Tamil Nadu Legislative (Prevention of Disqualification) Amendment Act, 1998*
| [Tamil Nadu Act No. 48 of 1998] | [23rd December, 1998] |
An Act further to amend the Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967
Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Forty-ninth Year of the Republic of India as follows:-
* Received the assent of the Governor on the 23rd December, 1998 and published in the Tamil Nadu Government Gazette, Extraordinary.
1. Short title.- This Act may be called the Tamil Nadu Legislative (Prevention of Disqualification) Amendment Act, 1998.
2. Amendment of Schedule.- In the Schedule to the Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967 (Tamil Nadu Act 3 of 1967.), in item 11, after sub-item (97), the following sub-item shall be added, namely:-
"(98) State Council for Vocational Training."