : Tamil Nadu General Sales Tax (Emergency Provisions) Act, 1958
State: Tamil Nadu
Tamil nadu act 018 of 1958 : Tamil Nadu District Development Council Act, 1958
State: Tamil Nadu
Tamil nadu act 015 of 1958 : Tamil Nadu Bhoodan Yagna Act, 1958
State: Tamil Nadu
Tamil Nadu act 033 of 1958 : The Tamil Nadu Industrial Establishments (National,Festivel and Special Holidays) Act
State: Tamil Nadu Date: 4 Dec 1958 Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil Nadu act 013 of 1958 : The Tamil Nadu Catering Establishments Act
State: Tamil Nadu Date: 1 Jul 1958 Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil Nadu act 015 of 1958 : The Tamil Nadu Bhoodan Yagna Act, 1958
State: Tamil Nadu Date: 9 Jul 1958 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 010 of 1958 : The Tamil Nadu Animal Preservation Act, 1958
State: Tamil Nadu Date: 28 Apr 1958 Department: Department of Animal Husbandry, Dairying and Fisheries Department, Government of Tamil Nadu
Tamil nadu act 004 of 1959 : Tamil Nadu District Municipalities (Extension to the Transferred Territory) Act, 1959
State: Tamil Nadu
Tamil nadu act 011 of 1999 : Tamil Nadu Recognised Private Schools (Regulation) Amendment Act, 1998
State: Tamil Nadu
Tamil nadu act 006 of 1959 : Tamil Nadu Gramdan Villages (Repayment of Debts) Act, 1959
State: Tamil Nadu
Tamil nadu act 002 of 1959 : Tamil Nadu Open Places (Prevention of Disfigurement) Act, 1959
State: Tamil Nadu
Tamil nadu act 018 of 1959 : Tamil Nadu Khadi and Village Industries Board Act, 1959
State: Tamil Nadu Department: Department of Handlooms, Handicrafts, Textiles and Khadi Department, Government of Tamil Nadu
Tamil Nadu act 022 of 1959 : The TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ACT, 1959
State: Tamil Nadu Date: 19 Nov 1959 Department: Department of Tourism, Culture and Religious Endowments Department, Government of Tamil Nadu
Tamil Nadu act 002 of 1959 : The Tamil Nadu Open Places (Prevention of Disfigurement) Act, 1959
State: Tamil Nadu Date: 16 Mar 1959 Department: Department of Home, Prohibition and Excise Department, Government of Tamil Nadu
Tamil Nadu act 031 of 1959 : The Tamil Nadu Land Improvement Schemes Act, 1959
State: Tamil Nadu Date: 1 Mar 1960 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 025 of 1959 : The Tamil Nadu Irrigation Works (Construction of Field Bothies) Act, 1959
State: Tamil Nadu Date: 19 Feb 1959 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 026 of 1959 : The Tamil Nadu Parks, Play-fields and Open-Spaces (Preservation and Regulation) Act, 1959
State: Tamil Nadu Date: 19 Feb 1959 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 028 of 1959 : The Tamil Nadu Cultivating Tenants Protection and Payment of Fair Rent (Extension to Shencottah Taluk) Act, 1959
State: Tamil Nadu Date: 19 Feb 1959 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil nadu act 025 of 1959 : Tamil Nadu Irrigation Works (Construction of Field Bothies) Act, 1959
State: Tamil Nadu
Tamil nadu act 021 of 1960 : Tamil Nadu Judicial Proceedings (Regulation of Reports) Act, 1960
State: Tamil Nadu
Tamil nadu act 027 of 1959 : Tamil Nadu General Sales Tax (Turnover and Assessment) Rules Validation Act, 1959
State: Tamil Nadu
Tamil nadu act 023 of 1959 : Tamil Nadu Agricultural Produce Markets Act, 1959
State: Tamil Nadu
Tamil nadu act 011 of 1960 : Tamil Nadu Corneal Grafting Act, 1960
State: Tamil Nadu
Tamil nadu act 023 of 1960 : Tamil Nadu (Transferred Territory) Extension of Laws Act, 1960
State: Tamil Nadu
Tamil Nadu act 021 of 1960 : The Tamil Nadu Judicial Proceedings (Regulation of Reports) Act, 1960
State: Tamil Nadu Date: 16 Oct 1960 Department: Department of Home, Prohibition and Excise Department, Government of Tamil Nadu
Tamil Nadu act 023 of 1960 : The Tamil Nadu (Transferred Territory) Extension of Laws Act, 1960
State: Tamil Nadu Date: 18 Oct 1960 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil nadu act 028 of 1961 : Tamil Nadu District Development Councils and Panchayats (Extension to Added Territory) Act, 1961
State: Tamil Nadu
Tamil nadu act 017 of 1961 : Tamil Nadu State Housing Board Act, 1961
State: Tamil Nadu
Tamil nadu act 011 of 1961 : Tamil Nadu Agricultural Income-Tax (Extension to Added Territory) Act, 1961
State: Tamil Nadu
Tamil nadu act 038 of 1961 : Tamil Nadu Occupants of Kudiyruppu (Protection from Eviction) Act, 1961
State: Tamil Nadu
Tamil Nadu act 028 of 1961 : The Tamil Nadu Dowry Prohibition Rules, 2004
State: Tamil Nadu Date: 4 Feb 2004 Department: Department of Social Welfare and Nutritious Meal Programme Department, Government of Tamil Nadu
Tamil Nadu act 017 of 1961 : The Tamil Nadu Housing Board Act, 1961
State: Tamil Nadu Date: 22 Aug 1960 Department: Department of Housing and Urban Development Department, Government of Tamil Nadu
Tamil Nadu act 057 of 1961 : The TAMIL NADU PUBLIC TRUSTS (REGULATION OF ADMINISTRATION OF AGRICULTURAL LANDS) ACT, 1961.
State: Tamil Nadu Date: 31 Mar 1961 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 055 of 1961 : The TAMIL NADU PRIVATE FORESTS (ASSUMPTION OF MANAGEMENT) ACT (LV OF 1961)
State: Tamil Nadu Date: 21 Mar 1961 Department: Department of Environment and Forests Department, Tamil Nadu
Tamil Nadu act 038 of 1961 : The Tamil Nadu Occupants of Kudiyiruppu (Protection from Eviction) Act, 1961
State: Tamil Nadu Date: 10 Nov 1961 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 009 of 1961 : Tamil Nadu (Added Territory) Extension of Laws Act, 1961
State: Tamil Nadu Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 054 of 1961 : The Tamil Nadu Aided Institutions (Prohibition of Transfers of Property) (Extension to Pudukkottai) Act, 1961
State: Tamil Nadu Date: 4 Mar 1962 Department: Department of Health and Family Welfare Department, Government of Tamil Nadu
Tamil Nadu act 049 of 1961 : The Tamil Nadu Gift Goods (Unlawful Possession) Act, 1961
State: Tamil Nadu Date: 8 Jan 1961 Department: Department of Health and Family Welfare Department, Government of Tamil Nadu
Tamil Nadu act 058 of 1961 : The Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961
State: Tamil Nadu Date: 13 Apr 1962 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil nadu act 057 of 1961 : Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961
State: Tamil Nadu Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil nadu act 052 of 1961 : Tamil Nadu Local Authorities Finance Act, 1961
State: Tamil Nadu
Tamil nadu act 055 of 1961 : Tamil Nadu Private Forests (Assumption of Management) Act, 1961
State: Tamil Nadu Department: Department of Environment and Forests Department, Tamil Nadu
Tamil nadu act 008 of 1962 : Tamil Nadu Stamp (Increase of Duties) Act, 1962
State: Tamil Nadu
Tamil nadu act 004 of 1962 : Tamil Nadu Electricity (Taxation on Consumption) Act, 1962
State: Tamil Nadu
Tamil nadu act 053 of 1961 : Tamil Nadu Co-operative Societies Act, 1961
State: Tamil Nadu
Tamil nadu act 002 of 1962 : Tamil Nadu Buildings (Lease and Rent Control) Amendment Act, 1962
State: Tamil Nadu
Tamil nadu act 049 of 1961 : Tamil Nadu Gift Goods (Unlawful Possession) Act, 1961
State: Tamil Nadu
Tamil nadu act 051 of 1961 : Tamil Nadu Agricultural Income-Tax (Second Amendment) Act, 1961
State: Tamil Nadu
Tamil Nadu act 054 of 1961 : Tamil Nadu Aided Institutions (Prohibition of Transfers of Property) (Extension to Pudukkottai) Act, 1961
State: Tamil Nadu Department: Department of School Education Department, Government Of Tamil Nadu
Tamil Nadu act 014 of 1962 : The Tamil Nadu (Added Territories) Extension of Laws Act, 1962
State: Tamil Nadu Date: 13 Dec 1962 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 008 of 1962 : The Tamil Nadu Stamp (Increase of Duties) Act, 1962
State: Tamil Nadu Date: 30 Aug 1962 Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil nadu act 010 of 1963 : Tamil Nadu General Sales Tax (Second Amendment) Act, 1963
State: Tamil Nadu
Tamil Nadu act 028 of 1963 : The TAMIL NADU SUGAR CANE CESS (VALIDATION ) ACT, 1963
State: Tamil Nadu Date: 18 Jan 1964 Department: Department of Agriculture Department, Government of Tamil Nadu
Tamil Nadu act 028 of 1963 : The Tamil Nadu Sugar Cane Cess (Validation) Act, 1963
State: Tamil Nadu Date: 18 Jan 1963 Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil Nadu act 022 of 1963 : The Tamil Nadu Municipal Authorities (Term of Office and Election of Councilors) Act, 1963
State: Tamil Nadu Date: 29 Nov 1963 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 008 of 1963 : The Tamil Nadu Additional Assessment and Additional Water Cess Act, 1963
State: Tamil Nadu Date: 4 May 1963 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 026 of 1963 : The Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963
State: Tamil Nadu Date: 11 Dec 1963 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 003 of 1963 : Tamil Nadu Home Guard Act, 1963
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil nadu act 027 of 1963 : Tamil Nadu Lease-Holds (Abolition and Conversion into Ryotwari) Act, 1963
State: Tamil Nadu
Tamil nadu act 028 of 1963 : Tamil Nadu Sugar Cane Cess (Validation) Act, 1963
State: Tamil Nadu Department: Department of Agriculture Department, Government of Tamil Nadu
Tamil nadu act 029 of 1964 : Travancore-Cochin Lime-Shells (Control) Repeal Act, 1964
State: Tamil Nadu
Tamil nadu act 009 of 1964 : Tiruchirappalli Kaiaeruvaram and Mattuvaram (Extension of Application) Act, 1964
State: Tamil Nadu
Tamil nadu act 030 of 1963 : Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963
State: Tamil Nadu
Tamil nadu act 038 of 1964 : Tamil Nadu State Legislature (Continuance of use of English Language) Act, 1964
State: Tamil Nadu
Tamil nadu act 033 of 1963 : Tamil Nadu Cultivating Tenants Protection and Payment of Fair Rent (Extension to Added Territories) Act, 1963
State: Tamil Nadu
Tamil nadu act 008 of 1964 : Tamil Nadu (Added Territories) Extension of Laws Act, 1964
State: Tamil Nadu
Tamil nadu act 011 of 1964 : Tamil Nadu Buildings (Lease and Rent Control) Amendment Act, 1964
State: Tamil Nadu
Tamil nadu act 037 of 1964 : Tamil Nadu General Sales Tax (Special Provisions) Act, 1964
State: Tamil Nadu
Tamil nadu act 032 of 1964 : Tamil Nadu (Transferred Territory) Thiruppuvaram Payment Abolition Act, 1964
State: Tamil Nadu
Tamil nadu act 035 of 1964 : Tamil Nadu Electricity (Taxation on Consumption) Amendment Act, 1964
State: Tamil Nadu
Tamil nadu act 030 of 1964 : Tamil Nadu (Transferred Territory) Ryotwari Settlement Act, 1964
State: Tamil Nadu
Tamil nadu act 031 of 1963 : Tamil Nadu Inams (Supplementary) Act, 1963
State: Tamil Nadu
Tamil Nadu act 037 of 1964 : The Tamil Nadu General Sales Tax (Special Provisions) Act, 1964
State: Tamil Nadu Date: 21 Nov 1964 Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil Nadu act 038 of 1964 : The Tamil Nadu State Legislature (Continuance of Use of English Language) Act, 1964
State: Tamil Nadu Date: 5 Dec 1964 Department: Department of Public Department, Government of Tamil Nadu
Tamil Nadu act 008 of 1964 : The Tamil Nadu (Added Territories) Extension of Laws Act, 1964
State: Tamil Nadu Date: 10 Apr 1964 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 009 of 1964 : The Tiruchirappalli Kaiaeruvaram and Mattuvaram (Extension of Application) Act, 1964
State: Tamil Nadu Date: 16 Apr 1964 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil nadu act 039 of 1964 : Tamil Nadu (Transferred Territory) Jenmikaram Payment Abolition Act, 1964
State: Tamil Nadu
Tamil nadu act 013 of 1965 : Tamil Nadu Public Buildings (Licensing) Act, 1965
State: Tamil Nadu
Tamil nadu act 022 of 1965 : Tamil Nadu (Transferred Territory) Extension of Laws Act, 1965
State: Tamil Nadu
Tamil Nadu act 013 of 1965 : The Tamil Nadu Public Buildings (Licensing) Act, 1965
State: Tamil Nadu Date: 20 Jul 1965 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 022 of 1965 : The Tamil Nadu (Transferred Territory) Extension of Laws Act, 1965
State: Tamil Nadu Date: 21 Oct 1965 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 25 of 1966 : The TNSDA Act 1966
State: Tamil Nadu Date: 10 Feb 1967 Department: Department of Tourism, Culture and Religious Endowments Department, Government of Tamil Nadu
Tamil nadu act 018 of 1966 : Tamil Nadu General Sales Tax (Second Amendment) Act, 1966
State: Tamil Nadu
Tamil nadu act 014 of 1966 : Tamil Nadu (Transferred Territory) Luxury Tax on Tobacco (Validation) Act, 1966
State: Tamil Nadu
Tamil Nadu act 012 of 1966 : The TAMIL NADU URBAN LAND TAX ACT, 1966
State: Tamil Nadu Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 025 of 1966 : The TAMILNADU ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS ACT,1966
State: Tamil Nadu Date: 11 Feb 1967 Department: Department of Tourism, Culture and Religious Endowments Department, Government of Tamil Nadu
Tamil Nadu act 019 of 1966 : Tamil Nadu Motor Vehicles (Taxation of Passengers and Goods) Amendment Act, 1966
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 014 of 1966 : The Tamil Nadu (Transferred Territory) Luxury Tax on Tobacco (Validation) Act, 1966
State: Tamil Nadu Date: 5 Oct 1966 Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil nadu act 012 of 1967 : Tamil Nadu Land Revenue and Water-Cess (Surcharge) (Repeal) Act, 1967
State: Tamil Nadu
Tamil nadu act 003 of 1967 : Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967
State: Tamil Nadu
Tamil nadu act 023 of 1966 : Tamil Nadu Private Educational Institutions (Regulation) Act, 1966
State: Tamil Nadu
Tamil nadu act 005 of 1967 : Tamil Nadu General Sales Tax (Amendment) Act, 1967
State: Tamil Nadu
Tamil Nadu act 012 of 1967 : The Tamil Nadu Land Revenue and Water-Cess (Surcharge) (Repeal) Act, 1967
State: Tamil Nadu Date: 8 Sep 1967 Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil Nadu act 003 of 1967 : The Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967
State: Tamil Nadu Date: 10 Apr 1967 Department: Department of Public Department, Government of Tamil Nadu
Tamil nadu act 012 of 1968 : Tamil Nadu General Sales Tax (Third Amendment) Act, 1968
State: Tamil Nadu
Tamil nadu act 016 of 1968 : Tamil Nadu Cultivating Tenants (Special Provisions) Act, 1968
State: Tamil Nadu
Tamil nadu act 021 of 1969 : Tamil Nadu Relief Undertakings (Special Provisions) Act, 1969
State: Tamil Nadu
Tamil nadu act 003 of 1969 : Tamil Nadu General Sales Tax (Second Amendment) Act, 1969
State: Tamil Nadu
Tamil Nadu act 024 of 1969 : The TAMIL NADU GUDALUR JANMAM ESTATES (ABOLITION AND CONVERSION INTO RYOTWARI) ACT, 1969
State: Tamil Nadu Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 021 of 1969 : The Tamil Nadu Relief Undertakings (Special Provisions) Act, 1969
State: Tamil Nadu Date: 21 Oct 1969 Department: Department of Industries Department, Government of Tamil Nadu
Tamil Nadu act 022 of 1969 : The Tamil Nadu Repatriates (Bar of Proceedings) Act, 1969
State: Tamil Nadu Date: 29 Oct 1969 Department: Department of Public Department, Government of Tamil Nadu
Tamil Nadu act 010 of 1969 : The Tamil Nadu Agricultural Lands Record of Tenancy Rights Act, 1969
State: Tamil Nadu Date: 10 Jul 1969 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil nadu act 016 of 1970 : Tamil Nadu Entertainments Tax and Local Authorities Finance (Amendment) Act, 1970
State: Tamil Nadu
Tamil nadu act 024 of 1970 : Tamil Nadu Electricity Duty (Validation) Act, 1970
State: Tamil Nadu
Tamil nadu act 011 of 1970 : Tamil Nadu Panchayats (Amendment) Act, 1970
State: Tamil Nadu
Tamil nadu act 017 of 1970 : Tamil Nadu Land Reforms (Reduction of Ceiling on Land) Act, 1970
State: Tamil Nadu
Tamil nadu act 018 of 1970 : Tamil Nadu Agricultural Produce Markets (Amendment and Validation of Cess) Act, 1970
State: Tamil Nadu
Tamil nadu act 014 of 1970 : Tamil Nadu Additional Sales Tax Act, 1970
State: Tamil Nadu
Tamil nadu act 027 of 1970 : Tamil Nadu General Sales Tax (Fourth Amendment) Act, 1970
State: Tamil Nadu
Tamil Nadu act 028 of 1970 : Tamil Nadu Requisitioning of Motor Vehicles Act, 1970
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 024 of 1970 : The Tamil Nadu Electricity Duty (Validation) Act, 1970
State: Tamil Nadu Date: 30 Sep 1970 Department: Department of Energy Department, Government of Tamil Nadu
Tamil Nadu act 014 of 1970 : The Tamil Nadu Additional Sales Tax Act, 1970
State: Tamil Nadu Date: 22 May 1970 Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil Nadu act 017 of 1970 : The TThe Tamil Nadu Land Reforms (Reduction of Ceiling on Land) Act, 1970
State: Tamil Nadu Date: 20 Jun 1970 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 1 of 1971 : The Tamil Nadu Slum Clearance Board (Improvement and Clearance) ACT1971
State: Tamil Nadu Date: 31 Dec 1970 Department: Department of Housing and Urban Development Department, Government of Tamil Nadu
Tamil nadu act 024 of 1971 : Tamil Nadu Sales Tax (Surcharge) Act, 1971
State: Tamil Nadu
Tamil nadu act 030 of 1971 : Tamil Nadu Urban Land Tax (Amendment) Act, 1971
State: Tamil Nadu
Tamil nadu act 041 of 1971 : Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Amendment Act, 1971
