Haryana Acts Starting With H

Haryana act 023 of 1961 : The Haryana Agricultural Produce Markets Act, 1961
State: Haryana Date: 26 May 1961 Department: Department of Haryana State Agricultural Marketing Board
Haryana act 018 of 1961 : The Haryana Village Common Lands (Regulation) Act,1961
State: Haryana Date: 22 Apr 1961 Department: Department of Development & Panchayats Department, Haryana
Haryana act 01964 of 1964 : The Haryana Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1964
State: Haryana Date: 19 May 1964 Department: Department of Directorate Of Archaeology & Museums
Haryana act 002 of 1967 : The Haryana Contingency Fund Act, 1966 (2 of 1967)
State: Haryana Date: 5 Dec 1969 Department: Department of Finance Department, Haryana
Haryana act 011 of 1969 : The Haryana Board of School Education Act, 1969 (11 of 1969)
State: Haryana Date: 26 Feb 1969 Department: Department of EDUCATION
Haryana act 017 of 1969 : The Haryana Official Language Act, 1969 (17 of 1969)
State: Haryana Date: 5 Mar 1969 Department: Information, Public Relations And Languages Department
Haryana act 030 of 1970 : Haryana Cattle Fairs Act, 1970
State: Haryana
Haryana act 030 of 1970 : The Haryana Cattle Fairs Act, 1970 (30 of 1970)
State: Haryana Date: 24 Nov 1970 Department: ANIMAL HUSBANDRY & DAIRYING DEPARTMENT
Haryana act 029 of 1970 : The Haryana Government Electrical Undertakings (Dues Recovery) Act,1970 (29 of 1970)
State: Haryana Date: 27 Oct 1970 Department: POWER DEPARTMENT
Haryana act 003 of 1970 : The Haryana Salaries and Allowances of Ministers Act, 1970 (3 of 1970)
State: Haryana Date: 24 Mar 1970 Department: Department of CHIEF SCRETARY OFFICE, HARYANA
Haryana act 030 of 1970 : The Haryana Cattle Fair Act, 1970
State: Haryana Date: 16 Mar 1974 Department: Department of Development & Panchayats Department, Haryana
Haryana act 016 of 1970 : The Haryana and Punjab Agricultural Universities Act, 1970
State: Haryana Date: 2 Apr 1970 Department: Department of Chaudhary Charan Singh Haryana Agriculture University, Hisar
Haryana act 020 of 1971 : Haryana Housing Board Act, 1971
State: Haryana Department: Department of HOUSING BOARD HARYANA
Haryana act 020 of 1971 : The Haryana Housing Board Act, 1971 (20 of 1971)
State: Haryana Date: 18 May 1971 Department: Department of HOUSING BOARD HARYANA
Haryana act 009 of 1971 : Haryana Prevention of Beggary Act, 1971
State: Haryana Department: HOME DEPARTMENT
Haryana act 009 of 1971 : The HARYANA PREVENTION OF BEGGARY
State: Haryana Date: 18 Mar 1971 Department: Social Justice & Empowerment Department
Haryana act 026 of 1972 : Haryana Ceiling on Land Holdings Act, 1972
State: Haryana
Haryana act 026 of 1972 : The Haryana Ceiling on Land Holding Act, 1972 (26 of 1972)
State: Haryana Date: 23 Dec 1972 Department: REVENUE & DISASTER MANAGEMENT DEPARTMENT
Haryana act 007 of 1972 : The Haryana Rural Sanitation Board Act, 1972 (7 of 1972)
State: Haryana Date: 4 Feb 1972 Department: Department of URBAN LOCAL BODIES
Haryana act 048 of 1973 : Haryana Minerals (Vesting of Rights) Act, 1973
State: Haryana
Haryana act 24 of 1973 : The Haryana Municipal Act 1973
State: Haryana Department: Department of STATE ELECTION COMMISSION Ministry: Ministry of Govt of Maharashtra
Haryana act 035 of 1973 : The Haryana Requisitioning and Acquisition of Immovable Property Act,1973 (35 of 1973)
State: Haryana Date: 11 Sep 1973 Department: LAW AND LEGISLATIVE DEPARTMENT
Haryana act 011 of 1973 : The Haryana Urban (Control of Rent and Eviction) Act, 1973 (11 of 1973)
State: Haryana Date: 27 Apr 1973 Department: REVENUE & DISASTER MANAGEMENT DEPARTMENT
Haryana act 024 of 1973 : The Haryana Municipal Act, 1973 (24 of 1973)
State: Haryana Date: 2 Jul 1973 Department: Department of URBAN LOCAL BODIES
Haryana act 024 of 1973 : The Haryana Public Premises and Land (Eviction and Rent Recovery) Act,1972 (24 of 1972)
State: Haryana Date: 6 Jul 1973 Department: REVENUE & DISASTER MANAGEMENT DEPARTMENT
Haryana act 034 of 1973 : The Haryana Agricultural Credit Operations and Miscellaneous Provision(Banks) Act, 1973 (34 of 1973)
State: Haryana Date: 16 Aug 1973 Department: AGRICULTURE AND FARMERS WELFARE DEPARTMENT
Haryana act 015 of 1974 : Haryana Municipal Common Lands (Regulation) Act, 1974
State: Haryana
haryana act 031 of 1974 : Home Guards Act, 1974
State: Haryana
Haryana act 032 of 1974 : The Haryana Industrial Estates (Development and Regulation) Act, 1974 (32 of 1974)
State: Haryana Date: 30 Sep 1974 Department: Department of DEPARTMENT OF INDUSTRIES AND COMMERCE, HARYANA
Haryana act 015 of 1974 : The Haryana Municipal Common Lands (Regulation) Act, 1974 (15 of1974)
State: Haryana Date: 15 May 1974 Department: Department of URBAN LOCAL BODIES
Haryana act 026 of 1974 : The Haryana Prohibition of Smoking in Cinema and Theatre Halls Act, 1974(26 of 1974)
State: Haryana Date: 5 Aug 1974 Department: HOME DEPARTMENT
Haryana act 021 of 1974 : The Haryana Public Service Commission (Additional Functions) Act, 1974 (21 of 1974)
