Madhya Pradesh Acts Starting With M

Madhya Pradesh act 011 of 1915 : The MP Excise Act
State: Madhya Pradesh Date: 1 Jan 1915 Department: Commercial Taxes Department
Madhya Pradesh act 3 of 1931 : The M.P. Irrigation Act, 1931 Chapter
State: Madhya Pradesh Date: 14 Mar 1932 Department: Department of Water Resources Department Ministry: Ministry of Technical Education
Madhya Pradesh act 001 of 1931 : The Madhya Pradesh Irrigation Act-1931
State: Madhya Pradesh Department: Water Resources Department
madhya pradesh act 013 of 1934 : Money-Lenders Act, 1934
State: Madhya Pradesh
Madhya pradesh act 034 of 1936 : Madhya Pradesh Highway Act, 1936
State: Madhya Pradesh
Madhya pradesh act 030 of 1936 : Madhya Pradesh Entertainments Duty [and Advertisements Tax] Act, 1936
State: Madhya Pradesh
Madhya Pradesh act 010 of 1937 : Madhya Pradesh Recognized Examinations Act, 1937
State: Madhya Pradesh Department: Higher Education Department Ministry: Ministry of Forest
Madhya pradesh act 015 of 1938 : Madhya Pradesh Indian Contract (Amendment) Act, 1938
State: Madhya Pradesh
Madhya Pradesh act 002 of 1944 : The M.P. Regulation of Couching Act, 1944
State: Madhya Pradesh Date: 26 Mar 1944 Department: Home Department Ministry: Ministry of FINANCE
Madhya pradesh act 006 of 1947 : Madhya Pradesh Motor Vehicles Taxation Act, 1947
State: Madhya Pradesh
Madhya pradesh act 017 of 1947 : Madhya Pradesh Special Police Establishment Act, 1947
State: Madhya Pradesh Department: Department of Home Department
Madhya Pradesh act 017 of 1947 : The Madhya pradesh Police Esteblishment act
State: Madhya Pradesh Date: 5 May 1947 Department: General Administration Dept.
Madhya Pradesh act 040 of 1947 : The Madhya Pradesh Cotton (Statistics) Act, 1947
State: Madhya Pradesh Date: 21 Nov 1947 Department: Farmer Welfare and Agriculture Development Department
Madhya Pradesh act 015 of 1947 : Madhya Pradesh Home Guards Act, 1947
State: Madhya Pradesh Department: Home Department Ministry: Ministry of Law Department
Madhya Pradesh act 008 of 1948 : The MADHYA PRADESH FISHERIES ACT 1948
State: Madhya Pradesh Date: 2 Apr 1948 Department: Fisherman Welfare and Fisheries Development Department Ministry: Ministry of MPP and Power
Madhya Pradesh act 001 of 1948 : The MP Agricultural Warehouse Act 1947
State: Madhya Pradesh Date: 5 Jan 1948 Department: Food,Civil Supplies and Consumer Protection Department
Madhya pradesh act 020 of 1949 : Madhya Pradesh Resettlement and Rehabilitation of Displaced Persons (Land Acquisition) Act, 1949
State: Madhya Pradesh
Madhya pradesh act 047 of 1949 : Madhya Pradesh Drugs (Control) Act, 1949
State: Madhya Pradesh
Madhya Pradesh act 019 of 1949 : The Madhya Bharat Prohibition of Associations Dangerous to the Public Peace Act, Samvat 2005
State: Madhya Pradesh Date: 5 Feb 1949 Department: Home Department
Madhya Pradesh act 01950 of 1950 : The Madhya Pradesh Livestock Improvement Act 1950
State: Madhya Pradesh Department: Animal Husbandry Department
Madhya pradesh act 018 of 1951 : Madhya Pradesh Dharmadaya Funds Act, 1951
State: Madhya Pradesh
Madhya Pradesh act 016 of 1954 : The MP Anatomy Act. 1954
State: Madhya Pradesh Date: 12 Apr 1954 Department: Medical Education Department
Madhya Pradesh act 016 of 1954 : The MP Anatomy(Cheer phaad) Adhiniyam 1954
State: Madhya Pradesh Date: 16 Apr 1954 Department: Home Department
Madhya Pradesh act 010 of 1954 : The M.P. PRISONERS RELEASE ON PROBATION ACT, 1954
State: Madhya Pradesh Date: 4 May 1954 Department: Jail Department
Madhya Pradesh act 017 of 1954 : The Madhya Pradesh Cotton Control Act, 1954
State: Madhya Pradesh Date: 2 Jul 1954 Department: Farmer Welfare and Agriculture Development Department
Madhya Pradesh act 027 of 1955 : The Madhya Bharat Sinhastha Mela Act, 1955
State: Madhya Pradesh Date: 19 Oct 1955 Department: Urban Development and Housing Department Ministry: Ministry of General Administration
Madhya Pradesh act 023 of 1956 : The MADHYA PRADESH MUNICIPAL CORPORATION ACT, 1956
State: Madhya Pradesh Date: 30 Oct 1956 Department: Urban Development and Housing Department
Madhya Pradesh act 018 of 1956 : The Madhya Pradesh Krishik Pashu Paripakshan Adhiniyam 1959 Evam Shanshodhan Adhiniyam 1986
