Tamil Nadu Agricultural Produce Markets (Amendment) Act, 1987*
| [Tamil Nadu Act No. 11 of 1987] | [9th May, 1987] |
An Act further to amend the Tamil Nadu Agricultural Produce Markets Act, 1959
Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Thirty-eighth Year of the Republic of India as follows:-
* Received the assent of the Governor on the 9th May, 1987 and published in the Tamil Nadu Government Gazette, Extraordinary, No. 300, dated May 9, 1987.
1. Short title and commencement.- (1) This Act may be called the Tamil Nadu Agricultural Produce Markets (Amendment) Act, 1987.
(2) It shall come into force at once.
2. Amendment of section 24, Tamil Nadu Act 23 of 1959.- In section 24 of the Tamil Nadu Agricultural Produce Markets Act, 1959 (Tamil Nadu Act 23 of 1959), in sub-section (1), for the words "ten years", the words "eleven years" shall be substituted.