State: Haryana Date: 9 Oct 1974 Department: Department of CHIEF SCRETARY OFFICE, HARYANA
Haryana act 040 of 1974 : The Haryana Essential Services Maintenance Act, 1974 (40 of 1974)
State: Haryana Date: 16 Dec 1974 Department: Department of CHIEF SCRETARY OFFICE, HARYANA
Haryana act 025 of 1974 : The Haryana Corneal Grafting Act, 1974 (25 of 1974)
State: Haryana Date: 5 Aug 1974 Department: Department of HEALTH
Haryana act 014 of 1974 : The Haryana Children Act, 1974 (14 of 1974)
State: Haryana Date: 12 Feb 1974 Department: WOMEN AND CHILD DEVELOPMENT DEPARTMENT
Haryana act 024 of 1974 : The Haryana Anatomy Act, 1974 (24 of 1974)
State: Haryana Date: 5 Aug 1974 Department: Department of HEALTH
Haryana act 041 of 1974 : The Haryana State Legislature (Prevention of Disqualification) Act, 1974(41 of 1974)
State: Haryana Date: 16 Dec 1974 Department: Department of CHIEF SCRETARY OFFICE, HARYANA
Haryana act 029 of 1974 : Haryana Canal and Drainage Act, 1974
State: Haryana Department: Department of IRRIGATION & WATER RESOURCES DEPARTMENT, HARYANA
Haryana act 030 of 1974 : Haryana Police (Protection of Railways) Act, 1974
State: Haryana Department: HOME DEPARTMENT
Haryana act 031 of 1974 : The Haryana Home Guard Act 1974
State: Haryana Date: 9 Sep 1974 Department: HOME DEPARTMENT
Haryana act 002 of 1975 : Haryana Legislative Assembly [(Allowances and Pension) of Members] Act, 1975
State: Haryana
Haryana act 009 of 1975 : The Haryana Requisitioning and Acquisition of Movable Property Act, 1975(9 of 1975)
State: Haryana Date: 3 Mar 1975 Department: LAW AND LEGISLATIVE DEPARTMENT
Haryana act 004 of 1975 : The Haryana Public Wakfs (Extension of Limitation) Act, 1974 (4 of 1975)
State: Haryana Date: 24 Jan 1975 Department: HOME DEPARTMENT
Haryana act 008 of 1975 : The Haryana Development and Regulation of Urban Areas Act, 1975 (8 of1975)
State: Haryana Date: 6 Aug 2013 Department: TOWN AND COUNTRY PLANNING DEPARTMENT
Haryana act 003 of 1975 : Haryana Legislative Assembly Speaker's and Deputy Speaker's Salaries and Allowances Act, 1975
State: Haryana Department: Department of CHIEF SCRETARY OFFICE, HARYANA
Haryana act 037 of 1976 : Haryana Veterinary Council Act, 1976
State: Haryana
Haryana act 037 of 1976 : The Haryana Veterinary Council Act, 1976 (37 of 1976)
State: Haryana Date: 4 Aug 1976 Department: ANIMAL HUSBANDRY & DAIRYING DEPARTMENT
Haryana act 030 of 1976 : The Haryana Race-Courses Licensing Act, 1976 (30 of 1976)
State: Haryana Date: 26 Jul 1976 Department: Department of DEPARTMENT OF SPORTS & YOUTH AFFAIRS
Haryana act 013 of 1977 : Haryana Urban Development Authority Act, 1977
State: Haryana
Haryana act 013 of 1977 : The Haryana Urban Development Authority Act, 1977 (13 of 1977)
State: Haryana Date: 2 May 1977 Department: TOWN AND COUNTRY PLANNING DEPARTMENT
Haryana act 025 of 1978 : Haryana Legislative Assembly Proceedings (Protection of Publication) Act, 1978
State: Haryana
Haryana act 027 of 1978 : The Haryana Public Wakfs (Extension of Limitation) Act, 1978 (27 of 1978)
State: Haryana Date: 15 Nov 1978 Department: HOME DEPARTMENT
Haryana act 025 of 1978 : The Haryana Legislative Assembly Proceedings (Protection of Publication)Act, 1978 (25 of 1978)
State: Haryana Date: 1 Oct 1978 Department: Department of CHIEF SCRETARY OFFICE, HARYANA
Haryana act 026 of 1978 : The Haryana Private Colleges (Taking Over of Management) Act, 1978 (26 of 1978)
State: Haryana Date: 31 Oct 1978 Department: Department of HIGHER EDUCATION
Haryana act 015 of 1979 : Haryana Affiliated Colleges (Security of Service) Act, 1979
State: Haryana Department: Department of HIGHER EDUCATION Ministry: Ministry of Law Department
Haryana act 009 of 1979 : Haryana Legislative Assembly (Facilities to Members) Act, 1979
State: Haryana
Haryana act 024 of 1979 : The Haryana Public Moneys (Recovery of Dues) Act, 1979 (24 of 1979)
State: Haryana Date: 8 Oct 2008 Department: Department of DEPARTMENT OF INDUSTRIES AND COMMERCE, HARYANA
Haryana act 015 of 1979 : The Haryana Affiliated Colleges (Security of Service) Act, 1979 (15 of 1979)
State: Haryana Date: 19 Dec 1979 Department: Department of HIGHER EDUCATION
Haryana act 009 of 1979 : The Haryana Legislative Assembly (Facilities to Members) Act, 1979 (9 of1979)
State: Haryana Date: 17 Nov 1981 Department: Department of CHIEF SCRETARY OFFICE, HARYANA
Haryana act 0101 of 1979 : The Haryana Government Gazette Legislation suppliment, 25.09.1979
State: Haryana Date: 21 Sep 1979 Department: Fisheries Department
Haryana act 007 of 1980 : Haryana Validation of Octroi and Surcharge Act, 1980
State: Haryana
Haryana act 007 of 1980 : The Haryana Validation of Octroi and Surcharge Act, 1980 (7 of 1980)
State: Haryana Date: 24 Oct 1979 Department: Department of URBAN LOCAL BODIES
Haryana act 070 of 1980 : The Haryana Government Gazette June 24, 1980
State: Haryana Date: 24 May 1980 Department: Fisheries Department
Haryana act 025 of 1980 : The Haryana Legislative Assembly Speaker s Pension and MedicalFacilities (Retrospective Enforcement) Act, 1980 (25 of 1980)