State: Madhya Pradesh Department: Animal Husbandry Department Ministry: Ministry of Industries
Madhya pradesh act 018 of 1957 : Madhya Pradesh Taxation Laws (Extension) Act, 1957
State: Madhya Pradesh Department: Department of Finance Department
Madhya Pradesh act 007 of 1957 : The Madhya Pradesh Contingency Fund Act 1957
State: Madhya Pradesh Date: 25 Nov 1957 Department: Finance Department
Madhya pradesh act 025 of 1958 : Madhya Pradesh Shops and Establishments Act, 1958
State: Madhya Pradesh
Madhya Pradesh act 025 of 1958 : The MP Shops and Establishment Act, 1958
State: Madhya Pradesh Date: 3 Oct 1958 Department: Labour Department
Madhya Pradesh act 023 of 1958 : The Madhya Pradesh Extension of Laws Act 1958
State: Madhya Pradesh Date: 5 Jun 2004 Department: Law and Legislative Affairs Department
Madhya Pradesh act 020 of 1958 : The Madhya Pradesh State Aid to Industries Act, 1958
State: Madhya Pradesh Date: 1 Aug 1958 Department: Micro, Small and Medium Enterprises Department Ministry: Ministry of Home
Madhya Pradesh act 019 of 1958 : Madhya Pradesh Civil Courts Act, 1958
State: Madhya Pradesh Date: 12 Jun 2010 Department: Law and Legislative Affairs Department
Madhya Pradesh act 003 of 1958 : The Madhya Pradesh General Clauses Act 1957
State: Madhya Pradesh Date: 3 Jul 2010 Department: Law and Legislative Affairs Department
Madhya pradesh act 020 of 1959 : Madhya Pradesh Land Revenue Code, 1959
State: Madhya Pradesh
Madhya pradesh act 014 of 1959 : Madhya Pradesh Weights and Measures (Enforcement) Act, 1959
State: Madhya Pradesh
Madhya pradesh act 011 of 1959 : Minimum Wages (Madhya Pradesh Amendment) Act, 1959
State: Madhya Pradesh
Madhya pradesh act 002 of 1959 : Madhya Pradesh General Sales Tax Act, 1958
State: Madhya Pradesh
Madhya Pradesh act 001 of 1959 : The MP Land Revenue Code 1959
State: Madhya Pradesh Date: 2 Oct 1959 Department: Revenue Department Ministry: Ministry of Home
Madhya Pradesh act 001 of 1959 : The Madhya Pradesh Praday avam Kray Niyaman Ganna Adhiniyam 1958
State: Madhya Pradesh Date: 6 Mar 1959 Department: Farmer Welfare and Agriculture Development Department
Madhya pradesh act 021 of 1960 : Madhya Pradesh Horse Sickness Act, 1960
State: Madhya Pradesh
Madhya pradesh act 020 of 1960 : Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960
State: Madhya Pradesh
Madhya Pradesh act 027 of 1960 : The Madhya Pradesh Industrial Relations Act, 1960
State: Madhya Pradesh Date: 31 Dec 1960 Department: Labour Department
Madhya Pradesh act 017 of 1960 : The MADHYA PRADESH CO-OPERATIVE SOCIETIES ACT, 1960
State: Madhya Pradesh Date: 12 May 1961 Department: Co- operation Department
Madhya pradesh act 023 of 1961 : Minimum Wages (Madhya Pradesh Amendment and Validation) Act, 1961
State: Madhya Pradesh
Madhya pradesh act 017 of 1961 : Madhya Pradesh Co-operative Societies Act, 1960
State: Madhya Pradesh Department: Department of Co- operation Department Ministry: Ministry of MPP and Power
Madhya Pradesh act 037 of 1961 : The Madhya Pradesh Municipalities Act, 1961
State: Madhya Pradesh Date: 20 Nov 1961 Department: Urban Development and Housing Department Ministry: Ministry of Law Department
Madhya Pradesh act 040 of 1961 : The Madhya Pradesh Second Extension of Laws Act 1961
State: Madhya Pradesh Date: 6 Jun 2016 Department: Law and Legislative Affairs Department
Madhya Pradesh act 026 of 1961 : The Madhya Pradesh Industrial Employment (Standing Orders) Act, 1961
State: Madhya Pradesh Date: 28 Jul 1961 Department: Labour Department
Madhya Pradesh act 036 of 1961 : The Madhya Pradesh Government Electrical Undertakings (Dues Recovery) Act 1961
State: Madhya Pradesh Date: 17 Nov 1961 Department: Energy Department
madhya pradesh act 016 of 1962 : Minimum Wages Fixation Act, 1962
State: Madhya Pradesh
Madhya Pradesh act 023 of 1965 : The Madhya pradesh Madhyamik Sikhsha Adniniyam 1965
State: Madhya Pradesh Date: 30 Sep 1965 Department: School Education Department
Madhya Pradesh act 027 of 1968 : The MP. RELIGION FREEDOM ACT 1968
State: Madhya Pradesh Date: 21 Oct 1968 Department: Home Department
Madhya Pradesh act 029 of 1968 : The M.P. Vishesh Sashastra Bal Adhiniyam, 1968
State: Madhya Pradesh Date: 25 Nov 1968 Department: Home Department Ministry: Ministry of FINANCE
