The Tamil Nadu Repealing Act, 2021
Act No. 24 of 2021
Keywords:
Repeal of certain enactments Savings Amendment appended: 28 of 2021 DISCLAIMER: This document is being furnished to you for your information by PRS Legislative Research (PRS). The contents of this document have been obtained from sources PRS believes to be reliable. These contents have not been independently verified, and PRS makes no representation or warranty as to the accuracy, completeness or correctness. In some cases the Principal Act and/or Amendment Act may not be available. Principal Acts may or may not include subsequent amendments. For authoritative text, please contact the relevant state department concerned or refer to the latest government publication or the gazette notification. Any person using this material should take their own professional and legal advice before acting on any information contained in this document. PRS or any persons connected with it do not accept any liability arising from the use of this document. PRS or any persons connected with it shall not be in any way responsible for any loss, damage, or distress to any person on account of any action taken or not taken on the basis of this document.
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124 TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY
The following Act of the Tamil Nadu Legislative Assembly received the assent of the Governor on the 4th October 2021 and is hereby published for general information:—
ACT No. 24 OF 2021. An Act to repeal certain enactments.
WHEREAS it is expedient that the enactments specifi ed in the Schedule which are spent or have otherwise become obsolete, or have ceased to be in force otherwise than by expressed specifi c repeal, should be expressly and specifi cally repealed;
BE it enacted by the Legislative Assembly of the State of Tamil Nadu in the Seventy-second Year of the Republic of India as follows:— Short title. 1. This Act may be called the Tamil Nadu Repealing Act, 2021. Repeal of certain
enactments.
2. The enactments specifi ed in the Schedule are hereby repealed. Savings. 3. The repeal by this Act of any enactment shall not aff ect any other enactment in which the repealed enactment has been applied, incorporated or referred to; and this Act shall not aff ect the validity, invalidity, eff ect or consequences of anything already done or suff ered, or any right, title, obligation or liability already acquired, accrued or incurred, or any remedy or proceeding in respect thereof, or any release or discharge of or from any debt, penalty, obligation, liability, claim or demand, or any indemnity already granted, or the proof of any past act or thing; nor shall this Act aff ect any principle or rule of law, or established jurisdiction, form or course of pleading, practice or procedure, or existing usage, custom, privilege, restriction, exemption, offi ce or appointment, notwithstanding that the same respectively may have been in any manner affi rmed or recognised or derived by, in or from any enactment hereby repealed;
nor shall the repeal by this Act of any enactment revive or restore any jurisdiction, offi ce, custom, liability, right, title, privilege, restriction, exemption, usage, practice, procedure or other matter or thing not now existing or in force. Tඐඍ Sඋඐඍඌඝඔඍ.
REPEALS.
(See section 2) Sl.
No.
Year Number Short Title
(1) (2) (3) (4)
President's Act
1. 1976 2 The Tamil Nadu Additional Sales Tax (Amendment) Act, 1976. Central Act
2. 1858 I The Tamil Nadu Compulsory Labour Act, 1858. Tamil Nadu Acts
3. 1866 II The Tamil Nadu Cattle Disease Act, 1866.
4. 1953 XIX The Tamil Nadu Co-operative Societies (Amendment) Act, 1953.
5. 1954 XXVII The Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1954.
6. 1958 XX The Tamil Nadu Weights and Measures (Enforcement) Act, 1958.
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125TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY
Sl.
No.
Year Number Short Title
(1) (2) (3) (4)
7. 1959 14 The Tamil Nadu Buildings (Lease and Rent Control) Amendment Act, 1959.
8. 1959 32 The Tamil Nadu Slum Improvement (Acquisition of Land) Amendment Act, 1959.
9. 1960 3 The Tamil Nadu Buildings (Lease and Rent Control) Amendment Act, 1960.
10. 1960 8 The Courtallam Township (Validation of Taxes and Library Cess) Act, 1960.
11. 1961 19 The Tamil Nadu Wakf (Supplementary) Act, 1961.
12. 1961 37 The Chennai City Police (Amendment) Act, 1961.
13. 1962 6 The Tamil Nadu Betting Tax (Amendment) Act, 1962.
14. 1963 7 The Tamil Nadu Commercial Crops Markets (Validation of Cess) Act, 1963.
15. 1963 18 The Tamil Nadu District Police (Amendment) Act, 1963.