State: Haryana Date: 25 Feb 1986 Department: Department of CHIEF SCRETARY OFFICE, HARYANA
Haryana act 011 of 1982 : The Haryana Public Wakfs (Extension of Limitation) Act, 1982 (11 of 1982)
State: Haryana Date: 11 Jun 1982 Department: HOME DEPARTMENT
Haryana act 35 of 1983 : The Haryana Dangerous Machines
State: Haryana Date: 8 Jan 1987 Department: Department of AGRICULTURE AND FARMERS WELFARE DEPARTMENT
Haryana act 010 of 1983 : Haryana Apartment Ownership Act, 1983
State: Haryana
Haryana act 025 of 1980 : Haryana Legislative Assembly Speaker's Pension and Medical Facilities (Retrospective Enforcement) Act, 1980
State: Haryana
Haryana act 012 of 1983 : The Haryana Rural Development Fund Act, 1983(12 of 1983)
State: Haryana Date: 30 Sep 1983 Department: Department of Development & Panchayats Department, Haryana
Haryana act 010 of 1983 : The Haryana Apartment Ownership Act, 1983(10 of 1983)
State: Haryana Date: 28 Sep 1983 Department: REVENUE & DISASTER MANAGEMENT DEPARTMENT
Haryana act 007 of 1983 : The Haryana Forest Development Act, 1983
State: Haryana Date: 4 Apr 1983 Department: Forest Department
Haryana act 001 of 1984 : The Haryana Co-operative Societies Act, 1984 (22 of 1984)
State: Haryana Date: 15 Oct 1984 Department: Department of Co-operation Department, Haryana
Haryana act 037 of 1984 : The haryana co-operative societies act, 1984
State: Haryana Date: 14 May 1993 Department: AGRICULTURE AND FARMERS WELFARE DEPARTMENT
Haryana act 015 of 1985 : The Haryana Common Purposes Land Eviction and Rent Recovery Act,1985(15 of 1985)
State: Haryana Date: 4 Dec 1985 Department: REVENUE & DISASTER MANAGEMENT DEPARTMENT
Haryana act 006 of 1986 : The Haryana Rural Development Act, 1986 (6 of 1986)
State: Haryana Date: 13 Mar 1986 Department: Department of Development & Panchayats Department, Haryana
Haryana act 019 of 1986 : Haryana Legislative Assembly (Medical Facilities to Members) Act, 1986
State: Haryana Department: Department of CHIEF SCRETARY OFFICE, HARYANA
Haryana act 028 of 1988 : Haryana Good Conduct Prisoners (Temporary Release) Act, 1988
State: Haryana
Haryana act 010 of 1988 : The Haryana Public Wakfs (Extension of Limitation) Act, 1987 (10 of1988)
State: Haryana Date: 17 Mar 1988 Department: HOME DEPARTMENT
Haryana act 009 of 1989 : The Haryana Relief of Agricultural Indebtedness Act, 1989 (9 of 1989).
State: Haryana Date: 24 Mar 1989 Department: REVENUE & DISASTER MANAGEMENT DEPARTMENT
Haryana act 020 of 1989 : The Haryana Public Libraries Act, 1989 (20 of 1989)
State: Haryana Date: 16 Oct 1989 Department: Department of EDUCATION
Haryana act 011 of 1990 : The Haryana Prevention of Defacement of Property Act, 1989 (11 of 1990).
State: Haryana Date: 21 Apr 1990 Department: Department of URBAN LOCAL BODIES
Haryana act 015 of 1991 : Haryana and Punjab Agricultural Universities (Haryana Amendment) Act, 1991
State: Haryana
Haryana act 007 of 1991 : Haryana Motor Transport Vehicles (Toll) Act, 1991
State: Haryana Department: Department of TRANSPORT
Haryana act 014 of 1991 : The Haryana Shri Mata Mansa Devi Shrine Act, 1991 (14 of 1991).
State: Haryana Date: 14 Aug 1991 Department: Department of URBAN LOCAL BODIES
Haryana act 16 of 1992 : The Haryana Cotton and Pressing Factories Act,1992 -Hindi
State: Haryana Date: 27 Apr 1994 Department: Department of AGRICULTURE AND FARMERS WELFARE DEPARTMENT Ministry: Ministry of Industries
Haryana act 011 of 1992 : The Haryana Public Wakfs (Extension of Limitation) Act, 1991 (11 of 1992)
State: Haryana Date: 12 Feb 1992 Department: HOME DEPARTMENT
Haryana act 010 of 1992 : The Haryana Shri Mata Sheetla Devi Shrine Act, 1991 (10 of 1992)
State: Haryana Date: 10 Feb 1992 Department: Department of URBAN LOCAL BODIES
Haryana act 015 of 1992 : The Haryana Regulation and Control of Crushers Act,1991
State: Haryana Date: 31 Jul 1992 Department: Department of MINES & GEOLOGY, HARYANA Ministry: Ministry of Home
Haryana act 016 of 1992 : The Haryana Cotton and Pressing Factories Act,1992 -English
State: Haryana Date: 19 Oct 1993 Department: AGRICULTURE AND FARMERS WELFARE DEPARTMENT Ministry: Ministry of Home
Haryana act 17 of 1993 : The Haryana Sugarcane(Regulation of Purchase and Supply)Act,1992
State: Haryana Date: 13 May 1993 Department: Department of AGRICULTURE AND FARMERS WELFARE DEPARTMENT Ministry: Ministry of Law Department
Haryana act 014 of 1993 : Haryana Private Lotteries Prohibition Act, 1993
State: Haryana Department: Department of HOME DEPARTMENT
Haryana act 014 of 1993 : The Haryana Private Lotteries Prohibition Act, 1993 (14 of 1993)
State: Haryana Date: 20 Sep 1993 Department: HOME DEPARTMENT
Haryana act 013 of 1994 : Haryana Kisan Pass Book Act, 1994
State: Haryana
Haryana act 013 of 1994 : The Haryana Kisan Pass Book Act, 1994 (13 of 1994)
State: Haryana Date: 14 Jul 1994 Department: AGRICULTURE AND FARMERS WELFARE DEPARTMENT
Haryana act 016 of 1994 : The Haryana Municipal Corporation Act, 1994 (16 of 1994).