Madhya Pradesh act 005 of 1970 : The Madhya Pradesh Ayurvedic, Unani and Naturopathic Practitioner Act 1970
State: Madhya Pradesh Date: 1 Feb 1971 Department: Ayush Department
Madhya Pradesh act 012 of 1970 : The Madhya Pradesh Nirashriton evam Nirdhan Vyaktiyon ki Sahayta Adhinium 1970
State: Madhya Pradesh Date: 13 Feb 1970 Department: Social Justice and disabled Person Welfare Department Ministry: Ministry of Law Department
Madhya Pradesh act 034 of 1971 : The MEDICAL TERMINATION OF PREGNANCY ACT, 1971
State: Madhya Pradesh Date: 10 Aug 1971 Department: Public Health and Family Welfare Department Ministry: Ministry of Personnel
Madhya Pradesh act 003 of 1972 : The Madhya Pradesh Griha Nirman Mandal Adhiniyam, 1972
State: Madhya Pradesh Date: 22 Jan 1973 Department: Urban Development and Housing Department
Madhya Pradesh act 025 of 1972 : The Madhya Pradesh Mantri Vetan tatha Bhatta Adhiniyam, 1972 (30.06.2013 Tak Sanshodhit)
State: Madhya Pradesh Date: 22 Aug 1972 Department: General Administration Department
Madhya pradesh act 003 of 1972 : Madhya Pradesh Griha Nirman Mandal Adhiniyam, 1972
State: Madhya Pradesh Department: Department of Urban Development and Housing Department Ministry: Ministry of Home
Madhya Pradesh act 044 of 1973 : The M.P. SOCIETY REGISTRIKARAN ADHINIYAM 1973
State: Madhya Pradesh Date: 29 Sep 1973 Department: Industry Policy and Investment Promotion Department
Madhya Pradesh act 030289 of 1973 : The Madhya Pradesh Nursingh Act. 1973
State: Madhya Pradesh Date: 14 Nov 1973 Department: Medical Education Department Ministry: Ministry of Vidhai
Madhya Pradesh act 009 of 1973 : The Madhya Pradesh Tractor dvara Kheti (Prabharon ki Vasuli) Adhiniyam, 1973
State: Madhya Pradesh Date: 2 Feb 1973 Department: Farmer Welfare and Agriculture Development Department
Madhya Pradesh act 043 of 1973 : The MP Local Fund Audit Act 1973
State: Madhya Pradesh Date: 30 Oct 1973 Department: Finance Department
Madhya Pradesh act 022 of 1973 : The Madhya Pradesh Vishwavidyalaya Adhiniyam 1973
State: Madhya Pradesh Date: 23 Apr 1973 Department: Higher Education Department
Madhya Pradesh act 016 of 1973 : The Madhya Pradesh Chikitsa Shiksha Sanstha (Niyantran) Adhiniyam, 1973, Amendment Act 1975, Amendment Act 2006
State: Madhya Pradesh Date: 7 Apr 1973 Department: Ayush Department Ministry: Ministry of Vidhai
Madhya Pradesh act 024 of 1973 : The Madhya Pradesh Krishi Upaj Mandi Act 1972
State: Madhya Pradesh Date: 1 Jun 1973 Department: Farmer Welfare and Agriculture Development Department
Madhya Pradesh act 045 of 1973 : The M.P. Vidhan Sabha Karyawahi (Prakashan Ka Paritran) Adhiniyam, 1973
State: Madhya Pradesh Date: 28 Oct 1973 Department: Public Relations Department
Madhya Pradesh act 011 of 1973 : The MP Redressal of begging Act 1973
State: Madhya Pradesh Date: 19 Jan 1974 Department: Social Justice and disabled Person Welfare Department
Madhya Pradesh act 047 of 1973 : The MADHYA PRADESH UPCHARYAGRIHA TATHA RAJOPCHAR SAMBANDI STHAPANAYE (RAGISTRIKARAN TATHA ANUGYAPAN) ADHINIYAM, 1973.
State: Madhya Pradesh Date: 19 Nov 1973 Department: Public Health and Family Welfare Department
Madhya Pradesh act 043 of 1973 : The Madhya Pradesh Sthaniya Nidhi Samparikha Adhiniyam, 1973
State: Madhya Pradesh Date: 1 Nov 1973 Department: Finance Department
Madhya Pradesh act 023 of 1973 : The Madhya Pradesh Town and Country Planning Act, 1973
State: Madhya Pradesh Department: Urban Development and Housing Department
Madhya Pradesh act 002 of 1974 : The M.P. Irrigation Rules-1974
State: Madhya Pradesh Date: 3 Apr 1975 Department: Water Resources Department
Madhya Pradesh act 046 of 1974 : The M.P. Lok Parishar Bedakhli Act_1974
State: Madhya Pradesh Date: 26 Nov 1974 Department: Home Department
Madhya Pradesh act 001 of 1974 : The MP IRRGATION RULES 1974
State: Madhya Pradesh Date: 3 Apr 1975 Department: Water Resources Department
Madhya Pradesh act 26 of 1976 : The Madhya Pradesh Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976
State: Madhya Pradesh Date: 21 Apr 1976 Department: Department of Law and Legislative Affairs Department Ministry: Ministry of Transport
Madhya pradesh act 036 of 1976 : Minimum Wages (Madhya Pradesh Amendment) Act, 1976
