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Short title.
Deletion
ChapterVI-A.
of
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MADHYA PRADESH ACT
No. 3 or 2010.
THE MADHYA PRADESH IRRIGATION (AMENDMENT) ACT. 2009.
[Received the assent of the Governor on the 1st January, 2010: assent first published in the "Madhya l’radesh
Gazette (Extra-ordinary)", dated the 7th January, 2010.]
An Act further to amend the Madhya Pradesh Irrigation Act, 1931.
Be it enacted by the Madhya Pradesh Legislature in the Sixtieth year of the Republic of
India as follows:—
1. This Act may be called the Madhya Pradesh Irrigation (Amendment) Act, 2009.
2. In the Madhya Pradesh Irrigation Act, 1931 (N0. 3 of 1931). Chapter VI—A heading
“Betterment Contribution” containing Sections 58-A to 58—K shall be deleted.
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