State: Haryana Date: 22 Oct 1994 Department: Department of URBAN LOCAL BODIES
Haryana act 011 of 1994 : Haryana Panchayati Raj Act, 1994
State: Haryana Department: Department of Development & Panchayats Department, Haryana
Haryana act 020 of 1995 : The HARYANA SERVICE OF ENGINEERS, CLASS I, PWD ( B&R), (PUBLIC HEALTH BRANCH ) AND (IRRIGATION BRANCH ) RESPECTIVELY ACT' 1995'
State: Haryana Date: 1 Nov 1966 Department: Department of Public Health Engineering Department, Haryana Ministry: Ministry of Social Justice and Empowerment
Haryana act 009 of 1996 : Haryana Mechanical Vehicles (Levy of Tolls) Act, 1996
State: Haryana Department: Department of PWD (B&R)
Haryana act 01914 of 1996 : The Haryana Government Gazette Notification 1996
State: Haryana Date: 18 Jun 1996 Department: Fisheries Department
Haryana act 022 of 1997 : Haryana and Punjab Agricultural Universities (Haryana Amendment) Act, 1997
State: Haryana
Haryana act 011 of 1998 : Haryana and Punjab Agricultural Universities (Haryana Amendment) Act, 1996
State: Haryana
Haryana act 008 of 1998 : The Haryana Non-Bio Degradable Garbage (Control) Act, 1998 (8 of 1998)
State: Haryana Date: 24 Feb 1998 Department: Department of Department of Environment & Climate Change, Haryana
Haryana act 010 of 1998 : Haryana Electricity Reform Act, 1997
State: Haryana Department: POWER DEPARTMENT
Haryana act 012 of 1999 : The Haryana School Education Act, 1995(12 of 1999)
State: Haryana Date: 4 May 1999 Department: Department of EDUCATION
Haryana act 076 of 1999 : The HARYANA GOVT - GAZATTE :(EXTRA) JULY 3, 1999
State: Haryana Date: 3 Jul 1999 Department: Fisheries Department
Haryana act 012 of 1999 : The Haryana School Education Act 1995
State: Haryana Date: 4 Jun 1999 Department: Department of school education, haryana
Haryana act 010 of 2001 : Haryana Local Area Development Tax (Amendment) Act, 2001
State: Haryana
Haryana act 006 of 2001 : Haryana Murrah Buffalo and other Milch Animal, Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Act, 2001
State: Haryana Department: ANIMAL HUSBANDRY & DAIRYING DEPARTMENT
Haryana act 018 of 2002 : Haryana Local Area Development Tax (Amendment) Act, 2002
State: Haryana
Haryana act 025 of 2002 : Haryana Civil Services (Executive Branch) and Allied Services and Other Services Common/Combined Examination (Amendment) Act, 2002
State: Haryana
Haryana act 004 of 2002 : Haryana Civil Services (Executive Branch) and Allied Services and Other Services Common/Combined Examination Act, 2002
State: Haryana
Haryana act 016 of 2002 : Haryana Murrah Buffalo and other Milch Animal Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Amendment Act, 2002
State: Haryana
Haryana act 013 of 2014 : Haryana Municipal Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
State: Haryana Department: Department of Municipal Corporation
Haryana act 015 of 2003 : Haryana Municipal Corporation (Amendment) Act, 2003
State: Haryana
Haryana act 014 of 2003 : Haryana Panchayati Raj (Amendment) Act, 2003
State: Haryana
Haryana act 018 of 2003 : Haryana Local Area Development Tax (Amendment) Act, 2003
State: Haryana
Haryana act 024 of 2003 : Haryana Municipal Corporation (Second Amendment) Act, 2003
State: Haryana
Haryana act 021 of 2003 : Haryana State Industrial Security Force Act, 2003
State: Haryana
Haryana act 006 of 2003 : Haryana Value Added Tax Act, 2003
State: Haryana
Haryana act 001 of 2003 : Haryana Lokayukta Act, 2002
State: Haryana Department: Department of CHIEF SCRETARY OFFICE, HARYANA
Haryana act 007 of 2003 : The Haryana Value Added Tax, 2003
State: Haryana Date: 28 Mar 2003 Department: Department of EXCISE AND TAXTATION
Haryana act 004 of 2004 : Haryana Value Added Tax (Amendment) Act, 2004
State: Haryana
Haryana act 020 of 2004 : Haryana Municipal Corporation (Amendment) Act, 2004
State: Haryana
Haryana act 025 of 2004 : Haryana Municipal (Amendment) Act, 2004
State: Haryana
Haryana act 030 of 2004 : Haryana Official Language (Amendment) Act, 2004
State: Haryana
Haryana act 019 of 2004 : Haryana Panchayati Raj (Amendment) Act, 2004
State: Haryana
Haryana act 027 of 2004 : Haryana Municipal Corporation (Second Amendment) Act, 2004
State: Haryana
Haryana act 023 of 2004 : Haryana Urban Development Authority (Second Amendment) Act, 2004
State: Haryana
Haryana act 026 of 2004 : Haryana Panchayati Raj (Second Amendment) Act, 2004
State: Haryana
Haryana act 008 of 2005 : Haryana Legislative Assembly (Allowances and Pension of Members) Amendment Act, 2005
State: Haryana
Haryana act 009 of 2005 : Haryana Municipal Corporation (Amendment) Act, 2005
State: Haryana
Haryana act 010 of 2005 : Haryana Municipal (Amendment) Act, 2005
State: Haryana
Haryana act 007 of 2006 : Haryana Panchayati Raj (Amendement) Act, 2005
State: Haryana
Haryana act 007 of 2005 : Haryana Public Service Commission (Additional Functions) Amendment Act, 2005
State: Haryana
Haryana act 001 of 2006 : Haryana Housing Board (Amendment) Act, 2005
State: Haryana
Haryana act 012 of 2005 : Haryana Value Added Tax (Amendment) Act, 2005
State: Haryana
Haryana act 013 of 2005 : Haryana Health Care Workers Act, 2004
State: Haryana Department: Department of AYUSH
Haryana act 016 of 2005 : The Haryana Cotton and Pressing Factories Act,2005 -English
State: Haryana Date: 25 Nov 2005 Department: AGRICULTURE AND FARMERS WELFARE DEPARTMENT
Haryana act 006 of 2005 : The Haryana Fiscal Responsibility and Budget Management Act, 2005 (6 of 2005)
State: Haryana Date: 29 Jun 2005 Department: Department of Finance Department, Haryana
Haryana act 013 of 2005 : The Haryana Health Care Worker Act 2004
State: Haryana Date: 24 Oct 2005 Department: Department of Ayush
Haryana act 015 of 2006 : Haryana Development and Regulation of Urban Areas (Amendment and Validation) Act, 2005
State: Haryana
Haryana act 001 of 2007 : Haryana Municipal Corporation (Amendment) Act, 2006
State: Haryana
Haryana act 028 of 2006 : Haryana Panchayati Raj (Amendment) Act, 2006
State: Haryana
Haryana act 030 of 2006 : Haryana Legislative Assembly (Allowances and Pension of Members) Second Amendment Act, 2006
State: Haryana
Haryana act 026 of 2006 : Haryana Municipal (Second Amendment) Act, 2006
State: Haryana
Haryana act 020 of 2006 : Haryana Municipal (Amendment) Act, 2006
State: Haryana
Haryana act 005 of 2006 : Haryana Salaries and Allowances of Ministers (Amendment) Act, 2005
State: Haryana
Haryana act 027 of 2006 : Haryana Legislative Assembly (Facilities to Members) Amendment Act, 2006
State: Haryana
Haryana act 006 of 2006 : Haryana Industrial Promotion Act, 2005
State: Haryana