State: Madhya Pradesh
Madhya Pradesh act 021 of 1976 : The Madhya Pradesh Pashu Niyamtran Adhiniyam 1976
State: Madhya Pradesh Date: 27 Mar 1976 Department: Animal Husbandry Department
Madhya Pradesh act 019 of 1976 : The Madhya Pradesh Homeopathy Parishad Adhiniyam 1976
State: Madhya Pradesh Date: 15 Mar 1976 Department: Ayush Department
Madhya Pradesh act 039 of 1976 : The M.P. Gandi Basti Kshetra (Sudhar Tatha Nirmulan) Adhiniyam, 1976
State: Madhya Pradesh Department: Urban Development and Housing Department Ministry: Ministry of Industries
Madhya Pradesh act 0164 of 1978 : The Madhya Pradesh Ashaskiya Shikshan Sanstha (Anudan ka Pradaya) Adhiniyam 1978
State: Madhya Pradesh Date: 1 Jul 1978 Department: Higher Education Department
Madhya Pradesh act 014 of 1979 : The Madhya Pradesh Vibhageeya Janch (Sakshiyo ka Hazir Karyaya Jana tatha Dastavezon ka Pesh Karaya Jana) Adhiniyam, 1979
State: Madhya Pradesh Date: 17 May 1979 Department: General Administration Department Ministry: Ministry of Agriculture
Madhya Pradesh act 010 of 1979 : The M.P ESSENTIAL SERVICE MAINTENANCE ACT 1979
State: Madhya Pradesh Date: 17 Apr 1979 Department: Home Department
Madhya Pradesh act 018 of 1980 : The Madhya Pradesh Rajya Beej Evam Farm Vikas Nigam Adhiniyam 1980
State: Madhya Pradesh Date: 17 Nov 1980 Department: Farmer Welfare and Agriculture Development Department
Madhya Pradesh act 37 of 1981 : The Madhya Pradesh Lokayukt Evam Up-Lokayukt Adhiniyam 1981
State: Madhya Pradesh Date: 14 Oct 1981 Department: Department of Finance Department
Madhya Pradesh act 037 of 1981 : The Madhya Pradesh Lok Aayukt evam Up Lok Aayukt Adhiniyam, 1981 tatha Uske Adheen Banaye Gaye Niyam
State: Madhya Pradesh Date: 15 Oct 1981 Department: General Administration Department Ministry: Ministry of Education
Madhya Pradesh act 034 of 1981 : The Madhya Pradesh Fisheries ( Amendment ) Act, 1981
State: Madhya Pradesh Date: 5 Oct 1981 Department: Fisherman Welfare and Fisheries Development Department
Madhya Pradesh act 001 of 1982 : The MADHYA PRADESH UPKAR ADHINIYAM ,1981
State: Madhya Pradesh Date: 12 Jan 1982 Department: Energy Department
Madhya Pradesh act 036 of 1981 : The MP Dakaiti &ampThe Vyapharan Prbhavit Kshetra Act, 1981
State: Madhya Pradesh Date: 7 Oct 1981 Department: Home Department
Madhya Pradesh act 030 of 1981 : The MP Rajya Suraksha & Lok Vyavashtha Act, 1980
State: Madhya Pradesh Date: 14 Jul 1981 Department: Home Department
Madhya Pradesh act 040 of 1981 : The MADHYA PRADESH BHUMI SENA ADHINIYAM, 1981
State: Madhya Pradesh Date: 4 Nov 1981 Department: Home Department
Madhya Pradesh act 001 of 1981 : The Madhy Pradesh Upkar Adhiniya 1981
State: Madhya Pradesh Date: 12 Jan 1982 Department: Finance Department
Madhya Pradesh act 36 of 1982 : The Madhya Pradesh Vinirdisht Bhrashtachar Nivaran Adhiniyam, 1982 tatha Uske Adheen Banaye Gaye Niyam
State: Madhya Pradesh Date: 29 Oct 1982 Department: Department of General Administration Department
Madhya Pradesh act 9 of 1982 : The Madhya Pradesh Adhivakta Kalyan Nidhi Adhiniyam, 1982
State: Madhya Pradesh Department: Department of Law and Legislative Affairs Department
Madhya Pradesh act 015 of 1982 : The MADHYA PRADESH KARADHAN ADHINIYAM 1982
State: Madhya Pradesh Date: 6 May 1985 Department: Finance Department
Madhya Pradesh act 037 of 1982 : The Madhya Pradesh rajya pashu dhan avam kukkut vikas nigam adhinayam 1982
State: Madhya Pradesh Date: 30 Oct 1982 Department: Animal Husbandry Department
Madhya pradesh act 029 of 1983 : Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983
State: Madhya Pradesh Department: Department of Law and Legislative Affairs Department Ministry: Ministry of Revenue
Madhya Pradesh act 021 of 1983 : The Madhya Pradesh Shree Mahakaleshwar Mandir Adhiniyam, 1982
State: Madhya Pradesh Date: 4 Apr 1983 Department: Religious Trusts and Endowments Department Ministry: Ministry of Law Department
Madhya Pradesh act 036 of 1983 : The Madhya Pradesh Shram Kalyan Nidhi Adhiniyam, 1982
State: Madhya Pradesh Date: 18 Nov 1983 Department: Labour Department
Madhya Pradesh act 015 of 1984 : The MADHYA PRADESH NAGARIYA KSHETRO KE BHOOMIHIN VYAKTI (PATTADHRITI ADHIKARON KA PRADAN KIYA JANA) ADHINIYAM, 1984.