State: Tamil Nadu
Tamil nadu act 017 of 1971 : Tamil Nadu Industrial Establishments (National and Festival Holidays) Amendment Act, 1971
State: Tamil Nadu
Tamil nadu act 032 of 1971 : Tamil Nadu Buildings (Lease and Rent Control) Validation of Proceedings Act, 1971
State: Tamil Nadu
Tamil nadu act 040 of 1971 : Tamil Nadu Occupants of Kudiyiruppu (Conferment of Ownership) Act, 1971
State: Tamil Nadu
Tamil Nadu act 004 of 1971 : Tamil Nadu Water Supply and Drainage Board Act, 1970
State: Tamil Nadu Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 001 of 1971 : The TAMIL NADU SLUM AREAS (IMPROVEMENT AND CLEARANCE ACT,1971)
State: Tamil Nadu Department: Department of Housing and Urban Development Department, Government of Tamil Nadu
Tamil Nadu act 008 of 1971 : Tamil Nadu Agricultural University Act, 1971
State: Tamil Nadu Department: Department of Agriculture Department, Government of Tamil Nadu
Tamil Nadu act 037 of 1971 : The Tamil Nadu Fleet Operators Stage Carriages (Acquisition) Act, 1971
State: Tamil Nadu Date: 4 Dec 1971 Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 003 of 1971 : The Tamil Nadu Panchayat Court (Validation of Proceedings) Act, 1970
State: Tamil Nadu Date: 20 Jan 1971 Department: Department of Law Department, Government of Tamil Nadu
Tamil Nadu act 040 of 1971 : The Tamil Nadu Occupants of Kudiyiruppu (Conferment of Ownership) Act, 1971
State: Tamil Nadu Date: 20 Dec 1971 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil nadu act 037 of 1972 : Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Third Amendment Act, 1972
State: Tamil Nadu
Tamil nadu act 038 of 1972 : Tamil Nadu Debt Relief Act, 1972
State: Tamil Nadu
Tamil Nadu act 035 of 1971 : Tamil Nadu Town and Country Planning Act, 1971
State: Tamil Nadu Department: Department of Housing and Urban Development Department, Government of Tamil Nadu
Tamil Nadu act 0610 of 1972 : The Tamil Nadu Inland Fisheries Lease and License Rules 1972
State: Tamil Nadu Date: 21 Jun 1972 Department: Department of Animal Husbandry, Dairying and Fisheries Department, Government of Tamil Nadu
Tamil Nadu act 005 of 1972 : The Tamil Nadu Homoeopathy System of Medicine and Practitioners of Homoeopathy Act, 1971
State: Tamil Nadu Date: 8 Mar 1972 Department: Department of Health and Family Welfare Department, Government of Tamil Nadu
Tamil Nadu act 036 of 1972 : Tamil Nadu Labour Welfare Fund Act, 1972
State: Tamil Nadu Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil Nadu act 016 of 1972 : The Tamil Nadu Non-Trading Companies Act, 1972
State: Tamil Nadu Date: 10 May 1972 Department: Department of Industries Department, Government of Tamil Nadu
Tamil nadu act 019 of 1973 : Tamil Nadu Urban Land Tax (Amendment) Act, 1972
State: Tamil Nadu
Tamil nadu act 030 of 1973 : Tamil Nadu Private Electricity Supply Undertakings (Acquisition) Act, 1973
State: Tamil Nadu
Tamil nadu act 003 of 1973 : Tamil Nadu Betting Tax (Second Amendment) Act, 1972
State: Tamil Nadu
Tamil Nadu act 012 of 1973 : Tamil Nadu Stage Carriages and Contract Carriages (Acquisition) Act, 1973
State: Tamil Nadu Department: Department of Home, Prohibition and Excise Department, Government of Tamil Nadu
Tamil nadu act 032 of 1974 : Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Second Amendment Act, 1974
State: Tamil Nadu
Tamil nadu act 010 of 1974 : Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Fifth Amendment Act, 1972
State: Tamil Nadu
Tamil nadu act 044 of 1974 : Tamil Nadu Horse Races (Abolition of Wagering or Betting) Act, 1974
State: Tamil Nadu
Tamil nadu act 029 of 1974 : Tamil Nadu Recognised Private Schools (Regulation) Act, 1973
State: Tamil Nadu Department: Department of School Education Department, Government of Tamil Nadu
Tamil nadu act 034 of 1974 : Tamil Nadu Prohibition (Revival of Operation and Amendment) Act, 1974
State: Tamil Nadu
Tamil nadu act 003 of 1974 : Tamil Nadu State Housing Board (Amendment) Act, 1973
State: Tamil Nadu
Tamil Nadu act 013 of 1974 : Tamil Nadu Motor Vehicles Taxation Act, 1974
State: Tamil Nadu Department: Department of Home, Prohibition and Excise Department, Government of Tamil Nadu
Tamil Nadu act 044 of 1974 : The Tamil Nadu Horse Races (Abolition of Wagering or Betting) Act, 1974
State: Tamil Nadu Date: 26 Sep 1974 Department: Department of Home, Prohibition and Excise Department, Government of Tamil Nadu
Tamil Nadu act 27 of 1975 : The TAMILNADU SCIENCE AND TECHNOLOGY CENTRE - TAMIL NADU ACT 27 OF 1975
State: Tamil Nadu Date: 7 Nov 1982 Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil nadu act 032 of 1975 : Tamil Nadu Entertainments Tax and Local Authorities Finance (Amendment) Act, 1975
State: Tamil Nadu
Tamil nadu act 020 of 1975 : Tamil Nadu Land Encroachment (Amendment) Act, 1975
State: Tamil Nadu
Tamil nadu act 023 of 1975 : Tamil Nadu Occupants of Kudiyiruppu (Protection from Eviction) Re-Enacting Act, 1975
State: Tamil Nadu
Tamil nadu act 026 of 1975 : Tamil Nadu Agricultural Lands Record of Tenancy Rights (Amendment) Act, 1975
State: Tamil Nadu
Tamil nadu act 046 of 1975 : Tamil Nadu Educational Institutions (Temporary Control of Property) Amendment and Validation Act, 1975
State: Tamil Nadu
Tamil nadu act 030 of 1975 : Tamil Nadu Towns Nuisances (Amendment) Act, 1975
State: Tamil Nadu
Tamil Nadu act 027 of 1975 : The TAMIL NADU SOCIETIES REGISTRATlON ACT, 1975
State: Tamil Nadu Date: 18 Aug 1975 Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil Nadu act 027 of 1975 : The TNSCST - TAMIL NADU ACT 27 OF 1975
State: Tamil Nadu Date: 23 Jul 1985 Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 010 of 1975 : The Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1975
State: Tamil Nadu Date: 2 Apr 1975 Department: Department of Agriculture Department, Government of Tamil Nadu
Tamil Nadu act 048 of 1975 : The Tamil Nadu Indebted Persons (Temporary Relief) Act, 1975
State: Tamil Nadu Date: 29 Nov 1975 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil nadu act 023 of 1976 : Tamil Nadu Local Authorities' Laws (Amendment) Act, 1976
State: Tamil Nadu
Tamil nadu act 046 of 1976 : Tamil Nadu Debt Relief Laws (Amendment) Act, 1976
State: Tamil Nadu
Tamil nadu act 012 of 1976 : Tamil Nadu General Clauses (Amendment) Act, 1976
State: Tamil Nadu
Tamil Nadu act 019 of 1976 : The Tamil Nadu Private Colleges (Regulation) Act, 1976
State: Tamil Nadu Date: 16 Apr 1976 Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 001 of 1976 : The Tamil Nadu Public Premises (Eviction of Unauthorized Occupants) Act, 1975
State: Tamil Nadu Date: 3 Jan 1976 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 015 of 1976 : The Tamil Nadu Indebted Agriculturist (Temporary Relief) Act, 1976
State: Tamil Nadu Date: 16 Apr 1976 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 017 of 1976 : The Tamil Nadu Indebted Agriculturists and Indebted Persons (Special Provisions) Act, 1976
State: Tamil Nadu Date: 16 Apr 1976 Department: Department of Agriculture Department, Government of Tamil Nadu
Tamil Nadu act 003 of 1976 : The Tamil Nadu State Wakf Board (Validation of Functions of Special Officer) Act, 1975
State: Tamil Nadu Date: 19 Jan 1976 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 038 of 1976 : The Tamil Nadu Rural Artisans (Conferment of Ownership of Kudiyiruppu) Act, 1976
State: Tamil Nadu Date: 19 Oct 1976 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 016 of 1976 : The Tamil Nadu Indebted Persons (Temporary Relief) Act, 1976
State: Tamil Nadu Date: 16 Apr 1976 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 028 of 1976 : Tamil Nadu Municipal Councils (Appointment of Special Officers) Act, 1976
State: Tamil Nadu Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil nadu act 008 of 1977 : Tamil Nadu Entertainments Tax (Amendment) Act, 1977
State: Tamil Nadu
Tamil nadu act 009 of 1977 : Tamil Nadu Panchayats (Amendment and Validation) Act, 1977
State: Tamil Nadu
Tamil nadu act 001 of 1977 : Tamil Nadu Debt Relief Laws (Second Amendment) Act, 1977
State: Tamil Nadu
Tamil nadu act 003 of 1977 : Tamil Nadu Debt Relief Laws (Amendment) Act, 1977
State: Tamil Nadu
Tamil Nadu act 006 of 1977 : The Tamil Nadu Public Men (Criminal Misconduct) Repeal Act, 1977
State: Tamil Nadu Date: 6 Sep 1977 Department: Department of Home Department, Government of Tamil Nadu
Tamil nadu act 025 of 1978 : Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Amendment Act, 1978
State: Tamil Nadu
Tamil nadu act 005 of 1978 : Tamil Nadu Entertainments Tax and Local Authorities Finance (Amendment) Act, 1978
State: Tamil Nadu
Tamil nadu act 033 of 1978 : Tamil Nadu Agricultural Produce Markets (Amendment and Special Provisions) Act, 1978
State: Tamil Nadu
Tamil nadu act 011 of 1978 : Tamil Nadu Local Authorities' Laws (Amendment) Act, 1978
State: Tamil Nadu
Tamil nadu act 002 of 1978 : Tamil Nadu Debt Relief Laws (Amendment) Act, 1978
State: Tamil Nadu
Tamil nadu act 027 of 1978 : Tamil Nadu Debt Relief Laws (Second Amendment) Act, 1978
State: Tamil Nadu
Tamil nadu act 032 of 1978 : Tamil Nadu Prohibition (Amendment) Act, 1978
State: Tamil Nadu
Tamil nadu act 031 of 1978 : Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978
State: Tamil Nadu Department: Department of Adi Dravidar and Tribal Welfare Department, Government of Tamil Nadu
Tamil nadu act 024 of 1978 : Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978
State: Tamil Nadu
Tamil nadu act 023 of 1978 : Tamil Nadu District Municipalities (Amendment) Act, 1978
State: Tamil Nadu
Tamil Nadu act 016 of 1978 : The Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978
State: Tamil Nadu Date: 17 Mar 1978 Department: Department of Housing and Urban Development Department, Government of Tamil Nadu
Tamil Nadu act 029 of 1978 : The TAMIL NADU ELECTRICITY BOARD (RECOVERY OF DUES) ACT, 1978
State: Tamil Nadu Department: Department of Energy Department, Government of Tamil Nadu
Tamil nadu act 031 of 1979 : Tamil Nadu Entertainments Tax (Amendment) Act, 1979
State: Tamil Nadu
Tamil nadu act 051 of 1979 : Tamil Nadu Entertainments Tax and Local Authorities Finance (Amendment) Act, 1979
State: Tamil Nadu
Tamil nadu act 055 of 1979 : Tamil Nadu Horse Race (Abolition of Turf Agencies) Act, 1979
State: Tamil Nadu
Tamil nadu act 034 of 1979 : Tamil Nadu Pawnbrokers (Second Amendment) Act, 1979
State: Tamil Nadu
Tamil nadu act 009 of 1979 : Tamil Nadu Prohibition (Amendment) Act, 1979
State: Tamil Nadu
Tamil nadu act 049 of 1979 : Tamil Nadu Police Laws (Amendment and Validation) Act, 1979
State: Tamil Nadu
Tamil nadu act 002 of 1979 : Tamil Nadu Pawnbrokers (Amendment) Act, 1979
State: Tamil Nadu
Tamil nadu act 045 of 1979 : Tamil Nadu Forest (Amendment) Act, 1979
State: Tamil Nadu
Tamil nadu act 014 of 1979 : Tamil Nadu Urban Land (Ceiling And Regulation) Amendment Act, 1979
State: Tamil Nadu
Tamil nadu act 039 of 1979 : Tamil Nadu Debt Relief (Amendment) Act, 1979
State: Tamil Nadu
Tamil Nadu act 056 of 1979 : The Tamil Nadu Prize Schemes (Prohibition) Act, 1979
State: Tamil Nadu Date: 3 Dec 1979 Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 055 of 1979 : The Tamil Nadu Horse Race (Abolition of Turf Agencies) Act, 1979
State: Tamil Nadu Date: 3 Dec 1979 Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 028 of 1979 : The Tamil Nadu Preservation of Private Forests (Extension to Kanyakumari District) Act, 1979
State: Tamil Nadu Date: 3 May 1979 Department: Department of Environment and Forests Department, Tamil Nadu
Tamil nadu act 034 of 1980 : Tamil Nadu Civil Courts and the Madras City Civil Court (Amendment) Act, 1980
State: Tamil Nadu
Tamil nadu act 027 of 1980 : Tamil Nadu Panchayats (Amendment) Act, 1980
State: Tamil Nadu
Tamil nadu act 023 of 1980 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Amendment Act, 1980
State: Tamil Nadu
Tamil nadu act 017 of 1980 : Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Amendment Act, 1980
State: Tamil Nadu
Tamil nadu act 007 of 1980 : Tamil Nadu Cultivating Tenants Protection and Payment of Fair Rent (Amendment) Act, 1979
State: Tamil Nadu
Tamil nadu act 016 of 1980 : Tamil Nadu Cyclone and Flood Affected Areas Cultivating Tenants Arrears of Rent (Relief) Act, 1980
State: Tamil Nadu
Tamil nadu act 024 of 1980 : Tamil Nadu Agricultural Produce Markets (Amendment and Special Provisions) Amendment Act, 1980
State: Tamil Nadu
Tamil nadu act 035 of 1980 : Tamil Nadu Pawnbrokers and Debt Relief Laws (Amendment) Act, 1980
State: Tamil Nadu
Tamil nadu act 010 of 1980 : Tamil Nadu Payment of Salaries (Amendment) Act, 1980
State: Tamil Nadu
Tamil nadu act 043 of 1980 : Tamil Nadu Public Works Engineering Corporation Limited (Acquisition and Miscellaneous Provisions) Act, 1980
State: Tamil Nadu
Tamil nadu act 015 of 1980 : Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1980
State: Tamil Nadu
Tamil nadu act 013 of 1980 : Tamil Nadu Debt Relief Act, 1980
State: Tamil Nadu
Tamil nadu act 014 of 1980 : Tamil Nadu Hill Stations (Preservation of Trees) Amendment Act, 1979
State: Tamil Nadu
Tamil nadu act 036 of 1980 : Tamil Nadu Board of Revenue Abolition Act, 1980
State: Tamil Nadu
Tamil Nadu act 043 of 1980 : The Tamil Nadu Public Works Engineering Corporation Limited (acquisition and miscellaneous provisions)Act, 1980
State: Tamil Nadu Date: 25 Nov 1980 Department: Department of Public Works Department, Government of Tamil Nadu
Tamil Nadu act 033 of 1980 : The Tamil Nadu References to Magistrates in Laws (Special Provisions) Act, 1980
State: Tamil Nadu Date: 29 Sep 1980 Department: Department of Home, Prohibition and Excise Department, Government of Tamil Nadu
Tamil Nadu act 036 of 1980 : The Tamil Nadu Board of Revenue Abolition Act, 1980
State: Tamil Nadu Date: 1 Nov 1980 Department: Department of Revenue And Disaster Management Department, Government Of Tamil Nadu
Tamil nadu act 020 of 1981 : Tamil Nadu Entertainments Tax (Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 040 of 1981 : Tamil Nadu Town and Country Planning (Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 014 of 1981 : Tamil Nadu Panchayats (Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 059 of 1981 : Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Amendment Act, 1981
State: Tamil Nadu
Tamil nadu act 027 of 1981 : Tamil Nadu Registration of Veterinary Practitioners (Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 046 of 1981 : Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981
State: Tamil Nadu Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil nadu act 061 of 1981 : Tamil Nadu Handloom Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1981
State: Tamil Nadu
Tamil nadu act 035 of 1981 : Tamil Nadu District Police and the Madras City Police (Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 018 of 1981 : Tamil Nadu Cattle-Disease (Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 056 of 1981 : Tamil Nadu Panchayats (Third Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 053 of 1981 : Tamil Nadu Agricultural Produce Markets (Second Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 019 of 1981 : Tamil Nadu Revenue Recovery (Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 037 of 1981 : Tamil Nadu Payment of Salaries (Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 058 of 1981 : Tamil Nadu Payment of Salaries (Third Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 043 of 1981 : Tamil Nadu Payment of Subsistence Allowance Act, 1981
State: Tamil Nadu Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil nadu act 023 of 1981 : Tamil Nadu Prohibition (Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 038 of 1981 : Tamil Nadu Payment of Salaries (Second Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 054 of 1981 : Tamil Nadu Places of Public Resort (Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 051 of 1981 : Tamil Nadu Prohibition (Second Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 065 of 1981 : Tamil Nadu Agricultural Labourer Fair Wages (Second Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 041 of 1981 : Tamil Nadu Forest (Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 003 of 1981 : Tamil Nadu Abolition of Posts of Part-Time Village Officers Act, 1981
State: Tamil Nadu
Tamil nadu act 028 of 1981 : Tamil Nadu Contingency Fund (Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 055 of 1981 : Tamil Nadu Panchayats (Second Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 005 of 1981 : Tamil Nadu Agricultural Produce Markets (Amendment) Act, 1981
State: Tamil Nadu
Tamil Nadu act 043 of 1981 : The Tamil Nadu Payment of Subsistence Allowance Act
State: Tamil Nadu Date: 21 Jul 1981 Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil Nadu act 061 of 1981 : The Tamil Nadu Handloom Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1981
State: Tamil Nadu Date: 30 Sep 1981 Department: Department of Handlooms, Handicrafts, Textiles and Khadi Department, Government of Tamil Nadu
Tamil Nadu act 009 of 1981 : The Tamil Nadu Prevention of Incitement to refuse on defer Payment of Tax Act, 1981.
