state Legi$/ature (Conr i ~ z u ~ n c e of Use of Btglidz Lang $ w e )
1i'I;AMIL NADU] ACT No. 38 OF 1964?
THE ~[TAMJL NADU] STATE LEGISLATURE NUANCE OF USE OF ENGLISH LANG ACT, 1964.
[A, &ved the assent of the Gove b e , 1964, first published in the Fort on 9th December 1964 (Agi'u
An Act lo provide f or the continuance of the use of the language for the transaction of business in the Legislature,
Ba it enacted by the Legislature of the 3[State of Ta Nadu] in the Fifteenth Year of the Republic of India follows : -
Short title 1 ( 1 ) This Act may be called and corn- State Legislature (Continuance of Use men=- Act, 1964. ment.
(2) It shall come into force o n the 26t h day of Jan 1965.
Continuance 2. Notwithstanding the expil aticn of the period of use fifteen years from the com~encen~cnl of the C0ns.titutio of Ellglish the English L a n g u a ~ ~ m n y conti Iawuage in transaction c ~ f business in tlte Legisl the State Legislature. of Tamil Nadu].
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1 These words were substituted for the word "MadrasN by 1;rmil Nadu Adaptation of Laws Order, 1969, as amended by Tamil Nadu Adaptation of Laws (Second Amendment) Orda, 1969,
2 For Statement of' Objects and Reasons, see Fort rt. Gazette Extraordinary, dated thc 8th Oc!obe:- 1961, Part IV- 3, page 348. f
This expression was substituted Madras" by the Tamil Nadu Adaptation amended by the Tamil Nadu Adaptation o ment) Order, 1969.
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