Haryana act 018 of 2006 : Haryana State Legislature (Prevention of Disqualification) Amendment Act, 2006
State: Haryana
Haryana act 023 of 2006 : Haryana Value Added Tax (Amendment) Act, 2006
State: Haryana
Haryana act 008 of 2006 : Haryana Fiscal Responsibility and Budget Management (Amendment) Act, 2005
State: Haryana
Haryana act 019 of 2006 : Haryana Co-operative Societies (Amendment) Act, 2006
State: Haryana
Haryana act 003 of 2006 : Haryana Legislative Assembly Speaker's and Deputy Speaker's Salaries and Allowances (Amendment) Act, 2005
State: Haryana
Haryana act 014 of 2006 : Haryana Murrah Buffalo and other Milch Animal Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Amendment Act, 2005
State: Haryana
Haryana act 032 of 2006 : The Haryana Private Universities Act, 2006
State: Haryana Date: 1 Jan 2006 Department: Department of HIGHER EDUCATION
Haryana act 009 of 2006 : Haryana Special Economic Zone Act, 2005
State: Haryana Department: Department of DEPARTMENT OF INDUSTRIES AND COMMERCE, HARYANA
Haryana act 006 of 2006 : The Haryana Industrial Promotion Act, 2005
State: Haryana Date: 16 Jan 2006 Department: Department of Industries And Commerce, Haryana
Haryana act 010 of 2007 : Haryana Legislative Assembly (Allowances and Pension of Members) Amendment Act, 2007
State: Haryana
Haryana act 004 of 2007 : Haryana Local Area Development Tax (Amendment) Act, 2007
State: Haryana
Haryana act 012 of 2007 : Haryana Municipal (Amendment) Act, 2007
State: Haryana
Haryana act 006 of 2007 : Haryana Scheduled Roads and Controlled Areas Restriction of Unregulated Development (Haryana Amendment) Act, 2007
State: Haryana
Haryana act 005 of 2007 : Haryana Development and Regulation of Urban Areas (Amendment) Act, 2007
State: Haryana
Haryana act 013 of 2007 : Haryana Municipal Corporation (Amendment) Act, 2007
State: Haryana
Haryana act 023 of 2007 : Haryana Tax on Luxuries Act, 2007
State: Haryana
Haryana act 018 of 2007 : Haryana Co-operative Societies (Amendment) Act, 2007
State: Haryana
Haryana act 021 of 2007 : Haryana Value Added Tax (Amendment) Act, 2007
State: Haryana
Haryana act 011 of 2007 : Haryana Panchayati Raj (Amendment) Act, 2007
State: Haryana
Haryana act 022 of 2007 : Haryana Panchayati Raj (Second Amendment) Act, 2007
State: Haryana
Haryana act 26 of 2008 : The Haryana Police Act 2007
State: Haryana Date: 21 Jul 2008 Department: Department of HOME DEPARTMENT
Haryana act 007 of 2008 : The Haryana Evacuee Properties (Management and Disposal) Act, 2008 (7 of 2008)
State: Haryana Date: 16 Apr 2008 Department: REVENUE & DISASTER MANAGEMENT DEPARTMENT
Haryana act 035 of 2008 : The Haryana Municipal Citizens Participation Act, 2008 (35 of 2008)
State: Haryana Date: 25 Sep 2008 Department: Department of URBAN LOCAL BODIES
Haryana act 038 of 2008 : The Haryana Regulation of Property Dealers And Consultants Act, 2008 (38 of 2008)
State: Haryana Date: 3 Oct 2008 Department: REVENUE & DISASTER MANAGEMENT DEPARTMENT
Haryana act 006 of 2008 : The HARYANA COMPULSORY REGISTRATION OF MARRIAGES act 2008(6 of 2008)
State: Haryana Date: 11 Apr 2008 Department: WOMEN AND CHILD DEVELOPMENT DEPARTMENT
Haryana act 031 of 2008 : The Haryana Underground Pipelines (Acquisition of Right of User in Land) Act, 2008 (31 of 2008)
State: Haryana Date: 26 Sep 2008 Department: Department of IRRIGATION & WATER RESOURCES DEPARTMENT, HARYANA
Haryana act 033 of 2008 : The Haryana Municipality Public Disclosure Act, 2008 (33 of 2008)
State: Haryana Date: 23 Sep 2008 Department: Department of URBAN LOCAL BODIES
Haryana act 019 of 2008 : The HARYANA STATE BOARD OF TECHNICAL EDUCATION ACT,2008
State: Haryana Date: 6 May 2008 Department: Department of TECHNICAL EDUCATION
Haryana act 003 of 2008 : The Haryana Lifts and Escalators Act, 2008
State: Haryana Date: 8 Aug 2008 Department: Department of CHIEF ELECTRICAL INSPECTOR
Haryana act 036 of 2008 : The Haryana Town Improvement Act, 2008 (36 of 2008)
State: Haryana Date: 25 Sep 2008 Department: Department of URBAN LOCAL BODIES
Haryana act 025 of 2008 : The Haryana Police Act, 2007
State: Haryana Date: 28 May 2008 Department: Police Department
Haryana act 4 of 2009 : The Haryana Preservation of Sub Soil Water Act, 2009 (Paddy) Hindi
State: Haryana Date: 14 May 2009 Department: Department of AGRICULTURE AND FARMERS WELFARE DEPARTMENT
Haryana act 014 of 2009 : The Haryana Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2009 (Haryana Act No. 14 of 2009)
State: Haryana Date: 19 Mar 2009 Department: Department of HEALTH
Haryana act 009 of 2009 : The Haryana Service of Engineers, Group A, Public Health Engineering Department Act, 2009 (9 of 2009)
State: Haryana Date: 19 Mar 2009 Department: Department of Public Health Engineering Department, Haryana
Haryana act 006 of 2009 : The Haryana Preservation of Sub Soil Water Act, 2009 (Paddy) English
State: Haryana Date: 12 Mar 2009 Department: AGRICULTURE AND FARMERS WELFARE DEPARTMENT
Haryana act 021 of 2010 : The HARYANA SERVEICE OF ENGINEERS,GROUP A, IRRIGATION DEPARTMENT ACT, 2O1O
State: Haryana Date: 1 Nov 1966 Department: Department of IRRIGATION & WATER RESOURCES DEPARTMENT, HARYANA Ministry: Ministry of Law Department
Haryana act 009 of 2010 : The Haryana Private Health Sciences Educational Institutions (Regulation of Admission, Fixation of Fee and Maintenance of Educational Standards) Act, 2012 (9 of 2012)
State: Haryana Date: 30 Mar 2012 Department: Department of HEALTH
Haryana act 030 of 2010 : The Haryana Service of Engineers, Group A, Public Works (Building and Roads) Department Act, 2010 (30 of 2010)
State: Haryana Date: 12 Oct 2010 Department: Department of PWD (B&R)
Haryana act 019 of 2010 : The Haryana Gau-Seva Aayog Act, 2010 (19 of 2010)
State: Haryana Date: 25 Sep 2010 Department: ANIMAL HUSBANDRY & DAIRYING DEPARTMENT
Haryana act 003 of 2010 : The Haryana Dholidar, Butimar, Bhondedar and Muqararidar (Vesting of Proprietary Right) Act, 2011 (1 of 2011)
State: Haryana Date: 4 Mar 2011 Department: REVENUE & DISASTER MANAGEMENT DEPARTMENT
Haryana act 012 of 2010 : The Haryana Shri Kapal Mochan, Shri Badri Narain, Shri Mantra Devi and Shri Kedar Nath Shrine Act, 2009 (12 of 2010)
State: Haryana Date: 23 Jul 2010 Department: Department of URBAN LOCAL BODIES
Haryana act 22 of 2012 : The Haryana Prohibition of Ragging in Educational Institution Act 2012
State: Haryana Date: 23 Aug 2012 Department: Department of HIGHER EDUCATION
Haryana act 027 of 2012 : The Haryana State Commission for Women Act, 2012 (27 of 2012)
State: Haryana Date: 15 Oct 2012 Department: WOMEN AND CHILD DEVELOPMENT DEPARTMENT
Haryana act 001 of 2012 : The Haryana Registration and Regulation of Societies Act, 2012.