State: Tamil Nadu Date: 3 Mar 1981 Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil Nadu act 024 of 1981 : The Tamil Nadu Commercial Crops Assessment (Repeal) Act, 1980
State: Tamil Nadu Date: 23 Apr 1981 Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil Nadu act 9 of 1982 : The Tamil University Act, 1982
State: Tamil Nadu Date: 31 Jul 1984 Department: Department of Tamil Development and Information Department, Government of Tamil Nadu
Tamil nadu act 043 of 1982 : Tamil Nadu Entertainments Tax (Second Amendment) Act, 1982
State: Tamil Nadu
Tamil nadu act 008 of 1982 : Tamil Nadu Panchayats (Amendment) Act, 1982
State: Tamil Nadu
Tamil nadu act 025 of 1982 : Tamil Nadu Entertainments Tax (Amendment) Act, 1982
State: Tamil Nadu
Tamil nadu act 023 of 1982 : Tamil Nadu General Sales Tax (Third Amendment) Act, 1982
State: Tamil Nadu
Tamil nadu act 042 of 1982 : Tamil Nadu Prohibition (Amendment) Act, 1982
State: Tamil Nadu
Tamil nadu act 024 of 1982 : Tamil Nadu Payment of Salaries (Second Amendment) Act, 1982
State: Tamil Nadu
Tamil nadu act 022 of 1982 : Tamil Nadu General Sales Tax (Second Amendment) Act, 1982
State: Tamil Nadu
Tamil nadu act 004 of 1982 : Tamil Nadu General Sales Tax (Amendment) Act, 1982
State: Tamil Nadu
Tamil nadu act 046 of 1982 : Tamil Nadu General Sales Tax (Fourth Amendment) Act, 1982
State: Tamil Nadu
Tamil nadu act 051 of 1982 : Tamil Nadu Money-Lenders (Amendment) Act, 1982
State: Tamil Nadu
Tamil nadu act 010 of 1982 : Tamil Nadu Payment of Salaries (Amendment) Act, 1982
State: Tamil Nadu
Tamil nadu act 005 of 1982 : Tamil Nadu Contingency Fund (Amendment) Act, 1982
State: Tamil Nadu
Tamil nadu act 050 of 1982 : Tamil Nadu Debt Relief Act, 1982
State: Tamil Nadu
Tamil nadu act 041 of 1982 : Tamil Nadu Panchayats (Second Amendment) Act, 1982
State: Tamil Nadu
Tamil nadu act 028 of 1982 : Tamil Nadu Agricultural Pests and Diseases (Amendment) Act, 1982
State: Tamil Nadu
Tamil nadu act 021 of 1982 : Tamil Nadu Contingency Fund (Second Amendment) Act, 1982
State: Tamil Nadu
Tamil nadu act 044 of 1982 : Tamil Nadu Contingency Fund (Third Amendment) Act, 1982
State: Tamil Nadu
Tamil Nadu act 014 of 1982 : The TAMIL NADU PREVENTION OF DANGEROUS ACTIVITIES OF BOOTLEGGERS, CYBER LAW OFFENDERS6, DRUG OFFENDERS, FOREST-OFFENDERS,2 GOONDAS, IMMORAL TRAFFIC OFFENDERS, SAND OFFENDERS4, SEXUALOFFENDERS,7 SLUM-GRABBERS AND VIDEO PIRATES3 ACT, 1982 (Tamil Nadu Act No. 14 of 1982)
State: Tamil Nadu Date: 19 Mar 1982 Department: Department of Home, Prohibition and Excise Department, Government of Tamil Nadu
Tamil Nadu act 033 of 1982 : The Tamil Nadu Manual Workers (Regulation Of Employment And Conditions Of Work) Act,1982
State: Tamil Nadu Date: 1 Jun 1982 Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil Nadu act 029 of 1982 : The Tamil Nadu Public Property (Prevention of Destruction and Loss) Act,1982
State: Tamil Nadu Date: 15 May 1982 Department: Department of Public Department, Government of Tamil Nadu
Tamil nadu act 011 of 1983 : Tamil Nadu Panchayats (Amendment) Act, 1983
State: Tamil Nadu
Tamil nadu act 001 of 1983 : Tamil Nadu Entertainments Tax (Amendment) Act, 1983
State: Tamil Nadu
Tamil nadu act 005 of 1983 : Tamil Nadu Legislature (Prevention of Disqualification) Amendment Act, 1983
State: Tamil Nadu
Tamil nadu act 004 of 1983 : Tamil Nadu Agricultural Produce Markets (Amendment) Act, 1983
State: Tamil Nadu
Tamil nadu act 002 of 1983 : Tamil Nadu Prohibition (Amendment) Act, 1983
State: Tamil Nadu
Tamil Nadu act 030 of 1983 : The Tamil Nadu Co-operative Societies Act,1983
State: Tamil Nadu Date: 15 Jul 1983 Department: Department of Co-operation, Food and Consumer Protection Department, Government of Tamil Nadu
Tamil Nadu act 008 of 1983 : The Tamil Nadu Marine Fishing Regulation Rules 1983
State: Tamil Nadu Date: 17 Aug 1983 Department: Department of Animal Husbandry, Dairying and Fisheries Department, Government of Tamil Nadu
Tamil Nadu act 008 of 1983 : The Tamil Nadu Marine Fishing Regulation Act, 1983
State: Tamil Nadu Date: 8 Jul 2015 Department: Department of Animal Husbandry, Dairying and Fisheries Department, Government of Tamil Nadu
Tamil nadu act 004 of 1985 : Tamil Nadu Payment of Salaries (Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 035 of 1985 : Tamil Nadu Entertainments Tax (Third Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 011 of 1985 : Tamil Nadu Panchayats (Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 007 of 1985 : Tamil Nadu Municipal Councils (Appointment-Officers) Amendment Act, 1985
State: Tamil Nadu
Tamil nadu act 032 of 1985 : Tamil Nadu Municipal Laws (Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 026 of 1985 : Tamil Nadu Panchayat Union Councils (Appointment of Special Officers) Second Amendment Act, 1985
State: Tamil Nadu
Tamil nadu act 027 of 1985 : Tamil Nadu Panchayats (Appointment of Special Officers) Second Amendment Act, 1985
State: Tamil Nadu
Tamil nadu act 014 of 1985 : Tamil Nadu Agricultural Produce Markets (Amendment and Special Provisions) Amendment Act, 1985
State: Tamil Nadu
Tamil nadu act 044 of 1985 : Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Amendment Act, 1985
State: Tamil Nadu
Tamil nadu act 036 of 1985 : Tamil Nadu General Sales Tax (Third Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 021 of 1985 : Tamil Nadu and Relief (Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 024 of 1985 : Tamil Nadu Panchayats (Second Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 028 of 1985 : Tamil Nadu Panchayats (Third Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 013 of 1985 : Tamil Nadu Agricultural Produce Markets (Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 018 of 1985 : Tamil Nadu General Sales Tax (Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 029 of 1985 : Tamil Nadu Prohibition (Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 019 of 1985 : Tamil Nadu General Sales Tax (Second Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 045 of 1985 : Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 017 of 1985 : Tamil Nadu Entertainments Tax (Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 034 of 1985 : Tamil Nadu Entertainments Tax (Second Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 039 of 1985 : Tamil Nadu Acquisition of Hoardings Act, 1985
State: Tamil Nadu
Tamil nadu act 030 of 1985 : Tamil Nadu Contingency Fund (Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 043 of 1985 : Tamil Nadu Taxation Laws (Inapplicability of Limitation) Act, 1985
State: Tamil Nadu
Tamil nadu act 025 of 1985 : Tamil Nadu District Municipalities (Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 037 of 1985 : Tamil Nadu Agricultural Produce Markets (Second Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 001 of 1985 : Tamil Nadu Court-fees and Suits Valuation (Amendment) Act, 1982
State: Tamil Nadu
Tamil Nadu act 041 of 1985 : Tamil Nadu Cultivating Tenants (Special Provisions) Amendment Act, 1985
State: Tamil Nadu Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 040 of 1985 : Tamil Nadu Fire Service Act, 1985
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 039 of 1985 : The Tamil Nadu Acquisition of Hoardings Act, 1985
State: Tamil Nadu Date: 31 Jul 1985 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil nadu act 080 of 1986 : Tamil Nadu Entertainments Tax (Fifth Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 046 of 1986 : Tamil Nadu Entertainments Tax (Second Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 056 of 1986 : Tamil Nadu Survey and Boundaries (Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 075 of 1986 : Tamil Nadu Universities Laws (Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 054 of 1986 : Tamil Nadu Urban Land Tax (Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 065 of 1986 : Tamil Nadu Municipal Laws (Second Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 003 of 1986 : Tamil Nadu Panchayats (Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 031 of 1986 : Tamil Nadu Panchayats (Fourth Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 032 of 1986 : Tamil Nadu Municipal Laws (Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 004 of 1986 : Tamil Nadu Patta Pass Book Act, 1983
State: Tamil Nadu Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil nadu act 015 of 1986 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Amendment Act, 1986
State: Tamil Nadu
Tamil nadu act 037 of 1986 : Tamil Nadu Tax on Luxuries in Hotels and Lodging Houses (Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 008 of 1986 : Tamil Nadu Municipal Councils (Appointment of Special Officers) Amendment Act, 1986
State: Tamil Nadu
Tamil nadu act 034 of 1986 : Tamil Nadu Legislature (Prevention of Disqualification) Amendment Act, 1986
State: Tamil Nadu
Tamil nadu act 009 of 1986 : Tamil Nadu Panchayat Union Councils (Appointment of Special Officers) Amendment Act, 1986
State: Tamil Nadu
Tamil nadu act 010 of 1986 : Tamil Nadu Panchayats (Appointment of Special Officers) Amendment Act, 1986
State: Tamil Nadu
Tamil nadu act 029 of 1986 : Tamil Nadu Building and Construction Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1984
State: Tamil Nadu
Tamil nadu act 028 of 1986 : Tamil Nadu Panchayats (Third Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 049 of 1986 : Tamil Nadu Agricultural Produce Markets (Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 069 of 1986 : Tamil Nadu Payment of Salaries (Second Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 068 of 1986 : Tamil Nadu Prohibition (Third Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 016 of 1986 : Tamil Nadu Prohibition (Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 033 of 1986 : Tamil Nadu Prohibition (Second Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 036 of 1986 : Tamil Nadu General Sales Tax (Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 042 of 1986 : Tamil Nadu General Sales Tax (Fourth Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 050 of 1986 : Tamil Nadu Recognised Private Schools (Regulation) Amendment Act, 1986
State: Tamil Nadu
Tamil nadu act 019 of 1986 : Tamil Nadu Payment of Salaries (Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 011 of 1986 : Tamil Nadu Panchayats (Second Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 078 of 1986 : Tamil Nadu General Sales Tax (Tenth Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 055 of 1986 : Tamil Nadu Motor Vehicles Taxation (Second Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 066 of 1986 : Tamil Nadu Agricultural Produce Markets (Amendment and Special Provisions) Second Amendment Act, 1986
State: Tamil Nadu
Tamil nadu act 017 of 1986 : Tamil Nadu Agricultural Service Co-operative Societies (Appointment of Special Officers) Act, 1986
State: Tamil Nadu
Tamil nadu act 074 of 1986 : Tamil Nadu Agricultural Service Co-operative Societies (Appointment of Special Officers) Amendment Act, 1986
State: Tamil Nadu
Tamil nadu act 001 of 1986 : Tamil Nadu Scrap Merchants and Dealers in Second-hand Property and Owners of Automobile Workshops and Tinker Shops (Regulation, Control and Licensing) Act, 1985
State: Tamil Nadu
Tamil nadu act 045 of 1986 : Tamil Nadu Entertainments Tax (Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 047 of 1986 : Tamil Nadu Entertainments Tax (Third Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 035 of 1986 : Tamil Nadu Additional Sales Tax (Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 051 of 1986 : Tamil Nadu Debt Relief (Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 002 of 1986 : Tamil Nadu District Municipalities (Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 040 of 1986 : Tamil Nadu General Sates Tax (Second Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 059 of 1986 : Tamil Nadu Khadi and Village Industries Board (Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 038 of 1986 : Tamil Nadu Cinemas (Regulation) Amendment Act, 1986
State: Tamil Nadu
Tamil Nadu act 061 of 1986 : The Tamil Nadu Inam Abolition Laws (Validation of Proceedings) Act, 1986.
