Tamil Nadu Private Colleges (Regulation) Amendment Act, 1987*
| [Tamil Nadu Act No. 30 of 1987] | [15th July, 1987] |
An Act further to amend the Tamil Nadu Private Colleges (Regulation) Act, 1976
Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Thirty-eighth Year of the Republic of India as follows:-
* Received the assent of the Governor on the 15th July, 1987 and published in the Tamil Nadu Government Gazette, Extraordinary.
1. Short title.- This Act may be called the Tamil Nadu Private Colleges (Regulation) Amendment Act, 1987.
2. Amendment of section 30, President's Act 19 of 1976.- In the Tamil Nadu Private Colleges (Regulation) Act, 1976 (President's Act 19 of 1976), in section 30, in the proviso to sub-section (3), for the words "six years", the words "ten years" shall be substituted.