State: Madhya Pradesh Date: 17 Apr 1984 Department: Urban Development and Housing Department Ministry: Ministry of Revenue
Madhya Pradesh act 099 of 1985 : The MP Kolahal Niyantran Adhiniyam, 1985
State: Madhya Pradesh Date: 4 Jan 1986 Department: Home Department
Madhya Pradesh act 003 of 1987 : The Madhya Prdesh Peya Jal Parirakshan Adhiniyam 1986
State: Madhya Pradesh Date: 13 Jan 1987 Department: Public Health Engineering Department Ministry: Ministry of Finance
Madhya Pradesh act 015 of 1990 : The MADHYA PRADESH MAKHANLAL CHATURVEDI RASHTRIYA PATRAKARITA AVAM SANCHAR VISHWAVIDYALAYA ADHINIYAM, 1990
State: Madhya Pradesh Date: 14 Aug 1990 Department: Public Relations Department Ministry: Ministry of Housing
Madhya Pradesh act 005 of 1990 : The Madhya Pradesh Aviation (Non-Gazetted) Service Recruitment Rules, 1990
State: Madhya Pradesh Date: 8 Feb 1991 Department: Aviation Department
Madhya pradesh act 009 of 1991 : Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991
State: Madhya Pradesh
Madhya Pradesh act 025 of 1991 : The MADHYA PRADESH MOTOR VEHICLES TAXATION ACT,1991
State: Madhya Pradesh Date: 21 Sep 1991 Department: Trasnport Department Ministry: Ministry of Law Department
Madhya Pradesh act 0314 of 1991 : The Mahatma Gandhi Gramodaya Vishwavidyalaya Adhiniyam 1991
State: Madhya Pradesh Date: 18 Apr 1991 Department: Higher Education Department
Madhya Pradesh act 020 of 1991 : The Madhya Pradesh Bhoj (Mukta) Vishwavidyalaya Adhiniyam 1991
State: Madhya Pradesh Date: 1 Oct 1992 Department: Higher Education Department Ministry: Ministry of Home
Madhya Pradesh act 004 of 1991 : The M.P. STATE SECURITY ACT 1990
State: Madhya Pradesh Date: 8 Feb 1991 Department: Home Department Ministry: Ministry of Excise and Taxation
Madhya Pradesh act 001 of 1993 : The Madhya Pradesh Panchayat Raj Evam Gram Swaraj Adhiniyam 1993
State: Madhya Pradesh Date: 24 Jan 1994 Department: Panchayat and Rural Development Department
Madhya Pradesh act 021 of 1994 : The Madhya Pradesh Lok Seva ( Anusuchit Jatiyon, Anusuchit Janjatiyon evam Anya Pichhda Vargon ke liye Aarkshan) Adhiniyam 1994
State: Madhya Pradesh Date: 8 Jun 1994 Department: General Administration Department
Madhya pradesh act 003 of 1995 : Madhya Pradesh Zila Yojana Samiti Adhiniyam, 1995
State: Madhya Pradesh
Madhya Pradesh act 037 of 1995 : The Maharishi Mahesh Yogi Vedic Vishwavidyalaya Adhiniyam 1995
State: Madhya Pradesh Date: 29 Nov 1995 Department: Higher Education Department
Madhya Pradesh act 026 of 1995 : The Madhya Pradesh Rajya Pichhda Varg Ayog Adhiniyam 1995
State: Madhya Pradesh Date: 29 Jun 1995 Department: Backward Classes and Minorities Welfare Department
Madhya Pradesh act 016 of 1995 : The Madhya Pradesh Professional Tax 1995
State: Madhya Pradesh Date: 1 Apr 1995 Department: Commercial Taxes Department
Madhya Pradesh act 027 of 1996 : The MPMC ACT 1987 amended upto 28-01-2017
State: Madhya Pradesh Date: 29 Mar 1996 Department: Medical Education Department
Madhya Pradesh act 095 of 1996 : The Madhya Pradesh Ayurvigyan Parishad Adhiniyam1987 (Hindi)
State: Madhya Pradesh Date: 29 Mar 1996 Department: Medical Education Department Ministry: Ministry of Environment, Science and Technologies
Madhya Pradesh act 015 of 1996 : The Madhya Pradesh Rajya Alpsankhyak Ayog Adhiniyam 1996
State: Madhya Pradesh Date: 1 Oct 1996 Department: Backward Classes and Minorities Welfare Department
Madhya Pradesh act 016 of 1997 : The Madhya Pradesh Vibhageeya Janch (Sakshiyo ka Hazir Karyaya Jana tatha Dastavezon ka Pesh Karaya Jana) Sansothan Adhiniyam, 1997
State: Madhya Pradesh Date: 5 Apr 1997 Department: General Administration Department
Madhya Pradesh act 003 of 1998 : The Madhya Pradesh Griha Nirman Mandal Regulation, 1998
State: Madhya Pradesh Department: Urban Development and Housing Department
Madhya Pradesh act 031 of 1998 : The MADHYA PRADESH MADARSA BOARD ADHINIYAM 1998
State: Madhya Pradesh Date: 16 Sep 1998 Department: School Education Department
Madhya Pradesh act 002 of 1999 : The Madhya Pradesh Co-operative Agriculture and Rural Development Bank Act 1999
State: Madhya Pradesh Department: Co- operation Department
Madhya Pradesh act 001 of 1999 : The MP PIM ACT-1999
State: Madhya Pradesh Department: Water Resources Department
Madhya pradesh act 004 of 2001 : Madhya Pradesh Vidyut Sudhar Adhiniyam, 2000
State: Madhya Pradesh
Madhya Pradesh act 006 of 2000 : The MP Adhosanrachna Vinidhan Nidhi Board Adhiniyam, 2000
State: Madhya Pradesh Date: 7 Mar 2000 Department: Finance Department
Madhya Pradesh act 016 of 2000 : The MP Nikshepkon Ke Hiton Ka Sanrakshan Adhiniyam, 2000
State: Madhya Pradesh Date: 9 May 2001 Department: Finance Department Ministry: Ministry of Home
Madhya pradesh act 016 of 2001 : Madhya Pradesh Nikshepakon Ke Hiton Ka Sanrakshan Adhiniyam, 2000
State: Madhya Pradesh
Madhya pradesh act 018 of 1982 : Madhya Pradesh Upkar (Sanshodhan) Adhiniyam, 2001
State: Madhya Pradesh
Madhya Pradesh act 017 of 2001 : The Mp Special Area Security Act, 2000