16. 1964 19 The Tamil Nadu Compulsory Labour (Amendment) Act, 1964.
17. 1964 23 The Tamil Nadu Maternity Benefi t (Repeal) Act, 1964.
18. 1964 37 The Tamil Nadu General Sales Tax (Special Provisions) Act, 1964.
19. 1965 7 The Tamil Nadu General Sales Tax (Amendment) Act, 1965.
20. 1965 20 The Tamil Nadu Buildings (Lease and Rent Control) Amendment Act, 1965.
21. 1965 21 The Tamil Nadu Agricultural Produce Markets (Amendment) Act, 1965.
22. 1965 27 The Tamil Nadu Sales of Motor Spirit Taxation (Amendment) Act, 1965.
23. 1965 28 The Tamil Nadu Sales of Motor Spirit Taxation (Second Amendment) Act, 1965.
24. 1965 30 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1965.
25. 1965 36 Glanders and Farcy (Tamil Nadu Amendment) Act, 1965.
26. 1966 3 The Tamil Nadu General Sales Tax (Amendment) Act, 1966.
27. 1966 8 The Tamil Nadu Co-operative Societies (Amendment) Act, 1966.
28. 1966 18 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1966.
29. 1967 5 The Tamil Nadu General Sales Tax (Amendment) Act, 1967.
30. 1967 11 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1967.
31. 1967 18 The Tamil Nadu Sales of Motor Spirit Taxation (Amendment) Act, 1967.
32. 1967 19 The Tamil Nadu General Sales Tax (Third Amendment) Act, 1967.
33. 1968 2 The Tamil Nadu General Sales Tax (Amendment) Act, 1968.
34. 1968 7 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1968.
35. 1968 12 The Tamil Nadu General Sales Tax (Third Amendment) Act, 1968.
36. 1968 17 The Tamil Nadu Co-operative Land Mortgage Banks (Amendment) Act, 1968.
37. 1969 2 The Tamil Nadu General Sales Tax (Amendment) Act, 1969.
38. 1969 3 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1969.
39. 1969 14 The Tamil Nadu Co-operative Land Mortgage Banks (Amendment) Act, 1969.
40. 1969 20 The Tamil Nadu General Sales Tax (Third Amendment) Act, 1969.
41. 1970 2 The Tamil Nadu General Sales Tax (Amendment) Act, 1970.
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126 TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY
Sl.
No.
Year Number Short Title
(1) (2) (3) (4)
42. 1970 3 The Tamil Nadu Sales of Motor Spirit Taxation (Amendment) Act, 1970.
43. 1970 4 The Tamil Nadu Co-operative Land Development Banks (Amendment) Act, 1970.
44. 1970 12 The Tamil Nadu Sales of Motor Spirit Taxation (Second Amendment) Act, 1970.
45. 1970 13 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1970.
46. 1970 19 The Tamil Nadu Agricultural Produce Markets (Second Amendment) Act, 1970.
47. 1970 20 The Tamil Nadu Buildings (Lease and Rent Control) Amendment Act, 1970.
48. 1970 23 The Tamil Nadu Payment of Salaries (Amendment) Act, 1970.
49. 1970 26 The Tamil Nadu General Sales Tax (Third Amendment) Act, 1970.
50. 1970 27 The Tamil Nadu General Sales Tax (Fourth Amendment) Act, 1970.
51. 1971 7 The Tamil Nadu General Sales Tax (Amendment) Act, 1971.
52. 1971 13 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1971.
53. 1971 25 The Tamil Nadu General Sales Tax (Third Amendment) Act, 1971.
54. 1971 35 The Tamil Nadu General Sales Tax (Fourth Amendment) Act, 1971.
55. 1971 44 The Tamil Nadu Betting and Entertainments Tax (Amendment) Act, 1971.
56. 1971 45 The Tamil Nadu Payment of Salaries (Amendment) Act, 1971.
57. 1971 46 The Tamil Nadu Legislature (Prevention of Disqualifi cation) Amendment Act, 1971.
58. 1971 47 The Tamil Nadu Entertainments Tax (Amendment) Act, 1971.
59. 1972 8 The Tamil Nadu Sales of Motor Spirit Taxation (Amendment) Act, 1972.
60. 1972 9 The Tamil Nadu Betting Tax (Amendment) Act, 1972.
61. 1972 11 The Tamil Nadu General Sales Tax (Amendment) Act, 1972.