State: Tamil Nadu Date: 1 Oct 1986 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 073 of 1986 : Tamil Nadu Entertainments Tax (Special Provisions and Validation) Act, 1986
State: Tamil Nadu Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil Nadu act 053 of 1986 : The Tamil Nadu Flood Affected Areas Cultivating Tenants (Temporary Relief) Act, 1986
State: Tamil Nadu Date: 11 Aug 1986 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 27 of 1987 : The TAMIL NADU AGRICULTURAL PRODUCE MARKETING REGULATION ACT, 1987
State: Tamil Nadu Date: 16 May 1988 Department: Department of Agriculture Department, Government of Tamil Nadu
Tamil Nadu act 34 of 1987 : The Tamil Nadu Compulsory Censorship of Publicity Materials Act, 1987 Act 34 of 1987
State: Tamil Nadu Date: 26 Jul 1987 Department: Department of Home Department, Government of Tamil Nadu
Tamil nadu act 018 of 1987 : Tamil Nadu Entertainments Tax (Amendments) Act, 1987
State: Tamil Nadu
Tamil nadu act 019 of 1987 : Tamil Nadu Entertainments Tax (Second Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 013 of 1987 : Tamil Nadu Panchayats (Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 005 of 1987 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Amendment Act, 1987
State: Tamil Nadu
Tamil nadu act 002 of 1987 : Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 055 of 1987 : Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Amendment Act, 1987
State: Tamil Nadu
Tamil nadu act 046 of 1987 : Tamil Nadu Agricultural Produce Markets (Amendment and Special Provisions) Amendment Act, 1987
State: Tamil Nadu
Tamil nadu act 024 of 1987 : Tamil Nadu Cinemas (Regulation) Amendment Act, 1987
State: Tamil Nadu
Tamil nadu act 048 of 1987 : Tamil Nadu Cinemas (Regulation) Third Amendment Act, 1987
State: Tamil Nadu
Tamil nadu act 028 of 1987 : Tamil Nadu Debt Relief (Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 031 of 1987 : Tamil Nadu General Sales Tax (Third Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 014 of 1987 : Tamil Nadu Municipal Corporation Laws (Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 016 of 1987 : Tamil Nadu District Municipalities (Third Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 011 of 1987 : Tamil Nadu Agricultural Produce Markets (Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 017 of 1987 : Tamil Nadu General Sales Tax (Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 030 of 1987 : Tamil Nadu Private Colleges (Regulation) Amendment Act, 1987
State: Tamil Nadu
Tamil nadu act 020 of 1987 : Tamil Nadu General Sales Tax (Second Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 053 of 1987 : Tamil Nadu General Sale Tax (Validation) Act, 1987
State: Tamil Nadu
Tamil nadu act 044 of 1987 : Tamil Nadu Payment of Salaries (Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 052 of 1987 : Tamil Nadu General Sales Tax (Sixth Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 036 of 1987 : Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 025 of 1987 : Tamil Nadu Motor Vehicles Taxation (Second Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 006 of 1987 : Tamil Nadu Agricultural Service Co-operative Societies (Appointment of Special Officers) Amendment Act, 1987
State: Tamil Nadu
Tamil nadu act 001 of 1987 : Tamil Nadu Recognised Private Schools (Regulation) and Private Colleges (Regulation) Amendment Act, 1986
State: Tamil Nadu
Tamil nadu act 054 of 1987 : Tamil Nadu Entertainments Tax (Third Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 004 of 1987 : Tamil Nadu Contingency Fund (Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 015 of 1987 : Tamil Nadu District Municipalities (Second Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 026 of 1987 : Tamil Nadu Agricultural Income-Tax (Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 050 of 1987 : Tamil Nadu Medical University (Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 040 of 1987 : Tamil Nadu Contingency Fund (Second Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 023 of 1987 : Tamil Nadu District Municipalities (Amendment) Act, 1987
State: Tamil Nadu
Tamil Nadu act 037 of 1987 : Tamil Nadu Medical University Act, 1987
State: Tamil Nadu Department: Department of Health and Family Welfare Department, Government of Tamil Nadu
Tamil Nadu act 035 of 1987 : Tamil Nadu (Compulsory Censorship of Film Publicity Materials) Act, 1987
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 033 of 1987 : Tamil Nadu Kidneys (Authority for use for Therapeutic Purposes) Act, 1987
State: Tamil Nadu Department: Department of Health and Family Welfare Department, Government of Tamil Nadu
Tamil Nadu act 049 of 1987 : Tamil Nadu Advocates Welfare Fund Act, 1987
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 034 of 1987 : Tamil Nadu Compulsory Censorship of Publicity Materials Act, 1987
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil nadu act 004 of 1988 : Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Second Amendment Act, 1987
State: Tamil Nadu
Tamil nadu act 003 of 1988 : Tamil Nadu Debt Relief (Second Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 002 of 1988 : Tamil Nadu State Housing Board (Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 006 of 1988 : Tamil Nadu Drugs and Other Stores (Unlawful Possession) Act, 1986
State: Tamil Nadu
Tamil Nadu act 027 of 1989 : Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987
State: Tamil Nadu Department: Department of Agriculture Department, Government of Tamil Nadu
Tamil Nadu act 006 of 1988 : The Tamil Nadu Drugs and Other Stores (Unlawful Possession) Act, 1986
State: Tamil Nadu Date: 17 Oct 1988 Department: Department of Health and Family Welfare Department, Government of Tamil Nadu
Tamil nadu act 020 of 1989 : Tamil Nadu Sales Tax (Surcharge) Amendment Act, 1989
State: Tamil Nadu
Tamil nadu act 039 of 1989 : Tamil Nadu Sales Tax (Surcharge) Second Amendment Act, 1989
State: Tamil Nadu
Tamil nadu act 026 of 1989 : Tamil Nadu Urban Land (Ceiling and Regulation) Amendment Act, 1989
State: Tamil Nadu
Tamil nadu act 029 of 1989 : Tamil Nadu Universities Laws (Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 019 of 1989 : Tamil Nadu General Sales Tax (Third Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 038 of 1989 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Act, 1989
State: Tamil Nadu
Tamil nadu act 035 of 1989 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Amendment Act, 1989
State: Tamil Nadu
Tamil nadu act 030 of 1989 : Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Amendment (Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 040 of 1989 : Tamil Nadu Entertainments Tax and Local Authorities Finance (Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 012 of 1989 : Tamil Nadu Legislature (Prevention of Disqualification) Amendment Act, 1989
State: Tamil Nadu
Tamil nadu act 005 of 1989 : Tamil Nadu Municipal Corporation Laws (Special Provisions and Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 037 of 1989 : Tamil Nadu Agricultural Service Co-operative Societies (Appointment of Special Officers) Amendment Act, 1989
State: Tamil Nadu
Tamil nadu act 043 of 1989 : Tamil Nadu Debt Relief (Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 032 of 1989 : Tamil Nadu Contingency Fund (Second Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 031 of 1989 : Tamil Nadu Panchayats (Third Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 014 of 1989 : Tamil Nadu Municipal Corporation Laws (Second Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 015 of 1989 : Tamil Nadu Municipal Corporation Laws (Third Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 033 of 1989 : Tamil Nadu Payment of Salaries (Second Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 001 of 1989 : Tamil Nadu Prohibition (Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 002 of 1989 : Tamil Nadu Prohibition (Second Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 017 of 1989 : Tamil Nadu General Sales Tax (Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 018 of 1989 : Tamil Nadu General Sales Tax (Second Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 011 of 1989 : Tamil Nadu Payment of Salaries (Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 024 of 1989 : Tamil Nadu Panchayats (Second Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 034 of 1989 : Tamil Nadu Municipal Corporation Laws (Fourth Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 021 of 1989 : Tamil Nadu Additional Sales Tax (Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 022 of 1989 : Tamil Nadu Entertainments Tax (Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 036 of 1989 : Tamil Nadu Co-operative Societies (Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 013 of 1989 : Tamil Nadu Borstal Schools (Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 016 of 1989 : Tamil Nadu District Municipalities (Second Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 009 of 1989 : Tamil Nadu Contingency Fund (Amendment) Act, 1989
State: Tamil Nadu
Tamil nadu act 004 of 1989 : Tamil Nadu District Municipalities (Amendment) Act, 1989
State: Tamil Nadu
Tamil Nadu act 042 of 1989 : The TAMIL NADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY ACT 1989
State: Tamil Nadu Date: 20 Sep 1989 Department: Department of Animal Husbandry, Dairying and Fisheries Department, Government of Tamil Nadu
Tamil Nadu act 041 of 1989 : Tamil Nadu Cultivating Tenants (Protection from Eviction) Act, 1989
State: Tamil Nadu Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil nadu act 025 of 1991 : Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Second Amendment Act, 1991
State: Tamil Nadu
Tamil nadu act 011 of 1991 : Tamil Nadu Entertainments Tax (Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 002 of 1991 : Tamil Nadu Entertainments Tax (Second Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 036 of 1991 : Tamil Nadu Sales Tax (Surcharge) Amendment Act, 1991
State: Tamil Nadu
Tamil nadu act 041 of 1991 : Tamil Nadu Town and Country Planing (Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 026 of 1991 : Tamil Nadu Universities Laws (Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 027 of 1991 : Tamil Nadu Municipal Laws (Second Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 034 of 1991 : Tamil Nadu General Sales Tax (Third Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 021 of 1991 : Tamil Nadu Municipal Laws (Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 043 of 1991 : Tamil Nadu Agricultural Produce Marketing (Regulation) Amendment Act, 1991
State: Tamil Nadu
Tamil nadu act 023 of 1991 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Amendment Act, 1991
State: Tamil Nadu
Tamil nadu act 046 of 1991 : Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 042 of 1991 : Tamil Nadu Dr. M.G.R. Medical University, Madras (Second Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 039 of 1991 : Tamil Nadu Dr. M.G.R. Medical University, Madras (Third Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 008 of 1991 : Tamil Nadu Municipal Corporation Laws (Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 013 of 1991 : Tamil Nadu Agricultural Produce Markets Laws (Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 012 of 1991 : Tamil Nadu Agricultural University (Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 018 of 1991 : Tamil Nadu Municipal Corporation Laws (Second Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 037 of 1991 : Tamil Nadu Prohibition (Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 010 of 1991 : Tamil Nadu General Sales Tax (Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 004 of 1991 : Tamil Nadu General Sales Tax (Second Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 035 of 1991 : Tamil Nadu General Sales Tax (Fourth Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 020 of 1991 : Tamil Nadu Panchayats (Second Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 005 of 1991 : Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 033 of 1991 : Tamil Nadu Motor Vehicles Taxation (Second Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 028 of 1991 : Tamil Nadu Panchayats and Panchayat Union Councils (Appointment of Special Officers) Second Amendment Act, 1991
State: Tamil Nadu
Tamil nadu act 032 of 1991 : Tamil Nadu Electricity (Taxation on Consumption) Amendment Act, 1991
State: Tamil Nadu
Tamil nadu act 024 of 1991 : Tamil Nadu Entertainments Tax (Third Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 003 of 1991 : Tamil Nadu Panchayats (Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 031 of 1991 : Tamil Nadu Court-fees and Suits Valuation (Amendment) Act, 1991
State: Tamil Nadu
Tamil nadu act 019 of 1991 : Tamil Nadu District Municipalities (Amendment) Act, 1991
State: Tamil Nadu
Tamil Nadu act 006 of 1991 : Tamil Nadu Motor Vehicles (Special Provisions) Repeal Act, 1991
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 030 of 1991 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Act, 1991
State: Tamil Nadu Department: Department of Co-operation, Food and Consumer Protection Department, Government of Tamil Nadu
Tamil Nadu act 014 of 1991 : The Tamil Nadu Municipal Councils (Appointment of Special Officers) Act, 1991
State: Tamil Nadu Date: 22 Feb 1991 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil nadu act 057 of 1992 : Tamil Nadu Educational Institutions (Prohibition of Collection of Capitation Fee) Act, 1992
State: Tamil Nadu
Tamil nadu act 054 of 1992 : Tamil Nadu Entertainments Tax (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 028 of 1992 : Tamil Nadu Town and Country Planning (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 011 of 1992 : Tamil Nadu Wakf Board (Appointment of Special Officer) Act, 1991
State: Tamil Nadu
Tamil nadu act 003 of 1992 : Tamil Nadu Universities Laws (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 045 of 1992 : Tamil Nadu Municipal Laws (Second Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 007 of 1992 : Tamil Nadu Agricultural Produce Marketing (Regulation) Amendment Act, 1992
State: Tamil Nadu
Tamil nadu act 019 of 1992 : Tamil Nadu Co-operative Societies (Amendment and Special Provisions) Act, 1992
State: Tamil Nadu
Tamil nadu act 032 of 1992 : Tamil Nadu Veterinary and Animal Sciences University (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 017 of 1992 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Amendment Act, 1992
State: Tamil Nadu
Tamil nadu act 038 of 1992 : Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 020 of 1992 : Tamil Nadu Dr. M.G.R. Medical University, Madras (Second Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 049 of 1992 : Tamil Nadu Contingency Fund (Second Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 044 of 1992 : Tamil Nadu Forest (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 048 of 1992 : Tamil Nadu Prohibition (Third Amendment) Amendment Act, 1992
State: Tamil Nadu
Tamil nadu act 047 of 1992 : Tamil Nadu Prohibition (Amendment), Act, 1992
State: Tamil Nadu
Tamil nadu act 030 of 1992 : Tamil Nadu General Sales Tax (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 031 of 1992 : Tamil Nadu General Sales Tax (Second Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 016 of 1992 : Tamil Nadu G.D. Naidu Agricultural University (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 002 of 1992 : Tamil Nadu Private Colleges (Regulation) Amendment Act, 1991
State: Tamil Nadu
Tamil nadu act 033 of 1992 : Tamil Nadu Payment of Salaries (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 051 of 1992 : Tamil Nadu Pawnbrokers (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 005 of 1992 : Tamil Nadu State Housing Board (Amendment and Validation) Act, 1992
State: Tamil Nadu
Tamil nadu act 034 of 1992 : Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 035 of 1992 : Tamil Nadu Motor Vehicles Taxation (Second Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 046 of 1992 : Tamil Nadu Panchayats and Panchayat Union Councils (Appointment of Special Officers) Second Amendment Act, 1992
State: Tamil Nadu
Tamil nadu act 008 of 1992 : Tamil Nadu Dr. M.G.R. Medical University, Madras (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 029 of 1992 : Tamil Nadu Town and Country Planning (Second Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 021 of 1992 : Tamil Nadu Universities Laws (Second Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 024 of 1992 : Tamil Nadu Tax on Professions Trades, Callings and Employments Act, 1992
State: Tamil Nadu
Tamil nadu act 042 of 1992 : Tamil Nadu Taxation Special Tribunal Act, 1902
State: Tamil Nadu
Tamil nadu act 027 of 1992 : Tamil Nadu Panchayats (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 055 of 1992 : Tamil Nadu Open Places (Prevention of Disfigurement) Amendment Act, 1992
State: Tamil Nadu
Tamil nadu act 014 of 1992 : Tamil Nadu Municipal Laws (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 036 of 1992 : Tamil Nadu Agricultural Income-Tax (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 056 of 1992 : Tamil Nadu Advocates Welfare Fund (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 052 of 1992 : Tamil Nadu Agricultural University (Third Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 025 of 1992 : Tamil Nadu Bhoodan Yagna (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 004 of 1992 : Tamil Nadu Contingency Fund (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 058 of 1992 : Tamil Nadu District Municipalities (Amendment) Act, 1992
State: Tamil Nadu
Tamil Nadu act 011 of 1992 : The Tamil Nadu Wakf Board (Appointment of Special Officers) Act, 1991
State: Tamil Nadu Date: 6 Mar 1992 Department: Department of Backward Classes(bc), Most Backward Classes(mbc) And Minorities Welfare Department, Government Of Tamil Nadu
Tamil Nadu act 041 of 1992 : The Tamil Nadu Motor Vehicles (Special Provisions) Act, 1992.
