The Tamil Nadu Repealing Act, 2022
Act No. 40 of 2022
Keywords:
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217TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY
The following Act of the Tamil Nadu Legislative Assembly received the assent of the Governor on the 21st June 2022 and is hereby published for general information:— ACT No. 40 OF 2022.
An Act to repeal certain enactments.
WHEREAS it is expedient that the enactments specified in the Schedule which are spent or have otherwise become obsolete, or have ceased to be in force otherwise than by expressed specific repeal, should be expressly and specifically repealed; Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Seventy-third Year of the Republic of India as follows:—
1. This Act may be called the Tamil Nadu Repealing Act, 2022.
Short title.
2. The enactments specified in the Schedule are hereby repealed to the extent mentioned in the fifth column thereof. Repeal of
certain
enactments.
3. The repeal by this Act of any enactment shall not affect any other enactment in which the repealed enactment has been applied, incorporated or referred to;
Savings.
and this Act shall not affect the validity, invalidity, effect or consequences of anything already done or suffered, or any right, title, obligation or liability already acquired, accrued or incurred, or any remedy or proceeding in respect thereof, or any release or discharge of or from any debt, penalty, obligation, liability, claim or demand, or any indemnity already granted, or the proof of any past act or thing;
nor shall this Act affect any principle or rule of law, or established jurisdiction, form or course of pleading, practice or procedure, or existing usage, custom, privilege, restriction, exemption, office or appointment, notwithstanding that the same respectively may have been in any manner affirmed or recognised or derived by, in or from any enactment hereby repealed;
nor shall the repeal by this Act of any enactment revive or restore any jurisdiction, office, custom, liability, right, title, privilege, restriction, exemption, usage, practice, procedure or other matter or thing not now existing or in force.
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218 TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY
S.No.
(1)
Year
(2)
Number
(3)
Short Title
(4)
Extent of Repeal
(5)
President's Act
1. 1976 31 The Tamil Nadu Debt Relief Act, 1976. The whole (in its application to the
State of Tamil
Nadu)
Tamil Nadu Acts
2. 1873 I The Tamil Nadu Wild Elephant's Preservation Act, 1873.
The whole
3. 1879 II The Nilgiris Game and Fish Preservation Act, 1879. The whole
4. 1929 III The Jaina Succession Act, 1928. The whole
5. 1940 XX The Indian Medical Degrees (Tamil Nadu Amendment) Act, 1940.
The whole
6. 1942 XXIV The Chennai City Municipal, District Municipalities and Local Boards (Second Amendment) Act, 1942.
The whole
7. 1946 XVI The Tamil Nadu District Municipalities and Local Boards (Second Amendment) Act, 1946.
The whole
8. 1947 II The Tamil Nadu District Municipalities and Local Boards (Amendment) Act, 1947.
The whole
9. 1947 XXIV The Tamil Nadu Municipal and Local Boards (Amendment) Act, 1947.
The whole
10. 1949 XXX The Tamil Nadu Drugs (Control) Act, 1949. The whole
11. 1949 XLVII The Tamil Nadu Cotton (Trade Stocks) Census Act, 1949.
The whole
12. 1951 XXIV The Tamil Nadu District Municipalities, District Boards and Village Panchayats (Amendment) Act, 1951.
The whole
13. 1954 XXIV The Societies Registration (Tamil Nadu Amendment) Act, 1954.
The whole
14. 1956 XXI The Tamil Nadu Cinemas (Regulation) Amendment Act,
1956.
The whole
15. 1959 21 The Indian Partnership (Tamil Nadu Amendment) Act,
1959.
The whole
16. 1960 10 The Tamil Nadu Anatomy (Amendment) Act, 1960. The whole
17. 1960 11 The Tamil Nadu Corneal Grafting Act, 1960. The whole
18. 1960 12 The Legal Practitioners (Tamil Nadu Amendment) Act,
1960.
The whole
19. 1961 4 The Tamil Nadu Cinemas (Regulation) Amendment Act,
1961.
The whole
20. 1964 20 The Tamil Nadu Cinemas (Regulation) Amendment Act,
1964.
The whole
21. 1964 29 The Travancore - Cochin Lime-shells (Control) Repeal Act, 1964.
