Tamil Nadu Co-operative Societies (Amendment) Act, 2002*
| [Tamil Nadu Act No. 9 of 2002] | [20th May, 2002] |
An Act further to amend the Tamil Nadu Co-operative Societies Act, 1983
Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-third Year of the Republic of India as follows:-
* Received the assent of the Governor on the 19th May, 2002 and published in the Tamil Nadu Government Gazette, Extraordinary, No. 336, dated May 20, 2002.
1. Short title and commencement.- (1) This Act may be called the Tamil Nadu Co-operative Societies (Amendment) Act, 2002.
(2) It shall come into force at once.
2. Amendment of section 89.- In section 89 of the Tamil Nadu Co-operative Societies Act, 1983 (Tamil Nadu Act 30 of 1983), in the proviso to sub-section (1), for the expression "one year", the expression "two years" shall be substituted.