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MADHYA PRADESH ACT
No.8 OF 2020
THE MADHYA PRADESH VIDYUT PRADAYA UPAKRAM (ARJAN) NIRSAN
ADHINIYAM, 2019
(R~ccivcd the assent oCthc Governor on the 21s1 January,2020i ass~nl fir!>'" published in the 1'rt1adhYli Pradesh GazeHcc
(Extra~ordinary)" I doted the 24lh JanuAry, 2020].
An Act to repeal the Madhya Pradesh Vidyut Pradaya Upakram (Arjan) Adhiniyam, 1974. Be it enacted by the Madhya Pradesh Legislature in the seventieth year of the Republic of India as follows:-
Short title.
Repeal of
enactment.
I. This Act may be called the Madhya Pradesh Vidyut Pradaya Upakram (Arjan) Nirsnn Adhiniyam, 2019.
2. The Madhya Pradesh Vidyut Pradaya Upakram (Arjan) Adhiniyam 1974 (No. 38 of 1974)
is hereby repealed in its entirety.
2