62. 1972 19 The Public Wakfs (Extension of Limitation) Tamil Nadu Amendment Act, 1972.
63. 1972 31 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1972.
64. 1973 3 The Tamil Nadu Betting Tax (Second Amendment) Act, 1972.
65. 1973 9 The Tamil Nadu Co-operative Societies (Amendment) Act, 1973.
66. 1973 16 The Tamil Nadu General Sales Tax (Amendment) Act, 1973.
67. 1973 21 The Public Wakfs (Extension of Limitation) Tamil Nadu Amendment Act, 1973.
68. 1973 26 The Tamil Nadu Sales of Motor Spirit Taxation and Entertainments Tax (Amendment) Act, 1973.
69. 1973 28 The Tamil Nadu Payment of Salaries (Amendment) Act, 1973.
70. 1973 39 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1973.
71. 1973 40 The Tamil Nadu Payment of Salaries (Second Amendment) Act, 1973.
72. 1974 1 The Tamil Nadu Entertainments Tax (Amendment) Act, 1973.
73. 1974 23 The Tamil Nadu General Sales Tax (Amendment) Act, 1974.
74. 1974 24 The Tamil Nadu Additional Sales Tax (Amendment) Act, 1974.
75. 1974 35 The Tamil Nadu Sales of Motor Spirit Taxation (Amendment) Act, 1974.
76. 1974 36 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1974.
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127TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY
Sl.
No.
Year Number Short Title
(1) (2) (3) (4)
77. 1974 37 The Tamil Nadu General Sales Tax (Third Amendment) Act, 1974.
78. 1974 43 The Tamil Nadu Payment of Salaries (Amendment) Act, 1974.
79. 1975 45 The Tamil Nadu Additional Sales Tax and Sales Tax (Surcharge) Amendment Act, 1975.
80. 1981 7 The Tamil Nadu Sales Tax Laws (Amendment and Repeal) Act, 1981.
81. 1986 35 The Tamil Nadu Additional Sales Tax (Amendment) Act, 1986.
82. 1989 21 The Tamil Nadu Additional Sales Tax (Amendment) Act, 1989.
83. 1993 23 The Tamil Nadu Additional Sales Tax (Amendment) Act, 1993.
84. 1996 31 The Tamil Nadu Additional Sales Tax (Amendment) Act, 1996.
85. 1998 23 The Tamil Nadu Additional Sales Tax (Amendment) Act, 1998.
86. 1999 37 The Tamil Nadu Additional Sales Tax (Amendment) Act, 1999.
87. 2001 13 The Tamil Nadu Additional Sales Tax (Amendment) Act, 2001.
88. 2002 23 The Tamil Nadu Additional Sales Tax (Amendment) Act, 2002.
89. 2005 14 The Tamil Nadu Additional Sales Tax (Amendment) Act, 2005. (By order of the Governor)
C. GOPI RAVIKUMAR,
Secretary to Government (Legislation), Law Department.
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137TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY
The following Act of the Tamil Nadu Legislative Assembly received the assent of the Governor on the 4th October 2021 and is hereby published for general information:—
ACT No. 28 OF 2021. An Act to repeal certain enactments.
WHEREAS it is expedient that the enactments specifi ed in the Schedule which are spent or have otherwise become obsolete, or have ceased to be in force otherwise than by expressed specifi c repeal, should be expressly and specifi cally repealed;
Bඍ it enacted by the Legislative Assembly of the State of Tamil Nadu in the Seventy-second Year of the Republic of India as follows:—
1. This Act may be called the Tamil Nadu Repealing (Second) Act, 2021. Short title.
2. The enactments specifi ed in the Schedule are hereby repealed. Repeal of certain
enactments.
3. The repeal by this Act of any enactment shall not aff ect any other enactment in which the repealed enactment has been applied, incorporated or referred to; Savings.
and this Act shall not aff ect the validity, invalidity, eff ect or consequences of anything already done or suff ered, or any right, title, obligation or liability already acquired, accrued or incurred, or any remedy or proceeding in respect thereof, or any release or discharge of or from any debt, penalty, obligation, liability, claim or demand, or any indemnity already granted, or the proof of any past act or thing; nor shall this Act aff ect any principle or rule of law, or established jurisdiction, form or course of pleading, practice or procedure, or existing usage, custom, privilege, restriction, exemption, offi ce or appointment, notwithstanding that the same respectively may have been in any manner affi rmed or recognised or derived by, in or from any enactment hereby repealed;
nor shall the repeal by this Act of any enactment revive or restore any jurisdiction, offi ce, custom, liability, right, title, privilege, restriction, exemption, usage, practice, procedure or other matter or thing not now existing or in force.