The whole
22. 1965 8 The Tamil Nadu Cultivating Tenants Protection (Continuance) Act, 1965.
The whole
The Schedule.
REPEALS.
(See section 2)
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219TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY
S.No.
(1)
Year
(2)
Number
(3)
Short Title
(4)
Extent of Repeal
(5)
23. 1965 35 The Indian Partnership (Tamil Nadu Amendment) Act,
1965.
section 3 of the Act
24. 1971 9 The Tamil Nadu Buildings (Lease and Rent Control) Amendment Act, 1971.
The whole
25. 1971 27 The Tamil Nadu Buildings (Lease and Rent Control) Second Amendment Act, 1971.
The whole
26. 1971 31 The Tamil Nadu Court-fees and Suits Valuation (Amendment) Act, 1971
The whole
27. 1971 32 The Tamil Nadu Buildings (Lease and Rent Control) Validation of Proceedings Act, 1971.
The whole
28. 1972 27 The Tamil Nadu Buildings (Lease and Rent Control) Amendment Act, 1972.
The whole
29. 1972 38 The Tamil Nadu Debt Relief Act, 1972. The whole
30. 1973 6 The Mettur Township, Courtallam Township and Bhavanisagar Township (Amendment) Act, 1972. The whole
31. 1973 23 The Tamil Nadu Buildings (Lease and Rent Control) Amendment Act, 1973.
The whole
32. 1975 23 The Tamil Nadu Occupants of Kudiyiruppu (Protection from Eviction) Re-enacting Act, 1975.
The whole
33. 1978 40 The Tamil Nadu Debt Relief Act, 1978. The whole
34. 1979 40 The Tamil Nadu Debt Relief Act, 1979. The whole
35. 1980 13 The Tamil Nadu Debt Relief Act, 1980. The whole
36. 1981 18 The Tamil Nadu Cattle-disease (Amendment) Act, 1981. The whole
37. 1982 38 The Indian Partnership (Tamil Nadu Amendment) Act,
1982.
The whole
38. 1982 50 The Tamil Nadu Debt Relief Act, 1982. The whole
39. 1986 45 The Tamil Nadu Entertainments Tax (Amendment) Act,
1986.
The whole
40. 1986 46 The Tamil Nadu Entertainments Tax (Second Amendment) Act, 1986.
The whole
41. 1986 47 The Tamil Nadu Entertainments Tax (Third Amendment) Act, 1986.
The whole
42. 1986 48 The Tamil Nadu Entertainments Tax (Fourth Amendment) Act, 1986.
The whole
43. 1986 59 The Tamil Nadu Khadi and Village Industries Board (Amendment) Act, 1986.
The whole
44. 1986 73 The Tamil Nadu Entertainments Tax (Special Provisions and Validation) Act, 1986.
The whole
45. 1986 80 The Tamil Nadu Entertainments Tax (Fifth Amendment) Act, 1986.
The whole
46. 1992 16 The Tamil Nadu G.D. Naidu Agricultural University (Amendment) Act, 1992.
The whole
47. 1992 30 The Tamil Nadu General Sales Tax (Amendment) Act,
1992.
The whole
48. 1992 31 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1992.
The whole
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220 TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY
S.No.
(1)
Year
(2)
Number
(3)
Short Title
(4)
Extent of Repeal
(5)
49. 1992 37 The Tamil Nadu Tax on Luxuries in Hotels and Lodging Houses (Amendment) Act, 1992.
The whole
50. 1992 52 The Tamil Nadu Agricultural University (Third Amendment) Act, 1992.
The whole
51. 1992 54 The Tamil Nadu Entertainments Tax (Amendment) Act,
1992.
The whole
52. 1993 5 The Tamil Nadu Agricultural University (Second Amendment) Act, 1992.
The whole
53. 1993 22 The Tamil Nadu Entertainments Tax (Amendment) Act,
1993.
The whole
54. 1993 24 The Tamil Nadu General Sales Tax (Amendment) Act,
1993.
The whole
55. 1993 25 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1993.
The whole
56. 1994 2 The Tamil Nadu General Sales Tax (Fourth Amendment) Act, 1993.