State: Madhya Pradesh Date: 1 Sep 2001 Department: Home Department
Madhya Pradesh act 004 of 2001 : The MADHY PRADESH ELECTRICITY REFORMS ACT 2000
State: Madhya Pradesh Date: 12 Feb 2001 Department: Energy Department
Madhya Pradesh act 010 of 2002 : The Madhya Pradesh Lok Sewa (Anusuchit Jatiyo, Anusuchit Janjatiyo aur anya Pichhda Vargo ke liye Arakshan) Sansothan Adhiniyam 2002
State: Madhya Pradesh Date: 7 May 2002 Department: General Administration Department
Madhya Pradesh act 020 of 2002 : The MADHYA PRADESH VAT ACT, 2002
State: Madhya Pradesh Date: 28 Nov 2002 Department: Commercial Taxes Department
Madhya Pradesh act 005 of 2003 : The Madhya Pradesh Maa Sharda Devi Mandir Adhiniyam, 2002
State: Madhya Pradesh Date: 26 Feb 2003 Department: Religious Trusts and Endowments Department
Madhya Pradesh act 6 of 2004 : The MP NEAT CATTLE SLAUGHTER PROHIBITION ACT 2004
State: Madhya Pradesh Date: 28 Mar 2004 Department: Department of Home Department
Madhya Pradesh act 02004 of 2004 : The Madhya Pradesh Govansh Vadh Pratisedh Adhiniyam, 2004
State: Madhya Pradesh Date: 26 Mar 2004 Department: Animal Husbandry Department
Madhya Pradesh act 002 of 2004 : The Madhya Pradesh Shree Ganpati Mandir Khajrana (Indore) Adhiniyam, 2003
State: Madhya Pradesh Date: 4 Mar 2004 Department: Religious Trusts and Endowments Department Ministry: Ministry of Law Department
Madhya Pradesh act 009 of 2004 : The M.P. Asangthit Karamkaar Kalyan Adhiniyam, 2003
State: Madhya Pradesh Date: 16 Jul 2004 Department: Labour Department
Madhya Pradesh act 006 of 2004 : The Madhya Pradesh Govansh Vadh Pratisedh Adhiniyam, 2004
State: Madhya Pradesh Date: 29 Mar 2004 Department: Animal Husbandry Department
Madhya Pradesh act 020 of 2004 : The MADHYA PRADESH JAIV ANAASHYA APASHISHTA (NIYANTRAN) ADHINIYAM, 2004
State: Madhya Pradesh Date: 29 Dec 2004 Department: Environment Department Ministry: Ministry of Town and Country Planning
Madhya pradesh act 001 of 2005 : Madhya Pradesh Gramin Avsanrachna Tatha Sadak Vikas Adhiniyam, 2005
State: Madhya Pradesh Department: Department of Mineral Resources Department Ministry: Ministry of Ayurveda
Madhya Pradesh act 011 of 2005 : The Madhya Pradesh Rajmarg Adhiniyam, 2004.
State: Madhya Pradesh Date: 2 Jul 2005 Department: Public Works Department Ministry: Ministry of Law
Madhya Pradesh act 007 of 2005 : The Madhya Pradesh Upkar (Sanshodhan) Adhiniyam, 2005
State: Madhya Pradesh Department: Energy Department
Madhya Pradesh act 410 of 2006 : The Madhya Pradesh Nirashriton evam Nirdhan Vyaktiyon ki Sahayta Update Adhiniyam 2006
State: Madhya Pradesh Date: 22 Aug 2006 Department: Department of Social Justice and disabled Person Welfare Department
Madhya Pradesh act 14 of 2006 : The Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005
State: Madhya Pradesh Date: 30 Jun 1981 Department: Department of Law and Legislative Affairs Department
Madhya Pradesh act 015 of 2006 : The Maharshi Panini Sanskrit Vishwavidyalaya Adhiniyam, 2006
State: Madhya Pradesh Date: 15 Aug 2008 Department: Higher Education Department
Madhya Pradesh act 009 of 2006 : The Madhya Pradeshl Upkar (Dvytiya Sanshodhan) Adhiniyam, 2005
State: Madhya Pradesh Date: 2 Jan 2006 Department: Energy Department
Madhya Pradesh act 029 of 2006 : The Madhya Pradesh Krishik Pashu Paripakshan Sanshodhan Adhiniyam 2006
State: Madhya Pradesh Department: Animal Husbandry Department
Madhya Pradesh act 001 of 2006 : The MP Small Hydro Power Policy-2006
State: Madhya Pradesh Department: Water Resources Department
Madhya Pradesh act 008 of 2006 : The Madhya Pradeshl Upkar (Dvytiya Sanshodhan) Adhiniyam, 2005
State: Madhya Pradesh Department: Energy Department
Madhya Pradesh act 56 of 2007 : The Mata Pita or Varishth Nagriko ka bharan poshan tatha kalyan adhinium 2007
State: Madhya Pradesh Date: 28 Dec 2007 Department: Department of Social Justice and disabled Person Welfare Department
Madhya Pradesh act 4858 of 2007 : The MP AFRC ACT 2013
State: Madhya Pradesh Date: 3 Aug 2007 Department: Department of Medical Education Department
Madhya Pradesh act 024 of 2007 : The MADHYA PRADESH VYAVSAYIK PARIKSHA MANDAL, ADHINIYAM, 2007.
State: Madhya Pradesh Date: 1 Sep 2007 Department: Technical Education, Skill Development and Employment Department
Madhya Pradesh act 004 of 2007 : The Madhya Pradesh Niji Vyasayik Shikshan Sanstha (pravesh ka viniyaman evam shulk ka nirdharan) adhyadesh 2007
State: Madhya Pradesh Date: 22 May 2007 Department: Higher Education Department
Madhya Pradesh act 015 of 2007 : The MAHARSHI PATANJALI SANSKRIT SANSTHAN ACT, 2007
State: Madhya Pradesh Date: 18 Aug 2008 Department: School Education Department
Madhya Pradesh act 056 of 2007 : The Maintenance-and-Welfare-of-Parents-and-Senior-Citizens-Act-2007
State: Madhya Pradesh Date: 29 Dec 2007 Department: Social Justice and disabled Person Welfare Department
Madhya Pradesh act 021 of 2007 : The MADHYA PRADESH NIJI VYAVSAYIK SHIKSHAN SANSTHA (PRAVESH KA VINIYAMAN AVAM SHULK KA NIRDHARAN) ADHINIYAM, 2007.