THE SCHEDULE.
REPEALS.
(See section 2) S.No. Year Number Short Title
(1) (2) (3) (4)
President's Act
1. 1976 32 The Tamil Nadu Panchayats (Extension of Term of Offi ce) Act, 1976.
2. 1976 33 The Tamil Nadu Panchayat Union Councils (Extension of Term of Offi ce) Act, 1976.
3. 1977 5 The Tamil Nadu Panchayat Union Councils (Appointment of Special Offi cers) Act, 1977.
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138 TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY
S.No. Year Number Short Title
(1) (2) (3) (4)
Tamil Nadu Acts
4. 1876 I The Tamil Nadu Land Revenue Assessment Act, 1876.
5. 1886 IV The Railway Protection Act, 1886.
6. 1888 I The Tamil Nadu Local Authorities' Loan Act, 1888.
7. 1904 II The Tamil Nadu Impartible Estates Act, 1904.
8. 1914 VIII The Tamil Nadu Decentralization Act, 1914.
9. 1930 IX The Sevvalpatti Impartible Estate Act, 1930.
10. 1931 VI The East and West Tanjore Sessions Divisions (Validation) Act, 1931.
11. 1933 IX The Velliyakundam Impartible Estate Act, 1933.
12. 1935 VII The Tamil Nadu Debtors' Protection Act, 1934.
13. 1936 XI The Tamil Nadu Debt Conciliation Act, 1936.
14. 1937 III The Tamil Nadu Probation of Off enders Act, 1936.
15. 1938 XIV The Prisons and Indian Lunacy (Tamil Nadu Amendment) Act, 1938.
16. 1947 XXIX The Tamil Nadu Probation of Off enders (Amendment) Act, 1947.
17. 1947 XXXIV The Opium and Dangerous Drugs (Tamil Nadu Amendment) Act, 1947.
18. 1948 V The Tamil Nadu Lapsed Acts (Removal of Doubts) Act, 1948.
19. 1948 VII The Tamil Nadu Re-enacting and Repealing (No.I) Act, 1948.
20. 1948 VIII The Tamil Nadu Re-enacting (No.II) Act, 1948.
21. 1948 IX The Tamil Nadu Re-enacting (No.III) Act, 1948.
22. 1949 X The Tamil Nadu Re-enacting Act, 1949.
23. 1949 XXI The Prisoners (Tamil Nadu Amendment) Act, 1949.
24. 1949 XXIV The Tamil Nadu Tenants and Ryots Protection Act, 1949.
25. 1949 XXXV The Tamil Nadu Merged States (Laws) Act, 1949
26. 1950 III The Tamil Nadu Re-enacting Act, 1950.
27. 1951 XXXII The Opium (Tamil Nadu Amendment) Act, 1951.
28. 1953 VII The Evacuee Interest (Separation) Tamil Nadu Supplementary Act, 1953.
29. 1953 XI The Tamil Nadu Lignite (Acquisition of Land) Act, 1953.
30. 1957 XXI The Tamil Nadu Registration of Veterinary Practitioners Act, 1957.
31. 1958 VIII The Tamil Nadu Prohibition (Amendment) Act, 1958.
32. 1959 6 The Tamil Nadu Gramdan Villages (Repayment of Debts) Act, 1959.
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139TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY
S.No. Year Number Short Title
(1) (2) (3) (4)
33. 1959 8 The Tamil Nadu Public Health (Amendment) Act, 1959.
34. 1961 3 The Evacuee Interest (Separation) Tamil Nadu Supplementary Act, 1961.
35. 1961 9 The Tamil Nadu (Added Territory) Extension of Laws Act, 1961.
36. 1961 11 The Tamil Nadu Agricultural Income-tax (Extension to Added Territory) Act, 1961.
37. 1961 20 The Tamil Nadu Entertainments Tax (Amendment) Act, 1961.
38. 1961 28 The Tamil Nadu District Development Councils and Panchayats (Extension to Added Territory) Act, 1961.