State: Tamil Nadu Date: 31 Jul 1992 Department: Department of Home, Prohibition and Excise Department, Government of Tamil Nadu
Tamil Nadu act 040 of 1992 : The Tamil Nadu State Council for Higher Education Act, 1992
State: Tamil Nadu Date: 10 Jul 1992 Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil nadu act 019 of 1993 : Tamil Nadu Hindu Religious and Charitable Endowments (Second Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 022 of 1993 : Tamil Nadu Entertainments Tax (Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 035 of 1993 : Tamil Nadu Registration of Veterinary Practitioners (Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 008 of 1993 : Tamil Nadu Legislature (Prevention of Disqualification) Amendment Act, 1993
State: Tamil Nadu
Tamil nadu act 029 of 1993 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Second Amendment Act, 1993
State: Tamil Nadu
Tamil nadu act 018 of 1993 : Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 004 of 1993 : Tamil Nadu Agricultural Produce Marketing (Regulation) Amendment Act, 1993
State: Tamil Nadu
Tamil nadu act 014 of 1993 : Tamil Nadu Prohibition (Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 024 of 1993 : Tamil Nadu General Sales Tax (Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 025 of 1993 : Tamil Nadu General Sales Tax (Second Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 021 of 1993 : Tamil Nadu Payment of Salaries (Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 017 of 1993 : Tamil Nadu Special Security Group Act, 1993
State: Tamil Nadu
Tamil nadu act 015 of 1993 : Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 016 of 1993 : Tamil Nadu Motor Vehicles Taxation (Second Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 033 of 1993 : Tamil Nadu Motor Vehicles Taxation (Third Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 023 of 1993 : Tamil Nadu Additional Sales Tax (Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 032 of 1993 : Tamil Nadu Panchayats and Panchayat Union Councils (Appointment of Special Officers) Amendment Act, 1993
State: Tamil Nadu
Tamil nadu act 013 of 1993 : Tamil Nadu Dr. M.G.R. Medical University, Madras (Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 031 of 1993 : Tamil Nadu Municipal Laws (Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 027 of 1993 : Tamil Nadu Agricultural Income-Tax (Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 005 of 1993 : Tamil Nadu Agricultural University (Second Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 012 of 1993 : Tamil Nadu Contingency Fund (Amendment) Act, 1993
State: Tamil Nadu
Tamil Nadu act 21 of 1994 : The Tamil Nadu Panchayats Act,1994 with Amendment Acts
State: Tamil Nadu Date: 21 Apr 1994 Department: Department of Rural Development and Panchayat Raj Department, Government of Tamil Nadu
Tamil Nadu act 40 of 1994 : The TANSCHE ACT, 1992
State: Tamil Nadu Date: 15 Jul 1002 Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil nadu act 047 of 1994 : Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Amendment Act, 1994
State: Tamil Nadu
Tamil nadu act 059 of 1994 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Second Amendment Act, 1994
State: Tamil Nadu
Tamil nadu act 037 of 1994 : Tamil Nadu Entertainments Tax (Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 038 of 1994 : Tamil Nadu Entertainments Tax (Second Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 043 of 1994 : Tamil Nadu Electricity (Taxation on Consumption) Amendment Act, 1994
State: Tamil Nadu
Tamil nadu act 048 of 1994 : Tamil Nadu Urban Land (Ceiling and Regulation) Amendment Act, 1994
State: Tamil Nadu
Tamil nadu act 008 of 1994 : Tamil Nadu Open Places (Prevention of Disfigurement) Amendment Act, 1994
State: Tamil Nadu
Tamil nadu act 053 of 1994 : Tamil Nadu Municipal Laws (Second Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 055 of 1994 : Tamil Nadu General Sales Tax (Third Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 052 of 1994 : Tamil Nadu District Municipalities (Second Amendment and Validation) Act, 1994
State: Tamil Nadu
Tamil nadu act 046 of 1994 : Tamil Nadu Public Property (Prevention of Damage and Loss) Amendment Act, 1994
State: Tamil Nadu
Tamil nadu act 026 of 1994 : Tamil Nadu Municipal Corporation Laws (Amendment and Special Provision) Act, 1994
State: Tamil Nadu
Tamil nadu act 030 of 1994 : Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 006 of 1994 : Tamil Nadu Agricultural Produce Marketing (Regulation) Amendment Act, 1994
State: Tamil Nadu
Tamil nadu act 011 of 1994 : Tamil Nadu Cinemas (Regulation) Amendment Act, 1994
State: Tamil Nadu
Tamil nadu act 054 of 1994 : Tamil Nadu Motor Vehicles Taxation (Third Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 004 of 1994 : Tamil Nadu Agricultural University (Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 025 of 1994 : Tamil Nadu District Municipalities (Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 032 of 1994 : Tamil Nadu General Sales Tax (Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 003 of 1994 : Tamil Nadu General Sales Tax (Fifth Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 033 of 1994 : Tamil Nadu General Sales Tax (Second Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 044 of 1994 : Tamil Nadu Prevention of Begging (Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 031 of 1994 : Tamil Nadu Payment of Salaries (Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 035 of 1994 : Tamil Nadu Payment of Salaries (Second Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 001 of 1994 : Tamil Nadu Pawnbrokers (Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 057 of 1994 : Tamil Nadu Payment of Salaries (Third Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 040 of 1994 : Tamil Nadu Water Supply and Drainage Board (Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 010 of 1994 : Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 036 of 1994 : Tamil Nadu Motor Vehicles Taxation (Second Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 020 of 1994 : Tamil Nadu Panchayats and Panchayat Union Councils (Appointment of Special Officers) Amendment Act, 1994
State: Tamil Nadu
Tamil nadu act 009 of 1994 : Tamil Nadu Tax on Professions, Trades, Callings and Employments (Amendment and Special Provision) Act, 1994
State: Tamil Nadu
Tamil nadu act 016 of 1994 : Tamil Nadu Societies Registration (Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 050 of 1994 : Tamil Nadu Borstal Schools (Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 051 of 1994 : Tamil Nadu Panchayats (Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 013 of 1994 : Tamil Nadu Labour Welfare Fund (Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 042 of 1994 : Tamil Nadu Municipal Laws (Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 056 of 1994 : Tamil Nadu Agricultural Income-Tax (Amendment) Act, 1994
State: Tamil Nadu
Tamil Nadu act 045 of 1994 : The Tamil Nadu Backward Classes, Scheduled caste and Scheduled Tribes(Reservation of seats in Educational Institutions and of appointments or posts in the Service under the State) Act, 1993
State: Tamil Nadu Date: 16 Nov 1992 Department: Department of Backward Classes(BC), Most Backward Classes(MBC) and Minorities Welfare Department, Government of Tamil Nadu
Tamil Nadu act 027 of 1994 : The Tiruchirappalli City Municipal Corporation Act, 1994
State: Tamil Nadu Date: 1 Jun 1994 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 028 of 1994 : The Tirunelveli City Municipal Corporation Act 1994
State: Tamil Nadu Date: 1 Jun 1994 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 01994 of 1994 : The Tamilnadu Palm products Development Board Act 1994
State: Tamil Nadu Date: 3 Mar 1994 Department: Department of Handlooms, Handicrafts, Textiles and Khadi Department, Government of Tamil Nadu
Tamil Nadu act 034 of 1994 : Tamil Nadu Oil Palm (Regulation of Production and Processing) Act, 1994
State: Tamil Nadu Department: Department of Agriculture Department, Government of Tamil Nadu
Tamil Nadu act 021 of 1994 : Tamil Nadu Panchayats Act, 1994
State: Tamil Nadu Department: Department of Rural Development And Panchayat Raj Department, Government Of Tamil Nadu
Tamil nadu act 021 of 1995 : Tamil Nadu Entertainments Tax (Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 039 of 1995 : Tamil Nadu Entertainments Tax (Second Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 046 of 1995 : Tamil Nadu Municipal Laws (Second Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 007 of 1995 : Tamil Nadu Apartment Ownership Act, 1994
State: Tamil Nadu Department: Department of Housing and Urban Development Department, Government of Tamil Nadu
Tamil nadu act 028 of 1995 : Tamil Nadu Civil Courts and the Madras City Civil Court (Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 012 of 1995 : Tamil Nadu Tax on Professions, Trades, Callings and Employments (Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 025 of 1995 : Tamil Nadu Hindu Religious and Charitable Endowments (Third Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 024 of 1995 : Tamil Nadu Legislature (Prevention of Disqualification) Amendment Act, 1995
State: Tamil Nadu
Tamil nadu act 031 of 1995 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Second Amendment Act, 1995
State: Tamil Nadu
Tamil nadu act 038 of 1995 : Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 004 of 1995 : Tamil Nadu Agricultural Produce Marketing (Regulation) Amendment Act, 1995
State: Tamil Nadu
Tamil nadu act 032 of 1995 : Tamil Nadu Agricultural Produce Marketing (Regulation) Second Amendment Act, 1995
State: Tamil Nadu
Tamil nadu act 042 of 1995 : Tamil Nadu District Police (Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 014 of 1995 : Tamil Nadu Water Supply and Drainage Board (Second Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 016 of 1995 : Tamil Nadu Recognised Private Schools (Regulation) Amendment Act, 1995
State: Tamil Nadu
Tamil nadu act 045 of 1995 : Tamil Nadu Panchayats (Third Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 006 of 1995 : Tamil Nadu Aquaculture (Regulation) Act, 1995
State: Tamil Nadu
Tamil nadu act 040 of 1995 : Tamil Nadu Payment of Salaries (Tamil Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 010 of 1995 : Tamil Nadu General Sales Tax (Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 036 of 1995 : Tamil Nadu General Sales Tax (Fifth Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 018 of 1995 : Tamil Nadu General Sales Tax (Second Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 011 of 1995 : Tamil Nadu Payment of Salaries (Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 022 of 1995 : Tamil Nadu Payment of Salaries (Second Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 017 of 1995 : Tamil Nadu Water Supply and Drainage Board (Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 030 of 1995 : Tamil Nadu Panchayats (Second Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 029 of 1995 : Tamil Nadu Panchayats (Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 019 of 1995 : Tamil Nadu General Sales Tax (Third, Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 044 of 1995 : Tamil Nadu Labour Welfare Fund (Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 034 of 1995 : Tamil Nadu Municipal Laws (Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 043 of 1995 : Tamil Nadu Advocates Welfare Fund (Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 015 of 1995 : Tamil Nadu Agricultural University (Amendment) Act, 1995
State: Tamil Nadu
Tamil Nadu act 033 of 1995 : The Tamil Nadu Compulsory Elementary Education Act, 1994
State: Tamil Nadu Date: 1 Oct 1997 Department: Department of School Education Department, Government of Tamil Nadu
Tamil Nadu act 001 of 1995 : The Tamil Nadu Rosewood Trees (Conservation) Act, 1994
State: Tamil Nadu Department: Department of Environment and Forests Department, Tamil Nadu
Tamil nadu act 011 of 1996 : Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Second Amendment Act, 1994
State: Tamil Nadu
Tamil nadu act 020 of 1996 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Second Amendment Act, 1996
State: Tamil Nadu
Tamil nadu act 003 of 1996 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Third Amendment Act, 1995
State: Tamil Nadu
Tamil nadu act 040 of 1996 : Tamil Nadu Urban Land (Ceiling and Regulation) Amendment Act, 1996
State: Tamil Nadu
Tamil nadu act 034 of 1996 : Tamil Nadu Water Supply ??? Drainage Board (Amendment) Act, 1996
State: Tamil Nadu
Tamil nadu act 026 of 1996 : Tamil Nadu Municipal Laws (Fourth Amendment) Act, 1996
State: Tamil Nadu
Tamil nadu act 017 of 1996 : Tamil Nadu Municipal Laws (Second Amendment) Act, 1996
State: Tamil Nadu
Tamil nadu act 038 of 1996 : Tamil Nadu General Sales Tax (Third Amendment) Act, 1996
State: Tamil Nadu
Tamil nadu act 001 of 1996 : Tamil Nadu Land Encroachment (Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 030 of 1996 : Tamil Nadu Salas Tax (Surcharge) Repeal Act, 1996
State: Tamil Nadu
Tamil nadu act 033 of 1996 : Tamil Nadu Survey and Boundaries (Amendment) Act, 1996
State: Tamil Nadu
Tamil nadu act 021 of 1996 : Tamil Nadu Panchayats (Third Amendment) Act, 1996
State: Tamil Nadu
Tamil nadu act 015 of 1996 : Tamil Nadu Panchayats (Second Amendment) Act, 1996
State: Tamil Nadu
Tamil nadu act 010 of 1996 : Tamil Nadu General Sales Tax (Amendment) Act, 1996
State: Tamil Nadu
Tamil nadu act 037 of 1996 : Tamil Nadu General Sales Tax (Second Amendment) Act, 1996
State: Tamil Nadu
Tamil nadu act 036 of 1996 : Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 1996
State: Tamil Nadu
Tamil nadu act 031 of 1996 : Tamil Nadu Additional Sales Tax (Amendment) Act, 1996
State: Tamil Nadu
Tamil nadu act 019 of 1996 : Tamil Nadu Motor Vehicles (Special Provisions) (Cancellation of Variations of Conditions of Permit) Act, 1996
State: Tamil Nadu
Tamil nadu act 018 of 1996 : Tamil Nadu Civil Courts (Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 014 of 1996 : Tamil Nadu Panchayats (Amendment) Act, 1996
State: Tamil Nadu
Tamil nadu act 016 of 1996 : Tamil Nadu Municipal Laws (Amendment) Act, 1996
State: Tamil Nadu
Tamil nadu act 008 of 1996 : Tamil Nadu Agricultural Income-Tax (Second Amendment) Act, 1996
State: Tamil Nadu
Tamil nadu act 009 of 1996 : Tamil Nadu Agricultural Income-Tax (Third Amendment) Act, 1996
State: Tamil Nadu
Tamil Nadu act 004 of 1996 : The Tamil Nadu Maritime Board Act , 1995
State: Tamil Nadu Department: Department of Highways and Minor Ports Department, Government of Tamil Nadu
Tamil Nadu act 019 of 1996 : The Tamil Nadu Motor Vehicles (Special Provisions) (Cancellation of Variations of Conditions of Permit) Act, 1996
State: Tamil Nadu Date: 3 Jul 1996 Department: Department of Home, Prohibition and Excise Department, Government of Tamil Nadu
Tamil Nadu act 023 of 1996 : The Tamil Nadu Hindu Religious and Charitable Endowments (Special Provisions) Act, 1996
State: Tamil Nadu Date: 24 Aug 1996 Department: Department of Tourism, Culture and Religious Endowments Department, Government of Tamil Nadu
Tamil Nadu act 024 of 1996 : The Tamil Nadu Specified Commodities Markets (Regulation of Location) Act, 1996
State: Tamil Nadu Date: 23 Aug 1996 Department: Department of Housing and Urban Development Department, Government of Tamil Nadu
Tamil nadu act 025 of 1997 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Second Amendment Act, 1997
State: Tamil Nadu
Tamil nadu act 038 of 1997 : Tamil Nadu Entertainments Tax (Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 026 of 1997 : Tamil Nadu Urban Land Tax (Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 059 of 1997 : Tamil Nadu Labour Welfare Fund (Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 064 of 1997 : Tamil Nadu Electricity (Taxation on Consumption) Amendment Act, 1997
State: Tamil Nadu
Tamil nadu act 066 of 1997 : Tamil Nadu Veterinary and Animal Sciences University (Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 008 of 1997 : Tamil Nadu Agricultural Produce Marketing (Regulation) Amendment Act, 1997
State: Tamil Nadu
Tamil nadu act 030 of 1997 : Tamil Nadu Cinemas (Regulation) Amendment Act, 1997
State: Tamil Nadu
Tamil nadu act 024 of 1997 : Tamil Nadu Right to Information Act, 1997
State: Tamil Nadu
Tamil nadu act 054 of 1997 : Tamil Nadu Panchayats (Third Amendment and Validation) Act, 1997
State: Tamil Nadu
Tamil nadu act 035 of 1997 : Tamil Nadu Lifts Act, 1997
State: Tamil Nadu
Tamil nadu act 053 of 1997 : Tamil Nadu Water Supply and Drainage Board (Second Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 055 of 1997 : Tamil Nadu Panchayats (Fourth Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 013 of 1997 : Tamil Nadu General Sales Tax (Third Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 060 of 1997 : Tamil Nadu General Sales Tax (Sixth Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 001 of 1997 : Tamil Nadu Payment of Subsistence Allowance (Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 012 of 1997 : Tamil Nadu General Sales Tax (Second Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 023 of 1997 : Tamil Nadu Payment of Salaries (Amendment) Repeal Act, 1997
State: Tamil Nadu
Tamil nadu act 009 of 1997 : Tamil Nadu Payment of Salaries (Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 052 of 1997 : Tamil Nadu Payment of Salaries (Second Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 036 of 1997 : Tamil Nadu Water Supply and Drainage Board (Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 031 of 1997 : Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 032 of 1997 : Tamil Nadu Motor Vehicles Taxation (Second Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 003 of 1997 : Tamil Nadu Municipal Laws (Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 049 of 1997 : Tamil Nadu Compulsory Elementary Education (Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 028 of 1997 : Tamil Nadu District Development Councils (Repeal) Act, 1997
State: Tamil Nadu
Tamil nadu act 057 of 1997 : Tamil Nadu District Municipalities (Second Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 010 of 1997 : Tamil Nadu Panchayats (Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 062 of 1997 : Tamil Nadu Panchayats (Fifth Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 037 of 1997 : Tamil Nadu Panchayats (Second Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 015 of 1997 : Tamil Nadu Maritime Board (Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 020 of 1997 : Tamil Nadu Cultivating Tenants (Protection from Eviction) Act, 1997
State: Tamil Nadu
Tamil nadu act 002 of 1997 : Tamil Nadu District Municipalities (Amendment) Act, 1997
State: Tamil Nadu
Tamil Nadu act 035 of 1997 : The Tamil Nadu Lifts And Escalators Act
State: Tamil Nadu Date: 3 Nov 1997 Department: Department of Energy Department, Government of Tamil Nadu
Tamil Nadu act 034 of 1997 : Tamil Nadu Siddha System of Medicine (Development and Registration of Practitioners) Act, 1997
State: Tamil Nadu Department: Department of Health and Family Welfare Department, Government of Tamil Nadu
Tamil Nadu act 033 of 1997 : Tamil Nadu Industrial Township Area Development Authority Act, 1997
State: Tamil Nadu Date: 23 Jun 1998 Department: Department of Industries Department, Government of Tamil Nadu
Tamil Nadu act 043 of 1997 : Tamil Nadu Dr. Ambedkar Law University Act, 1996
State: Tamil Nadu Department: Department of Law Department, Government of Tamil Nadu
Tamil Nadu act 007 of 1997 : The Tamil Nadu Prohibiton of Ragging Act, 1997.