State: Haryana Date: 28 Mar 2012 Department: Department of DEPARTMENT OF INDUSTRIES AND COMMERCE, HARYANA
Haryana act 018 of 2012 : The HARYANA PRIVATE TECHNICAL EDUCATIONAL INSTITUTION (REGULATION OF ADMISSION AND FEE ) ACT, 2012
State: Haryana Date: 10 Sep 2012 Department: Department of TECHNICAL EDUCATION Ministry: Ministry of Technical Education
Haryana act 009 of 2012 : The HARYANA PRIVATE HEALTH SCIENCES EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION, FIXATION OF FEE AND MAINTENANCE OF EDUCATIONAL STANDARDS) ACT, 2012
State: Haryana Date: 11 Apr 2012 Department: Department of Ayush
Haryana act 4 of 2014 : The Haryana Right to Service Act, 2014 (4 of 2014), the Governor of Haryana
State: Haryana Date: 14 Feb 2016 Department: Department of CHIEF ELECTRICAL INSPECTOR
haryana act 001 of 2014 : Haryana (Abolition of Distinction of Pay Scale Between Technical and Non-Technical Posts) Act, 2014
State: Haryana
Haryana act 009 of 2014 : Haryana Prisons (Haryana Amendment) Act, 2014
State: Haryana
Haryana act 001 of 2014 : The Haryana (Abolition of Distinction of Pay Scale between Technical and Non-Technical Posts) Act, 2014 (1 of 2014)
State: Haryana Date: 10 Mar 2014 Department: Department of TECHNICAL EDUCATION
Haryana act 022 of 2014 : The Haryana Sikh Gurdwara (Management) Act, 2014 (22 of 2014)
State: Haryana Date: 14 Jul 2014 Department: HOME DEPARTMENT
Haryana act 032 of 2014 : The Haryana Protection of Interest of Depositors in Financial Establishment Act, 2013 (32 of 2014)
State: Haryana Date: 27 Oct 2014 Department: Department of Finance Department, Haryana
Haryana act 006 of 2014 : The Haryana Clinical Establishments (Registration and Regulation) Act,2014 (6 of 2014) (Adopted Central Act 23 of 2010)
State: Haryana Date: 22 Mar 2014 Department: Department of HEALTH
Haryana act 004 of 2014 : The Haryana Right to Service Act, 2014
State: Haryana Date: 26 Mar 2014 Department: Department of Food Civil Supplies & Consumer Affairs
Haryana act 8 of 2015 : The Haryana Gauvansh Sanrakkshan and Gausamvardhan Act, 2015
State: Haryana Date: 8 Dec 2015 Department: Department of ANIMAL HUSBANDRY & DAIRYING DEPARTMENT Ministry: Ministry of Law Department
Haryana act 7 of 2015 : The Haryana State Board of Technical Education ( AMENDMENT & VALIDATION) Act, 2015
State: Haryana Date: 1 Sep 2015 Department: Department of TECHNICAL EDUCATION Ministry: Ministry of Home
Haryana act 20 of 2015 : The HARYANA GAUVANSH SANRAKSHAN AND GAUSAMVARDHAN ACT, 2015 HARYANA ACT NO. 20 OF 2015
State: Haryana Date: 18 Nov 2015 Department: Department of ANIMAL HUSBANDRY & DAIRYING DEPARTMENT
Haryana act 25 of 2016 : The HARYANA ACT NO. 25 OF 2016
State: Haryana Date: 11 Sep 2016 Department: Department of SHRI VISHWAKARMA SKILL UNIVERSITY
Haryana act 15 of 2016 : The Haryana Backward Classes (Reservation in Services and Admission in Educational Institutions) Act, 2016
State: Haryana Date: 8 Aug 2016 Department: Department of WELFARE OF SC & BC
Haryana act 34 of 2016 : The Haryana Sports Council Act, 2016 (Haryana Act No.30 of 2016).