State: Madhya Pradesh Date: 4 Aug 2007 Department: Technical Education, Skill Development and Employment Department Ministry: Ministry of Excise and Taxation
Madhya Pradesh act 039 of 2008 : The Madhya-Pradesh-Marriage-Registration-Act-2008
State: Madhya Pradesh Date: 23 Jan 2008 Department: Home Department
Madhya Pradesh act 021 of 2008 : The MADHYA PRADESH INVESTMENT FACILITION ACT 2008
State: Madhya Pradesh Date: 12 Aug 2008 Department: Industry Policy and Investment Promotion Department
Madhya pradesh act 018 of 2009 : Madhya Pradesh Karadhan (Sanshodhan) Adhiniyam, 2009
State: Madhya Pradesh
Madhya pradesh act 019 of 2009 : Madhya Pradesh Rajkoshiya Uttardayitva Avam Budget Prabandhan (Dwitiya Sanshodhan) Adhiniyam, 2009
State: Madhya Pradesh
Madhya pradesh act 002 of 2010 : Madhya Pradesh Co-Operative Societies (Amendment) Act, 2009
State: Madhya Pradesh
Madhya pradesh act 010 of 2010 : Madhya Pradesh Sthaniya Kshetra Me Mal ke Pravesh par Kar (Sanshodhan) Adhiniyam, 2010
State: Madhya Pradesh
Madhya pradesh act 017 of 2010 : Madhya Pradesh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension (Sanshodhan) Adhiniyam, 2010
State: Madhya Pradesh
Madhya pradesh act 023 of 2010 : Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Sanshodhan Adhiniyam, 2010
State: Madhya Pradesh
Madhya pradesh act 019 of 2010 : Madhya Pradesh Mantri (Vetan Tatha Bhatta) Sanshodhan Adhiniyam, 2010
State: Madhya Pradesh
Madhya pradesh act 015 of 2010 : Madhya Pradesh Nagarpalik Vidhi (Sanshodhan) Adhiniyam, 2010
State: Madhya Pradesh
Madhya pradesh act 018 of 2010 : Madhya Pradesh Adhyaksha Tatha Upadhyaksha Evam Neta Pratipaksha Vetan Tatha Bhatta Vidhi (Sanshodhan) Adhiniyam, 2010
State: Madhya Pradesh
Madhya pradesh act 011 of 2010 : Madhya Pradesh Vat (Amendment) Act, 2010
State: Madhya Pradesh
Madhya pradesh act 020 of 2010 : Madhya Pradesh Vat (Second Amendment) Act, 2010
State: Madhya Pradesh
Madhya pradesh act 016 of 2010 : Madhya Pradesh Swayatta Sahakarita (Sanshodhan) Adhiniyam, 2010
State: Madhya Pradesh
Madhya Pradesh act 61 of 2010 : The MP Irrigation (amendment) Act-2009
State: Madhya Pradesh Date: 6 Jan 2010 Department: Department of Water Resources Department
Madhya Pradesh act 003 of 2010 : The MADHYA PRADESH FAL POUDH ROPANI (VINIYAMAN) ADHINIYAM 2010
State: Madhya Pradesh Date: 4 Jan 2011 Department: Harticulture and Food Processing Department Ministry: Ministry of Education
Madhya Pradesh act 0428 of 2010 : The madhya pradesh lok sevaon ke pradaan ki guarantee adhiniyam 2010
State: Madhya Pradesh Date: 18 Aug 2010 Department: Public Service Management Department
Madhya Pradesh act 446 of 2012 : The MP Irrigation Act-1931 (Amendment)
State: Madhya Pradesh Date: 21 Oct 2012 Department: Department of Water Resources Department
Madhya Pradesh act 17 of 2012 : The MADHYA PRADESH VIDYUT SHULK ADHINIYAM ,2012
State: Madhya Pradesh Date: 24 Apr 2012 Department: Department of Energy Department
Madhya Pradesh act 18 of 2012 : The Madhya Pradesh Rajmarg Nidhi Adhiniyam, 2012.
State: Madhya Pradesh Department: Department of Public Works Department
Madhya Pradesh act 008 of 2012 : The Madhya Pradesh Vishesh Niyaylaya Adhiniyam 2011
State: Madhya Pradesh Date: 15 Feb 2012 Department: General Administration Department
Madhya pradesh act 035 of 2013 : Madhya Pradesh Sarvajanik Sthan (Dharmik Bhawan Evam Gatividhiyon ka Viniyaman) Sanshodhan Adhiniyam, 2013
State: Madhya Pradesh
Madhya Pradesh act 362 of 2013 : The MADHYAPRADESH JAL VINIYAMAN ADHINIYAM 2013
State: Madhya Pradesh Date: 12 Aug 2013 Department: Department of Water Resources Department
Madhya Pradesh act 024 of 2013 : The MADHYA PRADESH INVESTMENT REGION DEVELOPMENT AND MANAGEMENT ACT 2013
State: Madhya Pradesh Date: 30 Apr 2013 Department: Industry Policy and Investment Promotion Department Ministry: Ministry of Education
Madhya Pradesh act 032 of 2013 : The MADHYA PRADESH NIJI VYAVSAYIK SHIKSHAN SANSTHA (PRAVESH KA VINIYAMAN AVAM SHULK KA NIRDHARAN) ADHINIYAM, 2007.
