Madhya Pradesh act 61 of 2010 : The MP Irrigation (amendment) Act-2009

Department
  • Department of Water Resources Department

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Stu-— 122 Short title. Deletion ChapterVI-A. of WW W, fatal? 7 wait 2010 MADHYA PRADESH ACT No. 3 or 2010. THE MADHYA PRADESH IRRIGATION (AMENDMENT) ACT. 2009. [Received the assent of the Governor on the 1st January, 2010: assent first published in the "Madhya l’radesh Gazette (Extra-ordinary)", dated the 7th January, 2010.] An Act further to amend the Madhya Pradesh Irrigation Act, 1931. Be it enacted by the Madhya Pradesh Legislature in the Sixtieth year of the Republic of India as follows:— 1. This Act may be called the Madhya Pradesh Irrigation (Amendment) Act, 2009. 2. In the Madhya Pradesh Irrigation Act, 1931 (N0. 3 of 1931). Chapter VI—A heading “Betterment Contribution” containing Sections 58-A to 58—K shall be deleted. film Wwamfimmmh, 11me gm wane WW Wit 1112:?! am Wm~201o

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