Tamil Nadu Societies Registration (Amendment) Act, 1999*
| [Tamil Nadu Act No. 21 of 1999] | [16th June, 1999] |
An Act further to amend the Tamil Nadu Societies Registration Act, 1975
Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fiftieth Year of the Republic of India as follows:-
* Received the assent of the Governor on the 16th June, 1999 and published in the Tamil Nadu Government Gazette, Extraordinary.
1. Short title and commencement.- (1) This Act may be called the Tamil Nadu Societies Registration (Amendment) Act, 1999.
(2) It shall come into force on such date as the State Government may, by notification, appoint.
2. Amendment section 9.- In section 9 of the Tamil Nadu Societies Registration Act, 1975, (Tamil Nadu Act 27 of 1975) in sub-section (2), in item (c), for the expression "Union" or "State", the expression "Union" or "State" or "Commission" or "Forum" or "Council" shall be substituted.