DISCLAIMER: This document is being furnished to you for your information by PRS Legislative Research (PRS). The contents of this document have been obtained from sources PRS believes to be reliable. These contents have not been independently verified, and PRS makes no representation or warranty as to the accuracy, completeness or correctness. In some cases the Principal Act and/or Amendment Act may not be available. Principal Acts may or may not include subsequent amendments. For authoritative text, please contact the relevant state department concerned or refer to the latest government publication or the gazette notification. Any person using this material should take their own professional and legal advice before acting on any information contained in this document. PRS or any persons connected with it do not accept any liability arising from the use of this document. PRS or any persons connected with it shall not be in any way responsible for any loss, damage, or distress to any person on account of any action taken or not taken on the basis of this document. The Tamil Nadu Marumakkattayam (Removal of Doubts) Act, 1955
Act 32 of 1955
Keyword(s):
Sthanam Properties, Removal of Doubts, Maintenance, Tarwad
1
Matu~ttakkattayam [19% : *'T.k. Art X?L%lt 5 75
I - 3
: ,g
(Ilemoval o j Doubts) r r:
* i
1VAMIL NADU] ACT No. XXXII OF 1955."
HE ~ ~ A M I L NADU] MARUMAKKA~AY AM (REMOVAL
OP DOUBTS) ACT, 1955.1 1 ,1
., 44, &
(Received the a s s k t c j the President of the 15th O~tober
, 1955; first published in the Fdrt St. George Gazette i \I
Extraordinary on the 19 th October 1955 .) .!i $
~n A C ~ to remove cdrtain doubts in the 'warnif Nadu] Maromakka t tay'em Act, 1932 '[Tamil Nadu] Act
- ' XXII of 1933, in regard to sthanams and 'sthanam . - properties.
W ~ R B ~ doubts have arisen about the true legal character of certain propxties which are erroneously c12imod to be or regarded as sthanarn properties, but , which are . . properties of the tarwad, the male me,mbers of which
to succeed to the stbanam and it is neoes-
,fy to , remove those doubts in respect of this question i . . - A"
BB it enacted in the Sixth Year of the Republic of India , . ., . ?.
t
' as follows :-1
.
. i
1. (1) p b s Act may b~ called the lvsmil Nadu] Short ti&%, L ;. and ' , m m a k k a t t a y a m (Removal of Doubts) Act, 1955. . t +.&. . - $ -' ., applicrt&.~~. ,,p .
(2) 1t apply to all per sons governed by the '-t . . "!,
?mil Nndt.11 Mar umakkattayam -Act, 1932 (l[Tamil ltT. . Nadu] Ad Xl&II of 1933).
i j -- / . .
* L 'Y
2, Notwithtanding any decision of Court, any artai*? kind8 OQR' -+ . "
si&,na~n in respect of which- sthaam . , '.
(a) there is or hed been a t any time en intermingling pro e * H . , " * P of rh propcxties of the sthanarn and the propertiesof the gga;; :; ' tarwad, or pr opsa- , ,; . -< ,
(b) the mcnibers of th3 tarwad lwve been receiving .,., .'. m$intena 11,cd f t ~ ~ n t h; pr OP ;'ties pW"'tin$ '0 be. i' ' sthan?.m pro~rt ies "S of right, or in pursuance of a
custcm or otherwise, 01- --'Z
i T~~~~ words were subsiitu! cd for the word "Madras" k the Tamil Nadu Adaptation of Laws Order, 1969, as ammdd by
- , Tamil Nadu Adapt at ion of Lalis (S ewild blendment) Ord@f,
1 969.
I
3 ~~r s t~tement of Objects and Aeasons see Fort St. George
Q~ iefte, pa*-~-A, dated the 10th A u a ~ f 1955. Pa* 17"
2
576 1955 : T. N. Act XXXII] Ma~umakkuttccya~~ (Retfiovcd of Doubrs)
(c) There had at anytime been a v;tcancy caused by
there being no male member of the tarwad eligi succeed to the sthanam,
4 shall L. -I -emf:d to b: and shall be dkemed always to b v e ' den a Marumakhtaycim tal-wad and thc properties appxtaining to such s s tbnam shall be tl~cmed to bc and shall be deernect always to hsve b<:eil properties belon- ging to th.: t::~ waC to which thz provisions of thc lna anil Nadul . Maru.nakkattcyan1 Act, 1912 (l["g'amil Nau] Aci XXll of 1933), shall ;!pply. BxplanationlAll words a nc! expressions uszd i n this ' Act. shqll b2er t hc: same m-aning as in the l[T2mil N ~ d u ] Marum4ck?ttepm Act, 1932 Cpfirnil ~ ; l d u l A C ~ X X I ~ af 1933). 4 . $ * * C . 1 . . i .. 8 . , > 1 , . C' - - , .- - . 'ThesewordsWeres?lbstitutedfor the word ggMa&asw* byye Tamil Nadu Adap:alion s f h q s Order. : 5% 2 . t r ~ y h ~ ~ S, r% T- a=& -4&3.&-" 3'53 :: ;kw& t=>:.; s**a.&--+ :.&g.2$ **a*
3