State: Haryana Date: 19 Oct 2016 Department: Department of SPORTS Ministry: Ministry of Law Department
Haryana act 9 of 2016 : The Haryana Backward Classes Commission Act, 2016
State: Haryana Date: 2 Jun 2016 Department: Department of WELFARE OF SC & BC Ministry: Ministry of Industries
Haryana act 18 of 2016 : The HARYANA LAW OFFICERS (ENGAGEMENT) ACT, 2016
State: Haryana Date: 4 Dec 2016 Department: Department of HOME DEPARTMENT
Haryana act 24 of 2016 : The Haryana Motor Vehicles Taxation Act, 2016 (Act No.24 of 2016)
State: Haryana Date: 12 Feb 2017 Department: Department of TRANSPORT Ministry: Ministry of Law Department
Haryana act 032 of 2016 : The Haryana State University of Horticultural Sciences, Karnal Act, 2015 (32 of 2016)
State: Haryana Date: 22 Nov 2016 Department: Department of Department of Horticulture, Haryana
Haryana act 015 of 2016 : The Haryana Backward Classes (Reservation in Services and Admission in Educational Institutions) Act,2016
State: Haryana Date: 12 May 2016 Department: Department of Sewa
Haryana act 014 of 2016 : The Haryana Management of Civic Amenities and Infrastructure Deficient Municipal Areas (Special Provision) Act, 2016 (14 of 2016)
State: Haryana Date: 12 Apr 2016 Department: Department of URBAN LOCAL BODIES
Haryana act 006 of 2016 : The Haryana Enterprises Promotion Act, 2016 (6 of 2016)
State: Haryana Date: 7 Apr 2016 Department: Department of URBAN LOCAL BODIES
Haryana act 025 of 2016 : The Haryana Vishwakarma Skill University Act
State: Haryana Date: 20 Sep 2016 Department: Department of SKILL DEVELOPMENT & INDUSTRIAL TRAINING
Haryana act 008 of 2016 : The Haryana Government Gazette,(Extra) March 09, 2016
State: Haryana Date: 9 Mar 2016 Department: Fisheries Department
Haryana act 006 of 2016 : The Haryana Enterprises Promotion Act, 2016
State: Haryana Date: 11 Apr 2016 Department: Department of Industries And Commerce, Haryana
Haryana act 6 of 2017 : The Haryana Aadhaar (Targeted Delivery of Financial and Other Subsidies. Benefits and Services) Act. 2017
State: Haryana Date: 28 Mar 2017 Department: Department of ELECTRONICS & INFORMATION TECHNOLOGY DEPARTMENT, HARYANA Ministry: Ministry of Rural Development/Panchayati Raj
Haryana act 7 of 2017 : The Haryana Road Infrastructure Protection Act, 2017
State: Haryana Date: 13 Jun 2017 Department: Department of PWD (B&R)
Haryana act 35 of 2017 : The Haryana Vishwakarma Skill University (Amendment) BILL, 2017
State: Haryana Date: 8 Apr 2017 Department: Department of SKILL DEVELOPMENT INDUSTRIAL TRAINING Ministry: Ministry of Revenue
Haryana act 4 of 2017 : The Haryana Law Officers (Engagement) Amendment Act, 2017
State: Haryana Date: 27 Mar 2017 Department: Department of ADVOCATE GENERAL HARYANA
Haryana act 19 of 2017 : The HARYANA GOODS AND SERVICES TAX ACT, 2017 (ACT NO.19 OF 2017)
State: Haryana Date: 5 Dec 2017 Department: Department of EXCISE AND TAXTATION
Haryana act 3 of 2017 : The HARYANA NURSES AND NURSE MIDWIVES ACT, 2017 (ACT NO.3 OF 2017).
State: Haryana Date: 21 Jun 2017 Department: Department of HEALTH
Haryana act 030 of 2017 : The HARYANA VISHWAKARMA SKILL UNIVERSITY AMENDMENT ACT 2017
State: Haryana Date: 22 Nov 2017 Department: Department of Skill Development & Industrial Training
Haryana act 028 of 2017 : The Haryana Consolidation of Project Land (Special Provisions) Act, 2017(28 of 2017)
State: Haryana Date: 10 Nov 2017 Department: REVENUE & DISASTER MANAGEMENT DEPARTMENT
Haryana act 035 of 2017 : The Haryana Settlement of Outstanding Dues Act, 2017(35 of 2017)
State: Haryana Date: 8 Nov 2017 Department: Department of URBAN LOCAL BODIES
Haryana act 028 of 2017 : The Haryana Consolidation of Project Land (Special Provisions) Act, 2017
State: Haryana Date: 17 Nov 2017 Department: Department of Industries And Commerce, Haryana
Haryana act 4 of 2018 : The HARYANA STATE HIGHER EDUCATION COUNCIL ACT, 2018
State: Haryana Date: 26 Mar 2018 Department: Department of HIGHER EDUCATION Ministry: Ministry of Law Department
Haryana act 24 of 2018 : The Haryana Vishwakarma Skill University (Amendment) BILL, 2018
State: Haryana Date: 7 Feb 2018 Department: Department of SKILL DEVELOPMENT INDUSTRIAL TRAINING Ministry: Ministry of Revenue
Haryana act 032 of 2018 : The HARYANA VISHWAKARMA SKILL UNIVERSITY AMENDMENT ACT 2018
State: Haryana Date: 22 Oct 2018 Department: Department of Skill Development & Industrial Training
Haryana act 033 of 2018 : The Haryana Pond and Waste Water Management Authority Act, 2018 (33 of 2018)
State: Haryana Date: 15 Oct 2018 Department: Department of IRRIGATION & WATER RESOURCES DEPARTMENT, HARYANA
Haryana act 034 of 2018 : The Haryana State commission For Scheduled Castes Act,2018
State: Haryana Date: 30 Nov 2018 Department: Department of Sewa
Haryana act 013 of 2018 : The Haryana Kishan Kalyan Pradhikaran Act, 2018 (13 of 2018)
State: Haryana Date: 10 Apr 2018 Department: AGRICULTURE AND FARMERS WELFARE DEPARTMENT
Haryana act 011 of 2018 : The Haryana Clinical Establishments (Registration and Regulation) Adoption Act, 2018 (11 of 2018)
State: Haryana Date: 24 May 2018 Department: Department of HEALTH
Haryana act 005 of 2018 : The Haryana Group D Employees (Recruitment and Conditions of Service) Act, 2018 (5 of 2018)
State: Haryana Date: 1 Jun 2018 Department: Department of CHIEF SCRETARY OFFICE, HARYANA
Haryana act 3 of 2019 : The HARYANA SERVEICE OF ENGINEERS,GROUP A, IRRIGATION DEPARTMENT (AMENDMENT) ACT, 2O18
State: Haryana Date: 31 Oct 1966 Department: Department of IRRIGATION & WATER RESOURCES DEPARTMENT, HARYANA
Haryana act 030 of 2019 : The Haryana Municipal Entertainment Duty Act, 2019 (30 of 2019)
State: Haryana Date: 19 Jun 2019 Department: Department of URBAN LOCAL BODIES
