Preamble
Tamil Nadu Payment of Salaries (Amendment) Repeal Act, 1997*
| [Tamil Nadu Act No. 23 of 1997] | [4th May, 1997] |
An Act to repeal the Tamil Nadu Payment of Salaries (Amendment) Act, 1994
Be it enacted by the Legislative Assembly of the state of Tamil Nadu in the Forty-eighth Year of the Republic of India as follows:-
Section 1. Short title
1. Short title.- This Act may be called the Tamil Nadu Payment of Salaries (Amendment) Repeal Act, 1997.
Section 2. [Repeal]
2. [Repeal].- 1[]