State: Tamil Nadu Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 004 of 1997 : The Tamil Nadu Private Clinical Establishments (Regulation) Act, 1997
State: Tamil Nadu Date: 14 Feb 1997 Department: Department of Health and Family Welfare Department, Government of Tamil Nadu
Tamil Nadu act 044 of 1997 : Tamil Nadu Protection of Interests of Depositors (in Financial Establishments) Act, 1997
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 036 of 1997 : Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997
State: Tamil Nadu Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil nadu act 056 of 1998 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Second Amendment Act, 1998
State: Tamil Nadu
Tamil nadu act 036 of 1998 : Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Amendment Act, 1998
State: Tamil Nadu
Tamil nadu act 032 of 1998 : Tamil Nadu Entertainments Tax (Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 026 of 1998 : Tamil Nadu Entertainments Tax (Special Provision) Act, 1998
State: Tamil Nadu
Tamil nadu act 047 of 1998 : Tamil Nadu Entertainments Tax (Second Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 041 of 1998 : Tamil Nadu Universities Laws (Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 059 of 1998 : Tamil Nadu Municipal Laws (Second Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 048 of 1998 : Tamil Nadu Legislative (Prevention of Disqualification) Amendment Act, 1998
State: Tamil Nadu
Tamil nadu act 052 of 1998 : Tamil Nadu District Municipalities (Third Amendment and Validation) Act, 1998
State: Tamil Nadu
Tamil nadu act 022 of 1998 : Tamil Nadu General Sales Tax (Special Provisions and Validation) Act, 1998
State: Tamil Nadu
Tamil nadu act 011 of 1998 : Tamil Nadu Agricultural Produce Marketing (Regulation) Amendment Act, 1998
State: Tamil Nadu
Tamil nadu act 061 of 1998 : Tamil Nadu Agricultural Produce Marketing (Regulation) Second Amendment Act, 1998
State: Tamil Nadu
Tamil nadu act 003 of 1998 : Tamil Nadu Cinemas (Regulation) Amendment Act, 1998
State: Tamil Nadu
Tamil nadu act 010 of 1998 : Tamil Nadu District Municipalities (Second Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 029 of 1998 : Tamil Nadu Panchayats (Fourth Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 028 of 1998 : Tamil Nadu Panchayats (Third Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 017 of 1998 : Tamil Nadu Dr. Ambedkar Law University (Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 040 of 1998 : Tamil Nadu Payment of Salaries (Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 045 of 1998 : Tamil Nadu General Sales Tax (Fourth Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 016 of 1998 : Tamil Nadu Private Colleges (Regulation) Amendment Act, 1998
State: Tamil Nadu
Tamil nadu act 024 of 1998 : Tamil Nadu Prohibition (Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 057 of 1998 : Tamil Nadu Prohibition (Second Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 015 of 1998 : Tamil Nadu Public Libraries (Amendment) Act, 1998
State: Tamil Nadu
Tamil Nadu act 43 of 1998 : The Transparency in Tenders Act 1998
State: Tamil Nadu Department: Department of Finance Department, Government of Tamil Nadu Ministry: Ministry of Govt of Maharashtra
Tamil nadu act 055 of 1998 : Tamil Nadu Panchayats (Seventh Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 002 of 1998 : Tamil Nadu General Sales Tax (Sixth Amendment) Amendment Act, 1998
State: Tamil Nadu
Tamil nadu act 027 of 1998 : Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 051 of 1998 : Tamil Nadu Municipal Laws (Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 023 of 1998 : Tamil Nadu Additional Sales Tax (Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 046 of 1998 : Tamil Nadu Entertainments Tax (Amendment) Amendment Act, 1998
State: Tamil Nadu
Tamil nadu act 004 of 1998 : Tamil Nadu Panchayats (Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 053 of 1998 : Tamil Nadu Panchayats (Fifth Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 005 of 1998 : Tamil Nadu Panchayats (Second Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 009 of 1998 : Tamil Nadu District Municipalities (Amendment) Act, 1998
State: Tamil Nadu
Tamil Nadu act 043 of 1998 : Tamil Nadu Transparency in Tenders Act, 1998
State: Tamil Nadu Department: Department of Finance Department, Government of Tamil Nadu
Tamil Nadu act 044 of 1998 : The Tamil Nadu Prohibition of Eve-Teasing Act, 1998
State: Tamil Nadu Date: 23 Dec 1998 Department: Department of Home, Prohibition and Excise Department, Government of Tamil Nadu
Tamil nadu act 049 of 1999 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Second Amendment Act, 1999
State: Tamil Nadu
Tamil nadu act 052 of 1999 : Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 007 of 1999 : Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Third Amendment Act, 1998
State: Tamil Nadu
Tamil nadu act 054 of 1999 : Tamil Nadu Urban Local Bodies (Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 023 of 1996 : Tamil Nadu Hindu Religious and Charitable Endowments (Special Provisions) Amendment Act, 1999
State: Tamil Nadu
Tamil nadu act 022 of 1999 : Tamil Nadu Slum Areas (Improvement and Clearance) Amendment and Validation Act, 1999
State: Tamil Nadu
Tamil nadu act 003 of 1999 : Tamil Nadu Agricultural Produce Marketing (Regulation) Amendment Act, 1999
State: Tamil Nadu
Tamil nadu act 033 of 1999 : Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Amendment Act, 1999
State: Tamil Nadu
Tamil nadu act 017 of 1999 : Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Amendment Act, 1999
State: Tamil Nadu
Tamil nadu act 029 of 1999 : Tamil Nadu Panchayats (Third Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 044 of 1999 : Tamil Nadu Panchayats (Seventh Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 032 of 1999 : Tamil Nadu Panchayats (Sixth Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 027 of 1999 : Tamil Nadu General Sales Tax (Third Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 035 of 1999 : Tamil Nadu Payment of Subsistence Allowance (Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 026 of 1999 : Tamil Nadu General Sales Tax (Second Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 042 of 1999 : Tamil Nadu General Sales Tax (Eighth Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 014 of 1999 : Tamil Nadu General Sales Tax (Fourth Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 041 of 1999 : Tamil Nadu Payment of Salaries (Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 036 of 1999 : Tamil Nadu General Sales Tax (Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 045 of 1999 : Tamil Nadu Societies Registration (Second Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 034 of 1999 : Tamil Nadu State Council for Higher Education (Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 053 of 1999 : Tamil Nadu Water Supply and Drainage Board (Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 016 of 1999 : Tamil Nadu Hackney Carriage (Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 037 of 1999 : Tamil Nadu Additional Sales Tax (Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 024 of 1999 : Tamil Nadu Protection of Interests of Depositors (in Financial Establishments) Amendment Act, 1999
State: Tamil Nadu
Tamil nadu act 021 of 1999 : Tamil Nadu Societies Registration (Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 018 of 1999 : Tamil Nadu Shops and Establishments (Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 050 of 1999 : Tamil Nadu Co-operative Societies (Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 002 of 1999 : Tamil Nadu Panchayats (Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 030 of 1999 : Tamil Nadu Panchayats (Fourth Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 046 of 1999 : Tamil Nadu Panchayats (Eighth Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 019 of 1999 : Tamil Nadu Panchayats (Second Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 047 of 1999 : Tamil Nadu General Sales Tax (Seventh Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 023 of 1999 : Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 1999
State: Tamil Nadu
Tamil Nadu act 020 of 1999 : The Tamil Nadu Urban Land (Ceiling and Regulation) Repeal Act, 1999
State: Tamil Nadu Date: 16 Jun 1999 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 025 of 1999 : Tamil Nadu Advocates' Clerks Welfare Fund Act, 1999
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 009 of 1999 : The Tamil Nadu Urban Local Bodies Act, 1998
State: Tamil Nadu Date: 4 May 1999 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil nadu act 034 of 2000 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Amendment Act, 2000
State: Tamil Nadu
Tamil nadu act 018 of 2000 : Tamil Nadu Entertainments Tax (Second Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 031 of 2000 : Tamil Nadu Town and Country Planning (Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 042 of 2000 : Tamil Nadu Entertainments Tax (Third Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 022 of 2000 : Tamil Nadu Legislature (Prevention of Disqualification) Amendment Act, 2000
State: Tamil Nadu
Tamil nadu act 033 of 1958 : Tamil Nadu Industrial Establishments (National and Festival Holidays) Act, 1958
State: Tamil Nadu
Tamil nadu act 048 of 2000 : Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Amendment Act, 2000
State: Tamil Nadu
Tamil nadu act 043 of 2000 : Tamil Nadu Catering Establishments (Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 027 of 2000 : Tamil Nadu Panchayats (Third Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 030 of 2000 : Tamil Nadu Panchayats (Sixth Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 012 of 2000 : Tamil Nadu General Sales Tax (Third Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 015 of 2000 : Tamil Nadu General Sales Tax (Sixth Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 040 of 2000 : Tamil Nadu General Sales Tax (Eleventh Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 038 of 2000 : Tamil Nadu General Sales Tax (Ninth Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 007 of 2000 : Tamil Nadu General Sales Tax (Second Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 013 of 2000 : Tamil Nadu General Sales Tax (Fourth Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 036 of 2000 : Tamil Nadu Payment of Salaries (Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 006 of 2000 : Tamil Nadu General Sales Tax (Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 026 of 2000 : Tamil Nadu Municipal Laws (Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 002 of 2000 : Tamil Nadu Acquisition of Land for Industrial Purposes (Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 017 of 2000 : Tamil Nadu Entertainments Tax (Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 019 of 2000 : Tamil Nadu Societies Registration (Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 005 of 2000 : Tamil Nadu Panchayats (Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 023 of 2000 : Tamil Nadu Panchayats (Second Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 041 of 2000 : Tamil Nadu General Sales Tax (Twelfth Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 025 of 2000 : Tamil Nadu Marine Fishing Regulation (Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 010 of 2000 : Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 020 of 2000 : Tamil Nadu Agricultural Income-Tax (Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 044 of 2000 : Tamil Nadu Advocates Welfare Fund (Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 021 of 2000 : Tamil Nadu Agricultural Income-Tax (Second Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 045 of 2000 : Tamil Nadu Agricultural University (Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 037 of 2000 : Tamil Nadu Bhoodan Yagna (Amendment) Act, 2000
State: Tamil Nadu
Tamil Nadu act 033 of 2000 : The Tamil Nadu Urban Local Bodies (Suspension of Operation) Act, 2000
State: Tamil Nadu Date: 28 Nov 2000 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil nadu act 011 of 2001 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Amendment Act, 2001
State: Tamil Nadu
Tamil nadu act 017 of 2001 : Tamil Nadu Town and Country Planning (Amendment) Act, 2001
State: Tamil Nadu
Tamil nadu act 010 of 2001 : Tamil Nadu Municipal Laws (Second Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 006 of 2001 : Tamil Nadu Land Improvement Schemes (Amendment) Act, 2001
State: Tamil Nadu
Tamil nadu act 001 of 2001 : Tamil Nadu Panchayats (Fourth Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 019 of 2001 : Tamil Nadu Panchayats (Second Amendment) Act, 2001
State: Tamil Nadu
Tamil nadu act 008 of 2001 : Tamil Nadu Dr. Ambedkar Law University (Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 013 of 2001 : Tamil Nadu Additional Sales Tax (Amendment) Act, 2001
State: Tamil Nadu
Tamil nadu act 005 of 2001 : Tamil Nadu Public Libraries (Amendment) Act, 2001
State: Tamil Nadu
Tamil nadu act 024 of 2001 : Tamil Nadu General Sales Tax (Second Amendment) Act, 2001
State: Tamil Nadu
Tamil nadu act 022 of 2001 : Tamil Nadu Municipal Laws (Amendment) Act, 2001
State: Tamil Nadu
Tamil nadu act 021 of 2001 : Tamil Nadu Entertainments Tax (Amendment) Act, 2001
State: Tamil Nadu
Tamil nadu act 012 of 2001 : Tamil Nadu Co-operative Societies (Amendment) Act, 2001
State: Tamil Nadu
Tamil nadu act 020 of 2001 : Tamil Nadu Tax on Entry of Goods into Local Areas Act, 2001
State: Tamil Nadu
Tamil nadu act 014 of 2001 : Tamil Nadu Transparency in Tenders (Amendment) Act, 2001
State: Tamil Nadu
Tamil nadu act 018 of 2001 : Tamil Nadu Panchayats (Amendment) Act, 2001
State: Tamil Nadu
Tamil Nadu act 007 of 2001 : The Tamil Nadu Farmers Management of Irrigation Systems - Act, 2000
State: Tamil Nadu Date: 25 Feb 2001 Department: Department of Public Works Department, Government of Tamil Nadu
Tamil nadu act 041 of 2002 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Amendment Act, 2002
State: Tamil Nadu
Tamil nadu act 050 of 2002 : Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 055 of 2002 : Tamil Nadu Court-fees and Suits Valuation (Amendment and Suspension of Operation) Act, 2002
State: Tamil Nadu
Tamil nadu act 007 of 2002 : Tamil Nadu Town and Country Planning (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 035 of 2002 : Tamil Nadu Universities Laws (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 031 of 2002 : Tamil Nadu Municipal Laws (Second Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 053 of 2002 : Tamil Nadu Municipal Laws (Second Amendment) Amendment Act, 2002
State: Tamil Nadu
Tamil nadu act 003 of 2002 : Tamil Nadu Panchayats (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 052 of 2002 : Tamil Nadu Panchayats (Fifth Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 036 of 2002 : Tamil Nadu Essential Services Maintenance Act, 2002
State: Tamil Nadu
Tamil nadu act 054 of 2002 : Tamil Nadu Veterinary and Animal Sciences University (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 051 of 2002 : Tamil Nadu Tax on Entry of Goods into Local Areas (Second Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 042 of 2002 : Tamil Nadu Municipal Corporations and Town and Country Planning Laws (Second Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 028 of 2002 : Tamil Nadu Panchayats (Second Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 008 of 2002 : Tamil Nadu Panchayats (Third Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 049 of 2002 : Tamil Nadu Panchayats (Fourth Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 010 of 2002 : Tamil Nadu Municipal Corporations Laws (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 023 of 2002 : Tamil Nadu Additional Sales Tax (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 047 of 2002 : Tamil Nadu General Sales Tax (Eighth Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 033 of 2002 : Tamil Nadu Forest (Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 039 of 2002 : Tamil Nadu Prohibition of Harassment of Woman (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 018 of 2002 : Tamil Nadu General Sales Tax (Fourth Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 005 of 2002 : Tamil Nadu General Sales Tax (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 012 of 2002 : Tamil Nadu General Sales Tax (Second Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 011 of 2002 : Tamil Nadu Water Supply and Drainage Board (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 013 of 2002 : Tamil Nadu General Sales Tax (Third Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 029 of 2002 : Tamil Nadu Municipal Laws (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 040 of 2002 : Tamil Nadu Additional Assessment and Additional Water-Cess (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 015 of 2002 : Tamil Nadu Societies Registration (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 009 of 2002 : Tamil Nadu Co-operative Societies (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 016 of 2002 : Tamil Nadu Tax on Entry of Goods into Local Areas (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 045 of 2002 : Tamil Nadu Universities Laws (Amendment) Amendment Act, 2002
State: Tamil Nadu
Tamil nadu act 043 of 2002 : Tamil Nadu Transparency in Tenders (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 046 of 2002 : Thiruvauuvar University (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 032 of 2002 : Thiruvalluvar University Act, 2002
State: Tamil Nadu
Tamil nadu act 022 of 2002 : Tamil Nadu General Sales Tax (Seventh Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 006 of 2002 : Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 004 of 2002 : Tamil Nadu District Municipalities (Amendment) Act, 2002
State: Tamil Nadu
Tamil Nadu act 034 of 2002 : Tamil Nadu Highways Act, 2001
State: Tamil Nadu Department: Department of Highways and Minor Ports Department, Government of Tamil Nadu
Tamil Nadu act 027 of 2002 : The Tamil Nadu Open University Act
State: Tamil Nadu Department: Department of Higher Education Department, Government of Tamil Nadu Ministry: Ministry of Govt of Maharashtra
Tamil Nadu act 044 of 2002 : The Tamil Nadu Prohibition of Ritual and Practice of Burying Alive of a Person Act, 2002
State: Tamil Nadu Date: 15 Nov 2002 Department: Department of Public Department, Government of Tamil Nadu
Tamil Nadu act 056 of 2002 : The Tamil Nadu Prohibition of Forcible Conversion of Religion Act, 2002
State: Tamil Nadu Date: 2 Dec 2002 Department: Department of Home, Prohibition and Excise Department, Government of Tamil Nadu
Tamil nadu act 010 of 2003 : Tamil Nadu Hindu Religious and Charitable Endowments (Second Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 023 of 2003 : Tamil Nadu Entertainments Tax (Second Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 033 of 2003 : Tamil Nadu Municipal Laws (Second Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 011 of 2003 : Tamil Nadu Open University (Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 007 of 2003 : Tamil Nadu Panchayats (Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 042 of 2003 : Tamil Nadu Panchayats (Fourth Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 036 of 2003 : Tamil Nadu Panchayats (Third Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 040 of 2003 : Tamil Nadu General Sales Tax (Second Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 015 of 2003 : Tamil Nadu Entertainments Tax (Third Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 037 of 2003 : Tamil Nadu Essential Services Maintenance (Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 001 of 2004 : Tamil Nadu Civil Courts and the Chennai City Civil Court (Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 035 of 2003 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Amendment Act, 2003
State: Tamil Nadu
Tamil nadu act 028 of 2003 : Tamil Nadu Hindu Religious and Charitable Endowments (Third Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 008 of 2003 : Tamil Nadu Municipal Corporations and Town and Country Planning Laws (Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 026 of 2003 : Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Amendment and Special Provisions Act, 2003
State: Tamil Nadu
Tamil nadu act 039 of 2003 : Tamil Nadu Additional Assessment and Additional Water-Cess (Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 009 of 2003 : Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Amendment Act, 2003
State: Tamil Nadu
Tamil nadu act 034 of 2003 : Tamil Nadu Panchayats (Second Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 019 of 2003 : Tamil Nadu Municipal Laws (Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 004 of 2003 : Tamil Nadu Prohibition of Smoking and Spitting Act, 2002