Haryana act 014 of 2019 : The Haryana Service of Engineers, Group A PHED (Amendment) Act, 2019
State: Haryana Date: 20 Mar 2009 Department: Department of Public Health Engineering Department, Haryana
Haryana act 023 of 2019 : The Haryana Law (Special Provisions) Act, 2019 (23 of 2019)
State: Haryana Date: 8 Mar 2019 Department: HOME DEPARTMENT
Haryana act 013 of 2019 : The Haryana Guest Teachers Services Act, 2019 (13 of 2019)
State: Haryana Date: 8 Mar 2019 Department: Department of EDUCATION
Haryana act 038 of 2019 : The Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2019 (38 of 2019)
State: Haryana Date: 17 Nov 2019 Department: Department of PWD (B&R)
Haryana act 017 of 2019 : The Haryana Animal (Registration, Certification and Breeding) Act, 2019 (17 of 2019)
State: Haryana Date: 8 Mar 2019 Department: ANIMAL HUSBANDRY & DAIRYING DEPARTMENT
Haryana act 012 of 2019 : The Haryana Accountability of Public Finances Act, 2019
State: Haryana Date: 8 Mar 2019 Department: Department of LOCAL AUDIT
Haryana act 41 of 2020 : The Haryana Accountability of Public Finances Amendment Act 2020
State: Haryana Department: Department of LOCAL AUDIT
Haryana act 006 of 2020 : The Haryana State Council for Physiotherapy Act, 2020 (6 of 2020)
State: Haryana Date: 25 Mar 2020 Department: Department of HEALTH
Haryana act 014 of 2020 : The Haryana Scheduled Castes (Reservation in Admission in Government Educational Institutions) Act, 2020 (14 of 2020)
State: Haryana Date: 25 Mar 2020 Department: Department of CHIEF SCRETARY OFFICE, HARYANA
Haryana act 028 of 2020 : The Haryana Re-appropriation Act, 2018 (28 of 2020)
State: Haryana Date: 3 Apr 2018 Department: Department of Finance Department, Haryana
Haryana act 029 of 2020 : The Haryana Water Resources (Conservation, Regulation and Management) Authority Act, 2020 (29 of 2020)
State: Haryana Date: 7 Dec 2020 Department: Department of IRRIGATION & WATER RESOURCES DEPARTMENT, HARYANA
Haryana act 008 of 2020 : The Haryana Pond and Waste Water Management Authority Act, 2020 (8 of 2020)
State: Haryana Date: 31 Mar 2020 Department: Department of IRRIGATION & WATER RESOURCES DEPARTMENT, HARYANA
Haryana act 003 of 2021 : The Haryana State Employment of Local Candidates Act, 2020 (3 of 2021)
State: Haryana Date: 2 Mar 2021 Department: LABOUR DEPARTMENT
Haryana act 002 of 2021 : The Haryana Micro & Small Enterprises Facilitation Council Rules, 2021 (Under MSMED Act, 2006)
State: Haryana Date: 9 Nov 2021 Department: Department of Directorate Of Micro, Small And Medium Enterprises (msme), Haryana
Haryana act 020 of 2021 : The Haryana Parivar Pehchan Act, 2021 (20 of 2021)
State: Haryana Date: 4 Sep 2021 Department: Department of CHIEF SCRETARY OFFICE, HARYANA
Haryana act 015 of 2021 : The Haryana Short Titles Amendment Act, 2021 (15 of 2021)
State: Haryana Date: 5 Apr 2021 Department: Department of CHIEF SCRETARY OFFICE, HARYANA
Haryana act 011 of 2021 : The Haryana Recovery of Damages to Property During Disturbance to Public Order Act, 2021 (11 of 2021)
State: Haryana Date: 1 Apr 2021 Department: HOME DEPARTMENT
Haryana act 025 of 2021 : The Haryana Public Examination (Prevention of Unfair Means) Act, 2021 (25 of 2021)
State: Haryana Date: 10 Sep 2021 Department: Department of CHIEF SCRETARY OFFICE, HARYANA
Haryana act 018 of 2021 : The Haryana Law Officers (Engagement) Amendment Act, 2020
State: Haryana Date: 26 Nov 2020 Department: Department of Advocate General Haryana
Haryana act 017 of 2021 : The Haryana Yog Aayog Act, 2021 (17 of 2021)
State: Haryana Date: 7 Apr 2021 Department: Department of Ayush
Haryana act 016 of 2022 : The Haryana Prevention of Unlawful Conversion of Religion Act, 2022 (Haryana No. 16 of 2022)
State: Haryana Date: 12 Apr 2022 Department: HOME DEPARTMENT
Haryana act 014 of 2022 : The Haryana Fire and Emergency Services Act, 2022 (Haryana Act No. 14 of 2022)
State: Haryana Date: 7 Apr 2022 Department: Department of URBAN LOCAL BODIES
Haryana act 015 of 2022 : The Haryana Good Conduct Prisoners Temporary Release Act, 2022 (Haryana No. 15 of 2022)
State: Haryana Date: 31 Mar 2022 Department: HOME DEPARTMENT
Haryana act 005 of 2022 : The Haryana Management of Civic Amenities and Infrastructure Deficient Areas Outside Municipal Area (Special Provisions) Act, 2021 (Haryana Act No. 5 of 2022)
State: Haryana Date: 17 Jan 2022 Department: Department of URBAN LOCAL BODIES
Haryana act 002 of 2022 : The Haryana Good Conduct Prisoner (Temporary Release) Act, 2022, English Version
State: Haryana Date: 22 Sep 2022 Department: Prisons Department
Haryana act 001 of 2022 : The Haryana Good Conduct Prisoner (Temporary Release) Act, 2022, Hindi Version
State: Haryana Date: 22 Sep 2022 Department: Prisons Department
Haryana act 001 of 2022 : The Haryana Prisons Rules 2022
State: Haryana Date: 30 Dec 2022 Department: Prisons Department
Haryana act 001 of 2023 : The Haryana Micro & Small Enterprises Facilitation Council Rules, 2023 (Under MSMED Act, 2006)
State: Haryana Date: 17 Jul 2023 Department: Department of Directorate Of Micro, Small And Medium Enterprises (msme), Haryana
Haryana act 009 of 2024 : The Haryana Backward Classes (Reservation in Services and Admission in Educational Institutions Amendment ACT, 2024 (Haryana ACT no. 9 of 2024)
State: Haryana Date: 26 Mar 2024 Department: Department of WELFARE OF SC & BC
Haryana act 007 of 2024 : The Haryana Anterrashtriya Gita Jayanti Mela authority Act, 2024
State: Haryana Date: 13 May 2024 Department: Department of URBAN LOCAL BODIES
Haryana act 017 of 2025 : The Haryana Horticulture Nurseries Act, 2025
State: Haryana Date: 28 Apr 2025 Department: Department of Horticulture, Haryana