Tamil Nadu Co-operative Societies (Second Amendment) Act, 2006*
| [Tamil Nadu Act No. 21 of 2006] | [5th September, 2006] |
An Act further to amend the Tamil Nadu Co-operative Societies Act, 1983
Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-seventh Year of the Republic of India as follows:-
* Received the assent of the Governor on the 5th September, 2006 and published in the Tamil Nadu Government Gazette, Extraordinary.
1. Short title and commencement.- (1) This Act may be called the Tamil Nadu Co-operative Societies (Second Amendment) Act, 2006.
(2) It shall come into force at once.
2. Omission of Section 89-A.- Section 89-A of the Tamil Nadu Co-operative Societies Act, 1983 shall be omitted.