State: Tamil Nadu Department: Department of Health and Family Welfare Department, Government of Tamil Nadu
Tamil nadu act 031 of 2003 : Tamil Nadu Prohibition (Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 021 of 2003 : Tamil Nadu General Sales Tax (Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 003 of 2003 : Tamil Nadu Groundwater (Development and Management) Act, 2003
State: Tamil Nadu
Tamil nadu act 030 of 2003 : Tamil Nadu Protection of Interests of Depositors (in Financial Establishments) Amendment Act, 2003
State: Tamil Nadu
Tamil nadu act 002 of 2003 : Tamil Nadu Entertainments Tax (Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 012 of 2003 : Tamil Nadu Tax on Consumption or Sale of Electricity Act, 2003
State: Tamil Nadu Department: Department of Energy Department, Government of Tamil Nadu
Tamil nadu act 022 of 2003 : Tamil Nadu Tax on Entry of Goods into Local Areas (Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 013 of 2003 : Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 018 of 2003 : Tamil Nadu Co-operative Societies (Amendment) Act, 2003
State: Tamil Nadu
Tamil Nadu act 012 of 2003 : The Tamil Nadu Tax On Consumption Or Sale Of Electricity Act
State: Tamil Nadu Date: 12 Jun 2003 Department: Department of Energy Department, Government of Tamil Nadu
Tamil Nadu act 016 of 2003 : The Tamil Nadu Fiscal Responsibilty Act 2003
State: Tamil Nadu Date: 1 Jul 2003 Department: Department of Finance Department, Government of Tamil Nadu
Tamil Nadu act 038 of 2003 : Tamil Nadu Prohibition of Charging Exorbitant Interest Act, 2003
State: Tamil Nadu Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil nadu act 019 of 2004 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Amendment Act, 2004
State: Tamil Nadu
Tamil nadu act 033 of 2004 : Tamil Nadu Transparency in Tenders (Amendment) Act, 2004
State: Tamil Nadu
Tamil nadu act 021 of 2004 : Tamil Nadu Panchayats (Amendment) Act, 2004
State: Tamil Nadu
Tamil nadu act 036 of 2004 : Tamil Nadu Panchayats (Fourth Amendment) Act, 2004
State: Tamil Nadu
Tamil nadu act 039 of 2004 : Tamil Nadu Panchayats (Third Amendment) Act, 2004
State: Tamil Nadu
Tamil nadu act 024 of 2004 : Tamil Nadu District Municipalities (Second Amendment) Act, 2004
State: Tamil Nadu
Tamil nadu act 020 of 2004 : Tamil Nadu Animals and Birds Sacrifices Prohibition (Repeal) Act, 2004
State: Tamil Nadu
Tamil nadu act 004 of 2004 : Tamil Nadu General Sales Tax (Amendment) Act, 2004
State: Tamil Nadu
Tamil nadu act 016 of 2004 : Tamil Nadu General Sales Tax (Fourth Amendment) Act, 2004
State: Tamil Nadu
Tamil nadu act 002 of 2004 : Tamil Nadu Prohibition (Amendment) Act, 2004
State: Tamil Nadu
Tamil nadu act 014 of 2004 : Tamil Nadu General Sales Tax (Second Amendment) Act, 2004
State: Tamil Nadu
Tamil nadu act 040 of 2004 : Tamil Nadu General Sales Tax (Sixth Amendment) Act, 2004
State: Tamil Nadu
Tamil nadu act 015 of 2004 : Tamil Nadu General Sales Tax (Third Amendment) Act, 2004
State: Tamil Nadu
Tamil nadu act 009 of 2004 : Tamil Nadu Protection of Interests of Depositors (in Financial Establishments) Amendment Act, 2004
State: Tamil Nadu
Tamil nadu act 038 of 2004 : Tamil Nadu Entertainments Tax (Amendment) Act, 2004
State: Tamil Nadu
Tamil nadu act 006 of 2004 : Tamil Nadu Fiscal Responsibility (Amendment) Act, 2004
State: Tamil Nadu
Tamil nadu act 005 of 2004 : Tamil Nadu Tax on Entry of Goods into Local Areas (Amendment) Act, 2004
State: Tamil Nadu
Tamil nadu act 034 of 2004 : Tamil Nadu Taxation Special Tribunal (Repeal) Act, 2004
State: Tamil Nadu
Tamil nadu act 018 of 2004 : Tamil Nadu Co-operative Societies (Second Amendment) Act, 2004
State: Tamil Nadu
Tamil nadu act 013 of 2004 : Tamil Nadu Co-operative Societies (Amendment) Act, 2004
State: Tamil Nadu
Tamil nadu act 022 of 2004 : Tamil Nadu District Municipalities (Amendment) Act, 2004
State: Tamil Nadu
Tamil Nadu act 012 of 2004 : Tamil Nadu Agricultural Income-Tax (Repeal) Act, 2004
State: Tamil Nadu Department: Department of Revenue And Disaster Management Department, Government Of Tamil Nadu
Tamil nadu act 012 of 2005 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Amendment Act, 2005
State: Tamil Nadu
Tamil nadu act 006 of 2005 : Tamil Nadu Panchayats (Amendment) Act, 2005
State: Tamil Nadu
Tamil nadu act 019 of 2005 : Tamil Nadu Panchayats (Fourth Amendment) Act, 2005
State: Tamil Nadu
Tamil nadu act 013 of 2005 : Tamil Nadu General Sales Tax (Second Amendment) Act, 2005
State: Tamil Nadu
Tamil nadu act 014 of 2005 : Tamil Nadu Additional Sales Tax (Amendment) Act, 2005
State: Tamil Nadu
Tamil nadu act 011 of 2005 : Tamil Nadu General Sales Tax (Amendment) Act, 2005
State: Tamil Nadu
Tamil nadu act 005 of 2005 : Tamil Nadu Payment of Salaries (Amendment) Act, 2005
State: Tamil Nadu
Tamil nadu act 018 of 2005 : Tamil Nadu Special Economic Zones (Special Provisions) Act, 2005
State: Tamil Nadu Department: Department of Industries Department, Government of Tamil Nadu
Tamil nadu act 017 of 2005 : Tamil Nadu Acquisition of Land for Industrial Purposes (Amendment) Act, 2005
State: Tamil Nadu
Tamil nadu act 007 of 2005 : Tamil Nadu Fiscal Responsibility (Amendment) Act, 2005
State: Tamil Nadu
Tamil nadu act 003 of 2005 : Tamil Nadu Co-operative Societies (Amendment) Act, 2005
State: Tamil Nadu
Tamil Nadu act 009 of 2005 : Tamil Nadu Physical Education and Sports University Act, 2004
State: Tamil Nadu Department: Department of Youth Welfare and Sports Development Department, Government of Tamil Nadu
Tamil nadu act 014 of 2006 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Amendment Act, 2006
State: Tamil Nadu
Tamil nadu act 028 of 2006 : Tamil Nadu Transparency in Tenders (Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 018 of 2006 : Tamil Nadu Municipal Laws (Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 004 of 2006 : Tamil Nadu Open University (Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 009 of 2006 : Tamil Nadu Panchayats (Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 023 of 2006 : Tamil Nadu Panchayats (Fourth Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 022 of 2006 : Tamil Nadu Panchayats (Third Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 025 of 2006 : Tamil Nadu General Sales Tax (Second Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 001 of 2006 : Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 002 of 2006 : Tamil Nadu Regulation of Admission in Professional Courses Act, 2006
State: Tamil Nadu
Tamil nadu act 013 of 2006 : Tamil Nadu Tamil Learning Act, 2006
State: Tamil Nadu Department: Department of School Education Department, Government of Tamil Nadu
Tamil nadu act 035 of 2006 : Tamil Nadu District Municipalities (Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 038 of 2006 : Tamil Nadu Panchayats (Sixth Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 037 of 2006 : Tamil Nadu General Sales Tax (Fourth Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 005 of 2006 : Tamil Nadu General Sales Tax (Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 024 of 2006 : Tamil Nadu Payment of Salaries (Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 031 of 2006 : Tamil Nadu Payment of Salaries (Second Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 027 of 2006 : Tamil Nadu Sales Tax (Settlement of Arrears) Act, 2006
State: Tamil Nadu
Tamil nadu act 039 of 2006 : Tamil Nadu Co-operative Societies (Third Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 003 of 2006 : Thiruvalluvar University (Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 006 of 2006 : Tamil Nadu Panchayats (Second Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 036 of 2006 : Tamil Nadu General Sales Tax (Third Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 021 of 2006 : Tamil Nadu Co-operative Societies (Second Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 020 of 2006 : Tamil Nadu Co-operative Societies (Amendment) Act, 2006
State: Tamil Nadu
Tamil Nadu act 004 of 2006 : The TAMIL NADU COMMISSION FOR PROTECTION OF CHILD RIGHTS RULES, 2012
State: Tamil Nadu Date: 27 Jun 2012 Department: Department of Social Welfare and Nutritious Meal Programme Department, Government of Tamil Nadu
Tamil Nadu act 032 of 2006 : The TAMIL NADU VALUE ADDED TAX ACT, 2006
State: Tamil Nadu Date: 15 Dec 2006 Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil Nadu act 026 of 2006 : Tamil Nadu Educational Development Day (Declaration and Celebration) Act, 2006
State: Tamil Nadu Department: Department of School Education Department, Government of Tamil Nadu
Tamil Nadu act 012 of 2006 : The Tamil Nadu Backward Classes, Scheduled Castes and Scheduled Tribes (Reservation of Seats in Private Educational Institutions) Act, 2006.
State: Tamil Nadu Date: 6 Jun 2006 Department: Department of Backward Classes(BC), Most Backward Classes(MBC) and Minorities Welfare Department, Government of Tamil Nadu
Tamil Nadu act 011 of 2006 : The Tamil Nadu Essential Services Maintenance (Repeal) Act, 2006
State: Tamil Nadu Date: 7 Jun 2006 Department: Department of Personnel and Administrative Reforms Department, Government of Tamil Nadu
Tamil nadu act 036 of 2007 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Second Amendment Act, 2007
State: Tamil Nadu
Tamil nadu act 013 of 2007 : Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 040 of 2007 : Tamil Nadu Town and Country Planning (Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 037 of 2007 : Tamil Nadu Municipal Laws (Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 012 of 2007 : Tamil Nadu Panchayats (Fourth Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 024 of 2007 : Tamil Nadu Panchayats (Fifth Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 023 of 2007 : Tamil Nadu Panchayats (Third Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 041 of 2007 : Tamil Nadu Educational Institutions (Prohibition of Collection of Capitation Fee) Amendment Act, 2007
State: Tamil Nadu
Tamil nadu act 011 of 2007 : Tamil Nadu Industrial Establishments (National and Festival Holidays) Amendment Act, 2007
State: Tamil Nadu
Tamil nadu act 038 of 2007 : Tamil Nadu Tax on Consumption or Sale of Electricity (Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 014 of 2007 : Tamil Nadu Physical Education and Sports University (Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 015 of 2007 : Tamil Nadu Physical Education and Sports University (Second Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 021 of 2007 : Tamil Nadu Value Added Tax (Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 042 of 2007 : Tamil Nadu Value Added Tax (Second Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 035 of 2007 : Tamil Nadu Water Supply and Drainage Board (Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 017 of 2007 : Tamil Nadu Panchayats (Second Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 020 of 2007 : Tamil Nadu Public Libraries (Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 031 of 2007 : Tamil Nadu Payment of Salaries (Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 022 of 2007 : Tamil Nadu Prohibition (Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 018 of 2007 : Tamil Nadu Welfare Board for the Disabled Persons Act, 2007
State: Tamil Nadu
Tamil nadu act 030 of 2007 : Tamil Nadu State Housing Board (Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 034 of 2007 : Tamil Nadu Town and Country Planning (Second Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 016 of 2007 : Tamil Nadu Panchayats (Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 009 of 2007 : Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 006 of 2007 : Tamil Nadu Co-operative Societies (Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 044 of 2007 : Tamil Nadu Court-Fees and Suits Valuation (Amendment) Act, 2007
State: Tamil Nadu
Tamil Nadu act 019 of 2007 : Tamil Nadu Fishermen and Labourers engaged in Fishing and other Allied Activities (Social Security and Welfare) Act, 2007
State: Tamil Nadu Department: Department of Animal Husbandry, Dairying and Fisheries Department, Government of Tamil Nadu
Tamil Nadu act 006 of 2007 : The Tamilnadu Prohibition of Child Marriage Rules 2009 (Act 6 of 2007)
State: Tamil Nadu Date: 30 Dec 2008 Department: Department of Social Welfare and Nutritious Meal Programme Department, Government of Tamil Nadu
Tamil Nadu act 033 of 2007 : The Tamil Nadu Backward Class Christians and Backward Class Muslims (Reservation of Seats in Educational Institutions including Private Educational Institutions and of appointments or posts in the services under the State) Act, 2007.
State: Tamil Nadu Date: 4 Nov 2007 Department: Department of Backward Classes(BC), Most Backward Classes(MBC) and Minorities Welfare Department, Government of Tamil Nadu
Tamil Nadu act 008 of 2007 : The Tamil Nadu Protection of Tanks and Eviction of Encroachment Act,2007
State: Tamil Nadu Date: 1 Oct 2007 Department: Department of Public Works Department, Government of Tamil Nadu
Tamil Nadu act 008 of 2007 : The Tamil Nadu Protection of Tanks and Eviction of Encroachment Act, 2007
State: Tamil Nadu Date: 22 May 2007 Department: Department of Public Works Department, Government of Tamil Nadu
Tamil Nadu act 003 of 2007 : The Tamil Nadu Admission in Professional Educational Institutions Act, 2006
State: Tamil Nadu Date: 3 Mar 2007 Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 039 of 2007 : Tamil Nadu Laws (Special Provisions) Act, 2007
State: Tamil Nadu Department: Department of Housing and Urban Development Department, Government of Tamil Nadu
Tamil nadu act 052 of 2008 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Second Amendment Act, 2008
State: Tamil Nadu
Tamil nadu act 004 of 2008 : Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 027 of 2008 : Thoothukudi City Municipal Corporation Act, 2008
State: Tamil Nadu
Tamil nadu act 007 of 2008 : Tiruppur City Municipal Corporation Act, 2008
State: Tamil Nadu Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil nadu act 024 of 2008 : Tamil Nadu Municipal Laws (Fourth Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 009 of 2008 : Tamil Nadu Municipal Laws (Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 035 of 2008 : Tamil Nadu Municipal Laws (Second Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 057 of 2008 : Tamil Nadu Municipal Laws (Seventh Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 040 of 2008 : Tamil Nadu Panchayats (Third Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 039 of 2008 : Tamil Nadu Panchyats (Seventh Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 055 of 2008 : Tamil Nadu Municipal Corporations Laws (Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 005 of 2008 : Tamil Nadu Tax on Consumption or Sale of Electricity (Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 002 of 2008 : Tamil Nadu Tamil New Year (Declaration) Act, 2008
State: Tamil Nadu Department: Department of Tamil Development and Information Department, Government of Tamil Nadu
Tamil nadu act 034 of 2008 : Tamil Nadu Panchayats (Fourth Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 010 of 2008 : Tamil Nadu Panchayats (Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 042 of 2008 : Tamil Nadu Panchayats (Sixth Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 030 of 2008 : Tamil Nadu Motor Vehicles Taxation (Third Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 032 of 2008 : Tamil Nadu Value Added Tax (Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 049 of 2008 : Tamil Nadu Value Added Tax (Second Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 050 of 2008 : Tamil Nadu Value Added Tax (Third Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 028 of 2008 : Tamil Nadu Water Supply and Drainage Board (Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 059 of 2008 : Tamil Nadu Panchayats (Ninth Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 006 of 2008 : Tamil Nadu Payment of Salaries (Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 023 of 2008 : Tamil Nadu Prohibition (Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 047 of 2008 : Tamil Nadu Payment of Salaries (Second Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 060 of 2008 : Tamil Nadu Sales Tax (Settlement of Arrears) Act, 2008
State: Tamil Nadu
Tamil nadu act 011 of 2008 : Tamil Nadu Panchayats (Second Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 029 of 2008 : Tamil Nadu Motor Vehicles Taxation (Second Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 025 of 2008 : Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 018 of 2008 : Tamil Nadu Protection of Interests of Depositors (in Financial Establishments) Amendment Act, 2008
State: Tamil Nadu
Tamil nadu act 022 of 2008 : Tamil Nadu Scrap Merchants and Dealers in Second-Hand Property and Owners of Automobile Workshops and Tinker Shops (Regulation, Control and Licensing) Amendment Act, 2008
State: Tamil Nadu
Tamil nadu act 019 of 2008 : Tamil Nadu Co-operative Societies (Second Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 062 of 2008 : Tamil Nadu Co-operative Societies (Third Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 044 of 2008 : Tamil Nadu Shops and Establishments (Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 061 of 2008 : Tamil Nadu Town and Country Planning (Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 033 of 2008 : Tamil Nadu Teachers Education University Act, 2008
State: Tamil Nadu
Tamil nadu act 038 of 2008 : Tamil Nadu Municipal Laws (Sixth Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 036 of 2008 : Tamil Nadu Municipal Laws (Third Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 058 of 2008 : Tamil Nadu Panchayats (Eighth Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 003 of 2008 : Tamil Nadu Co-operative Societies (Amendment) Act, 2008
State: Tamil Nadu
Tamil nadu act 046 of 2008 : Tamil Nadu Co-operative Societies (Fourth Amendment) Act, 2008
State: Tamil Nadu
Tamil Nadu act 031 of 2008 : The Tamil Nadu State Commission for Women (Salaries and Conditions of Service of Chairperson and Members) Rules
State: Tamil Nadu Date: 18 Dec 2013 Department: Department of Social Welfare and Nutritious Meal Programme Department, Government of Tamil Nadu
Tamil Nadu act 031 of 2008 : The Tamil Nadu State Commission for Women Act, 2008 (No.31 of 2008)
State: Tamil Nadu Date: 27 May 2008 Department: Department of Social Welfare and Nutritious Meal Programme Department, Government of Tamil Nadu
Tamil Nadu act 027 of 2008 : The Thoothukudi Municipal Corporation Act, 2008
State: Tamil Nadu Date: 5 Aug 2008 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 051 of 2008 : The Tamil Nadu Backward Class Christians and Backward Class Muslims (Reservation of Seats in Educational Institutions including Private Educational Institutions and of appointments or posts in the services under the State) Amendment Act, 2008.
State: Tamil Nadu Date: 22 Oct 2008 Department: Department of Backward Classes(BC), Most Backward Classes(MBC) and Minorities Welfare Department, Government of Tamil Nadu
Tamil Nadu act 033 of 2008 : The Tamil Nadu Teachers Education University Act 33 of 2008
State: Tamil Nadu Date: 25 Jun 2008 Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 031 of 2008 : Tamil Nadu State Commission for Women Act, 2008
State: Tamil Nadu Department: Department of Social Welfare And Nutritious Meal Programme Department, Government Of Tamil Nadu
Tamil Nadu act 048 of 2008 : The Tamil Nadu Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage or Loss to Property) Act, 2008
State: Tamil Nadu Date: 28 Nov 2008 Department: Department of Health and Family Welfare Department, Government of Tamil Nadu
Tamil Nadu act 056 of 2008 : Tamil Nadu Laws (Special Provisions) Act, 2008
State: Tamil Nadu Department: Department of Law Department, Government of Tamil Nadu
Tamil nadu act 016 of 2009 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Second Amendment Act, 2009
State: Tamil Nadu
Tamil Nadu act 022 of 2009 : The Tamil Nadu School (Regulation of Collection of Fee) Act, 2009
State: Tamil Nadu Date: 5 Aug 2009 Department: Department of School Education Department, Government of Tamil Nadu
Tamil Nadu act 004 of 2009 : The Tamil Nadu Arunthathiyars (Special Reservation of seats in Educational Institutions including Private Educational Institutions and of appointments or posts in the services under the State within the Reservation for the Scheduled Castes) Act, 2009
State: Tamil Nadu Date: 9 Mar 2009 Department: Department of Adi Dravidar and Tribal Welfare Department, Government of Tamil Nadu
Tamil Nadu act 027 of 2009 : The Tamil Nadu Regulation of Jallikattu Act, 2009.