The whole
57. 1994 3 The Tamil Nadu General Sales Tax (Fifth Amendment) Act, 1993.
The whole
58. 1994 11 The Tamil Nadu Cinemas (Regulation) Amendment Act,
1994.
The whole
59. 1994 17 The Tamil Nadu General Sales Tax (Third Amendment) Act, 1993.
The whole
60. 1994 32 The Tamil Nadu General Sales Tax (Amendment) Act,
1994.
The whole
61. 1994 33 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1994.
The whole
62. 1994 37 The Tamil Nadu Entertainments Tax (Amendment) Act,
1994.
The whole
63. 1994 38 The Tamil Nadu Entertainments Tax (Second Amendment) Act, 1994.
The whole
64. 1994 55 The Tamil Nadu General Sales Tax (Third Amendment) Act, 1994.
The whole
65. 1995 10 The Tamil Nadu General Sales Tax (Amendment) Act,
1995.
The whole
66. 1995 18 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1995.
The whole
67. 1995 19 The Tamil Nadu General Sales Tax (Third Amendment) Act, 1995.
The whole
68. 1995 20 The Tamil Nadu General Sales Tax (Fourth Amendment) Act, 1995.
The whole
69. 1995 21 The Tamil Nadu Entertainments Tax (Amendment) Act,
1995.
The whole
70. 1995 36 The Tamil Nadu General Sales Tax (Fifth Amendment) Act, 1995.
The whole
71. 1995 37 The Tamil Nadu General Sales Tax (Sixth Amendment) Act, 1995.
The whole
72. 1995 39 The Tamil Nadu Entertainments Tax (Second Amendment) Act, 1995.
The whole
73. 1996 10 The Tamil Nadu General Sales Tax (Amendment) Act,
1996.
The whole
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221TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY
S.No.
(1)
Year
(2)
Number
(3)
Short Title
(4)
Extent of Repeal
(5)
74. 1996 30 The Tamil Nadu Sales Tax (Surcharge) Repeal Act,
1996.
The whole
75. 1996 32 The Tamil Nadu Tax on Luxuries in Hotels and Lodging Houses (Amendment) Act, 1996.
The whole
76. 1996 37 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1996.
The whole
77. 1996 38 The Tamil Nadu General Sales Tax (Third Amendment) Act, 1996.
The whole
78. 1997 11 The Tamil Nadu General Sales Tax (Amendment) Act,
1997.
The whole
79. 1997 12 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1997.
The whole
80. 1997 13 The Tamil Nadu General Sales Tax (Third Amendment) Act, 1997.
The whole
81. 1997 14 The Tamil Nadu Tax on Entry of Motor Vehicles into Local Areas (Amendment) Act, 1997.
The whole
82. 1997 30 The Tamil Nadu Cinemas (Regulation) Amendment Act,
1997.
The whole
83. 1997 38 The Tamil Nadu Entertainments Tax (Amendment) Act,
1997.
The whole
84. 1997 39 The Tamil Nadu General Sales Tax (Fourth Amendment) Act, 1997.
The whole
85. 1997 40 The Tamil Nadu General Sales Tax (Fifth Amendment) Act, 1997.
The whole
86. 1997 60 The Tamil Nadu General Sales Tax (Sixth Amendment) Act, 1997.
The whole
87. 1998 2 The Tamil Nadu General Sales Tax (Sixth Amendment) Amendment Act, 1998.
The whole
88. 1998 3 The Tamil Nadu Cinemas (Regulation) Amendment Act,
1998.
The whole
89. 1998 19 The Tamil Nadu Tax on Entry of Motor Vehicles into Local Areas (Amendment) Act, 1998.
The whole
90. 1998 20 The Tamil Nadu General Sales Tax (Amendment) Act,
1998.
The whole
91. 1998 21 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1998.
The whole
(By Order of the Governor)
C. GOPI RAVIKUMAR,
Secretary to Government (Legislation), Law Department.
PRINTED AND PUBLISHED BY THE COMMISSIONER OF STATIONERY AND PRINTING, CHENNAI
ON BEHALF OF THE GOVERNMENT OF TAMIL NADU
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