Tamil Nadu act 031 of 2011 : The Tamil Nadu State Agricultural Council (Repeal) Act, 2011 Date: 28 Sep 2011 Department Department of Agriculture Department, Government of Tamil Nadu TEXT ORIGINAL PDF PDF To access the original judgment, please Sign In or Subscribe. Section 1.Short title and commencement.(1) This Act may be called the Tamil Nadu State Agricultural Council (Repeal) Act, 2011. (2) It shall come into force at once. Section 2.RepealThe Tamil Nadu State Agricultural Council Act, 2009 (Tamil Nadu Act 19 of 2009) is hereby repealed