State: Tamil Nadu Date: 5 Aug 2009 Department: Department of Animal Husbandry, Dairying and Fisheries Department, Government of Tamil Nadu
Tamil Nadu act 030 of 2009 : The Tamil Nadu Metropolitan Planning Committee Act, 2009
State: Tamil Nadu Date: 12 Aug 2009 Department: Department of Housing and Urban Development Department, Government of Tamil Nadu
Tamil Nadu act 021 of 2009 : The Tamil Nadu Registration of Marriages Act, 2009
State: Tamil Nadu Date: 5 Aug 2009 Department: Department of Home, Prohibition and Excise Department, Government of Tamil Nadu
Tamil nadu act 038 of 2010 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Second Amendment Act, 2010
State: Tamil Nadu
Tamil nadu act 033 of 2010 : Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Amendment Act, 2010
State: Tamil Nadu
Tamil nadu act 013 of 2010 : Tamil Nadu Rosewood Trees (Conservation) Amendment Act, 2010
State: Tamil Nadu
Tamil nadu act 002 of 2010 : Tamil Nadu Societies Registration (Amendment) Act, 2010
State: Tamil Nadu
Tamil nadu act 046 of 2010 : Tamil Nadu Town and Country Planning (Amendment) Act, 2010
State: Tamil Nadu
Tamil Nadu act 008 of 2010 : The Tamil Nadu Uniform System of School Education Act, 2010
State: Tamil Nadu Date: 1 Feb 2010 Department: Department of School Education Department, Government of Tamil Nadu
Tamil Nadu act 021 of 2010 : The Tamil Nadu State Minorities Commission Act, 2010.
State: Tamil Nadu Date: 26 May 2010 Department: Department of Backward Classes(BC), Most Backward Classes(MBC) and Minorities Welfare Department, Government of Tamil Nadu
Tamil Nadu act 040 of 2010 : The Tamil Nadu Persons Studied in Tamil Medium Act 2010
State: Tamil Nadu Date: 7 Sep 2010 Department: Department of Personnel and Administrative Reforms Department, Government of Tamil Nadu
Tamil Nadu act 007 of 2010 : The Tamil Nadu Laws (Special Provisions) Act, 2010
State: Tamil Nadu Date: 1 Feb 2010 Department: Department of Housing and Urban Development Department, Government of Tamil Nadu
Tamil Nadu act 004 of 2010 : The TANSCTE ACT 2010
State: Tamil Nadu Date: 31 Jan 2010 Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 045 of 2010 : The Tamil Nadu Laws (Special Provisions) No. 2 Act, 2010
State: Tamil Nadu Date: 1 Dec 2010 Department: Department of Housing and Urban Development Department, Government of Tamil Nadu
Tamil Nadu act 042 of 2010 : The Tamil Nadu Value Added Tax (Special Provision) Act, 2010
State: Tamil Nadu Date: 27 Nov 2010 Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil nadu act 012 of 2011 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Second Amendment Act, 2011
State: Tamil Nadu
Tamil nadu act 024 of 2011 : Tamil Nadu Societies Registration (Amendment) Act, 2011
State: Tamil Nadu
Tamil Nadu act 004 of 2011 : The Tamil Nadu Non-Resident Tamils' Welfare Act 2011
State: Tamil Nadu Date: 1 Mar 2011 Department: Department of Public Department, Government of Tamil Nadu
Tamil Nadu act 013 of 2011 : The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Repeal Act, 2011
State: Tamil Nadu Date: 26 Aug 2011 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 020 of 2011 : The Tamil Nadu University Laws (Amendment and Repeal) Act, 2011
State: Tamil Nadu Date: 24 Sep 2011 Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 014 of 2011 : The Tamil Nadu Tamil New Year (Declaration) Repeal Act, 2011.
State: Tamil Nadu Date: 3 Mar 2017 Department: Department of Tamil Development and Information Department, Government of Tamil Nadu
Tamil Nadu act 029 of 2011 : The Tamil Nadu Sales Tax (Settlement of Arrears) Act, 2011
State: Tamil Nadu Date: 26 Sep 2011 Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil Nadu act 031 of 2011 : The Tamil Nadu State Agricultural Council (Repeal) Act, 2011
State: Tamil Nadu Date: 28 Sep 2011 Department: Department of Agriculture Department, Government of Tamil Nadu
Tamil nadu act 033 of 2012 : Tamil Nadu Co-operative Societies (Appointment of Special Officers) Second Amendment Act, 2012
State: Tamil Nadu
Tamil nadu act 036 of 2012 : Tamil Nadu Town And Country Planning (Amendment) Act, 2012
State: Tamil Nadu
Tamil nadu act 026 of 2012 : Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 2012
State: Tamil Nadu
Tamil nadu act 051 of 2012 : Tamil Nadu Hindu Religious and Charitable Endowments (Second Amendment) Act, 2012
State: Tamil Nadu
Tamil Nadu act 013 of 2012 : The Tamil Nadu Motor Vehicles Taxation Act, 1974
State: Tamil Nadu Date: 21 Apr 2012 Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 009 of 2012 : The Tamil Nadu National Law University Act,2012
State: Tamil Nadu Date: 6 Feb 2012 Department: Department of Law Department, Government of Tamil Nadu
Tamil Nadu act 021 of 2012 : The Tamil Nadu Fisheries University Act
State: Tamil Nadu Date: 1 Jun 2012 Department: Department of Animal Husbandry, Dairying and Fisheries Department, Government of Tamil Nadu
Tamil Nadu act 022 of 2012 : The TAMIL NADU INFRASTRUCTURE DEVELOPMENT ACT 2012
State: Tamil Nadu Department: Department of Finance Department, Government of Tamil Nadu
Tamil Nadu act 024 of 2012 : The Tamil Nadu Heritage Commission Act, 2012
State: Tamil Nadu Date: 31 May 2012 Department: Department of Tourism, Culture and Religious Endowments Department, Government of Tamil Nadu
Tamil nadu act 026 of 2013 : Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 2013
State: Tamil Nadu
Tamil nadu act 012 of 2013 : Tamil Nadu Societies Registration (Amendment) Act, 2013
State: Tamil Nadu
Tamil Nadu act 024 of 2013 : The Thanjavur City Municipal Corporation Act,2013
State: Tamil Nadu Date: 19 Feb 2014 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 022 of 2013 : The Tamil Nadu Police (Reform) Act, 2013, Act 22 of 2013
State: Tamil Nadu Date: 8 Nov 2013 Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 003 of 2013 : The Tamil Nadu Special Police Youth Brigade Act, 2013.
State: Tamil Nadu Date: 23 Feb 2013 Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 023 of 2013 : The Tamil Nadu Groundwater (Development and Management) Repeal Act, 2013
State: Tamil Nadu Date: 8 Nov 2013 Department: Department of Public Works Department, Government of Tamil Nadu
Tamil Nadu act 030 of 2013 : The TAMIL NADU MUSIC AND FINE ARTS UNIVERSITY ACT, 2013
State: Tamil Nadu Date: 13 Nov 2013 Department: Department of Tourism, Culture and Religious Endowments Department, Government of Tamil Nadu
Tamil Nadu act 005 of 2014 : The Tamil Nadu Fisheries University (Amendment) Act 2014
State: Tamil Nadu Date: 26 Feb 2014 Department: Department of Animal Husbandry, Dairying and Fisheries Department, Government of Tamil Nadu
Tamil Nadu act 009 of 2014 : The Tamil Nadu Entry into Public Places (Removal of Restriction on Dress) Act, 2014
State: Tamil Nadu Date: 21 Aug 2014 Department: Department of Tourism, Culture and Religious Endowments Department, Government of Tamil Nadu
Tamil Nadu act 018 of 2014 : The Tamilnadu_Hostels_and_Homes_for_Women_and_Children_Regulation_Act_2014
State: Tamil Nadu Date: 2 Sep 2014 Department: Department of Social Welfare And Nutritious Meal Programme Department, Government Of Tamil Nadu
Tamil Nadu act 024 of 2014 : The Tamil Nadu Local Fund Audit Act, 2014
State: Tamil Nadu Date: 14 Dec 2014 Department: Department of Finance Department, Government of Tamil Nadu
Tamil Nadu act 027 of 2014 : The Tamil Nadu Local Bodies Ombudsman Act, 2014
State: Tamil Nadu Date: 13 Nov 2014 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 039 of 2015 : The TAMIL NADU HOSTELS AND HOMES FOR WOMEN AND CHILDREN (REGULATION) RULES, 2015
State: Tamil Nadu Date: 21 Feb 2015 Department: Department of Social Welfare and Nutritious Meal Programme Department, Government of Tamil Nadu
Tamil Nadu act 004 of 2015 : The TAMIL NADU JUVENLIE JUSTICE (CARE AND PROTECTION OF CHILDREN) RULES, 2017
State: Tamil Nadu Date: 8 Aug 2017 Department: Department of Social Welfare and Nutritious Meal Programme Department, Government of Tamil Nadu
Tamil Nadu act 14 of 2016 : The Tamil Nadu Government Servants (COS) Act, 2016
State: Tamil Nadu Date: 14 Sep 2016 Department: Department of Personnel and Administrative Reforms Department, Government of Tamil Nadu
Tamil Nadu act 002 of 2016 : The Tamil Nadu Juvenile Justice Fund Rules, 2017 (JJ Act 2 of 2016)
State: Tamil Nadu Date: 10 Jan 2018 Department: Department of Social Welfare and Nutritious Meal Programme Department, Government of Tamil Nadu
Tamil Nadu act 016 of 2016 : The TAMIL NADU MUSIC AND FINE ARTS UNIVERSITY ACT(AMENDMENT), 2016
State: Tamil Nadu Date: 14 Sep 2016 Department: Department of Tourism, Culture and Religious Endowments Department, Government of Tamil Nadu
Tamil Nadu act 014 of 2016 : The Tamil Nadu Government Servants (Conditions of Service) Act, 2016
State: Tamil Nadu Department: Department of Personnel and Administrative Reforms Department, Government of Tamil Nadu
Tamil Nadu act 028 of 2017 : The Tamil Nadu Fisheries University (Amendment) Act 2017
State: Tamil Nadu Date: 26 Jul 2017 Department: Department of Animal Husbandry, Dairying and Fisheries Department, Government of Tamil Nadu
Tamil Nadu act 019 of 2017 : The TAMIL NADU GOODS AND SERVICES TAX ACT, 2017
State: Tamil Nadu Date: 22 Jun 2017 Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil Nadu act 020 of 2017 : The Tamil Nadu Local Authorities Entertainments Tax Act, 2017
State: Tamil Nadu Date: 28 Jun 2017 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 023 of 2017 : The Tamil Nadu Delimitation Commission Act, 2017
State: Tamil Nadu Date: 11 Jul 2017 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 038 of 2017 : The TAMIL NADU REGULATION OF RIGHTS AND RESPONSIBILITIES OF LANDLORDS AND TENANTS ACT, 2017
State: Tamil Nadu Date: 14 Jul 2017 Department: Department of Housing and Urban Development Department, Government of Tamil Nadu
Tamil Nadu act 042 of 2017 : The Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017
State: Tamil Nadu Date: 4 Aug 2017 Department: Department of Housing and Urban Development Department, Government of Tamil Nadu
Tamil Nadu act 019 of 2018 : The TAMIL NADU CLINICAL ESTABLISHMENT ACT
State: Tamil Nadu Date: 24 Apr 2018 Department: Department of Health and Family Welfare Department, Government of Tamil Nadu
Tamil Nadu act 007 of 2018 : The TAMIL NADU BUSINESS FACILITATION ACT, 2018
State: Tamil Nadu Date: 25 Jan 2018 Department: Department of Industries Department, Government of Tamil Nadu
Tamil Nadu act 022 of 2018 : The Tamil Nadu Establishment of Private Law Colleges (Regulation) Act, 2018.
State: Tamil Nadu Date: 12 Jul 2018 Department: Department of Law Department, Government of Tamil Nadu
Tamil Nadu act 033 of 2018 : The Tamil Nadu Lokayukta Act, 2018
State: Tamil Nadu Date: 13 Nov 2018 Department: Department of Personnel and Administrative Reforms Department, Government of Tamil Nadu
Tamil Nadu act 023 of 2018 : The TAMIL NADU SUGARCANE (REGULATION OF PURCHASE PRICE) ACT, 2018
State: Tamil Nadu Date: 12 Jul 2018 Department: Department of Agriculture Department, Government of Tamil Nadu
Tamil Nadu act 044 of 2018 : The Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Act, 2018.
State: Tamil Nadu Date: 27 Nov 2018 Department: Department of Backward Classes(BC), Most Backward Classes(MBC) and Minorities Welfare Department, Government of Tamil Nadu
Tamil Nadu act 029 of 2018 : The Tamil Nadu Repealing and Amending Act, 2018
State: Tamil Nadu Date: 13 Jul 2018 Department: Department of Law Department, Government of Tamil Nadu
Tamil Nadu act 003 of 2019 : The Tamil Nadu Goods and Services Tax Amendment Act( TN Act 3 of 2019)
State: Tamil Nadu Date: 14 Jan 2019 Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil Nadu act 035 of 2019 : The Tamil Nadu Private Schools (Regulation) Act, 2019
State: Tamil Nadu Date: 7 Aug 2019 Department: Department of School Education Department, Government of Tamil Nadu
Tamil Nadu act 014 of 2019 : The Tamil Nadu Private universities Act, 2019
State: Tamil Nadu Date: 23 Feb 2019 Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 031 of 2019 : The Tamil Nadu Bovine Breeding Act, 2019
State: Tamil Nadu Date: 30 Jul 2019 Department: Department of Animal Husbandry, Dairying and Fisheries Department, Government of Tamil Nadu
Tamil Nadu act 028 of 2020 : The Tamil Nadu Taxation Laws (Relaxation of Certain Provisions) Act, 2020
State: Tamil Nadu Date: 17 Oct 2020 Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil Nadu act 034 of 2020 : The Tamil Nadu Admission to Undergraduate Courses in Medicine, Dentistry, Indian Medicine and Homeopathy on preferential basis to students of Government Schools Act, 2020
State: Tamil Nadu Date: 30 Oct 2020 Department: Department of Health and Family Welfare Department, Government of Tamil Nadu
Tamil Nadu act 037 of 2020 : The Tamil Nadu Repealing (Second) Act, 2020
State: Tamil Nadu Date: 11 Dec 2020 Department: Department of Law Department, Government of Tamil Nadu
Tamil Nadu act 011 of 2020 : The Tamil Nadu Protected Agricultural Zone Development Act, 2020
State: Tamil Nadu Date: 21 Feb 2022 Department: Department of Agriculture Department, Government Of Tamil Nadu
Tamil Nadu act 014 of 2021 : The Tamil Nadu Admission to Undergraduate Professional Courses on Preferential Basis to Students of Government Schools Act, 2021
State: Tamil Nadu Date: 27 Aug 2021 Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 036 of 2021 : The Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Repeal Act, 2021
State: Tamil Nadu Date: 18 Dec 2021 Department: Department of Agriculture Department, Government of Tamil Nadu
Tamil Nadu act 017 of 2021 : The Tamil Nadu State Commission for the Scheduled Castes and Scheduled Tribes Act, 2021
State: Tamil Nadu Date: 22 Sep 2021 Department: Department of Adi Dravidar and Tribal Welfare Department, Government of Tamil Nadu
Tamil Nadu act 008 of 2021 : The Tamil Nadu Special Reservation of seats in Educational Institutions including Private Educational Institutions and of appointments or posts in the services under the State within the Reservation for the Most Backward Classes and Denotified Communities Act, 2021
State: Tamil Nadu Date: 26 Feb 2021 Department: Department of Backward Classes(BC), Most Backward Classes(MBC) and Minorities Welfare Department, Government of Tamil Nadu
Tamil Nadu act 024 of 2021 : The Tamil Nadu Repealing (Second) Act, 2021
State: Tamil Nadu Date: 4 Oct 2021 Department: Department of Law Department, Government of Tamil Nadu
Tamil Nadu act 021 of 2022 : The TamilNadu Document Writers' Welfare Fund Act, 2022
State: Tamil Nadu Date: 22 Apr 2022 Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil Nadu act 044 of 2022 : The Tamil Nadu Apartment Ownership Act, 2022
State: Tamil Nadu Date: 15 Dec 2022 Department: Department of Housing and Urban Development Department, Government of Tamil Nadu
Tamil Nadu act 015 of 2022 : The Tamil Nadu Repealing Act, 2020
State: Tamil Nadu Date: 15 Mar 2022 Department: Department of Law Department, Government of Tamil Nadu
Tamil Nadu act 040 of 2022 : The Tamil Nadu Repealing Act, 2022
State: Tamil Nadu Date: 21 Jun 2022 Department: Department of Law Department, Government of Tamil Nadu
Tamil Nadu act 013 of 2023 : The Tamil Nadu Repealing (Second) Act, 2023.
State: Tamil Nadu Date: 3 May 2023 Department: Department of Law Department, Government of Tamil Nadu
Tamil Nadu act 003 of 2023 : The Tamil Nadu Building and Construction Workers (Conditions of Employment and Miscellaneous Provisions) Repeal Act, 2023
State: Tamil Nadu Date: 3 Apr 2023 Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil Nadu act 009 of 2023 : The Tamil Nadu Prohibition of Online Gambling and Regulation of Online Games Act, 2022
State: Tamil Nadu Date: 21 Apr 2023 Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 020 of 2024 : The Tamil Nadu Development Action Plan for the Scheduled Castes and the Scheduled Tribes Act, 2024.
State: Tamil Nadu Date: 9 May 2024 Department: Department of Adi Dravidar And Tribal Welfare Department, Government Of Tamil Nadu