39. 1961 52 The Tamil Nadu Local Authorities Finance Act, 1961.
40. 1962 16 The Tamil Nadu Industrial Establishments (National and Festival Holidays) Amendment Act, 1962.
41. 1966 23 The Tamil Nadu Private Educational Institutions (Regulation) Act, 1966.
42. 1967 4 The Tamil Nadu Prohibition (Amendment) Act, 1967.
43. 1968 16 The Tamil Nadu Cultivating Tenants (Special Provisions) Act, 1968.
44. 1968 20 The Tamil Nadu Proprietary Estates' Village Service and Tamil Nadu Hereditary Village Offi ces (Repeal) Act, 1968.
45. 1970 16 The Tamil Nadu Entertainments Tax and Local Authorities Finance (Amendment) Act, 1970.
46. 1970 33 The Tamil Nadu Prohibition (Amendment) Act, 1970.
47. 1971 36 The Tamil Nadu Registration of Practitioners of Integrated Medicine (Amendment) Act, 1971.
48. 1972 18 The Tamil Nadu (Transferred Territory) Extension of Laws Act, 1972.
49. 1972 21 The Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1972.
50. 1972 26 The Tamil Nadu Excise (Amendment) Act, 1972.
51. 1973 29 The Tamil Nadu Local Authorities Finance (Amendment) Act, 1973.
52. 1973 37 The Tamil Nadu Prohibition (Suspension of Operation) Amendment Act, 1973.
53. 1973 38 The Tamil Nadu Excise (Amendment) Act, 1973.
54. 1973 42 The Tamil Nadu Local Authorities Finance (Second Amendment) Act, 1973.
55. 1974 34 The Tamil Nadu Prohibition (Revival of Operation and Amendment) Act, 1974.
56. 1974 38 The Tamil Nadu Entertainments Tax and Local Authorities Finance (Amendment) Act, 1974.
57. 1975 32 The Tamil Nadu Entertainments Tax and Local Authorities Finance (Amendment) Act, 1975.
58. 1975 34 The Tamil Nadu Panchayats and Panchayat Union Councils (Extension of Term of Offi ce) Act, 1975.
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140 TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY
S.No. Year Number Short Title
(1) (2) (3) (4)
59. 1978 5 The Tamil Nadu Entertainments Tax and Local Authorities Finance (Amendment) Act, 1978.
60. 1979 51 The Tamil Nadu Entertainments Tax and Local Authorities Finance (Amendment) Act, 1979.
61. 1979 60 The Tamil Nadu Panchayats (Appointment of Special Offi cers) Act, 1979.
62. 1980 15 The Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1980.
63. 1980 16 The Tamil Nadu Cyclone and Flood Aff ected Areas Cultivating Tenants Arrears of Rent (Relief) Act, 1980.
64. 1981 3 The Tamil Nadu Abolition of posts of part-time Village Offi cers Act, 1981.
65. 1982 27 The Tamil Nadu Panchayats (Validation of Local Cess Surcharge) Act, 1982.
66. 1983 26 The Tamil Nadu Cultivating Tenants (Protection from Eviction) Act, 1983.
67. 1984 25 The Tamil Nadu Entertainments Tax and Local Authorities Finance (Amendment) Act, 1984.
68. 1984 29 The Tamil Nadu Cultivating Tenants (Special Provisions) Act, 1984.
69. 1984 32 The Tamil Nadu Flood Aff ected Areas Cultivating Tenants (Temporary Relief) Act,
1984.
70. 1986 53 The Tamil Nadu Flood Aff ected Areas Cultivating Tenants (Temporary Relief) Act,
1986.
71. 1986 60 The Tamil Nadu Cyclone and Flood Aff ected Areas Cultivating Tenants (Special Provisions) Act, 1986.
72. 1989 40 The Tamil Nadu Entertainments Tax and Local Authorities Finance (Amendment) Act, 1989.
73. 1989 41 The Tamil Nadu Cultivating Tenants (Protection from Eviction) Act, 1989.
74. 1990 38 The Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1990.
75. 1993 35 The Tamil Nadu Registration of Veterinary Practitioners (Amendment) Act, 1993.
76. 1997 20 The Tamil Nadu Cultivating Tenants (Protection from Eviction) Act, 1997. (By order of the Governor)
C. GOPI RAVIKUMAR,
Secretary to Government (Legislation), Law Department.
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