State: Madhya Pradesh Date: 12 Sep 2013 Department: Technical Education, Skill Development and Employment Department Ministry: Ministry of Education
Madhya Pradesh act 18 of 2015 : The Madhya Pradesh Vexatious Litigation (Prevention) Act, 2015
State: Madhya Pradesh Date: 25 Aug 2015 Department: Department of Law and Legislative Affairs Department
Madhya Pradesh act 019 of 2015 : The MP Audyogik Suraksha Bal Adhiniyam, 2015
State: Madhya Pradesh Date: 14 Sep 2015 Department: Home Department
Madhya Pradesh act 003 of 2015 : The Madhya Pradesh Housing and Infrastructure Development Board (Conduct of Business and Delegation of Powers) Regulations, 2015
State: Madhya Pradesh Department: Urban Development and Housing Department
Madhya Pradesh act 017 of 2016 : The Madhya Pradesh Mantri (Vetan tatha Bhatta) Sansothan Adhiniyam 2016
State: Madhya Pradesh Date: 23 Apr 2016 Department: General Administration Department Ministry: Ministry of Home
Madhya Pradesh act 019 of 2017 : The Madhya Pradesh Goods and Services Tax Act,2017
State: Madhya Pradesh Date: 12 Jun 2017 Department: Commercial Taxes Department
Madhya Pradesh act 023 of 2017 : The Madhya Pradesh Mantri (Vetan tatha Bhatta) Sansothan Adhiniyam 2017
State: Madhya Pradesh Date: 24 Aug 2017 Department: General Administration Department Ministry: Ministry of Industries
Madhya Pradesh act 001 of 2017 : The Madhya Pradesh Information Technology (Electronic Service Delivery) Rules, 2017
State: Madhya Pradesh Date: 3 Jul 2017 Department: Science and Technology Department
Madhya Pradesh act 030 of 2018 : The Madhya Pradesh Lok Tantra Senani Samman Adhiniyam 2018
State: Madhya Pradesh Date: 18 Sep 2018 Department: General Administration Department
Madhya Pradesh act 030 of 2018 : The Madhya Pradesh Loktantra Senani Samman adhiniyam 2018
State: Madhya Pradesh Date: 9 Aug 2018 Department: General Administration Department
Madhya Pradesh act 0431 of 2018 : The Madhya Pradesh Ladli Laxmi (Balika Protsahan) Act,2018
State: Madhya Pradesh Date: 31 Jul 2018 Department: Women and Child Development Department
Madhya Pradesh act 012 of 2018 : The Madhya Pradesh High Speed Diesel Upkar Adhiniyam,2018
State: Madhya Pradesh Date: 5 Apr 2018 Department: Commercial Taxes Department
Madhya Pradesh act 011 of 2018 : The Madhya Pradesh Motor Spirit Upkar Adhiniyam, 2018
State: Madhya Pradesh Date: 5 Apr 2018 Department: Commercial Taxes Department
Madhya Pradesh act 6 of 2019 : The Madhya Pradesh Aadhaar (Targeted Delivery of Financial Other Subsidies, Benefits and Services) Act, 2019
State: Madhya Pradesh Date: 12 Mar 2019 Department: Department of Science and Technology Department Ministry: Ministry of Govt of Maharashtra
Madhya Pradesh act 0353 of 2019 : The Madhya Pradesh Gau-Bhains Vansh Prajnan Viniyaman Adhiniyam, 2019
State: Madhya Pradesh Department: Animal Husbandry Department
Madhya Pradesh act 006 of 2020 : The Madhya Pradesh Vidyut Pradaya Upakram (Arjan) Nirsan Adhiniyam, 2019
State: Madhya Pradesh Date: 24 Jan 2020 Department: Energy Department
Madhya Pradesh act 024 of 2021 : The Madhya Pradesh Appropration Acts (Repeal) Act, 2021
State: Madhya Pradesh Department: Law and Legislative Affairs Department
Madhya Pradesh act 025 of 2021 : The Madhya Pradesh Sanshodhan Adhiniyamon Ka (Nirsan) Adhiniyam, 2021
State: Madhya Pradesh Department: Law and Legislative Affairs Department
Madhya Pradesh act 005 of 2021 : The Madhya Pradesh Freedom of Religon Act, 2021
State: Madhya Pradesh Department: Home Department
Madhya Pradesh act 015 of 2022 : The madhya pradesh goods and services tax (amendment) act, 2022 dated 30-09-2022
State: Madhya Pradesh Date: 30 Sep 2022 Department: Commercial Taxes Department Ministry: Ministry of
Madhya Pradesh act 016 of 2022 : The madhya pradesh vat (amendment) act, 2022 dated 30-09-2022
State: Madhya Pradesh Date: 30 Sep 2022 Department: Commercial Taxes Department Ministry: Ministry of
Madhya Pradesh act 004 of 2022 : The Madhya Pradesh Nirsan Act, 2022
State: Madhya Pradesh Date: 25 Jan 2022 Department: Law and Legislative Affairs Department
Madhya Pradesh act 022 of 2023 : The Madhya Pradesh Investment Facilitation (Amendment) Act, 2023
State: Madhya Pradesh Date: 14 Aug 2023 Department: Industry Policy and Investment Promotion Department
Madhya Pradesh act 013 of 2023 : The Madhya Pradesh Udyogon ki Sthapna Evam Parichalan ka Saralikaran Adhiniyam, 2023
State: Madhya Pradesh Date: 6 Apr 2023 Department: Industry Policy and Investment Promotion Department