Tamil Nadu Town and Country Planing (Amendment) Act, 1991*
| [Tamil Nadu Act No. 41 of 1991] | [25th October, 1991] |
An Act further to amend the Tamil Nadu Town and Country Planning Act, 1971
Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the forty-second year of the Republic of India as follows:
* Received the assent of the Governor on the 25th October, 1991 and published in the Tamil Nadu Government Gazette, Extraordinary.
1. Short title and commencement.- (1) This Act may be called the Tamil Nadu Town and Country Planing (Amendment) Act, 1991.
(2) It shall come into force at once.
2. Amendment of section 124.- In the Tamil Nadu ??? and Country Planning Act, 1971, in ??? 124, in sub-section (1) after the words "make regulations", the words "whether prospectively or retrospectively" shall be inserted.