Tamil nadu act 028 of 1987 : Tamil Nadu Debt Relief (Amendment) Act, 1987

Preamble

Tamil Nadu Debt Relief (Amendment) Act, 1987*

[Tamil Nadu Act No. 28 of 1987][1st July, 1987]

An Act further to amend the Tamil Nadu Debt Relief Act, 1982

Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Thirty-eighth Year of the Republic of India as follows:-

* Received the assent of the Governor on the 25th June, 1987 and published in the Tamil Nadu Government Gazette, Extraordinary, No. 414, dated July 1, 1987.

Section 1. Short title and commencement

1. Short title and commencement.- (1) This Act may be called the Tamil Nadu Debt Relief (Amendment) Act, 1987.

(2) It shall be deemed to have come into force on the 23rd day of August, 1986.

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